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Case Index
Title
Date
AJABSING Vs. NANABHAU VALAD DHANSING RAUL
November 26, 1898
BALKISHEN DAS Vs. SIMPSON
May 14, 1898
BODHA BIBI Vs. SAYED MAZHAR HUSAIN
August 3, 1898
CHOUTMULL Vs. RIVER STEAM NAVIGATION COMPANY
November 17, 1898
DAMODERDAS TAPIDAS Vs. DAYABHAI TAPIDAS
April 1, 1898
FISCHER Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
December 10, 1898
ISHAN CHUNDER ROY Vs. SUKHAMONI CHOWDHRANI
April 1, 1898
MACAULIFFE Vs. WILSON
November 26, 1898
MUHAMMAD MEHNDI ALI KHAN Vs. MUHAMMAD YASIN KHAN
December 10, 1898
NAJIBAN Vs. HAKIM MUHAMMAD IKRAM-UD-DIN
May 14, 1898
NIRMAL CHUNDER BONNERJEE Vs. MAHOMED SIDDICK
July 8, 1898
RAJA INUGANTI RAJAGOPA RAO Vs. RAJA RAO LAKSHMI KANTAIYAMMI
March 5, 1898
RAM CHURN SINGH Vs. RANIGUNGE COAL ASSOCIATION LIMITED
July 7, 1898
RAM NARAIN Vs. MUHAMMAD HADI
November 26, 1898
RASH MOHINI DASI Vs. UMESH CHUNDER BISWAS
March 5, 1898
RIVETT-CARNAC Vs. BHUGWANDAS MITHARAM
December 10, 1898
RUP LAL DAS Vs. AKIKUNNISSA BIBI
May 14, 1898
SAADATMAND KHAN Vs. PHUL KUAR
May 3, 1898
SARDAR HUSAIN KHAN Vs. MUHAMMAD IMAM ALI KHAN
July 26, 1898
SHAM SUNDER LAL Vs. ACHHAN KUNWAR
July 27, 1898
SITA RAM KESHO Vs. MAHANT GOVIND RAO
June 24, 1898
SYED NAWAB MEHDI HOSSEIN KHAN Vs. RAMESWAR KOER
July 8, 1898