Home
Case Index
Title
Date
ABDUL JALIL Vs. BANGLADESH HOUSE BUILDING FINANCE CORPORATION
August 21, 1988
ASSISTANT CUSTODIAN VESTED PROPERTY Vs. TAFURNESSA
December 11, 1988
BANGLADESH SERICULTURE BOARD Vs. MD. FAZLUR RAHMAN AKUNJEE
June 6, 1988
ISHAQUE HOSSAIN CHOWDHURY Vs. SHAMSUN NESSA BEGUM
November 28, 1988
MAHMUD HUSSAIN Vs. SAYEB ALI
October 6, 1988
MARIA KESHI DROZARIO Vs. HASSAN MOVIES LTD
November 27, 1988
MOHARRAM ALI Vs. MOHAMMAD MADHU MIA
December 4, 1988
MOZIBUR RAHMAN Vs. CHAIRMAN, DHAKA IMPROVEMENT TRUST
November 20, 1988
NURUZZAMAN SARKAR Vs. SERAJ MIA
August 10, 1988
SHAMBHU NATH SAHA Vs. ALFAZUDDIN AHMED
May 4, 1988
SYED NIZAMUDDIN MOHSIN Vs. PEOPLES REPUBLIC OF BANGLADESH
December 1, 1988
WALIULLAH Vs. ABDUL WAHAB
December 12, 1988