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Case Index
Title
Date
ALMELO LABORATORIES PVT LTD Vs. COLLECTOR OF CUSTOMS
November 7, 1988
ALUMINIUM INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 5, 1988
ANIL MANSARAMANI AND 5 ORS Vs. COLLECTOR OF CUSTOMS
March 3, 1988
ASHOK KUMAR AGARWAL Vs. COLLECTOR OF C EX
August 19, 1988
BACHCHA PRASAD Vs. COLLECTOR OF CUSTOMS
July 4, 1988
BI METAL BEARINGS LTD Vs. COLLECTOR OF C EX
November 21, 1988
BROOKS INDUSTRIES Vs. COLLECTOR OF C EX
September 16, 1988
CALCUTTA MOTOR DEALERS ASSOCIATION Vs. COLLECTOR OF CUSTOMS
April 26, 1988
CAPITAL MATCH CO Vs. COLLECTOR OF C EX
March 18, 1988
CHINTA BEEDI CO Vs. COLLECTOR OF CENTRAL EXCISE
August 4, 1988
COLLECTOR OF C EX Vs. INDIAN ALUMINIUM COMPANY LTD
August 4, 1988
COLLECTOR OF C EX Vs. RESCH EXTRUSION TECHNIC I LTD
June 23, 1988
COLLECTOR OF C EX Vs. C N VAMANA PRABHU
May 11, 1988
COLLECTOR OF CENTRAL EXCISE Vs. CHITRA POLY PACK INDUSTRIES
November 1, 1988
COLLECTOR OF CENTRAL EXCISE Vs. WIMCO LIMITED
February 15, 1988
COLLECTOR OF CENTRAL EXCISE Vs. I T C LTD
June 10, 1988
COLLECTOR OF CUSTOMS Vs. FOREIGN FASHION
November 21, 1988
COLLECTOR OF CUSTOMS Vs. METRO EXPORTERS PVT LTD
March 28, 1988
EQUIPMENT SALES CORPORATION Vs. COLLECTOR OF CUSTOMS
January 25, 1988
FEDDERS LLOYD CORPORATION PVT Vs. CCE
July 14, 1988
G JEYAKANNAN Vs. COLLECTOR OF CENTRAL EXCISE
June 1, 1988
G SUBRAMANIAN Vs. COLLECTOR OF C EX
December 16, 1988
G V CHANDUKUTTY Vs. COLLECTOR OF CENTRAL EXCISE
February 18, 1988
GUEST KEEN WILLIAMS LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 18, 1988
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE
January 1, 1988
HINDUSTAN TIN WORKS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
March 28, 1988
HOOGHLY DOCK AND PORT ENGINEERS LTD Vs. COLLECTOR OF C EX
June 6, 1988
HYDERABAD INSULATED WIRES P LTD Vs. COLLECTOR OF C EX
June 20, 1988
I ISMAIL KUTTY Vs. COLLECTOR OF CENTRAL EXCISE
February 19, 1988
I.E.L. LTD Vs. COLLECTOR OF CENTRAL EXCISE
January 25, 1988
INDO NATIONAL LTD Vs. COLLECTOR OF C EX
December 15, 1988
J MOHANLAL Vs. COLLECTOR OF CENTRAL EXCISE
April 4, 1988
JAGMOHAN JINDAL Vs. COLLECTOR OF CUSTOMS
September 25, 1988
JINDAL INDIA LIMITED Vs. COLLECTOR OF CUSTOMS
December 28, 1988
K R PANDURANGAN Vs. COLLECTOR OF C EX
May 10, 1988
K T KURUVILA Vs. COLLECTOR OF C EX
January 5, 1988
KAMALA BALA DUTTA Vs. COLLECTOR C EX
August 30, 1988
KARNATAKA MINERALS AND MFG CO LTD Vs. COLLECTOR OF C EX
December 14, 1988
KIRAN OVERSEAS Vs. COLLECTOR OF CUSTOMS
June 20, 1988
KISHANLAL BALARAM Vs. COLLECTOR OF C EX
March 17, 1988
KOTHARI INDUSTRIAL CORPN. LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 11, 1988
KOTTUKULAM ENGG P LTD Vs. COLLECTOR OF CENTRAL EXCISE
December 22, 1988
KOTTUKULAM ENGG P LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 22, 1988
KRISHANLAL BALARAM Vs. COLLECTOR OF CENTRAL EXCISE
March 17, 1988
KRISHNA GOPAL SWARNAKAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
January 29, 1988
KUSHANA RUBBER WORKS Vs. COLLECTOR OF CENTRAL EXCISE
July 19, 1988
KUTTY FLUSH AND FURNITURE CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE
April 8, 1988
LALITH KUMAR Vs. COLLECTOR OF CUSTOMS
August 12, 1988
M M EXPORTS Vs. COLLECTOR OF CUSTOMS
April 21, 1988
M M NAINA AND COMPANY Vs. COLLECTOR OF CUSTOMS
December 20, 1988
METAL POWDER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
February 26, 1988
MONICA ELECTRONICS (P) LTD Vs. COLLECTOR OF CUSTOMS
July 13, 1988
NAGABUSHANAM ENTERPRISES Vs. COLLECTOR OF C. EX.
July 13, 1988
NAGPUR WOOLLEN MILLS AND INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
May 30, 1988
NAPTHA RESINS AND CHEMICALS P LTD Vs. COLLECTOR OF C EX
March 7, 1988
NATIONAL TRADING LTD Vs. COLLECTOR OF CUSTOMS PREV
November 15, 1988
ORION SYSTEMS Vs. COLLECTOR OF CUSTOMS
June 8, 1988
PANA SHAH Vs. COLLECTOR OF C EX AND CUSTOMS
June 6, 1988
PARO FOOD PRODUCTS Vs. COLLECTOR OF C E
June 23, 1988
PODDAR PROJECTS LTD Vs. COLLECTOR OF C E
June 23, 1988
PRAKALATHAN BARLASAIT Vs. COLLECTOR OF CUSTOMS
November 1, 1988
PRAMEELA PLASTICS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 26, 1988
PRASANTA KUMAR DAS Vs. COLLECTOR OF CENTRAL EXCISE
July 4, 1988
R GOPINATHAN Vs. COLLECTOR OF CENTRAL EXCISE
February 9, 1988
RAJEEV WOOLLEN MILLS Vs. COLLECTOR OF CUSTOMS
July 14, 1988
RATAN JEWELLERS Vs. COLLECTOR OF CUSTOMS AND C EX
March 2, 1988
REGENT TRAVELS COMPANY Vs. COLLECTOR OF CUSTOMS
June 6, 1988
RELIANCE CELLULOSE LTD Vs. COLLECTOR OF C. EX.
July 13, 1988
RUBICON Vs. COLLECTOR OF C EX
July 14, 1988
S ELANGOVAN Vs. COLLECTOR OF C EX
July 22, 1988
S MURUGESAN Vs. COLLECTOR OF C EX
November 18, 1988
SATHYA STEEL STRIPS PVT LTD Vs. COLLECTOR OF C E
February 23, 1988
SAWOTTAM ISPAT PRIVATE LTD Vs. COLLECTOR OF C EX
December 16, 1988
SHANTI LAL Vs. COLLECTOR OF C EX
October 5, 1988
SRI GOPAL STORES Vs. COLLECTOR OF C. EX.
September 26, 1988
STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF C EX
May 16, 1988
SUN EXPORT CORPORATION Vs. COLLECTOR OF CUSTOMS
December 2, 1988
SUNRAJ EXPORTS Vs. COLLECTOR OF CUSTOMS
January 1, 1988
TEXMACO LTD Vs. COLLECTOR OF CUSTOMS
October 8, 1988
THAKUR SINGH Vs. COLLECTOR OF CUSTOMS
August 8, 1988
UMA LAMINATED PRODUCTS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 3, 1988
UNITED TRADERS INDIA Vs. COMMISSIONER OF CUSTOMS
January 13, 1988
UWE HOPPE Vs. COLLECTOR OF CUSTOMS PREVENTIVE
May 5, 1988
VIJAY TANK AND VESSELS PVT LTD Vs. COLLECTOR OF C E
August 8, 1988
WIRES AND PROFILES Vs. COLLECTOR OF C E
May 30, 1988