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Case Index
Title
Date
A C T O SUMERPUR Vs. BHOMAWAT INDUSTRIES
November 18, 1988
ABDA Vs. STATE OF RAJASTHAN
October 5, 1988
ABDUL HAMID Vs. AMINA
August 12, 1988
ABDUL HANEEF Vs. ARRIS FATMA
September 28, 1988
ABDUL MAZID Vs. STATE OF RAJASTHAN
July 5, 1988
ABDUL QUDDOOS Vs. STATE OF RAJASTHAN
March 15, 1988
ABDUL RASHID Vs. MUNICIPAL BOARD CHAKSU
September 8, 1988
ABDUL SHAHID Vs. NARAINI
March 2, 1988
AFTAB AHMED Vs. FOOD CORPORATION OF INDIA
August 12, 1988
AJAY SHARMA ALIAS PAPPU Vs. STATE OF RAJASTHAN
August 2, 1988
AKHILESH NARAIN PAREEK Vs. STATE OF RAJASTHAN AND ORS.
September 21, 1988
AMAR DAS Vs. SEETA RATAN DEVI
May 2, 1988
AMAR SINGH Vs. STATE OF RAJASTHAN
July 28, 1988
AMAR SINGH Vs. STATE OF RAJ.
November 15, 1988
AMBALAL Vs. STATE OF RAJASTHAN
May 1, 1988
AMINA BANU Vs. STATE OF RAJASTHAN
December 22, 1988
AMRITLAL AND GAYA PRASAD Vs. STATE
July 20, 1988
ANWAR Vs. STATE OF RAJASTHAN
July 12, 1988
ARAN SHOURIE Vs. STATE
December 21, 1988
ARISTO CHEMICALS Vs. RAJASTHAN WOOLTEX LTD
October 7, 1988
ARJUN DAS Vs. STATE OF RAJASTHAN
July 27, 1988
ARJUN SINGH Vs. STATE OF RAJASTHAN
July 4, 1988
ARMA SUNNI Vs. URBAN IMPROVEMENT TRUST & ORS.
July 15, 1988
ARVIND KUMAR SHARMA Vs. JAIPUR NAGAUR ANCHALIK GRAMIN BANK
September 14, 1988
ASHOK FOUNDRY AND METAL WORKS Vs. STATE OF RAJASTHAN
February 10, 1988
ASHOK INDUSTRIES Vs. RAJASTHAN STATE ELECTRICITY BOARD
September 1, 1988
ASHOK KUMAR Vs. STATE OF RAJASTHAN
April 13, 1988
ASHOK KUMAR Vs. STATE OF RAJASTHAN
April 25, 1988
ASHOK KUMAR Vs. STATE OF RAJASTHAN
February 11, 1988
ASHOK KUMAR AND OTHERS Vs. STATE OF RAJASTHAN
August 2, 1988
ASHU LAL ALIAS ASHU SINGH Vs. STATE OF RAJASTHAN
April 15, 1988
ASHWANI KUMAR Vs. BANWARI LAL
November 1, 1988
ASSAM ROLLER FLOUR MILLS Vs. COMMERCIAL TAXES OFFICER JAIPUR
November 3, 1988
ASSISTANT COMMERCIAL TAXES OFFICER AJMER Vs. SHANKER NAMKIN BHANDAR
August 10, 1988
ASSISTANT COMMERCIAL TAXES OFFICER ANTI-EVASION I JAIPUR Vs. NATIONAL MOTORS
July 8, 1988
ASSISTANT COMMERCIAL TAXES OFFICER B WARD ABU ROAD Vs. PRADEEP PRINTING PRESS
May 19, 1988
ASSISTANT COMMERCIAL TAXES OFFICER BHILWARA Vs. LAXMI MISTHAN BHANDAR
April 20, 1988
ASSISTANT COMMERCIAL TAXES OFFICER MAKRANA Vs. RAJASTHAN MARBLES
July 26, 1988
ASSISTANT COMMERCIAL TAXES OFFICER WARD IV CIRCLE B UDAIPUR Vs. RAJA GLASS HOUSE
September 1, 1988
ASSOCIATED ROAD CARRIERS LTD Vs. STATE OF RAJASTHAN
August 8, 1988
ASSTT COLLECTOR, CENTRAL EXCISE & CUSTOMS, JAIPUR Vs. RAM CHANDRA SONI
August 8, 1988
ASSTT. COLLECTOR CENTRAL EXCISE AND CUSTOMS, JAIPUR Vs. PREMCHAND AND OTHERS
August 29, 1988
ATAMJIT SINGH Vs. STATE OF RAJASTHAN
August 11, 1988
ATMA RAM Vs. STATE OF RAJASTHAN
September 30, 1988
B ADVANI Vs. STATE OF RAJASTHAN
September 14, 1988
B B SHARMA Vs. STATE OF RAJASTHAN
November 17, 1988
BABA LAL Vs. STATE OF RAJASTHAN
August 29, 1988
BABBAN KHAN & ORS. Vs. STATE
September 20, 1988
BABU LAL ALIASBABU RAM Vs. STATE OF RAJASTHAN
February 12, 1988
BABUDA Vs. STATE OF RAJASTHAN
February 18, 1988
BABULAL & OTHERS Vs. STATE OF RAJASTHAN
April 20, 1988
BABUSHAYA Vs. STATE OF RAJASTHAN
December 9, 1988
BACHAN SINGH Vs. STATE OF RAJASTHAN
April 13, 1988
BADLURAM Vs. STATE
February 8, 1988
BAHADUR SINGH Vs. STATE OF RAJASTHAN
November 17, 1988
BAL KISHAN CHANDAK Vs. UNION OF INDIA
December 7, 1988
BALD GAUM INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 8, 1988
BALKAR SINGH Vs. STATE OF RAJASTHAN
October 6, 1988
BALU RAM Vs. STATE OF RAJASTHAN
August 26, 1988
BALVEER SINGH Vs. BOARD OF REVENUE
September 14, 1988
BALVINDER SINGH & ANR. Vs. STATE
November 26, 1988
BANSHI Vs. STATE
January 18, 1988
BANWARI LAL Vs. STATE OF RAJASTHAN
September 27, 1988
BANWARI LAL Vs. STATE OF RAJASTHAN
April 22, 1988
BASHEERA Vs. STATE OF RAJASTHAN
August 4, 1988
BASHIR Vs. STATE OF RAJASTHAN
August 10, 1988
BATA INDIA LTD Vs. STATE OF RAJASTHAN
July 20, 1988
BEG RAJ Vs. STATE OF RAJASTHAN
September 7, 1988
BHAGGA SINGH Vs. STATE OF RAJASTHAN
July 19, 1988
BHAGIRATH Vs. STATE OF RAJASTHAN
December 15, 1988
BHAGU RAM Vs. STATE OF RAJASTHAN
May 1, 1988
BHAGURAM ALIAS BHAGARAM Vs. STATE OF RAJASTHAN
May 5, 1988
BHAINRON Vs. STATE OF RAJASTHAN
December 20, 1988
BHAIRUN LAL Vs. GHASI LAL
October 5, 1988
BHANKER Vs. STATE OF RAJASTHAN
November 15, 1988
BHANWAR LAL Vs. STATE OF RAJASTHAN
September 29, 1988
BHANWAR LAL Vs. LATE MADAN LAL
March 2, 1988
BHANWRU Vs. MANAK CHAND
October 7, 1988
BHARAT LAL Vs. STATE OF RAJASTHAN
May 15, 1988
BHEEVSINGH Vs. STATE
February 8, 1988
BHERU LAL Vs. STATE OF RAJASTHAN
February 26, 1988
BHINVDAN Vs. STATE OF RAJ
November 24, 1988
BHOJRAJ SINGH Vs. STATE OF RAJASTHAN
September 8, 1988
BHOLA SINGH Vs. STATE
February 9, 1988
BHOM RAJ Vs. DEVI SINGH BHATI
July 11, 1988
BHONRI ALIAS JATAN KANWAR Vs. STATE OF RAJASTHAN
September 28, 1988
BHUBA Vs. STATE OF RAJASTHAN
September 15, 1988
BHUBARAM Vs. BHIKAS LEGAL REPRESENTATIVES
November 8, 1988
BIMAL KUMAR JAIN Vs. STATE OF RAJASTHAN
May 20, 1988
BIRAD KANWAR H H Vs. COMMISSIONER OF INCOME TAX
August 10, 1988
BIRAM Vs. STATE OF RAJASTHAN
October 7, 1988
BIRBAL Vs. STATE OF RAJASTHAN
April 29, 1988
BIRDHI CHAND Vs. STATE OF RAJASTHAN
April 20, 1988
BIRENDRA SINGH Vs. NARENDRA KUMAR
March 29, 1988
BODAN Vs. STATE
August 29, 1988
BRIJ LAL Vs. STATE OF RAJASTHAN
September 7, 1988
BRIJ MOHAN Vs. HARGUN DAS
March 8, 1988
BRIJ MOHAN Vs. SANTOSH
November 30, 1988
BRIJESH KUMAR Vs. HIRA LAL
January 5, 1988
BUDDA RAM Vs. DUDI DEVI
January 6, 1988
BUDHAR LAL Vs. JUDGE LABOUR COURT
September 23, 1988
BUDHU MEENA Vs. STATE
December 15, 1988
BULIA Vs. STATE
August 22, 1988
C T O BHILWARA Vs. LAXMAN SINGH SAMPAT SINGH
July 8, 1988
CENTURY ECKA Vs. STATE OF RAJASTHAN
December 5, 1988
CHANDA AND OTHERS Vs. STATE OF RAJASTHAN
October 31, 1988
CHANDRA SEN Vs. STATE
July 21, 1988
CHANDRI AND ORS. Vs. SRICHAND
May 9, 1988
CHANDU Vs. STATE OF RAJASTHAN
July 7, 1988
CHARAN DAS NAGPAL Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
September 5, 1988
CHAWAD & OTHERS Vs. STATE OF RAJASTHAN
February 1, 1988
CHHAJA Vs. STATE OF RAJASTHAN
July 5, 1988
CHHINA RAM Vs. KAMLA
January 21, 1988
CHHOGA LAL ALIASCHHOGA Vs. STATE OF RAJASTHAN
December 9, 1988
CHHOGALAL Vs. BHANWARLAL
September 8, 1988
CHHOTEY AND ANOTHER Vs. STATE OF RAJASTHAN
January 24, 1988
CHHOTULAL Vs. RATANCHAND
July 26, 1988
CHITTAR AND OTHERS Vs. STATE OF RAJASTHAN
May 3, 1988
CHUNNI LAL AND ANOTHER Vs. ATNARCHAND AND OTHERS
April 18, 1988
COMMERCIAL TAXES OFFICER Vs. LODHA FABRICS
February 26, 1988
COMMERCIAL TAXES OFFICER Vs. HIRA CRUSHING PVT LTD
October 4, 1988
COMMERCIAL TAXES OFFICER ANTI-EVASION UDAIPUR Vs. ROSHANLAL ABHAY KUMAR
February 19, 1988
COMMERCIAL TAXES OFFICER BHARATPUR Vs. GANGADHAR SHYAM LAL
August 12, 1988
COMMERCIAL TAXES OFFICER BHILWARA Vs. RAJASTHAN MINERAL DEVELOPMENT SYNDICATE
July 8, 1988
COMMERCIAL TAXES OFFICER CIRCLE B JAIPUR Vs. TRADE LINK
August 22, 1988
COMMERCIAL TAXES OFFICER CIRCLE E JAIPUR Vs. HUKUMAT RAI ASUDAMAL
August 19, 1988
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE ALWAR Vs. MODERN SUITINGS LTD
August 4, 1988
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE PALI Vs. KHATER DYEING WORKS
April 20, 1988
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE PALI MARWAR Vs. UMED SIZING FACTORY
November 29, 1988
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE SRIGANGANAGAR Vs. KOTAK AND COMPANY
December 1, 1988
COMMERCIAL TAXES OFFICER SRI GANGANAGAR Vs. SARDUL TEXTILES MILLS
May 6, 1988
COMMERCIAL TAXES OFFICER SURATGARH Vs. SUBHASH TRADING CO
August 4, 1988
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD HUSSAIN HASSAN ALI
August 4, 1988
COMMISSIONER OF INCOME TAX Vs. SANTLAL KALYANI AND COMPANY
August 8, 1988
COMMISSIONER OF INCOME TAX Vs. MOTI LAL RAMJIWAN AND COMPANY
August 8, 1988
COMMISSIONER OF INCOME TAX Vs. MINERVA DYEING COMPANY
August 1, 1988
COMMISSIONER OF INCOME TAX Vs. BIKANER ENGLISH WINE STORE
August 1, 1988
COMMISSIONER OF INCOME TAX Vs. BHIKAMDASS BASTIRAM
August 1, 1988
COMMISSIONER OF INCOME TAX Vs. BIKANER WOOLLEN PRESS
August 1, 1988
COMMISSIONER OF INCOME TAX Vs. MISHRI MAL
August 1, 1988
COMMISSIONER OF INCOME TAX Vs. MOTI CHAND
August 12, 1988
COMMISSIONER OF INCOME TAX Vs. SHIV DAS SIRE MAL
August 20, 1988
COMMISSIONER OF INCOME TAX Vs. PALI DYEING COMPANY
August 11, 1988
COMMISSIONER OF INCOME TAX Vs. SUGAN CHAND AND SONS
August 11, 1988
COMMISSIONER OF INCOME TAX Vs. BUILDERS ENGINEERS COMPANY
August 12, 1988
COMMISSIONER OF INCOME TAX Vs. BHATT DR R S
September 13, 1988
COMMISSIONER OF INCOME TAX Vs. ADU RAM
September 14, 1988
COMMISSIONER OF INCOME TAX Vs. SHARMA DR J C
August 29, 1988
COMMISSIONER OF INCOME TAX Vs. JHANJI DR R N
August 29, 1988
COMMISSIONER OF INCOME TAX Vs. ZORASTER AND COMPANY S
May 6, 1988
COMMISSIONER OF INCOME TAX Vs. KRISHNA SALT WORKS
May 4, 1988
COMMISSIONER OF INCOME TAX Vs. KRISHNA RE ROLLING MILLS
May 5, 1988
COMMISSIONER OF INCOME TAX Vs. KISHANLAL
May 10, 1988
COMMISSIONER OF INCOME TAX Vs. PLASTIC DELA FOOTWEAR
May 11, 1988
COMMISSIONER OF INCOME TAX Vs. ABHAY KUMAR
May 13, 1988
COMMISSIONER OF INCOME TAX Vs. BAL MUKUND
May 13, 1988
COMMISSIONER OF INCOME TAX Vs. JAIN M M
April 27, 1988
COMMISSIONER OF INCOME TAX Vs. BHURALAL CHITTARMAL
April 27, 1988
COMMISSIONER OF INCOME TAX Vs. KAILASH CHANDRA
April 28, 1988
COMMISSIONER OF INCOME TAX Vs. CHANDULAL TAKSALI AND COMPANY
May 25, 1988
COMMISSIONER OF INCOME TAX Vs. B D DAL AND OIL INDUSTRIES
May 25, 1988
COMMISSIONER OF INCOME TAX Vs. OM METALS MINERALS PRIVATE LIMITED
April 1, 1988
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIAN STATE MOTORS
March 11, 1988
COMMISSIONER OF INCOME TAX Vs. GANESHDAS JAGDISH PRASAD
March 15, 1988
COMMISSIONER OF INCOME TAX Vs. KATARIA TRANSPORT COMPANY
April 7, 1988
COMMISSIONER OF INCOME TAX Vs. S M S INVESTMENT CORPORATION
April 13, 1988
COMMISSIONER OF INCOME TAX Vs. GANESH JAIN BHOJANALAYA
April 15, 1988
COMMISSIONER OF INCOME TAX Vs. RAJDOOT ENTERPRISES
April 15, 1988
COMMISSIONER OF INCOME TAX JAIPUR Vs. R N JHANJI
August 29, 1988
COMMISSIONER OF WEALTH TAX Vs. RAJENDRA KUMAR
August 9, 1988
COMMISSIONER OF WEALTH TAX Vs. VIMAL CHAND DAGA HUF
April 14, 1988
COMMISSIONER OF WEALTH TAX Vs. MEHARCHAND DHANDIA
April 5, 1988
COMMISSIONER OF WEALTH TAX Vs. MOTI CHAND DAGA
May 21, 1988
COMMISSIONER OF WEALTH TAX Vs. NARENDRA KUMAR SURANA
May 23, 1988
COMMISSIONER OF WEALTH TAX Vs. RAM MOHAN RAWAT
May 24, 1988
COMMISSIONER OF WEALTH TAX Vs. DURLABHJI
May 24, 1988
COMMISSIONER OF WEALTH TAX Vs. GOPI CHAND
May 24, 1988
COMMISSIONER OF WEALTH TAX Vs. ADARSH GRAM TRUST
April 27, 1988
COMMISSIONER OF WEALTH TAX Vs. MANNALAL SURANA
May 6, 1988
COMMISSIONER, DEVASTHAN Vs. RAMPAL AND ORS.
May 17, 1988
D C M LIMITED Vs. UNION OF INDIA
October 26, 1988
D C M LTD Vs. UNION OF INDIA
October 16, 1988
D K Vs. STATE OF RAJASTHAN
May 10, 1988
DALIP SINGH Vs. STATE OF RAJASTHAN
May 16, 1988
DALPAT SINGH Vs. STATE OF RAJASTHAN
October 4, 1988
DAMODAR PRASAD Vs. STATE OF RAJASTHAN
August 30, 1988
DAMODAR PUKHRAJ CHANDAK Vs. STATE OF RAJASTHAN
July 28, 1988
DARAB SINGH Vs. STATE OF RAJASTHAN
June 8, 1988
DARI SARDAR SINGH Vs. STATE OF RAJASTHAN
February 11, 1988
DATAR SINGH Vs. STATE OF RAJASTHAN
November 17, 1988
DAULAT RAM Vs. STATE OF RAJASTHAN
November 26, 1988
DEENU Vs. STATE OF RAJASTHAN
July 13, 1988
DELHI CLOTH AND GENERAL MILLS COMPANY LTD Vs. SHRIRAM FERTILIZERS KARMACHARI UNION
August 31, 1988
DELHI CLOTH AND GENERAL MILLS LTD. Vs. UNION OF INDIA
October 28, 1988
DESHRAJ Vs. OM PRAKASH
August 30, 1988
DEV LAL Vs. MODA
August 19, 1988
DEVENDRA KUMAR Vs. STATE OF RAJASTHAN
April 18, 1988
DEVI LAL Vs. STATE OF RAJASTHAN
February 5, 1988
DEVI RAM Vs. UNION OF INDIA
August 1, 1988
DHALA Vs. STATE OF RAJASTHAN
December 9, 1988
DHAN KAUR Vs. STATE OF RAJASTHAN
March 7, 1988
DHANA RAM Vs. STATE OF RAJASTHAN
August 25, 1988
DHANSI SARDARA AND LEELA Vs. STATE OF RAJASTHAN
December 14, 1988
DINESH CHANDRA SHARMA Vs. VED PRAKASH GARG
January 8, 1988
DISTRICT FOOD INSPECTOR Vs. OM PRAKASH
August 18, 1988
DOONGAR RAM Vs. STATE OF RAJASTHAN
September 29, 1988
DROPDI DEVI Vs. JAGDISH CHANDRA
July 4, 1988
DURGA DASS Vs. UNION OF INDIA
November 7, 1988
DWARKA PRASAD Vs. STATE OF RAJASTHAN
December 21, 1988
EXECUTIVE ENGINEER LINK Vs. SARALA DEVI
October 7, 1988
FALGUN Vs. STATE OF RAJASTHAN
December 21, 1988
FATEH LAL Vs. STATE OF RAJASTHAN
January 27, 1988
FATEH SINGH Vs. STATE OF RAJASTHAN
September 1, 1988
FAZLU REHMAN Vs. STATE OF RAJASTHAN
April 21, 1988
FIRM SWARQOP SINGH SHERI SINGH & OTHERS Vs. MOHAN LAL
September 6, 1988
FOOD CORP. OF INDIA, NEW DELHI Vs. BANWARI LAL SHARMA
May 23, 1988
G D HARSH Vs. RAJASTHAN STATE SEEDS CERTIFICATION AGENCY
December 12, 1988
GAJ SINGH Vs. STATE
May 4, 1988
GAJANAND Vs. DHAPU
May 10, 1988
GAJANAND POONAM CHAND Vs. COMMISSIONER OF INCOME TAX
May 6, 1988
GAJENDER SINGH Vs. STATE OF RAJASTHAN
July 15, 1988
GANDHI RAMNANI Vs. STATE OF RAJASTHAN
August 8, 1988
GANESH Vs. OM PRAKASH
April 21, 1988
GANGA RAM Vs. STATE OF RAJASTHAN
May 6, 1988
GANGA RAM AND OTHERS Vs. STATE OF RAJASTHAN
August 12, 1988
GANPAT RAM AND CO Vs. ASSISTANT COMMERCIAL TAXES OFFICER BIKANER
December 6, 1988
GEWAR CHAND KESARI MAL Vs. STATE OF RAJASTHAN
February 12, 1988
GHALIB HUSSAIN Vs. BILQEES
September 22, 1988
GHANSHYAM Vs. STATE OF RAJASTHAN
January 29, 1988
GHANSHYAM DASS Vs. ANIL KUMAR
February 4, 1988
GHASI RAM Vs. STATE OF RAJASTHAN
November 2, 1988
GHEESA AND ORS. Vs. STATE OF RAJASTHAN
August 2, 1988
GHEWAR CHAND Vs. STATE OF RAJASTHAN
February 12, 1988
GHHAGAN KANWAR Vs. NAINU RAM
February 4, 1988
GIRDHARI LAL Vs. LAXMINARAIN
April 25, 1988
GLBEESYA Vs. STATE OF RAJASTHAN
September 9, 1988
GOKUL RAM Vs. RAM GOPAL
May 25, 1988
GOMA Vs. STATE OF RAJASTHAN
December 13, 1988
GOMARAM Vs. STATE
January 21, 1988
GOPAL Vs. STATE OF RAJ.
December 19, 1988
GOPAL Vs. STATE OF RAJASTHAN
September 2, 1988
GOPAL DASS Vs. STATE OF RAJASTHAN
December 21, 1988
GOPAL KRISHAN Vs. RAM LAL
February 9, 1988
GOPAL LAL BOLYA Vs. GAYATRI DEVI
August 22, 1988
GOPI BAI Vs. STATE OF RAJASTHAN
February 26, 1988
GORDHAN LAL Vs. SHANKAR LAL
May 19, 1988
GUJARAT STATE ROAD TRANSPORT Vs. KANTI NAGAR
April 14, 1988
GURDEV SINGH Vs. STATE OF RAJASTHAN
February 8, 1988
GURMAIL SINGH Vs. STATE OF RAJASTHAN
October 28, 1988
GURU CHARAN SINGH Vs. NEW GANESH FINANCE CO
January 15, 1988
GUTKAN QUERESHI Vs. STATE OF RAJASTHAN
February 8, 1988
H K PUROHIT Vs. UNIVERSITY OF JODHPUR
February 12, 1988
HAKAM CHAND Vs. STATE OF RAJASTHAN
September 23, 1988
HAN SINGH Vs. GULAB DEBI
November 4, 1988
HANIFA Vs. BOARD OF REVENUE
February 9, 1988
HANUMAN PRASAD Vs. STATE OF RAJASTHAN
November 26, 1988
HANUMAN SINGH Vs. MUNICIPAL COUNCIL
July 26, 1988
HANUMANDAS Vs. STATE
February 3, 1988
HARDEO GUJAR Vs. STATE OF RAJASTHAN
July 5, 1988
HARI PRAKASH AND ANOTHER Vs. STATE AND ANOTHER
July 14, 1988
HARI PRASAD Vs. STATE OF RAJASTHAN
August 8, 1988
HARI SINGH AND ORS. Vs. STATE OF RAJASTHAN
May 2, 1988
HARLAL Vs. STATE OF RAJASTHAN
October 31, 1988
HARNARAIN PUROHIT Vs. CENTRAL BANK OF INDIA
April 27, 1988
HEERA JAT Vs. STATE OF RAJASTHAN
July 5, 1988
HEERA LAL Vs. STATE OF RAJASTHAN
January 19, 1988
HEERALAL Vs. PUSHPA DEVI
April 13, 1988
HEMRAJ UDYOG Vs. COMMERCIAL TAXES OFFICER
July 8, 1988
HIMAL KUMAR JAIN Vs. STATE
March 20, 1988
HIND TECHNO MACHINES PVT LTD Vs. JAIPUR WIRE INDUSTRIES PVT LTD
September 16, 1988
HINDUSTAN RADIATORS Vs. COMMISSIONER OF INCOME TAX
August 12, 1988
HINDUSTAN ZINC LTD Vs. STATE OF RAJASTHAN
November 21, 1988
HUKAMA RAM Vs. STATE OF RAJASTHAN
November 26, 1988
INDRA CHAND Vs. PUKH RAJ
February 2, 1988
ISHWAR LAL Vs. STATE OF RAJASTHAN
September 21, 1988
ISMAIL MERCHANT Vs. STATE OF RAJASTHAN
February 24, 1988
J K SYNTHETICS Vs. MUNICIPAL COUNCIL KOTA
March 8, 1988
J OM PRAKASH Vs. STATE OF RAJASTHAN
February 23, 1988
J P SINGH Vs. INSPECTING ASSISTANT COMMISSIONER
June 13, 1988
JAGDISH Vs. STATE OF RAJASTHAN
July 28, 1988
JAGDISH Vs. STATE OF RAJASTHAN
September 15, 1988
JAGDISH Vs. STATE OF RAJASTHAN
February 3, 1988
JAGDISH KISHORE Vs. STATE
March 18, 1988
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
July 20, 1988
JAGDISH RAM Vs. STATE OF RAJASTHAN
May 26, 1988
JAGDISH SINGH Vs. STATE OF RAJASTHAN
January 20, 1988
JAGDISH SONI Vs. A K DERASHRI
November 30, 1988
JAGGU & OTHERS Vs. STATE OF RAJASTHAN
May 26, 1988
JAGJEET SINGH AND ORS. Vs. SMT. BHAJANI DEVI AND ANR.
August 4, 1988
JAGJIWAN CHAND Vs. RAJASTHAN HIGH COURT
January 21, 1988
JAIPUR DEVELOPMENT AUTHORITY Vs. LABOUR COURT
September 28, 1988
JAIPUR MEAT MERCHANTS ASSOCIATION JAIPUR Vs. JAIPUR MUNICIPAL COUNCIL JAIPUR
July 26, 1988
JALIYA Vs. STATE OF RAJASTHAN
May 10, 1988
JAMNA DASS SON OF CHANDAN MAL Vs. STATE OF RAJASTHAN
January 11, 1988
JANGIR SINGH Vs. STATE
November 21, 1988
JANI BAI Vs. STATE OF RAJASTHAN
November 21, 1988
JANKI LAL Vs. STATE OF RAJASTHAN
September 21, 1988
JASVENDER SINGH Vs. STATE
October 29, 1988
JAWAHAR LAL Vs. STATE OF RAJASTHAN
August 31, 1988
JAWAHARA RAM Vs. STATE OF RAJASTHAN
November 1, 1988
JDA JAIPUR Vs. JUDGE LABOUR COURT
September 28, 1988
JIT SINGH Vs. STATE OF RAJASTHAN
October 26, 1988
JOGA RAM Vs. STATE
April 15, 1988
JOGINDRA SINGH Vs. STATE OF RAJASTHAN
October 28, 1988
JUGAL KISHORE VERMA Vs. STATE OF RAJASTHAN
October 5, 1988
JWELLER ASSOCIATION Vs. PRESIDING OFFICER APPOINTED
October 7, 1988
K C SIKRORIA Vs. SARLA SIKRORIA
November 3, 1988
K M GANG Vs. CENTRAL BANK OF INDIA
May 21, 1988
K N SHARMA Vs. STATE OF RAJASTHAN
February 12, 1988
KAILASH CHAND GOYAL Vs. STATE OF RAJASTHAN AND CHIEF ENGINEER P H E D RAJASTHAN JAIPUR
October 6, 1988
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
July 22, 1988
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
April 21, 1988
KAJOD Vs. BOARD OF REVENUE
August 18, 1988
KAJOD Vs. STATE OF RAJASTHAN
November 24, 1988
KAKKU ALIAS KALU Vs. STATE OF RAJASTHAN
July 29, 1988
KALPANA Vs. OM PARKASH
July 18, 1988
KALYAN MAL Vs. SHAKUNTALA DEVI
October 27, 1988
KAMAL SINGH & ORS. Vs. STATE OF RAJ.
May 5, 1988
KAMLA DEVI Vs. STATE OF RAJASTHAN
April 15, 1988
KAN SINGH Vs. STATE
December 2, 1988
KANA RAM & OTHERS Vs. STATE OF RAJASTHAN
January 29, 1988
KANDOI KABLIWALA Vs. ACTO PALI
February 29, 1988
KANHAIYA LAL Vs. JHAMAT MAL
January 14, 1988
KANHAIYA LAL Vs. STATE OF RAJASTHAN
April 27, 1988
KANHAIYA LAL AND OTHERS Vs. STATE OF RAJASTHAN
May 10, 1988
KANHIYA LAL ALIAS KANA Vs. STATE OF RAJASTHAN
September 8, 1988
KAPTAN Vs. STATE OF RAJASTHAN
November 15, 1988
KAPURA Vs. STATE
February 9, 1988
KARAM SINGH Vs. KARTAR SINGH AND ANR.
September 16, 1988
KARMA Vs. HARNAM SINGH
January 18, 1988
KASAM BHAI HAJI MOOSAJI AND SONS Vs. ASSISTANT COMMERCIAL TAXES OFFICER WARD C PALI
November 17, 1988
KASHI RAM Vs. GAURI SHANKER
September 25, 1988
KASHMIR SINGH Vs. STATE OF RAJASTHAN
September 14, 1988
KAUR SINGH Vs. MURTI
October 6, 1988
KAUR SINGH Vs. STATE OF RAJASTHAN
October 6, 1988
KEDAR NATH Vs. STATE OF RAJASTHAN
August 25, 1988
KESHAR Vs. STATE OF RAJASTHAN
November 17, 1988
KESHAR SINGH Vs. STATE OF RAJASTHAN
January 5, 1988
KESHARAM Vs. STATE
February 11, 1988
KESHO LAL Vs. CHANDER BAI
September 29, 1988
KESRA AND OTHERS Vs. STATE
July 28, 1988
KHALIL Vs. STATE OF RAJASTHAN
April 27, 1988
KHANDUBHAI MISTRY Vs. BANK OF BARODA
August 10, 1988
KHATTAN Vs. STATE OF RAJASTHAN
November 17, 1988
KHETIA Vs. STATE OF RAJASTHAN
January 7, 1988
KHIV SINGH ALIAS KHEM SINGH Vs. STATE OF RAJASTHAN
April 22, 1988
KIRAN DEVI Vs. MANGTOO RAM
April 2, 1988
KISBAN SINGH Vs. STATE OF RAJASTHAN
February 9, 1988
KISHAN Vs. PREMI
November 4, 1988
KISHAN LAL Vs. STATE OF RAJASTHAN
July 11, 1988
KISHAN LAL MANTUMAL Vs. STATE OF RAJASTHAN
July 27, 1988
Kishan Singh Vs. State of Rajasthan
February 9, 1988
KISHANA RAM Vs. STATE OF RAJASTHAN
August 29, 1988
KISHNARAM Vs. STATE OF RAJASTHAN
August 29, 1988
KISHORE Vs. STATE OF RAJASTHAN
May 13, 1988
KISHORE ALIAS KIRPAL Vs. STATE OF RAJASTHAN
September 12, 1988
KRIPA Vs. SUFEDA
May 24, 1988
KRISHNA LIME WORKS Vs. PRESIDING OFFICER/WORKMENS COMPENSATION
September 21, 1988
KRISHNA OIL MILLS Vs. SHRINIWAS AND CO
April 18, 1988
KRISHNA RATHORE AND ORS Vs. HQS 12 INFANTRY DIVISION AND ORS
April 14, 1988
KULDEEP SINGH Vs. STATE OF RAJASTHAN
February 26, 1988
KUMARI JANI BAI Vs. STATE OF RAJAS THAN
November 21, 1988
KUNDAN MAL Vs. SURENDRA KUMAR
May 21, 1988
KUNJ BEHARI ALIASKUNJ Vs. STATE
September 24, 1988
KUNTI LAL Vs. STATE OF RAJASTHAN
May 26, 1988
KUSHAL WADI SOJAT Vs. PREMCHAND
April 25, 1988
LABH CHAND Vs. STATE OF RAJASTHAN
August 19, 1988
LADU Vs. STATE OF RAJASTHAN
April 16, 1988
LADU RAM Vs. STATE OF RAJASTHAN
April 21, 1988
LADU RAM Vs. LAXMI NARAIN
December 15, 1988
LAKSHMI PRASAD MATHUR Vs. DILIP SINGH CHORDIA
July 26, 1988
LAL CHAND Vs. STATE OF RAJASTHAN
October 27, 1988
LALA Vs. LAL KHAN
September 9, 1988
LALA RAM Vs. EXECUTIVE ENGINEER
May 6, 1988
LALKHAN Vs. STATE OF RAJASTHAN
April 20, 1988
LALLU KHAN Vs. STATE OF RAJASTHAN
January 20, 1988
LATIA ALIAS HARI RAM ALIAS NATWAR Vs. STATE OF RAJASTHAN
May 24, 1988
LATOOR Vs. STATE
April 19, 1988
LATOOR Vs. STATE
April 20, 1988
LATOOR Vs. STATE OF RAJASTHAN
January 20, 1988
LATTO @ LATIF Vs. STATE OF RAJASTHAN
May 24, 1988
LAXMI DEVI Vs. MEENA MISHRA
January 6, 1988
LAXMI NARAIN MATHUR Vs. HIGH COURT OF JUDICATURE
September 15, 1988
LEELA Vs. STATE OF RAJASTHAN
January 11, 1988
LILA RAM Vs. NANGI
February 24, 1988
LOKENDER SINGH Vs. STATE OF RAJASTHAN
August 12, 1988
M/S. NATHU RAM JUGAL KISHORE & ORS. Vs. RAM GOPAL BHAWANI BUX & ORS.
April 21, 1988
M/S. SHIV SHAKTI IRON COMPANY Vs. SHRI BABULAL
November 16, 1988
MADAN CHAND Vs. LOONI DEVI
November 2, 1988
MADAN LAL Vs. JAGDISH CHAND
August 4, 1988
MADAN SINGH & ORS. Vs. STATE OF RAJASTHAN
October 28, 1988
MADHO BEHARI GOEL Vs. STATE
January 15, 1988
MAGAN LAL NAGAR Vs. STATE OF RAJASTHAN
October 27, 1988
MAHADEO Vs. SARPANCH GRAM PANCHAYAT
March 17, 1988
MAHAVEER PRASAD Vs. MUNICIPAL COUNCIL
January 7, 1988
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
April 15, 1988
MAHAVEER PRASAD Vs. R.S.E.B. AND ORS.
October 6, 1988
MAHAVEER PRASAD AND ANR. Vs. STATE OF RAJASTHAN
November 29, 1988
MAHENDRA PAL KAUR Vs. SAUDAGAR SINGH
August 9, 1988
MAHENDRA SINGH Vs. STATE OF RAJ.
March 24, 1988
MAHENDRASINGH Vs. STATE
July 11, 1988
MAHESH KUMAR Vs. STATE
January 13, 1988
MAHESH SINGH Vs. STATE OF RAJASTHAN
January 21, 1988
MAHIPAT SINGH Vs. BOARD OF REVENUE
August 9, 1988
MAINA DEVI Vs. JASWANT SINGH
August 19, 1988
MAKHAN ALIASMAKHAN SINGH Vs. STATE OF RAJASTHAN
May 20, 1988
MALIKSINGH AND ANOTHER Vs. STATE
January 14, 1988
MAN RAJ Vs. STATE OF RAJASTHAN
June 27, 1988
MAN SINGH Vs. STATE OF RAJASTHAN
November 3, 1988
MANAK BAI Vs. KALYAN BUX
September 5, 1988
MANGI LAL Vs. STATE OF RAJASTHAN
August 8, 1988
MANGI LAL Vs. STATE OF RAJASTHAN
August 12, 1988
MANGI LAL Vs. STATE OF RAJASTHAN
May 17, 1988
MANGI LAL Vs. HAR SAHAI
February 10, 1988
MANGI LAL Vs. MOOL CHAND
March 14, 1988
MANGLA Vs. STATE OF RAJASTHAN
November 1, 1988
MANI RAM Vs. STATE OF RAJASTHAN
February 9, 1988
MANOHAR LAL Vs. RAJVIRKOR
June 13, 1988
MANOHAR LAL Vs. JAWAHAR LAL
August 8, 1988
MANOHAR SINGH Vs. STATE OF RAJAS THAN
August 23, 1988
MANOJ Vs. STATE
December 7, 1988
MATHURA Vs. STATE OF RAJASTHAN
May 26, 1988
MEGHARAM ALIASLADURAM Vs. STATE OF RAJASTHAN
November 21, 1988
MIRCHOO MAL Vs. STATE COMMITTEE UNDER ESSENTIAL COMMODITIES SPECIAL PROVISIONS ACT 1981
September 26, 1988
MISHRI LAL Vs. STATE OF RAJASTHAN
April 21, 1988
MISHRI LAL Vs. MITHA SINGH
May 16, 1988
MISHRI LAL & ANR. Vs. STATE
October 6, 1988
MOHAMMED AND SONS Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
April 26, 1988
MOHAMMED HUSSAIN Vs. ABDUL RAHIM
February 19, 1988
MOHAMMED ISMAIL Vs. STATE OF RAJASTHAN
August 23, 1988
Mohan Bharti Vs. Tolapuri
January 4, 1988
MOHAN LAL AGRAWAL Vs. GOVERNMENT OF INDIA
October 26, 1988
MOHANLAL Vs. STATE OF RAJASTHAN
January 28, 1988
MOHANLAL Vs. KURKUT UTPADAK SAHAKARI SAMITI
July 13, 1988
MOHAR SINGH Vs. STATE OF RAJASTHAN
August 3, 1988
MOHD ALEEM Vs. MAQSOOD ALAM
March 7, 1988
MOHD SALIM Vs. STATE OF RAJASTHAN
February 2, 1988
MOHD YAMIN Vs. STATE
September 1, 1988
MOHINI Vs. STATE OF RAJASTHAN
September 8, 1988
MOMTA RAM Vs. STATE OF RAJASTHAN
June 16, 1988
MOOL CHAND Vs. STATE OF RAJASTHAN
July 26, 1988
MOOL CHAND Vs. UNION OF INDIA
October 28, 1988
MOOL CHAND AND OTHERS Vs. STATE OF RAJASTHAN
September 6, 1988
MOOL CHAND SHARMA Vs. HARI SHANKER SHARMA
July 12, 1988
MOOLA RAM Vs. STATE OF RAJASTHAN
November 30, 1988
MOTA RAM & ANR. Vs. STATE OF RAJASTHAN
December 7, 1988
MOTI RAM Vs. STATE OF RAJASTHAN
August 4, 1988
MRS RAJ BHARTI Vs. ASHOK KUMAR BEGWANI
September 28, 1988
MRS SAVITRI BATAR Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AJMER
September 13, 1988
MUKESH MATHUR Vs. VEENA MATHUR
July 28, 1988
MUKHTIYAR SINGH Vs. STATE
November 18, 1988
MUNNA Vs. STATE OF RAJASTHAN
January 28, 1988
MUNNA ALIASMAHENDRA Vs. STATE OF RAJASTHAN
June 21, 1988
MUNNA LAL RARA Vs. STATE OF RAJASTHAN
January 20, 1988
MUNSHI RAM S/O MOTI LAL AND ANR. Vs. STATE OF RAJASTHAN
July 16, 1988
MURARI LAL Vs. STATE
March 23, 1988
NANA LAL Vs. PUNJAB NATIONAL BANK
August 11, 1988
NANAG RAM Vs. UNION OF INDIA
October 7, 1988
NAND KISHORE Vs. INDIRA BAI
March 10, 1988
NAND KISHORE Vs. INDIRA BAI
March 7, 1988
NAND KISHORE SHARMA Vs. STATE OF RAJASTHAN
August 11, 1988
NAND LAL Vs. R T A
September 20, 1988
NAND LAL Vs. STATE OF RAJASTHAN
October 7, 1988
NANDA Vs. STATE OF RAJASTHAN
September 23, 1988
NANDE Vs. NANGA
August 25, 1988
NANDLAL Vs. STATE OF RAJASTHAN
December 14, 1988
NANUA Vs. STATE OF RAJASTHAN
January 6, 1988
NARAIN SINGH Vs. STATE OF RAJASTHAN
April 14, 1988
NARAYAN Vs. STATE OF RAJASTHAN
February 26, 1988
NARAYAN Vs. STATE OF RAJASTHAN
April 20, 1988
NARAYAN Vs. STATE OF RAJASTHAN
March 15, 1988
NARAYAN SINGH Vs. JAGAN LAL
April 22, 1988
NARENDRA SINGH Vs. STATE OF RAJASTHAN
November 28, 1988
NARESH KUMAR Vs. STATE OF RAJASTHAN
July 6, 1988
NARSINGH DASS Vs. JETH MAL
March 2, 1988
NASRU Vs. STATE OF RAJASTHAN
July 11, 1988
NATHA RAM Vs. STATE OF RAJASTHAN
July 6, 1988
NATHA SINGH Vs. STATE OF RAJASTHAN
January 4, 1988
NATHA SINGH Vs. STATE OF RAJASTHAN
January 8, 1988
NATHAR MAL Vs. R T A
December 9, 1988
NATHI LAL Vs. STATE OF RAJASTHAN
January 11, 1988
NATHI LAL Vs. STATE OF RAJASTHAN
November 1, 1988
NATHU Vs. STATE
January 15, 1988
NATHU Vs. STATE OF RAJASTHAN
December 5, 1988
NATHU RAM AGARWAL Vs. RAJASTHAN SILICATE AND GLASS INDUSTRIES P LTD
January 29, 1988
NATHU SINGH Vs. RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION AND OTHERS
November 17, 1988
NATIONAL INSURANCE CO LTD Vs. GOTIYA
September 20, 1988
NATIONAL INSURANCE COMPANY Vs. JAMNA BAI
May 6, 1988
NATIONAL TEXTILE CORPORATION Vs. STATE OF RAJASTHAN
August 18, 1988
NEMI CHAND Vs. STATE OF RAJASTHAN
November 2, 1988
NEW INDIA ASSURANCE COMPANY Vs. MOHINDER KAUR
October 7, 1988
NIRAJ GARG Vs. STATE OF RAJASTHAN
July 28, 1988
NIRAJ RAJ GARG Vs. STATE OF RAJASTHAN
August 25, 1988
NIRANJAN LAL Vs. BADRI LAL
November 29, 1988
NISAR AHMED Vs. STATE OF RAJASTHAN
March 7, 1988
NOOR MOHAMMED Vs. STATE OF RAJASTHAN
May 19, 1988
NORATAN MAL Vs. HARI VILAS
November 2, 1988
OM PRAKASH Vs. STATE OF RAJASTHAN
September 5, 1988
OM PRAKASH Vs. STATE
April 26, 1988
OM SHIV SHAKTI CEMENT PVT LTD Vs. STATE OF RAJASTHAN
September 28, 1988
OMPRAKASH Vs. STATE OF RAJASTHAN
September 9, 1988
OMVEER Vs. STATE OF RAJASTHAN
August 12, 1988
ONKARLAL Vs. STATE OF RAJASTHAN
September 21, 1988
ORIENTAL AGENCIES JAIPUR Vs. R P F C
March 28, 1988
P C JAM AND V J JAM RAJ Vs. STATE OF RAJASTHAN
June 27, 1988
PADAM CHANDRA Vs. STATE OF RAJASTHAN
April 27, 1988
PANCHAYAT SHRI DIGAMBER JAIN Vs. CHIRANJI LAL PATNI
February 18, 1988
PANNA LAL Vs. GHISOO LAL
November 15, 1988
PAPAIYA Vs. STATE
July 13, 1988
PAPPU Vs. STATE
January 14, 1988
PARASMAL Vs. DRUG INSPECTOR AND OTHERS
February 4, 1988
PARASMAL KANAJI Vs. COMMISSIONER OF INCOME TAX
April 27, 1988
PAWAN KUMAR Vs. STATE OF RAJASTHAN
December 9, 1988
PEER GULAM NASEER Vs. PEER GULAM JELANEE
October 28, 1988
PHAKIRA Vs. STATE OF RAJASTHAN
January 15, 1988
PHOOL CHAND Vs. SAMBHU SINGH
May 21, 1988
PIRAG CHAND Vs. FIRM RAMLAL CHANNANMAL
March 8, 1988
PISHORI LAL BABHAR Vs. STATE OF RAJASTHAN
February 18, 1988
POKHAR RAM Vs. STATE OF RAJASTHAN
July 22, 1988
POOMAM CHAND Vs. LAXMI NARAIN
March 28, 1988
POONA RAM Vs. STATE OF RAJASTHAN
March 10, 1988
POORAN Vs. STATE OF RAJASTHAN
August 1, 1988
PRABHAT PATTI SUPPLIERS Vs. COMMERCIAL TAXES OFFICER JODHPUR
September 13, 1988
PRABHU CHAWLA Vs. SHIVNATH SONI
March 8, 1988
PRABHU DAYAL Vs. RAMSWAROOP
September 7, 1988
PRABHU LAL Vs. BOARD OF REVENUE
August 29, 1988
PRABHU LAL Vs. UTTAM CHAND
August 7, 1988
PRABHU LAL AND OTHERS Vs. STATE
January 21, 1988
PRABHU RAM Vs. STATE OF RAJASTHAN
December 21, 1988
PRABHU SINGH Vs. THE STATE
July 13, 1988
PRABHUDAYAL Vs. STATE
February 17, 1988
PRADEEP BHATIA Vs. STATE OF RAJASTHAN
September 20, 1988
PRADEEP KUMAR BASAVATIYA Vs. STATE OF RAJASTHAN
September 30, 1988
PRADEEP KUMAR BASAVATIYA Vs. STATE OF RAJASTHAN
October 31, 1988
PRAHLAD MALIRAM Vs. COMMISSIONER OF INCOME TAX
March 9, 1988
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
August 31, 1988
PRAKASH CHATURVEDI Vs. STATE OF RAJASTHAN
December 19, 1988
PRAMOD KUMAR SHARMA Vs. DIRECTOR NATIONAL INSTITUTE
December 14, 1988
PRAMOD KUMAR SINGH Vs. STATE OF RAJASTHAN
August 10, 1988
PRAMOD NARAIN SRIVASTAVA Vs. DIRECTOR PODDAR INSTITUTE OF MANAGEMENT
January 11, 1988
PRAMOD SHARMA Vs. STATE OF RAJASTHAN
February 26, 1988
PREM CHAND Vs. STATE OF RAJASTHAN
September 8, 1988
PREM COTTON GINNING FACTORY Vs. RAJASTHAN STATE ELECTRICITY
May 20, 1988
PREM DEVI Vs. SOHAN LAL
March 9, 1988
PREM PRAKASH MIRDHA Vs. STATE OF RAJASTHAN
November 17, 1988
PREM PRAKASH MISHRA Vs. J P BANSAL
May 24, 1988
PREM SINGH Vs. STATE OF RAJASTHAN
October 17, 1988
PRITAM LAL Vs. STATE OF RAJASTHAN
October 5, 1988
PRITHVI PAL SINGH Vs. STATE OF RAJASTHAN
November 7, 1988
PUNJAB NATIONAL BANK Vs. KISHAN KAKKAD
November 2, 1988
R F C OFFICERS ASSOCIATION Vs. R F C
September 5, 1988
R K BORDIA Vs. STATE OF RAJASTHAN
May 13, 1988
R L BHATNAGAR Vs. STATE OF RAJASTHAN
September 14, 1988
R R GUPTA Vs. STATE OF RAJASTHAN
December 9, 1988
R S R T C Vs. ANAND KANWAR
January 13, 1988
R S R T C Vs. KUMARI KIRANBALA
February 5, 1988
R.K. SHARMA Vs. STATE OF RAJASTHAN
November 3, 1988
R.S.R.T.C. Vs. KIRAN BALA
December 5, 1988
RADHEY SHYAM Vs. LAXMINARAYAN
October 28, 1988
RAGHUNAND PRASAD AND CO Vs. UNION OF INDIA UOI
September 20, 1988
RAGHUNATH Vs. STATE OF RAJASTHAN
May 17, 1988
RAGHUNATH Vs. STATE OF RAJASTHAN
May 25, 1988
RAGHUNATH DAS Vs. STATE OF RAJASTHAN
July 7, 1988
RAJ KARAN Vs. JEEWAN KHAN
July 14, 1988
RAJ KUMAR KAPIL Vs. CHAIRMAN F C I JAIPUR
December 19, 1988
RAJASTHAN CHEMISTS ASSOCIATION AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
November 24, 1988
RAJASTHAN PRADESH VAIDYA SAMITI Vs. STATE OF RAJASTHAN
September 23, 1988
RAJASTHAN SPINNING AND WEAVING MILLS LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE UDAIPUR
May 17, 1988
RAJASTHAN STATE CO-OP DAIRY Vs. BRIJ MOHAN LAL
July 12, 1988
RAJASTHAN STATE ROAD TRANSPORT Vs. MANORMA
November 30, 1988
RAJASTHAN SUBORDINATE SERVICE Vs. STATE OF RAJASTHAN
November 28, 1988
RAJENDRA AND OTHERS Vs. STATE
May 19, 1988
RAJENDRA KUMAR Vs. KESHARI CHAND
November 2, 1988
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
October 26, 1988
RAJESH ALIAS BABA Vs. STATE OF RAJASTHAN
July 4, 1988
RAJESH PUN Vs. STATE OF RAJASTHAN
September 20, 1988
RAJIV GANDHI NAGAR VIKAS SAMITI Vs. U.I.T.
November 2, 1988
RAJU ALIASPAPPU Vs. STATE OF RAJASTHAN
September 23, 1988
RAJVAIDHYA PT RAM DAYALU SHARMA Vs. BOARD OF REVENUE
February 26, 1988
RAJVIR SINGH Vs. STATE OF RAJASTHAN
August 10, 1988
RAM CHANDER Vs. STATE OF RAJASTHAN
March 17, 1988
RAM CHANDRA Vs. STATE OF RAJASTHAN
July 21, 1988
RAM KRISHAN THAREJA Vs. STATE OF RAJASTHAN
July 8, 1988
RAM KUMAR Vs. STATE OF RAJASTHAN
August 8, 1988
RAM KUNWAR Vs. STATE OF RAJASTHAN
May 26, 1988
RAM NIWAS Vs. STATE OF RAJASTHAN
May 13, 1988
RAM NIWAS Vs. STATE OF RAJASTHAN
April 11, 1988
RAM PRATAP Vs. NAR SINGH LAL
July 26, 1988
RAM PRATAP Vs. STATE OF RAJASTHAN
October 28, 1988
RAM PYARI Vs. BISALA RAM
January 13, 1988
RAM SINGH Vs. STATE OF RAJASTHAN
May 16, 1988
RAM SINGH Vs. STATE
May 25, 1988
RAM SINGH AND ORS. Vs. STATE
August 10, 1988
RAM SWAROOP Vs. STATE OF RAJASTHAN
May 21, 1988
RAMCHANDRA Vs. RAMGOPAL
September 7, 1988
RAMDHAN Vs. STATE OF RAJASTHAN
September 21, 1988
RAMESH ALIAS RAJ KUMAR Vs. STATE OF RAJASTHAN
April 25, 1988
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
May 11, 1988
RAMESH CHANDRA Vs. MANMOHAN SINGH
August 3, 1988
RAMESHWAR Vs. STATE OF RAJ.
November 30, 1988
RAMESHWAR SINGH Vs. STATE OF RAJASTHAN
October 31, 1988
RAMESHWAR SINGH Vs. STATE OF RAJASTHAN
September 21, 1988
RAMHET Vs. STATE OF RAJASTHAN
August 30, 1988
RAMJI LAL Vs. DURGA LAL
November 26, 1988
RAMJOT Vs. UNION OF INDIA
October 6, 1988
RAMLAL AND ANR. Vs. DHANNARAM AND ORS.
May 11, 1988
RAMNARAIN Vs. STATE OF RAJASTHAN
March 7, 1988
RAMSUKHI BAI Vs. ONKAR BAI
March 7, 1988
RAMZAN Vs. ALLADIN
May 16, 1988
RANJEET KUMAR Vs. SARLA DEVI
February 24, 1988
RASOOLJI BUXJI Vs. COMMISSIONER OF INCOME TAX
April 29, 1988
RATAN LAL Vs. STATE OF RAJASTHAN
March 7, 1988
REKHA MATHUR Vs. STATE OF RAJASTHAN
December 7, 1988
RICHA JAIN Vs. REGISTRAR OF COMPANIES
February 5, 1988
RIJUMAL Vs. STATE OF RAJASTHAN
October 6, 1988
ROLAND MARKAS GOONTHAR Vs. STATE OF RAJASTHAN
August 11, 1988
ROOP SINGH Vs. STATE OF RAJASTHAN
February 19, 1988
ROSHAN LAL Vs. PREM CHAND
November 28, 1988
S SINGH Vs. STATE OF RAJASTHAN
May 16, 1988
SABIR Vs. STATE OF RAJAS THAN
September 21, 1988
SADYA Vs. STATE OF RAJASTHAN
July 27, 1988
SAMEER Vs. STATE OF RAJASTHAN
July 11, 1988
SAMVATA Vs. STATE OF RAJASTHAN
July 18, 1988
SANJEEV KUMAR PAREEK Vs. SHUBH LAXMI PAREEK
December 5, 1988
SANTA SINGH Vs. STATE OF RAJASTHAN
September 9, 1988
SANWARMAL Vs. STATE
January 20, 1988
SARABJEET SINGH Vs. STATE OF RAJASTHAN
July 21, 1988
SARDAR KHAN Vs. STATE OF RAJASTHAN
December 5, 1988
SARDARILAL Vs. STATE OF RAJASTHAN
May 9, 1988
SARLA Vs. MAHENDRA KUMAR
July 11, 1988
SARNA TRANSPORT CORPORATION Vs. STATE OF RAJASTHAN
April 19, 1988
SATRAMDAS MEHTA Vs. UNION OF INDIA
September 23, 1988
SATTAR MOHAMMED Vs. STATE OF RAJASTHAN
December 1, 1988
SATTU ALIAS SATYA NARAYAN Vs. STATE OF RAJASTHAN
May 6, 1988
SATYA NARAIN Vs. GOPAL SARAN
February 23, 1988
SATYA NARAYAN Vs. STATE OF RAJASTHAN
August 30, 1988
SATYENDRA SINGH RATHORE Vs. RAJASTHAN RAJYA PATHYA PUSTAK
October 5, 1988
SAYAD ABID ALI Vs. STATE OF RAJASTHAN
October 24, 1988
SAYAR Vs. JUDGE LABOUR COURT JAIPUR
September 20, 1988
SECRETARY ZILA PANSHAD Vs. NATHI MALI CHOWKIDAR
May 26, 1988
SECRETARY, KRISHI UPAJ MANDI SAMITI, VIJAYNAGAR Vs. ASHOK TRADING COMPANY
January 13, 1988
SHAHID Vs. STATE
December 12, 1988
SHAKUNTLA Vs. UNITED INDIA INSURANCE COMPANY
September 20, 1988
SHAMBHU BHARTI Vs. STATE OF RAJASTHAN
May 5, 1988
SHAMBHU DAYAL Vs. RAJASTHAN STATE ROAD TRANSPORT
November 30, 1988
SHANKAR Vs. STATE OF RAJASTHAN
November 2, 1988
SHANTI LAL Vs. STATE OF RAJASTHAN
April 26, 1988
SHASHI Vs. STATE OF RAJASTHAN
August 2, 1988
SHEELA Vs. STATE OF RAJASTHAN
September 13, 1988
SHIV RAM Vs. STATE OF RAJASTHAN
September 6, 1988
SHRAWAN KUMAR Vs. STATE OF RAJASTHAN
November 28, 1988
SHREE LAXMI CEMENT LTD Vs. ASSESSING AUTHORITY ASSISTANT COMMERCIAL TAXES OFFICER HINDAUN CITY
September 29, 1988
SHRI KISHAN Vs. RAMPAL RAM CHANDRA
January 4, 1988
SHRIMAN NARAIN Vs. STATE OF RAJASTHAN
March 16, 1988
SHYAM LAL Vs. STATE OF RAJASTHAN
August 18, 1988
SHYAM LAL Vs. STATE OF RAJASTHAN
December 9, 1988
SHYAM MANOHAR GUPTA Vs. MITHILESH KUMARI
August 18, 1988
SHYAM SUNDER Vs. ROOPKANWAR
March 8, 1988
SHYAM SUNDER & ORS. Vs. STATE AND ANR.
November 16, 1988
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN
September 16, 1988
SIRAJUL HAQUE Vs. STATE OF RAJASTHAN
July 1, 1988
SITA RAM Vs. STATE OF RAJASTHAN
July 27, 1988
SITA RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
August 31, 1988
SITA RAM DAS Vs. CHATURBHUJ NATHJI MANDIR
January 20, 1988
SIYA RAM Vs. STATE OF RAJASTHAN
July 28, 1988
SMT. BHATOOR Vs. RAMESH
July 11, 1988
SMT. KAUSHALYA Vs. FUSA RAM
November 1, 1988
SMT. SUGANI Vs. STATE OF RAJASTHAN
August 1, 1988
SONIA Vs. STATE OF RAJASTHAN
May 2, 1988
SONKANWAR Vs. STATE OF RAJASTHAN
August 26, 1988
SRI KISHAN Vs. STATE OF RAJASTHAN
December 2, 1988
STATE Vs. GOVIND RAM
November 28, 1988
STATE Vs. SUA LAL
January 12, 1988
STATE Vs. DATA RAM
December 2, 1988
STATE Vs. JAGMALA RAM
April 29, 1988
STATE Vs. BAL KISHAN
February 18, 1988
STATE Vs. MAGHRAJ AND OTHERS
January 15, 1988
STATE Vs. GIRDHARI LAL
August 19, 1988
STATE Vs. MOTI LAL
February 5, 1988
STATE Vs. SUKANRAJ
March 7, 1988
STATE Vs. GANI MOHAMMAD
March 10, 1988
STATE CBI Vs. SHRIPAL
November 15, 1988
STATE OF RAJASTHAN Vs. MADAN LAL
November 2, 1988
STATE OF RAJASTHAN Vs. SHIVDAYAL
January 12, 1988
STATE OF RAJASTHAN Vs. KANTA
September 23, 1988
STATE OF RAJASTHAN Vs. GHISULAL
August 19, 1988
STATE OF RAJASTHAN Vs. JAGDISH
August 18, 1988
STATE OF RAJASTHAN Vs. BALDEO GOSWAMI
August 9, 1988
STATE OF RAJASTHAN Vs. RAMA
July 28, 1988
STATE OF RAJASTHAN Vs. RATNA
July 28, 1988
STATE OF RAJASTHAN Vs. PEMARAM
July 29, 1988
STATE OF RAJASTHAN Vs. KALU
March 22, 1988
STATE OF RAJASTHAN Vs. MOHAN LAL
March 22, 1988
STATE OF RAJASTHAN Vs. MADAN SINGH
March 23, 1988
STATE OF RAJASTHAN Vs. RAM NATH
March 24, 1988
STATE OF RAJASTHAN Vs. GURMEL SINGH
March 15, 1988
STATE OF RAJASTHAN Vs. NARESH CHAND
March 28, 1988
STATE OF RAJASTHAN Vs. DAYAL
March 16, 1988
STATE OF RAJASTHAN Vs. CHUTTAN
March 30, 1988
STATE OF RAJASTHAN Vs. INDER SINGH
January 27, 1988
STATE OF RAJASTHAN Vs. SHAMSHER ALI
February 12, 1988
STATE OF RAJASTHAN Vs. CHAMPA LAL
February 4, 1988
STATE OF RAJASTHAN Vs. WORKMENS COMPENSATION COMMISSIONER
February 1, 1988
STATE OF RAJASTHAN Vs. DHUDA SINGH
April 23, 1988
STATE OF RAJASTHAN Vs. NATWAR SINGH
April 22, 1988
STATE OF RAJASTHAN Vs. MANI RAM
May 23, 1988
STATE OF RAJASTHAN Vs. BALLA SINGH
December 15, 1988
STATE OF RAJASTHAN Vs. MISRIYA
January 14, 1988
STATE OF RAJASTHAN Vs. SAYAR KHAN
January 11, 1988
STATE OF RAJASTHAN Vs. BHANWARLAL
November 28, 1988
STATE OF RAJASTHAN Vs. NARAIN DAS
December 12, 1988
STATE OF RAJASTHAN AND ORS. Vs. GOSWAMI RANCHOD LAL JI MAHARAJ
May 20, 1988
SUBHAS CHANDRA HISARIA Vs. SUNIL SONDHI
September 19, 1988
SUBRATO ROY Vs. STATE OF RAJASTHAN
November 8, 1988
SUGAN CHAND VINOD KUMAR Vs. COMMISSIONER OF INCOME TAX
September 1, 1988
SUIT MANGI BAI Vs. STATE OF RAJASTHAN
December 12, 1988
SUKHPAL Vs. STATE OF RAJASTHAN
January 18, 1988
SUKHRAJ SINGH Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
February 20, 1988
SULEMAN Vs. GORDHAN
September 1, 1988
SULTAN SINGH Vs. STATE OF RAJASTHAN
September 5, 1988
SUMER SINGH AND KHYALI LAL Vs. STATE OF RAJASTHAN
September 20, 1988
SUNDER LAL GARG Vs. STATE OF RAJASTHAN
November 2, 1988
SURAIN SINGH Vs. STATE OF RAJASTHAN
December 12, 1988
SURAJ SINGH & OTHERS Vs. STATE OF RAJASTHAN
September 28, 1988
SURAJMAL Vs. STATE OF RAJASTHAN
July 15, 1988
SURAJMAL Vs. RAMNARAYAN
November 30, 1988
SURESH Vs. STATE
July 11, 1988
SURESH KUMAR Vs. STATE OF RAJASTHAN
November 20, 1988
SURYA NARAYAN CHOUDHARY Vs. STATE
September 29, 1988
SUSHILA Vs. SUCCHA SINGH
September 27, 1988
SUSHMA LATA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
May 3, 1988
SWAROOP CHAND Vs. KANHAIYA LAL
April 11, 1988
SWAROOP CHAND Vs. KANHAIYA LAL
January 11, 1988
TARA CHAND Vs. CHOKALI
May 9, 1988
TARA CHAND MAVAR Vs. BASANTI DEVI
November 1, 1988
TARACHAND ARYA Vs. STATE OF RAJASTHAN
September 9, 1988
TAYYAB ALI Vs. STATE OF RAJASTHAN
September 22, 1988
TEHAL SINGH Vs. STATE OF RAJASTHAN
October 31, 1988
TEHSILDAR ADMINISTRATOR, MUNICIPAL BOARD, BARI, DHOLPUR AND OTHERS Vs. HUSSAIN AND OTHERS
January 15, 1988
TEJA SINGH Vs. STATE OF RAJASTHAN
January 12, 1988
TEJU MAL Vs. STATE OF RAJASTHAN
September 5, 1988
THE ORIENTAL INSURANCE CO. LTD. Vs. THE STATE OF RAJASTHAN & ANR.
December 12, 1988
TOSHNIWAL INDUSTRIES PVT LTD Vs. UNION OF INDIA
November 2, 1988
UCHHAV LAL Vs. RAMESH KUMAR
September 7, 1988
UDAI LAL Vs. STATE OF RAJASTHAN
October 6, 1988
UDMI RAM Vs. DHARAM SINGH
March 7, 1988
UMRAV Vs. STATE OF RAJASTHAN
February 19, 1988
UNION OF INDIA Vs. BAL ERECTORS
December 13, 1988
UNION OF INDIA Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LTD.
December 1, 1988
UNION OF INDIA (UOI) Vs. JAMALUDDIN RAV
April 22, 1988
UNITED ASIAN BANK Vs. JAIPUR OIL PRODUCTS LTD
November 4, 1988
UNITED COMMERCIAL BANK Vs. JAGATIA PAPER MILLS PVT LTD
September 23, 1988
UNITED INDIA INSURANCE CO. LTD. JODHPUR Vs. DHAI AND OTHERS
April 18, 1988
UNITED INDIA INSURANCE COMPANY LTD. Vs. SAMPAT SINGH AND OTHERS
May 10, 1988
VARDARAM Vs. STATE OF RAJASTHAN
February 19, 1988
VAZIR MOHAMMED AND ANR. Vs. REHMAT AND ORS.
May 23, 1988
VIJAY RAJ SHARMA Vs. STATE OF RAJASTHAN AND ORS.
May 5, 1988
VIJENDRA KUMAR Vs. STATE OF RAJASTHAN
September 8, 1988
VIKAS PANCHAYAT KHEDI Vs. JEETMAL AND OTHERS
May 3, 1988
VIMAL MALAWAT Vs. STATE OF RAJASTHAN
December 15, 1988
VIMLA Vs. STATE OF RAJASTHAN
May 25, 1988
VIMLA AGARWAL Vs. STATE OF RAJASTHAN
October 7, 1988
VINOD Vs. STATE OF RAJASTHAN
August 1, 1988
VIRENDRA KUMAR Vs. VEENA
January 7, 1988
VISHAN DAS Vs. SAVITRI DEVI
May 17, 1988
VISHANDAS Vs. SAVITRI DEVI
February 8, 1988
VISHNU KUMAR Vs. STATE OF RAJASTHAN
August 18, 1988
VISHNU TRADERS Vs. RAJASTHAN SALES TAX TRIBUNAL AJMER
November 3, 1988
VIVEK PRAKASH MATHUR Vs. STATE OF RAJASTHAN
May 25, 1988
VRIHAD KRISHI RYNADATRI SAMITI Vs. REVENUE APPELLATE AUTHORITY
July 5, 1988
YAD RAM AND ANOTHER Vs. STATE
May 13, 1988
ZAHOOR MOHD. Vs. STATE
January 12, 1988
ZAKIR HUSSAIN Vs. STATE OF RAJASTHAN
June 25, 1988
ZAKIR HUSSAIN Vs. STATE OF RAJASTHAN
July 27, 1988