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Case Index
Title
Date
AB GAFFAR SHEIKH Vs. STATE OF J&K
August 23, 1988
AB RASHID SARAF Vs. STATE
March 30, 1988
ABDUL AZIZ BEG Vs. STATE OF JAMMU AND KASHMIR
January 30, 1988
ABDUL RASHID DAR Vs. MOHD ISMAIL
August 26, 1988
ABDUL REHMAN Vs. STATE OF JAMMU AND KASHMIR
October 22, 1988
ABID ALI Vs. STATE OF J&K
March 5, 1988
AJAY KUMAR Vs. STATE
March 29, 1988
AJIT SINGH Vs. STATE
January 28, 1988
ALI MOHD Vs. STATE
June 29, 1988
ALI MOHD WAZIR Vs. STATE OF J AND K
April 14, 1988
ALTAF AHMAD Vs. STATE OF JAMMU AND KASHMIR
February 5, 1988
ALTAF AHMAD Vs. STATE
January 27, 1988
AMA SHEIKH Vs. STATE
February 28, 1988
AMITA MISRI Vs. STATE OF J&K
April 28, 1988
AMRO DEVI Vs. RATTAN LAL (PROF )
June 7, 1988
ASHOK KUMAR Vs. MUNSHI RAM
October 13, 1988
ASHOK KUMAR CHOUDHARY Vs. UNIVERSITY OF JAMMU THROUGH ITS REGISTRAR
April 16, 1988
ASLAM SHAWL Vs. GULAM MOHAMMAD SHANGRU
April 16, 1988
BABU RAM Vs. KANTA DEVI
November 17, 1988
BAKSHI ANWAR AFTAB Vs. MOHD YOUSUF MOHD MAQBOOL (M/S)
August 26, 1988
BALJI KAPOOR Vs. KASHMIRI LAL
June 9, 1988
BALWANT RAJ NANDA Vs. PREM PAUL SURI
April 7, 1988
BANSI LAL PANDITA Vs. STATE OF J&K
March 9, 1988
BASHIR AHMAD HUSSAINI Vs. STATE
September 20, 1988
BHARAT BHUSHAN Vs. BANSI LAL
May 9, 1988
BISHANDAS Vs. DHARAMVIR
November 21, 1988
BODH RAJ Vs. OM PARKASH
May 27, 1988
BRIJ NATH TICKOO Vs. REGIONAL TRANSPORT OFFICER
June 10, 1988
D P BHAT Vs. STATE OF J&K
December 8, 1988
D P BHOSE (EX LT ) Vs. UNION OF INDIA
July 29, 1988
DOONI CHAND Vs. STATE
December 23, 1988
ESTATES OFFICER Vs. K K AMILA
September 23, 1988
EVACUEE PROPERTY DEPTT Vs. ZAHOOR-UD-DIN
October 22, 1988
EX ENGINEER, NATIONAL HIGH WAYS Vs. COMMISSIONER, WORKMEN COMPENSATION
November 3, 1988
FAQIR CHAND Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
April 1, 1988
FAYAZ AHMAD GANDROO Vs. STATE
April 6, 1988
FAZAL KHAN Vs. YAQOOB KHAN
January 30, 1988
FEROZ AHMAD Vs. STATE OF JAMMU AND KASHMIR
March 24, 1988
FEROZ-UD-DIN Vs. STATE
June 10, 1988
G D SHARMA Vs. STATE
April 19, 1988
G S BAROCA Vs. KANWALJIT SINGH
March 3, 1988
G.S. BAROCA Vs. KANWALJIT SINGH
March 6, 1988
GH AHMAD Vs. SENIOR SUPERINTENDENT OF POLICE SRINAGAR
August 10, 1988
GH AHMAD WANI Vs. MEHRAJ-UD-DIN RAINA
May 12, 1988
GH MOHD BHAT Vs. STATE
June 9, 1988
GH MOHD QAZI Vs. MANAGING DIRECTOR, J&K TOURISM DEVELOPMENT CORP ,
May 8, 1988
GH NABI MIR Vs. STATE OF J&K
December 20, 1988
GH RASOOL CHANGA Vs. STATE
March 30, 1988
GHANI BHAT Vs. YAGOOT FIRDOUS
February 19, 1988
GHULAM AHMAD DAR Vs. MANZOOR AHMAD DAR
December 21, 1988
GHULAM MOHAMMAD BATO AND ORS. Vs. TAJA BIBI AND ORS.
October 6, 1988
GHULAM MOHD. LANCH Vs. STATE OF JAMMU AND KASHMIR
April 14, 1988
GHULAM MOHIUDDIN MIR Vs. STATE OF JAMMU AND KASHMIR
September 24, 1988
GHULAM NABI Vs. STATE
May 21, 1988
GIAN CHAND Vs. UNION OF INDIA
April 8, 1988
GIAN CHAND Vs. STATE
November 16, 1988
GOURI SHANKER Vs. REGISTRAR CO OP SOCIETIES
February 6, 1988
GULAM AHMAD Vs. STATE
May 16, 1988
GULLAN DEVI Vs. PUNA
July 12, 1988
GURANDITTA Vs. SITAN DEVI
February 4, 1988
H L SETHI (LT COL ) Vs. UNION OF INDIA
September 23, 1988
H S BALI Vs. TRILOCHAN DUTT
June 7, 1988
HAMZA DAR Vs. STATE
March 30, 1988
HIMALYA CONSTRUCTIONS Vs. CHIEF ENGINEER
December 23, 1988
ISLAMIA COLLEGE OF SCIENCE AND COMMERCE Vs. HASSAN
July 1, 1988
J C KOTWAL Vs. STATE ROAD TRANSPORT CORPORATION SRINAGAR
July 1, 1988
J&K CIGARETTES CO LTD Vs. UNION OF INDIA
July 8, 1988
J&K CIGARETTES LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
May 27, 1988
JAGER NATH Vs. STATE OF J&K
July 1, 1988
JAGJEET SINGH (DUKHIA) Vs. STATE OF J&K
March 5, 1988
JANAK RAJ Vs. UNION OF INDIA
December 2, 1988
K N WAZA Vs. RAJNI SAPROO
January 30, 1988
KALIDAS Vs. STATE OF J&K
May 26, 1988
KANTA RANI Vs. SOM DUTT
February 1, 1988
KASTURI LAL Vs. BRIJ LAL
August 26, 1988
KASTURI LAL Vs. RAM DAS
June 1, 1988
KEWAL KRISHAN KARTA Vs. LABOUR COURT/INDUSTRIAL TRIBUNAL
May 5, 1988
KEWAL KRISHAN KARTA Vs. LABOUR COURT/INDUSTRIAL TRIBUNAL & TWO ORS
May 6, 1988
KHAN GHULAM NABI SHAH & CO (FIRM) Vs. STATE OF J&K
February 26, 1988
KOTWAL MOOL RAJ Vs. JISHAN LAL KUTHIALA
March 2, 1988
KRISHAN CHAND GIRDHARI LAL AND CO Vs. COMMISSIONER OF INCOME TAX
February 19, 1988
KRISHAN LAL Vs. MOHINDER NATH
October 7, 1988
KRISHNA KUMARI Vs. STATE OF J&K
December 9, 1988
KULBIR SINGH SAINI Vs. STATE OF J&K
August 10, 1988
LAL CHAND Vs. ASSISTANT COLLECTOR
August 10, 1988
LAL CHAND Vs. ASST COLLECTOR CUSTOMS
May 10, 1988
LALIT MOHAN Vs. TRIPTA DEVI
September 15, 1988
LASSA JOO SHEIKH Vs. J AND K STATE FOREST CORPORATION
October 22, 1988
LILA KARAN SHARMA Vs. SAT PAL SINGH
December 16, 1988
M L GUPTA Vs. STATE OF J&K
June 29, 1988
MADAN LAL Vs. JAGDISH CHANDER
February 11, 1988
MAHINDER SINGH Vs. HARBANS SINGH
July 8, 1988
MAKHAN LAL MATTOO Vs. UNION OF INDIA
June 9, 1988
MAKHAN LAL SARAF Vs. B.K. GUPTA
February 17, 1988
MANAGING DIRECTOR Vs. FATIMA BEGUM
October 3, 1988
MANI RAM Vs. DUTTA RAM
December 2, 1988
MEHRAJ-UD-DIN RAINA Vs. MUNEER AHMAD
November 8, 1988
MIAN MOHD AKBAR Vs. STATE OF J&K
February 26, 1988
MIR GHULAM MUSTAFFA Vs. PEER MEHRAJ-UD-DIN
March 30, 1988
MOHAMMAD SOFI Vs. AJAB KHAN
June 10, 1988
MOHAMMAD UMAR AND CO Vs. INCOME TAX OFFICER
October 27, 1988
MOHAMMAD YAHYA BANDAY Vs. STATE OF KASHMIR
September 25, 1988
MOHAN LAL Vs. VINOD KUMARI
February 5, 1988
MOHAN MEAKIN LTD Vs. KASHMIR DREAMLAND DISTILLERIES
July 22, 1988
MOHAN SINGH Vs. STATE
June 1, 1988
MOHAN SINGH Vs. PURAN SINGH
March 2, 1988
MOHD AMIN SALATI Vs. CHAIRMAN
October 27, 1988
MOHD ASLAM Vs. REVENUE MINISTER, J&K
June 9, 1988
MOHD ASLAM SHAWL Vs. GH MOHD SHARGRU
April 11, 1988
MOHD MAQBOOL Vs. MOHD SHEIKH
May 6, 1988
MOHD MAQBOOL DAR Vs. MANAGING DIRECTOR, J&K TOURISM DEVELOPMENT CORP , SRINAGAR
July 1, 1988
MOHD MUNAWAR LONE Vs. STATE
April 6, 1988
MOHD RAMZAN GANAI Vs. BASHANGAN KRALNEWA
June 10, 1988
MOHD SIKANDER BHAT Vs. STATE OF J&K
July 22, 1988
MOHD TAJ Vs. SAKINA BI
April 21, 1988
MOHD YOUSUF PARRAY Vs. STATE OF JAMMU AND KASHMIR
March 9, 1988
MOHD YOUSUF PUKHTA Vs. STATE OF J&K
May 24, 1988
MOHD. AMIN TANGA Vs. STATE OF JAMMU AND KASHMIR
March 14, 1988
MOHD. MAQBOOL AKHOON Vs. STATE OF J. & K.
March 24, 1988
MOON LIGHT CINEMA, KATHUA Vs. STATE OF J&K
April 1, 1988
MOON LIGHT CINEMA, KATHUA AND ORS Vs. STATE OF J&K AND ORS
January 1, 1988
MULKH RAJ BIMAL KUMAR Vs. INCOME TAX OFFICER
October 27, 1988
NABA LONE Vs. DISTRICT MAGISTRATE
April 6, 1988
NAGARMAL Vs. STATE
June 1, 1988
NAND LAL Vs. SUDESH KUMARI
November 16, 1988
NARINDER NATH GUPTA Vs. STATE OF J&K
January 30, 1988
NARULA & CO Vs. CHIEF ENGINEER J&K ZONE
March 29, 1988
NATIONAL INSURANCE CO Vs. UNION OF INDIA
March 14, 1988
NATIONAL INSURANCE CO LTD Vs. ROMESH KUMAR
February 1, 1988
NATIONAL INSURANCE CO LTD Vs. SURJIT SINGH
April 11, 1988
NATIONAL INSURANCE CO LTD Vs. CHAJJU RAM
November 3, 1988
NATIONAL INSURANCE CO. Vs. SURJIT SINGH
April 25, 1988
NAZIR AHMAD DAR Vs. STATE OF JAMMU AND KASHMIR
August 16, 1988
NAZIR AHMED Vs. DY COMMISSIONER
July 8, 1988
NEW INDIA ASSURANCE CO. LTD Vs. GHULAM MOHD.
July 5, 1988
NOOR UD DIN SHAH Vs. STATE OF JAMMU AND KASHMIR
March 1, 1988
O P SARAF Vs. STATE
March 9, 1988
OM PARKASH Vs. STATE OF J&K
April 8, 1988
OM PARKASH Vs. RATTANO
November 21, 1988
OM PRAKASH Vs. DHARAM CHAND
August 5, 1988
OMKAR NATH Vs. INSPECTOR GENERAL OF POLICE
May 12, 1988
OMKAR SINGH Vs. STATE OF JAMMU AND KASHMIR
March 16, 1988
ORIENTAL INSURANCE CO LTD Vs. AVINASH KOUR
March 1, 1988
PARVEZ AHMED Vs. MOHD LATIEF
June 8, 1988
PEER NOOR-UD-DIN Vs. STATE OF J&K
February 28, 1988
PHAGU MAL RATTAN CHAND Vs. UNION OF INDIA
May 21, 1988
PHALGAM HOTEL Vs. STATE OF J&K
July 7, 1988
PINE CHEMICALS Vs. ASSESSING AUTHORITY
September 23, 1988
PRITHVI NATH TIKOO Vs. RUKMANI & ORS.
May 7, 1988
RAJ NATH BHAT Vs. STATE OF J&K
February 11, 1988
RAJKUMAR PANDITA Vs. STATE OF J AND K
June 10, 1988
RAM (MAJOR) Vs. REVENUE MINISTER, J&K
December 9, 1988
RAM KRISHAN Vs. SOHAN LAL
June 9, 1988
RAM RATTAN RAINA Vs. STATE OF J&K
August 26, 1988
RAMAPATI Vs. JAGJIT KOUR
August 12, 1988
RANJIT SINGH MULTANI Vs. UNION OF INDIA
August 5, 1988
RAVEL SINGH SINDHU (MAJOR) Vs. UNION OF INDIA
February 11, 1988
ROMESH CHANDER Vs. CUSTODIAN
April 8, 1988
ROMESH KUMAR GANDOTRA Vs. STATE
November 30, 1988
RUGHNATH DASS CHOPRA Vs. OM PARKASH
February 9, 1988
S AVTAR SINGH Vs. STATE OF J&K
June 29, 1988
S C MANCHANDA (MAJOR) Vs. UNION OF INDIA
April 5, 1988
S ISHAR SINGH Vs. STATE OF J&K
June 29, 1988
S S PATHANIA (MAJOR) Vs. N L SRIVASTAVA (EX-BRIG )
March 29, 1988
S. UJAGAR SINGH Vs. SHIBANJEE MANTOO AND OTHERS
June 3, 1988
SAMEER AHMAD Vs. STATE OF J&K
December 23, 1988
SAT PAL SHARMA Vs. STATE RECRUITMENT BOARD
July 29, 1988
SATISH SETHI Vs. MEHTA SHIV DASS KOHLI
March 15, 1988
SAYED ABDULLAH SHEERAZI Vs. STATE OF JAMMU AND KASHMIR
January 4, 1988
SHABIR HUSSAIN Vs. STATE OF J&K
April 22, 1988
SHAHZAD KHAN Vs. STATE
April 6, 1988
SHAM LAL BHAT Vs. UNION OF INDIA
June 9, 1988
SHANTI DEVI Vs. RAM LAL
March 29, 1988
SHEIKH AHMED Vs. COMMISSIONER, SALES TAX
November 17, 1988
SHYAM LAL Vs. STATE
April 22, 1988
SOMNATH MATOO Vs. FAIZ BEGUM
July 14, 1988
SOURA STAINLESS STEEL INDUSTRY Vs. STATE OF J&K
July 1, 1988
STATE Vs. SURRENDER SINGH
November 12, 1988
STATE Vs. SAT PAUL
December 2, 1988
STATE Vs. RAJINDER SINGH RANA
August 1, 1988
STATE Vs. S MOHD AKRAM
October 5, 1988
STATE OF J&K Vs. KEWAL KRISHAN GANDOTRA
September 28, 1988
STATE OF J&K Vs. KEWAL KRISHAN GANDOTRA
June 28, 1988
STATE OF J&K & ORS Vs. KEWAL KRISHAN GANDOTRA
June 29, 1988
STATE OF J&K AND EDUCATION COMMISSIONER Vs. MOHD SULTAN WANI
August 10, 1988
SUDERSHAN KUMAR ABROL Vs. STATE OF J&K
February 11, 1988
SUNIT SINGH (LT COL ) (RETD ) Vs. FINANCIAL COMMISSIONER, J&K GOVT
January 30, 1988
SURAM SINGH Vs. STATE
March 29, 1988
SURINDER PAL SHARMA Vs. DIRECTOR GENERAL BSF, NEW DELHI
January 30, 1988
SWARNA DEVI Vs. RAMESH LAL
April 1, 1988
SYED HUSSAIN Vs. STATE OF J&K
June 10, 1988
SYED HUSSAIN Vs. STATE OF J&K
July 1, 1988
SYED ZAFFAR MEHDI Vs. STATE
August 17, 1988
TAJ HOTELS (J&K) PVT LTD Vs. STATE OF J&K
May 26, 1988
TH SUKHDEV SINGH Vs. TH JAGDEV SINGH
November 3, 1988
TILAK CHAND JAIN Vs. KANTA RANI
August 5, 1988
TRILOKI NATH KOTHA Vs. JAWAHIR LAL KOTHA
April 16, 1988
UNION OF INDIA Vs. KUSUM SHARMA
March 15, 1988
UNION OF INDIA Vs. B D SHARMA
June 8, 1988
UNION OF INDIA Vs. J&K INDUSTRIES LTD
February 9, 1988
UNION OF INDIA AND ANOTHER Vs. B D SHARMA
June 9, 1988
UNITED COMMERCIAL BANK Vs. HANS RAJ SARAF
February 9, 1988
URVASHI Vs. STATE OF JAMMU AND KASHMIR
July 8, 1988
URVINDRA SINGH (MAJOR) Vs. UNION OF INDIA
December 23, 1988
V K KHANNA Vs. GIRDHARI LAL
July 29, 1988
VEDYA LAL Vs. DY COMMISSIONER
April 20, 1988
VIDAYA DHAR Vs. REVENUE MINISTER, J&K
September 29, 1988
ZAMROODA HASSAN Vs. STATE OF J&K
March 15, 1988