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Case Index
Title
Date
A S POPLAI Vs. STATE OF BIHAR
December 8, 1988
ABDUL GHANI Vs. MOHD HADI HUSSAIN
May 27, 1988
ABDUL JAIWALE Vs. BIHAR STATE SUNNI WAKF BOARD
May 27, 1988
AKHILESHWAR PRASAD Vs. STATE OF BIHAR
April 25, 1988
AMARENDRA KUMAR SINGH Vs. STATE OF BIHAR
November 24, 1988
AMOD KUMAR JAISWAL Vs. STATE OF BIHAR
April 29, 1988
ANANT BIHARL JHA Vs. STATE OF BIHAR
September 30, 1988
ANANT RAM Vs. STATE OF BIHAR
February 20, 1988
ANIL HARD COKE INDUSTRIES Vs. STATE OF BIHAR
April 8, 1988
ANJINI KUMAR SINHA Vs. STATE OF BIHAR
February 17, 1988
ARYA PRATHAMIK TEACHERS SIKCCHA Vs. STATE OF BIHAR
April 27, 1988
AVTAR SINGH Vs. STATE OF BIHAR
October 12, 1988
AWADESH PRASAD Vs. STATE OF BIHAR
September 23, 1988
AWADH RAI Vs. MEWALAL RAI
May 25, 1988
AWADHESH KUMAR DAS Vs. STATE OF BIHAR
April 12, 1988
AWADHESH KUMAR SINGH Vs. STATE OF BIHAR
February 17, 1988
AWADHESHWAR SINGH Vs. STATE OF BIHAR
September 20, 1988
AYA RAM Vs. STATE OF BIHAR
March 30, 1988
AYODHYA RAI Vs. PRABHU RAI
September 22, 1988
AYODHYA RAM Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF BOKARO STEEL PLANT
January 6, 1988
BACHHU PRASAD Vs. STATE OF BIHAR
February 8, 1988
BAJRANGI KUMAR TARBE Vs. UNION OF INDIA
May 27, 1988
BALESHWAR PRASAD ALIAS BALESHWAR FRASAD BURNWAL Vs. BISHWANATH RAM PANDIT
January 28, 1988
BANSHI DHAR PRASAD Vs. STATE OF BIHAR
April 2, 1988
BASHISHT SINGH Vs. STATE OF BIHAR
November 16, 1988
BASUDEO SINGH Vs. MUNSHI PURUSHOTTAM PRASAD
May 11, 1988
BHADDO URAON Vs. STATE OF BIHAR
July 22, 1988
BHAGALPUR DISTRICT PENSIONERS SAMAJ Vs. STATE OF BIHAR
March 16, 1988
BHARAT COKING COAL LTD Vs. STATE
May 26, 1988
BHARAT COKING COAL LTD Vs. UNITED COMMERCIAL BANK
May 13, 1988
BHOLA CHAUDHARY Vs. STATE OF BIHAR
April 4, 1988
BHRIGUNATH SINGH Vs. HARBANSH ROY
April 24, 1988
BIBI AISA BEGUM Vs. BIBI SAHNAZ BEGUM
December 20, 1988
BIHAR COTTON MILLS LTD Vs. STATE OF BIHAR
September 5, 1988
BIHAR DEED WRITERS ASSOCN Vs. STATE OF BIHAR
May 4, 1988
BIHAR POLICE MINISTERIAL OFFICERS ASSOCIATION Vs. STATE OF BIHAR
December 7, 1988
BIHAR RAJYA CHAUKIDARI TAHSILDAR SANGH Vs. STATE OF BIHAR
May 3, 1988
BIHAR STATE BOARD OF DIGAMBAR JAIN RELIGIOUS TRUST Vs. DISTRICT JUDGE
February 11, 1988
BIHAR STATE CO OP MARKETING UNION Vs. UNION OF INDIA
December 1, 1988
BIHAR STATE MINERAL DEVELOPMENT Vs. SUB-DIVISIONAL MAGISTRATE
January 30, 1988
BIHAR WATER DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
May 27, 1988
BIHARIJI MILLS LTD Vs. STATE OF BIHAR
July 28, 1988
BIJOY KUMAR SANTHALIA Vs. STATE OF BIHAR
March 17, 1988
BINDESHWARI YADAV Vs. STATE OF BIHAR
May 4, 1988
BINOD BIHARI MISHRA Vs. RAM LAKHAN DUSADH
November 21, 1988
BINOD KUMAR SINGH ALIAS BINOD SINGH Vs. STATE OF BIHAR
May 10, 1988
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
April 4, 1988
BIRENDRA KUMAR Vs. STATE OF BIHAR
May 5, 1988
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
April 5, 1988
BIRENDRA SINGH Vs. STATE OF BIHAR
September 29, 1988
BIRENDRA SINGH Vs. STATE OF BIHAR
September 27, 1988
BRIJ BIHAR KUWAR Vs. STATE OF BIHAR
February 24, 1988
BRIJ RAJ KRISHNA DAS Vs. ZAHIDA BEGUM
November 8, 1988
BUTANI DUSADH Vs. STATE OF BIHAR
January 27, 1988
CARD BOARD PRODUCTS Vs. STATE OF BIHAR
March 29, 1988
CENTRAL BANK OF INDIA Vs. RAJAT KUMAR TALAPATRA
March 9, 1988
CENTRAL COAL FIELDS LTD Vs. STATE
December 7, 1988
CHAIRMAN Vs. MAHADEO PRASAD
April 29, 1988
CHAMPA LAL SHARMA Vs. SUNITA MAITRA
November 7, 1988
CHANDRA KET SINGH Vs. STATE OF BIHAR
August 19, 1988
CHANDRADIP SHARMA Vs. STATE OF BIHAR
April 6, 1988
CHATURBHUJ PRASAD SINHA Vs. NORTH BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
April 15, 1988
CHIRANJILAL GHHAGANLAL Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
July 27, 1988
CHUNCHUN CHAUDHARY Vs. STATE OF BIHAR
May 5, 1988
CHUNCHUN CHAUDHARY Vs. STATE
May 19, 1988
COMMISSIONER OF INCOME TAX Vs. SHARDA DEVI LATH
August 22, 1988
COMMISSIONER OF INCOME TAX Vs. GEETA DEVI AGARWAL
August 2, 1988
COMMISSIONER OF INCOME TAX Vs. S P VIZ CONSTRUCTION COMPANY NO 3
October 11, 1988
COMMISSIONER OF INCOME TAX Vs. KRISHNA DEVI
April 22, 1988
COMMISSIONER OF INCOME TAX Vs. ANARDEI DEVI
May 2, 1988
COMMISSIONER OF INCOME TAX Vs. SHEO PRASAD SARJUG PRASAD
May 3, 1988
COMMISSIONER OF INCOME TAX Vs. DONGARSIDAS BIHARILAL
April 29, 1988
COMMISSIONER OF INCOME TAX Vs. MAHARAJA CHINTAMANI SARAN NATH SAH DEO
April 29, 1988
COMMISSIONER OF INCOME TAX Vs. MANJU DIDHORIA
April 5, 1988
COMMISSIONER OF INCOME TAX Vs. PUSHPA DEVI
April 5, 1988
COMMISSIONER OF INCOME TAX Vs. KAUSHALAYA DEVI
March 7, 1988
COMMISSIONER OF INCOME TAX Vs. DHANPATRAM CHHOTELAL
March 17, 1988
COMMISSIONER OF INCOME TAX Vs. BELAL NISA
March 7, 1988
COMMISSIONER OF INCOME TAX Vs. BALDEO CHOUDHARY VIJAY KUMAR
January 5, 1988
COMMISSIONER OF INCOME TAX Vs. GENERAL TRADING AGENCY
November 30, 1988
COMMISSIONER OF INCOME TAX Vs. JAGARNATH PRASAD CHHAWCHHARIA
November 24, 1988
D K ROY Vs. STATE OF BIHAR
November 21, 1988
DAUJEE AGRAWAL Vs. KANHAIYA LAL SARWGI
May 11, 1988
DAULATRAM AGARWALA Vs. SHIVDAYAL BHARATIYA
December 14, 1988
DEONATH MUNDA Vs. LOHAN MAHATO
August 8, 1988
DINESHWAR PRASAD Vs. PARMESHWAR PRASAD
February 11, 1988
DINRAJ SHANDILAY Vs. STATE OF BIHAR
January 19, 1988
DOMAN PASWAN Vs. STATE
May 13, 1988
DUMARAON PROPERTIES AND ENTERPRISES PVT LTD Vs. STATE
May 19, 1988
DURGAJI RICE MILLS Vs. STATE OF BIHAR
November 7, 1988
DWANDA BAHADUR SINGH Vs. STATE OF BIHAR
May 17, 1988
DWARKA PRASAD Vs. MOHD ISMAIL
December 5, 1988
ECLAT CONSTRUCTION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 21, 1988
EMPLOYEES IN RELATION TO MANAGMENT OF JAMADABA OF TATA IRON AND STEEL CO LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL DISPUTES TRIBUNAL CUM LABOUR COURT
July 8, 1988
FOOD CORPORATION OF INDIA Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
October 6, 1988
G D KUMAR Vs. STATE OF BIHAR
March 1, 1988
GANESH BHANDAR Vs. STATE OF BIHAR
December 2, 1988
GANGA BISHUN SAH Vs. STATE OF BIHAR
December 13, 1988
GAURI AHAATER SINGH Vs. STATE OF BIHAR
September 23, 1988
GEETA DEVI Vs. STATE OF BIHAR
October 14, 1988
GIRDHARI LAI JALAN Vs. STATE OF BIHAR
April 22, 1988
GOODEYA PAHAN Vs. ABIRAM MINDA
November 29, 1988
GOPAL DAS BHADANI Vs. STATE OF BIHAR
March 14, 1988
GOPAL PRASAD Vs. STATE OF BIHAR
May 6, 1988
GOPAL ROY Vs. STATE OF BIHAR
August 22, 1988
GOPAL SHARAN PANDEY Vs. STATE OF BIHAR
October 14, 1988
GOVERDHAN LAI DHAWAN Vs. STATE OF BIHAR
May 3, 1988
GULABDEI AHIR Vs. UNION OF INDIA
April 15, 1988
GUPTESHWAR PRASAD SINGH Vs. ALLAHABAD BANK
March 18, 1988
GUPUT NATH KAHAR Vs. LAXMI NARAYAN
April 28, 1988
HALDHAR PRASAD Vs. GIRIDIH MUNICIPALITY
August 17, 1988
HANUTRAM JAWAHIRLAL Vs. STATE OF BIHAR
September 16, 1988
HARENDRA PRATAP SINGH Vs. STATE OF BIHAR
May 27, 1988
HARI CHARAN SINGH DUGAL Vs. STATE OF BIHAR
March 25, 1988
HARI SHANKER Vs. LODGING HOUSE COMMITTEE RAJGIR
March 16, 1988
HARIJIWAN SAHU Vs. JAIRAM SAHU
September 26, 1988
HELTH DEPARTMENT ASSOCIATION OF LABORATORY TECHNICIANS Vs. STATE OF BIHAR
April 14, 1988
HIRA LAL TOOFANI Vs. STATE TRANSPORT AUTHORITY BIHAR
April 11, 1988
HIRALAL RAM Vs. STATE OF BIHAR
January 11, 1988
INDRA KUMAR Vs. STATE
April 8, 1988
INDRAJEET SINGH Vs. DENA BANK
November 7, 1988
INDRAMAN KARAN Vs. BALI RAM SINGH
May 13, 1988
INDRAWATI DEVI Vs. BULU GHOSH
February 4, 1988
IZHAR AHMAD Vs. LALIT NARAIN MITBILA UNIVERSITY
September 6, 1988
JAGANNATH SHAH Vs. STATE OF BIHAR
January 25, 1988
JAI BHARAT TRANSPORT CO Vs. CENTRAL COAL FIELDS LTD
February 12, 1988
JAI KALA DEVI Vs. NALINI RANJAN PRASAD SINGH
May 10, 1988
JAI MANGAL PRASAD MAHTO Vs. STATE OF BIHAR
May 12, 1988
JAMALUDDIN SHAH Vs. STATE OF BIHAR
July 4, 1988
JAMUNA DAS Vs. STATE
May 9, 1988
JAWALA KANT MISHRA Vs. STATE OF BIHAR
August 1, 1988
JEEBAN KUMAR SARKAR Vs. RAMDAR AND SONS
April 1, 1988
JITENDRA NATH BANERJEE Vs. STATE OF BIHAR
February 9, 1988
JOKHAN MIAN Vs. STATE OF BIHAR
February 25, 1988
K P VERMA Vs. STATE OF BIHAR
September 22, 1988
KAILASH PRASAD Vs. STATE OF BIHAR
May 27, 1988
KALIASH NARAIN RAI Vs. UNION OF INDIA
April 28, 1988
KANT DUTT Vs. STATE OF BIHAR
April 8, 1988
KARTIKA GWALA Vs. STATE OF BIHAR
March 14, 1988
KASHI NATH SINGH Vs. STATE OF BIHAR
August 5, 1988
KEWALA DEVI Vs. BIHAR STATE RAJYA TRANSPORT CORPN
April 26, 1988
KHALIL KHAN Vs. STATE OF BIHAR
January 21, 1988
KINU MAHTO Vs. STATE OF BIHAR
September 1, 1988
KRISHNA KUMAR SINGH Vs. STATE
November 30, 1988
KUDRATULLAH ALIAS KUDRAT KHAN Vs. STATE OF BIHAR
December 1, 1988
KUMUD BEHARI SARKAR Vs. STATE OF BIHAR
January 30, 1988
L K AHUJA Vs. STATE OF BIHAR
February 3, 1988
LAKSHMAN MAHTO Vs. STATE OF BIHAR
May 6, 1988
LAL BABU PRASAD Vs. STATE
August 4, 1988
LAXMI KANT MISHRA Vs. STATE OF BIHAR
August 12, 1988
LEELA DEVI Vs. STATE OF BIHAR
April 12, 1988
LILOO MAHTO Vs. STATE OF BIHAR
February 5, 1988
MABESH PRASAD SINGH Vs. STATE OF BIHAR
November 7, 1988
MADAN CHAND GULECHA Vs. SURJAN SINGH SADANA AND SONS
November 18, 1988
MADAN LAL JAIN Vs. UNION OF INDIA
August 26, 1988
MADHUSUDAN PASWAN Vs. STATE
February 25, 1988
MAHESH CHANDRA JHA Vs. STATE OF BIHAR
September 30, 1988
MAKHAN MANDAL Vs. STATE OF BIHAR
February 19, 1988
MANAGEMENT OF INDIAN OIL CORPORATION LTD Vs. WORKMEN DEEP NARAIN PRASAD
September 8, 1988
MANAGING COMMITTEE M A K A P T EDUCATION COLLEGE Vs. STATE
August 30, 1988
MANAGING COMMITTEE OF SAROVAR LAXMIKANT SANSKRIT UCHCAA VIDYALAYA TARDIHA Vs. STATE OF BIHAR
February 23, 1988
MD MUZAHID Vs. JOHN WILSON ZEDAK
July 5, 1988
MD SAHID HUSSAIN ALIAS SAIYAD Vs. STATE OF BIHAR
February 1, 1988
MENOSPAK ENGINEERING P LTD Vs. BIHAR STATE FINANCIAL CORPORATION
October 11, 1988
MIAJAN KHAN Vs. STATE OF BIHAR
May 13, 1988
MOBD ARIF Vs. BIBI JAMILA KHATOON
August 12, 1988
MOHAMMAD AKHTAR Vs. RAMHARS CHATURVEDI
May 27, 1988
MOHANLAL JAISWAL Vs. STATE OF BIHAR
January 11, 1988
MOHD ATAUR RAHMAN Vs. STATE OF BIHAR
December 19, 1988
MOHD IQBAL AHMAD Vs. STATE OF BIHAR
May 12, 1988
MOHD SAHID HUSSAIN SALYAD Vs. STATE OF BIHAR
February 1, 1988
MUNI YADAV @ MUNI LAL YADAV Vs. STATE OF BIHAR
April 3, 1988
MURLI MANOHAR Vs. STATE OF BIHAR
February 22, 1988
NAGA YADAV Vs. STATE OF BIHAR
March 9, 1988
NAND KISHORE RAI Vs. STATE OF BIHAR
July 19, 1988
NANDAN SAHU Vs. STATE OF BIHAR
March 31, 1988
NARANG BROTHERS Vs. COMMISSIONER OF INCOME TAX
April 1, 1988
NARAYAN DAS Vs. GULZAR DAS
February 15, 1988
NARENDRA NARAIN SINHA Vs. UNIVERSITY OF BIHAR
June 20, 1988
NATIONAL INSURANCE CO Vs. ABEJAN NISSA
September 7, 1988
NAWAL SAHNI Vs. STATE OF BIHAR
May 4, 1988
NEW INDIA INSURANCE CO LTD Vs. SARDA DEVI
February 11, 1988
NISAR AHMAD KAIFI Vs. STATE
August 2, 1988
OM CHANDRA Vs. SHEOBRAT KUER
August 13, 1988
OM CHANDRA Vs. BRAT KOER
September 13, 1988
ORIENTAL FIRE AND GENERAL INSURANCE CO Vs. PANAPATI DEVI
May 23, 1988
PANKAJ KUMAR Vs. SARANGDBAR PRASAD SINGH
April 27, 1988
PARMESHWAR KUMAR Vs. B S E B
October 5, 1988
PARSURAM SINGH Vs. UMESH SHARMA
April 27, 1988
PASHUPATI MISHRA Vs. STATE OF BIHAR
November 4, 1988
PAWAN KUMAR GUPTA Vs. STATE OF BIHAR
November 7, 1988
PAWAN KUMAR GUPTA Vs. STATE OF BIHAR
March 21, 1988
PEOPLES FORUM FOR SOCIAL CAUSE AND LIBERTY BIHAR Vs. STATE OF BIHAR
April 18, 1988
PRABHA GUPTA ALIAS MUNNI Vs. SANTOSH KUMAR
August 3, 1988
PRAHLAD AGRAWALA Vs. RAM SWAMP AGRAWALA
January 29, 1988
PRAKASH KIRAN Vs. STATE
December 6, 1988
PRAMILA BHAGAT Vs. AJIT RAJ SINGH
October 11, 1988
PRAMOD KUMAR Vs. STATE OF BIHAR
March 27, 1988
PROBODH KUMAR KUNDU Vs. COMMISSIONER BHAGALPUR DIVISION
February 25, 1988
R K KHANNA Vs. STATE OF BIHAR
February 19, 1988
RABINDRA NATH MISHRA Vs. JAINATH SINGH
November 25, 1988
RADHA PRASAD SINGH Vs. STATE OF BIHAR
April 26, 1988
RADHE SHYAM PRASAD Vs. SHIV DULARI DEVI
May 23, 1988
RAGHUNATH PRASAD Vs. STATE OF BIHAR
February 23, 1988
RAJ KISHORE MISHRA Vs. STATE OF BIHAR
March 9, 1988
RAJ KISHORE SAHAY Vs. BINOD KUMAR
February 29, 1988
RAJ KUMAR PRASAD Vs. STATE OF BIHAR
March 7, 1988
RAJ KUMAR SAH Vs. MAHENDRA PRASAD SAH
August 20, 1988
RAJ SEWAK SINGH Vs. STATE OF BIHAR
February 2, 1988
RAJENDRA SINGH Vs. MURARI FRASAD AGRAWAL
April 12, 1988
RAJENDRA SINGH Vs. STATE OF BIHAR
August 5, 1988
RAJGRIHI RAI Vs. RAM REKHA RAI
September 22, 1988
RAJWATI DEVI Vs. JOINT DIRECTOR CONSOLIDATION GOVT OF BIHAR
March 30, 1988
RAM ASHISH RAI Vs. STATE OF BIHAR
March 7, 1988
RAM AWATAR Vs. BHOJPNR ROHTASH GRAMIN BANK
March 25, 1988
RAM CHANDRA SINGH Vs. S
May 27, 1988
RAM KEVVAL CHAUDHARY Vs. KASHI NATH RAM
May 27, 1988
RAM LAKHAN Vs. PANDIT RAGHUNANDAN
October 5, 1988
RAM NARAIN MAHTO Vs. PHUL KUMARI DEVI
August 1, 1988
RAM PRAKASH MAHTO Vs. STATE OF BIHAR
April 12, 1988
RAM PRASAD SHARMA Vs. PRESIDING OFFICER LABOUR COURT
January 20, 1988
RAM SANJIWAN SINGH Vs. BHOLA PRASAD THAKUR
April 27, 1988
RAM SEWAK SINGH Vs. STATE OF BIHAR
May 15, 1988
RAM SHRESTH RAI Vs. STATE OF BIHAR
July 17, 1988
RAM SIGASHAN PATHAK Vs. K P SINHA
March 29, 1988
RAM SUBHAG Vs. UNION OR INDIA
May 26, 1988
RAM SUBHAG Vs. UNION OF INDIA
May 6, 1988
RAM SURAT SHARMA Vs. STATE OF BIHAR
March 10, 1988
RAM TAHAL MODI Vs. RATAN LAL
August 2, 1988
RAM UDAY PRASAD SINGH Vs. STATE OF BIHAR
April 19, 1988
RAMA SHARMA Vs. PINKI SHARMA
August 12, 1988
RAMAKRISHNA MISSION ASHRAM Vs. STATE OF BIHAR
March 7, 1988
RAMAN BIHARI SINHA ALIAS RAMAN Vs. STATE OF BIHAR
April 14, 1988
RAMCHANDRA PANSARI Vs. STATE OF BIHAR
March 21, 1988
RAMESH CHANDRA Vs. STATE OF BIHAR
May 12, 1988
RAMESH CHANDRA AGRAWAL Vs. BHUSHAN RAM
May 11, 1988
RAMESHWAR PASWAN Vs. STATE OF BIHAR
January 20, 1988
RAMJEE PANDEY Vs. STATE OF BIHAR
September 9, 1988
RAMJEE PANDEY Vs. STATE OF BIHAR
September 29, 1988
RANJANA KUMARI Vs. STATE OF BIHAR
March 9, 1988
RATAN DEO SINGH Vs. STATE OF BIHAR
September 16, 1988
RATNESHWAR MISHRA Vs. STATE OF BIHAR
July 8, 1988
RESHMI AGARWAL Vs. STATE OF BIHAR
August 5, 1988
S S B M P SAHAKARI SAMITI Vs. DARBHANGA R T A
July 5, 1988
SACHIDANAND LAL Vs. STATE OF BIHAR
March 1, 1988
SAJJAN KUMAR DIDWANIA Vs. STATE OF BIHAR
April 21, 1988
SALEHA KHATOON Vs. STATE OF BIHAR
April 28, 1988
SANTOSH KUMAR PATHAK Vs. STATE OF BIHAR
July 26, 1988
SARBESHWAR PRAGNAIT Vs. STATE OF BIHAR
September 13, 1988
SARDA NANDAN PATHAK Vs. STATE OF BIHAR
September 30, 1988
SARDAR JOGINDER SINGH BHASIN Vs. STATE OF BIHAR
July 26, 1988
SATYA NARAIN MANDAL Vs. STATE OF BIHAR
April 15, 1988
SATYA NARAYAN PATAR Vs. STATE OF BIHAR
May 12, 1988
SATYADEO PANDEY Vs. STATE OF BIHAR
July 12, 1988
SAYEED ABDUL WAHAB Vs. MOHD SAKMAN ALIAS LOKMAN
November 28, 1988
SEIKH JAMALUDDIN Vs. STATE OF BIBAR
January 5, 1988
SHAIKH MOHAMMAD ALI Vs. BIHAR STATE HOUSING BOARD
October 14, 1988
SHAILENDRA NARAIN CHAUDHARY Vs. STATE OF BIHAR
May 27, 1988
SHAMBHU SINGH Vs. CHAIRMAN CUM S
March 8, 1988
SHANKER PODDAR Vs. SHEO KUMAR MISHRA
March 8, 1988
SHANTI TRADING CO Vs. STATE OF BIHAR
February 5, 1988
SHARDA KHANDSARI UDYOG Vs. STATE OF BIHAR
February 19, 1988
SHASHI KANT PRASAD Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION
April 28, 1988
SHAUKAT ALI Vs. STATE OF BIHAR
April 29, 1988
SHEIKH HAJI ABDUL SATTAR Vs. DEPUTY COLLECTOR LAND REFORMS PURNEA
April 12, 1988
SHEIKH JAMALUDDIN Vs. STATE OF BIHAR
January 5, 1988
SHEO CHANDRA PRASAD Vs. STATE OF BIHAR
April 5, 1988
SHEO NARAIN JAISWAL Vs. INCOME TAX OFFICER
December 23, 1988
SHEO PUJAN SINGH Vs. STATE OF BIHAR
May 3, 1988
SHEONATH PRASAD GUPTA Vs. KRISHNA PRASAD
April 29, 1988
SHEONATH RAI Vs. STATE
April 20, 1988
SHIVAATH YADAV Vs. VIJAY CHANDRA
May 4, 1988
SHYAM NAND SINGH Vs. SHANTI SINGH
January 20, 1988
SHYAM NARAYAN JHA Vs. STATE OF BIHAR
April 4, 1988
SIA SHARAN SINHA Vs. HONBLE CHIEF JUSTICE H C PATNA
November 8, 1988
SIARAM YADAV Vs. STATE OF BIHAR
August 2, 1988
SIDHESHWAR PRASAD SINHA Vs. STATE OF BIHAR
March 15, 1988
SIDHI SINGH Vs. STATE OF BIHAR
April 14, 1988
SIYA KUER Vs. KESHAR KUER
December 21, 1988
SONE DEVI Vs. PARAS NATH SINGH
May 4, 1988
STATE BANK OF INDIA Vs. UNION OF INDIA
May 6, 1988
STATE OF BIHAR Vs. DWARIKA NATH JHA
July 26, 1988
STATE OF BIHAR Vs. GOPAL SHARAN PANDEY
October 14, 1988
STATE OF BIHAR Vs. RAJENDRA SINGH
March 17, 1988
SUBHASH MISHRA Vs. STATE OF BIHAR
March 24, 1988
SUBODH KUMAR JHA Vs. STATE OF BIHAR
November 7, 1988
SUNIT KUMAR JHA Vs. SPECIAL DIRECTOR
May 9, 1988
SURAT LAL YADAV Vs. STATE OF BIHAR
December 4, 1988
SURENDRA KUMAR Vs. STATE OF BIHAR
July 20, 1988
SURENDRA NATH Vs. STATE
April 14, 1988
SURESH CHANDRA CHAUDHARY Vs. RANJANA DEVI
September 30, 1988
SWARNAGINI MARANDI Vs. STATE OF BIHAR
March 17, 1988
T K KANUNGO Vs. STATE OF BIHAR
January 19, 1988
T K KANUNGO Vs. STATE OF BIHAR
February 19, 1988
TATA ENGG AND LOCOMOTIVE CO LTD Vs. STATE
May 27, 1988
TATA ENGINEERING AND LOCOMOTIVE Vs. UNION OF INDIA
September 27, 1988
TATA ENGINEERING AND LOCOMOTIVE Vs. UNION OF INDIA
February 19, 1988
TATA IRON AND STEEL CO LTD Vs. STATE OF BIHAR
August 9, 1988
TATA IRON AND STEEL CO LTD Vs. B S E BOARD
August 20, 1988
TRIJUGI NATH AGARWAL Vs. STATE OF BIHAR
May 9, 1988
TUNG NATH OJHA Vs. HAJI NASIRUDDIN KHAN
August 12, 1988
UMA SHANKAR SINGH Vs. EXCISE COMMR BIHAR
July 6, 1988
UPENDRA MANDAL Vs. STATE OF BIHAR
May 27, 1988
V SATYANARAYAN Vs. STATE OF BIHAR
January 20, 1988
VAISHALI FLOUR MILLS Vs. STATE OF BIHAR
March 25, 1988
VIAY KUMAR MISHARA Vs. STATE OF BIHAR
February 24, 1988
VIJAY VIKRAM SAH Vs. STATE OF BIHAR
February 22, 1988
VIJOY CLOTH STORES Vs. COMMISSIONER OF INCOME TAX
October 11, 1988
YOGENDRA SINGH Vs. MOHD ISLAM
September 13, 1988
YOUNG LAWYERS ASSOCN Vs. BIHAR STATE BAR COUNCIL
April 21, 1988