Home
Case Index
Title
Date
BABU RAM Vs. STATE OF H.P.
May 11, 1988
BALBIR KOCHHAR Vs. S.V. BHANDARI
December 21, 1988
BHAGAT RAM THAKUR Vs. ENAKSHI MAHAJAN
July 5, 1988
BRAHAMA NAND Vs. ROSHANI DEVI
March 28, 1988
COURT ON ITS OWN MOTION Vs. STATE OF H P
April 14, 1988
COURT ON ITS OWN MOTION Vs. NANAK CHAND, JUNIOR ENGINEER, TELECOM OFFICE, THEOG
August 19, 1988
COURT ON ITS OWN MOTION IN STATE OF H.P. Vs. HAZARA SINGH
March 17, 1988
DALIP CHAND Vs. CHUHRU RAM
August 31, 1988
DALIP SINGH Vs. STATE OF HIMACHAL PRADESH FINANCIAL COMMISSIONER HIMACHAL PRADESH COLLECTOR, UNA
July 4, 1988
DAMYANTI DHAWAN Vs. H.P.UNIVERSITY
May 11, 1988
DEV RAJ Vs. BHATYAT VIKASHNAGAR SAHAKARI UPBHOKTA BHANDAR
July 11, 1988
DEVI SINGH Vs. MUNICIPAL COMMITTEE CHAMBA
April 13, 1988
GANGA SINGH Vs. STATE OF H.P.
November 10, 1988
GAURI SHANKER Vs. TILAK RAJ SHARMA
June 17, 1988
GYAN CHAND Vs. MANI KARAN
September 23, 1988
H.P.HOUSING BOARD Vs. HARI SEN
October 13, 1988
HANS RAJ Vs. STATE
June 16, 1988
HIRA DEVI Vs. HIMI
August 5, 1988
INDRA VATI Vs. DEVKI DEVI
September 21, 1988
JAGAN NATH Vs. ISHWARI DEVI
August 8, 1988
JETHU Vs. BHUTESHWARI
December 19, 1988
KAILASH CHAND Vs. GUDI
August 3, 1988
KAMLA DEVI Vs. STATE
November 10, 1988
KANWAR PARTAP SINGH Vs. MINAKSHI DEVI
November 8, 1988
KEHAR SINGH Vs. STATE OF HIMACHAL PRADESH
July 29, 1988
KEHAR SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY, P.W.D.
August 26, 1988
KHUSHI RAM Vs. INDERJIT
June 16, 1988
KRISHNA TRADING COMPANY Vs. A.L.SHARMA, D.F.O.DHARARA-SALA, DISTRICT KANGRA (H.P.) AND STATE OF HIMACHAL PRADESH
April 29, 1988
L.R.BHANDARI Vs. THE STATE OF PUNJAB
August 30, 1988
LEELA DEVI Vs. SH RAM LAL RAHU
July 15, 1988
MAHANT SHIV GIR Vs. STATE OF HIMACHAL PRADESH
April 25, 1988
MEGHU Vs. DY.COMMISSIONER, MANDI
August 19, 1988
MELA SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
August 23, 1988
MOHAMMAD SARDAR Vs. STATE OF H.P.
March 11, 1988
MUNSHI RAM Vs. SHAKTI CHAND
November 17, 1988
NANAK CHAND Vs. STATE
August 19, 1988
NANAK CHAND Vs. UNKNOWN
August 4, 1988
NIKO DEVI Vs. KIRPA
July 19, 1988
ONKAR CHAND Vs. STATE OF HIMACHAL PRADESH
May 16, 1988
ONKAR CHAND DUTTA Vs. STATE OF HIMACHAL PRADESH
April 20, 1988
PADAM DEV Vs. STATE OF HIMACHAL PRADESH
January 7, 1988
PARVATI Vs. SHIV RAM
June 16, 1988
POOJA UPPAL Vs. H P BOARD OF SCHOOL EDUCATION
September 9, 1988
PURAN CHAND Vs. GOBIND RAM
December 2, 1988
PURAN CHAND Vs. H.P.BOARD OF SCHOOL EDUCATION, THROUGH ITS SECRETARY
June 8, 1988
PURAN CHANDEL Vs. H P BOARD OF SCHOOL EDUCATION
June 8, 1988
R.L.SAKLANI Vs. UNION OF INDIA
September 19, 1988
RAJ KUMARI Vs. STATE OF HIMACHAL PRADESH
July 12, 1988
RAM KISHAN Vs. KANWAR PAPERS PRIVATE LTD.
December 22, 1988
RAM SWARUP Vs. STATE OF HIMACHAL PRADESH
September 27, 1988
ROSHAN LAL Vs. STATE
July 28, 1988
S B I BATHRI Vs. BALAK RAJ
June 30, 1988
S.D.GULZAR Vs. HONBLE THE CHIEF JUSTICE
November 28, 1988
S.R.MEHROTRA Vs. H.P.UNIVERSITY
July 18, 1988
SARDAR MOHAMMAD Vs. HOSYARA
July 15, 1988
SHIV SARAN SINGH THAKUR Vs. RAM SARUP THAKUR
October 6, 1988
SINGH Vs. PURBIA
May 27, 1988
STATE Vs. ROSHAN LAL
July 28, 1988
STATE BANK OF PATIALA Vs. HYPINE CARBONS LTD
November 8, 1988
STATE OF H.P. Vs. CONVICT EX-CAPT.A.K.RANA, MODEL CENTRAL JAIL, NAHAN.
September 30, 1988
STATE OF HIMACHAL PRADESH Vs. SUDARSHAN KUMAR
September 30, 1988
STATE OF HIMACHAL PRADESH Vs. JAGAR SINGH
May 27, 1988
STATE OF HIMACHAL PRADESH Vs. CHAINA RAM
March 7, 1988
SUKH CHAIN AND CO. Vs. STATE OF HIMACHAL PRADESH
December 21, 1988
SURAJ KUND TEMPLE Vs. RAMA KANT
August 31, 1988
UNITED COMMERCIAL BANK Vs. DHARAM PAUL SINGH
July 12, 1988
VIDYA SHARMA Vs. STATE OF HIMACHAL PRADESH
August 23, 1988