Case Index

Title
Date
BIMLA SHARMA Vs. BHAGWAN DASS
January 5, 1988
NIRMALA Vs. STATE OF HARYANA
June 7, 1988
PREM RAJ GUPTA Vs. V.K. CHOPRA
January 21, 1988
A G BHAGWAT Vs. U T CHANDIGARH
February 23, 1988
A G BHAGWAT Vs. U T CHANDIGARH
December 23, 1988
A.R. DARSHI Vs. STATE OF PUNJAB AND OTHERS
October 27, 1988
ABBEY SINGH Vs. STATE OF HARYANA
July 27, 1988
ABDUL RAHIM AND OTNERS Vs. YUSAF (DECEASED) THROGH HIS LEGAL REPRESEN- TATIVES, AND OTHERS
November 11, 1988
ABDUL SAMAD NASEPUR AND ANOTHER Vs. PUNJAB UNIVERSITY AND OTHERS
November 17, 1988
ABHEY RAM Vs. SHRIMATI KRISHNA RANI
April 18, 1988
ADARSH YAKHMI Vs. STATE OF PUNJAB
May 12, 1988
AFSAR GUJJAR Vs. BARKHA RAM
May 19, 1988
AJAIB SINGH Vs. GURBAKHASH SINGH AND OTHERS
July 28, 1988
AJAIB SINGH Vs. PRITAM SINGH
May 20, 1988
AJAY BUDHIRAJA Vs. UNION TERRITORY. CHANDIGARH
November 17, 1988
AJIT KAUR Vs. MANDIR JHOK HARI HAR
October 14, 1988
AJIT SINGH Vs. STATE OF PUNJAB
November 17, 1988
AJIT SINGH Vs. THE STATE OF PUNJAB AND OTHERS
January 25, 1988
AJIT SINGH Vs. SAJJAN SINGH AND OTHERS
August 23, 1988
AJIT SINGH AND OTHERS Vs. HARDYAL SINGH (DECEASED) REPRESENTED BY HIS LEGAL REPRESENTATIVES AND OTHERS
January 15, 1988
AJMER SINGH Vs. THE STATE OF HARYANA AND ANOTHER
June 9, 1988
AJMER SINGH Vs. STATE OF HARYANA
September 6, 1988
AJMER SINGH Vs. STATE OF HARYANA
August 12, 1988
AKHARA SHRI BRAHAM BUTA Vs. STATE OF PUNJAB
October 10, 1988
ALLAHABAD BANK, JULLUNDUR Vs. SHRI O.P. SINGLA, PRESIDING OFFICER, CENTRAL GOVERNMENT, INDUSTRIAL TRIBUNAL, NEW DELHI AND ANOTHER
January 13, 1988
AMAR DITTA Vs. TULSI RAM
December 2, 1988
AMAR NATH Vs. BANSI LAL
August 3, 1988
AMAR SINGH Vs. PERHLAD
October 4, 1988
AMAR SINGH Vs. AMRIT LAL
February 1, 1988
AMAR SINGH Vs. STATE OF HARYANA
January 4, 1988
AMAR SINGH REPRESENTED BY HIS LEGAL REPRESENTATIVES Vs. UNION OF INDIA ETC.
September 19, 1988
AMARJEET SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
December 17, 1988
AMARJIT SINGH Vs. STATE OF PUNJAB
August 18, 1988
AMARJIT SINGH Vs. STATE OF PUNJAB
April 5, 1988
AMARJIT SINGH Vs. STATE OF PUNJAB THROUGH THE JOINT DIRECTOR EXERCISING THE POWERS OF COMMISSIONER, PATIALA DIVISION AND OTHERS
June 1, 1988
AMARJIT SINGH Vs. STATE OF PUNJAB
July 18, 1988
AMARJIT SINGH GANDHI Vs. BALDEV SINGH
February 3, 1988
AMI LAL Vs. STATE OF HARYANA
June 16, 1988
AMRIK SINGH Vs. THE STATE OF PUNJAB
November 15, 1988
AMRIK SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
August 8, 1988
AMRIT DEVI (SMT.) Vs. VIJAY KATARIA
August 30, 1988
AMRIT LAL Vs. COMMISSIONER OF INCOME-TAX
December 2, 1988
AMRITSAR TRANSPORT CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
May 17, 1988
AMRITSAR TRANSPORT CO P LTD Vs. COMMISSIONER OF INCOME-TAX
November 17, 1988
AMRO Vs. STATE OF PUNJAB
April 18, 1988
ANAND SARUP Vs. STATE OF PUNJAB
January 12, 1988
ANAND SINGH Vs. STATE OF HARYANA
January 29, 1988
ANANT RAM Vs. MURARI LAL
November 22, 1988
ANGREJ SINGH Vs. GURDIAL SINGH
April 28, 1988
ANIL KUMAR AND ORS. Vs. RANBIR SINGH
July 26, 1988
ANIL KUMAR CHOPRA Vs. M.K. KHOSLA
November 2, 1988
ANITA RANI JAIN Vs. STATE OF HARYANA
August 11, 1988
ANOKH SINGH Vs. STATE OF PUNJAB
February 11, 1988
APAR SINGH Vs. SPECIAL LAND ACQUISITION COLLECTOR
May 13, 1988
ARCHANA SAXENA Vs. MAHARSHI DAYANAND UNIVERSITY
August 22, 1988
ARUN KUMAR Vs. KAMLESH KUMARI
December 25, 1988
ARUN KUMAR Vs. KAMLESH KUMARI
November 1, 1988
ARUNA TRUST, MADHUBAN, KARNAL Vs. STATE OF HARYANA
June 1, 1988
ASHOK JAMNA DASS THAKKAR Vs. SHRI VARINDER KUMAR
September 6, 1988
ASHOK KUMAR Vs. RANDHIR SINGH
August 24, 1988
ASHOK KUMAR Vs. STATE OF HARYANA
November 18, 1988
ASHOK KUMAR Vs. STATE OF PUNJAB
January 18, 1988
ASHOK KUMAR Vs. STATE OF PUNJAB
March 7, 1988
ASHOK KUMAR VERMA Vs. STATE OF PUNJAB
August 17, 1988
ASHOSH KUMAR Vs. AVTAR SINGH
June 2, 1988
ASHWINDER KAUR Vs. PUNJAB UNIVERSITY
November 30, 1988
ATMA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
July 26, 1988
ATUL JAIN Vs. STATE OF HARYANA
October 11, 1988
AVTAR KRISHAN SOOD AND ANR. Vs. STATE OF HARYANA AND ORS.
August 4, 1988
BABA GURDIAL SINGH Vs. KULWANT SINGH
August 1, 1988
BABA RICE AND GENERAL MILLS Vs. STATE OF HARYANA
May 13, 1988
BABBAR BHAN Vs. STATE OF HARYANA
January 7, 1988
BABU RAM Vs. PREM SINGH
January 1, 1988
BABU RAM Vs. MAHANT ARBINDU NATH
May 19, 1988
BACHAN SINGH Vs. STATE OF PUNJAB
February 11, 1988
BAGHAPURANA CO-OPERATIVE MARKETING SOCIETY LTD Vs. COMMISSIONER OF INCOME-TAX
November 21, 1988
BAHADUR SINGH Vs. STATE OF HARYANA
February 15, 1988
BAISAKHI (DEAD) Vs. DEPUTY SECRETARY REHABILITATION-CUM-CHIEF SETTLEMENT COMMISSIONER
February 17, 1988
BAJ SINGH AND OTHERS Vs. RAVINDER SINGH AND OTHERS
June 1, 1988
BAJ SINGH AND OTHERS Vs. SMT. GEJO AND OTHERS
February 11, 1988
BAKSHI JASWANT SINGH Vs. SMT. PUSHPA DEVI AND OTHERS
January 15, 1988
BAKSHISH SINGH Vs. STATE OF PUNJAB
August 2, 1988
BALA FINANCIERS P LTD Vs. UJJAR SINGH
November 18, 1988
BALBIR Vs. JAGDEV SINGH AND OTHERS
August 23, 1988
BALBIR DEWAN COLD STORAGE AND GENERAL MILLS Vs. NAVEEN CHANDER
December 1, 1988
BALBIR SINGH Vs. STATE OF HARYANA
August 2, 1988
BALBIR SINGH SAINI Vs. STATE OF HARYANA
September 12, 1988
BALDEV RAJ Vs. DHARMO RANI AND OTHERS
August 2, 1988
BALDEV SINGH Vs. STATE OF PUNJAB THRU THE HOME SECY TO GOVT PUNJAB, CHANDIGARH
September 1, 1988
BALDEV SINGH Vs. STATE
November 3, 1988
BALDEV SINGH Vs. STATE OF HARYANA
February 24, 1988
BALDEV SINGH Vs. GURBACHAN SINGH & OTHERS
October 4, 1988
BALDEV SINGH Vs. STATE OF PUNJAB
November 7, 1988
BALDEV SINGH RANDHAWA Vs. UNION OF INDIA AND OTHERS
November 26, 1988
BALDEV SINGH SIVIA Vs. STATE OF PUNJAB
September 5, 1988
BALDEV TAYAL Vs. STATE OF HARYANA
January 7, 1988
BALHAR SINGH Vs. STATE OF PUNJAB
October 5, 1988
BALI RAM Vs. MUNSHI RAM
October 31, 1988
BALJIT KAUR Vs. SURJIT SINGH
August 22, 1988
BALJIT SINGH Vs. STATE OF PUNJAB
September 6, 1988
BALJIT SINGH CHAUHAN Vs. STATE OF HARYANA
December 2, 1988
BALJIT SINGH SARPANCH Vs. STATE OF PUNJAB
April 25, 1988
BALKAR SINGH Vs. STATE OF PUNJAB
May 27, 1988
BALKAR SINGH Vs. COMMISSIONER JULLUNDUR DIVISION
September 15, 1988
BALRAJ (BALRAJ SINGH) Vs. STATE OF HARYANA
January 5, 1988
BALRAJ AHUJA Vs. STATE OF PUNJAB
May 10, 1988
BALRAM Vs. STATE OF HARYANA
October 5, 1988
BALWAN SINGH Vs. STATE OF HARYANA
August 18, 1988
BALWAN SINGH @ LAL Vs. STATE OF PUNJAB
September 21, 1988
BALWAN SINGH HUDA Vs. HARYANA STATE THROUGH THE COLLECTOR, KARNAL
May 26, 1988
BALWANT KAUR Vs. NIRMAL SINGH
December 15, 1988
BALWANT SING Vs. STATE OF PUNJAB
September 19, 1988
BALWANT SINGH Vs. STATE OF PUNJAB
August 10, 1988
BALWANT SINGH Vs. STATE OF PUNJAB
January 4, 1988
BALWANT SINGH Vs. UNION OF INDIA
October 27, 1988
BALWANT SINGH Vs. NEW SUTLEJ TRANSPORT CO P LTD
October 27, 1988
BALWANT SINGH Vs. STATE OF PUNJAB
June 2, 1988
BALWANT SINGH KHERA, PRESIDENT GOVERNMENT PRIMARY TEACHERS ASSOCIATION,PUNJAB, PHAGWARA ROAD, HOSHIARPUR AND OTHERS Vs. SECRETARY, EDUCATION DEPARTMENT,PUNJAB,CHANDIGARH AND OTHERS
February 29, 1988
BALWINDER Vs. STATE OF PUNJAB
January 8, 1988
BALWINDER KAUR Vs. SHAMSHER PAL SINGH
July 18, 1988
BALWINDER SINGH Vs. STATE OF PUNJAB
July 30, 1988
BALWINDER SINGH Vs. STATE OF PUNJAB
January 13, 1988
BALWINDER SINGH Vs. TARLOK CHAND
September 22, 1988
BALWINDER SINGH Vs. STATE OF PUNJAB
November 15, 1988
BANARSI DASS Vs. STATE OF HARYANA
September 14, 1988
BANARSI DASS MITTAL Vs. HOUSING BOARD
January 14, 1988
BANTA SINGH Vs. UNION OF INDIN
May 17, 1988
BAREJA KNIPPING FASTENERS LTD Vs. KOCHAR BROTHERS
November 18, 1988
BARI DOAB BANK LTD Vs. COMMISSIONER OF INCOME-TAX
August 29, 1988
BARKAT RAM Vs. S. HARPAL SINGH GILL FAMILY TRUST
December 2, 1988
BARU RAM Vs. GRAM PANCHAYAT
September 27, 1988
BASAL TOOL COMPANY Vs. INCOME-TAX OFFICER
September 21, 1988
BATRA FILMS P LTD Vs. COMMISSIONER OF INCOME-TAX
December 19, 1988
BAWA DASS Vs. REGISTRAR CO OP SOC PUNJAB
July 18, 1988
BAWA GURDIAL SINGH Vs. KULWANT SINGH (DECEASED) THROUGH HIS LEGAL REPRESENTATIVE JATHEDAR BISHAN SINGH
August 1, 1988
BAWA LACHHMAN DASS AND ANOTHER Vs. THE COLLECTOR, KURUKSHETRA AND OTHERS
February 22, 1988
BEANT KAUR Vs. BHOLI
October 4, 1988
BEER SINGH (BIR SINGH) Vs. UNION OF INDIA THROUGH THE SECRETARY TO GOVT. OF INDIA, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS
April 22, 1988
BHAG SINGH Vs. FINANCIAL COMMISSIONER
October 5, 1988
BHAG SINGH MAJOR AND OTHERS Vs. MAJOR DALJIT SINGH AND OTHERS
July 8, 1988
BHAGWAN DASS Vs. STATE
August 22, 1988
BHAGWAN DASS Vs. SURESH KUMAR
August 25, 1988
BHAGWAN DASS AND OTHERS Vs. SURINDER KUMAR AND ANOTHER
May 26, 1988
BHAGWAN DUTT SHARMA GOVERNMENT HIGH SCHOOL, ROOPGARH AND OTHERS Vs. THE STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT HARYANA, EDUCATION DEPARTMENT, CHANDIGARH AND ANOTHER
May 12, 1988
BHAGWAN SINGH Vs. STATE OF PUNJAB
May 25, 1988
BHAGWAN SINGH Vs. STATE OF PUNJAB
January 27, 1988
BHAJAN SINGH Vs. GURNAM SINGH
October 26, 1988
BHIM SINGH Vs. GRAM PANCHAYAT
September 13, 1988
BHOGA SINGH Vs. STATE OF PUNJAB
May 9, 1988
BHOLA SINGH Vs. STATE OF PUNJAB
September 22, 1988
BHORIA Vs. STATE OF HARYANA
July 19, 1988
BHUPINDER PAL SINGH Vs. ORIENTAL BANK OF COMMERCE AND OTHERS
November 7, 1988
BHUPINDER SINGH Vs. PRIMARY LAND MORTGAGE BANK
July 18, 1988
BHUPINDER SINGH AND OTHERS Vs. PANJAB UNIVERSITY
September 21, 1988
BHUPINDER SINGH DHILLON Vs. KARNAIL SINGH
October 10, 1988
BHURA SINGH A Vs. STATE OF PUNJAB
June 8, 1988
BIMLA DEVI Vs. NATIONAL INSURANCE CO LTD
August 4, 1988
BIMLA DEVI Vs. STATE OF PUNJAB
August 12, 1988
BIMLA DEVI AND OTHERS Vs. DES RAJ (DIED) AND HIS L. RS. SMT. BHAGWANTI
May 9, 1988
BIMLA SHARMA Vs. RAVINDER KUMAR
January 5, 1988
BIRINDER KAUR MANSHAHIA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR.
August 5, 1988
BISHAM VIR SINGH Vs. MADAN LAL
May 25, 1988
BISHAMBER DAYAL Vs. HARISH CHAND AND OTHERS
February 18, 1988
BISHAN DASS Vs. SADHU RAM
May 25, 1988
BISHAN DASS AND OTHERS Vs. THE MUNICIPAL COMMITTEE, SAMALKHA, THROUGH ITS CHIEF EXECUTIVE OFFICER AND ANOTHER
July 19, 1988
BRAHM DASS, PATWARI Vs. STATE OF PUNJAB
January 13, 1988
BRIGADIER (RETD.) HARBANS SINGH SEKHON Vs. UNION TERRITORY OF CHANDIGARH
July 28, 1988
BRIJ BHUSHAN Vs. MAM CHAND
January 11, 1988
BRIJ BHUSHAN Vs. MAM CHAND
November 1, 1988
BRIJ INDER MOHAN Vs. PUSHPA DEVI
December 2, 1988
BRIJ PAL Vs. STATE OF HARYANA
September 21, 1988
BUDHA SINGH Vs. STATE OF PUNJAB
October 14, 1988
CAMBRIDGE WOOLLEN MILLS Vs. SUPERINTENDENT OF C E
October 7, 1988
CENTRAL BANK OF INDIA Vs. SUNDER LAL AND ORS.
May 27, 1988
CENTRAL WAREHOUSING CORPORATION Vs. REGISTRAR FOR REGISTRATION OF DOCUMENTS-CUM-COLLECTOR
June 3, 1988
CHAMELI DEVI Vs. CHARAN DASS
December 15, 1988
CHAMPA DEVI Vs. JAGDISH PARSHAD
August 29, 1988
CHAMPA RANI Vs. RAJ SUKH NANDAN
February 8, 1988
CHAN PARKASH Vs. TARA SINGH AND ANOTHER
May 19, 1988
CHANAN SINGH Vs. STATE OF PUNJAB
October 5, 1988
CHAND Vs. CENTRAL BANK OF INDIA
February 23, 1988
CHAND RANI Vs. SUNITA RANI
May 13, 1988
CHANDAN SINGH KANG (DECEASED) Vs. GURDIAL SINGH AND OTHERS
January 20, 1988
CHANDER DATT Vs. SONPEPAT CENTRAL CO OP BANK LTD
August 8, 1988
CHANDER KUMAR ANAND Vs. DAROPADI DEVI ALIAS AGYA WANTI
September 13, 1988
CHANDER MOHAN KHULLAR Vs. SMT. KIRAN KHULLAR
September 28, 1988
CHANDER PARKASH Vs. GRAM PANCHAYAT
October 13, 1988
CHANDER PARKASH MALHOTRA Vs. STATE OF PUNJAB AND ORS.
September 8, 1988
CHANDERWATI Vs. RAJE LAL
July 19, 1988
CHANDGI RAM Vs. CHIEF CANAL OFFICER
August 30, 1988
CHANDRAWALI Vs. BALWINDER SINGH
September 1, 1988
CHANNU Vs. GRAM PANCHAYAT, GADANI, TEHSIL AND DISTRICT KAPURTHALA THROUGH ITS SARPANCH AND OTHERS
September 6, 1988
CHARAN DASS Vs. MUNICIPAL COMMITTEE
October 13, 1988
CHARAN SINGH Vs. STATE OF PUNJAB
January 18, 1988
CHARAN SINGH Vs. STATE OF PUNJAB
August 31, 1988
CHARAN SINGH Vs. STATE OF HARYANA
April 19, 1988
CHARAN SINGH Vs. DEV RAJ
June 3, 1988
CHARAN SINGH AND ORS. Vs. SARDUL SINGH AND ORS.
April 29, 1988
CHARANJI LAL Vs. DEV RAJ KALRA
July 26, 1988
CHARANJIT KAUR Vs. PARMINDER SINGH
September 6, 1988
CHARANJIT KAUR Vs. UNION OF INDIA THROUGH SECRETARY, DEFENCE, GOVERNMENT OF INDIA, NEW DELHI
July 21, 1988
CHARANJIT SINGH GREWAL ALIAS GOGGI Vs. INDERJIT KAUR
June 1, 1988
CHATTAR SINGH Vs. STATE OF HARYANA
January 20, 1988
CHATTAR SINGH EX-SARPANCH Vs. STATE OF HARYANA
April 27, 1988
CHAUDHRY SUBE SINGH Vs. H.G. TRIGHATIA
December 21, 1988
CHHAJJU SINGH Vs. STATE OF PUNJAB
May 17, 1988
CHHAJU RAM AND OTHERS Vs. RAM NATH AND OTHERS
May 3, 1988
CHHOTU Vs. CHHOTU
May 13, 1988
CHIRANJI LAL Vs. SUBASH CHAND
February 12, 1988
CHONOT Vs. INDUSTRIAL CABLES (INDIA) LIMITED RAJPURA
January 27, 1988
CHUNI Vs. HARYANA STATE
August 11, 1988
COLLECTOR, DISTRICT FARIDKOT Vs. DEVINDER SINGH
August 16, 1988
COMMISSIONER OF INCOME TAX Vs. KANTI KUMAR SHARMA
December 2, 1988
COMMISSIONER OF INCOME TAX Vs. A K TIMBER TRADERS
November 22, 1988
COMMISSIONER OF INCOME TAX Vs. GULATI S S
November 24, 1988
COMMISSIONER OF INCOME TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LIMITED NO 4
November 25, 1988
COMMISSIONER OF INCOME TAX Vs. AVERY FREEWHEELS PRIVATE LIMITED NO 2
December 2, 1988
COMMISSIONER OF INCOME TAX Vs. ROSHAN LAL SETH
November 21, 1988
COMMISSIONER OF INCOME TAX Vs. SAJJAN SINGH MALIK DR
October 6, 1988
COMMISSIONER OF INCOME TAX Vs. AVERY FREEWHEELS PRIVATE LIMITED NO 1
November 15, 1988
COMMISSIONER OF INCOME TAX Vs. GURYANI BRIJ BALLABH KAUR TRUST
November 16, 1988
COMMISSIONER OF INCOME TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LIMITED NO 3
November 17, 1988
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LIMITED
November 17, 1988
COMMISSIONER OF INCOME TAX Vs. KARTAR SINGH SERVICE IRON AND STEEL ROLLING MILLS
November 15, 1988
COMMISSIONER OF INCOME TAX Vs. AMRISTAR SUGAR MILLS COMPANY LIMITED
May 11, 1988
COMMISSIONER OF INCOME TAX Vs. SUNDER DASS SETHIA C AND P FACTORY
August 23, 1988
COMMISSIONER OF INCOME-TAX Vs. DABRIWALA STEEL AND ENGINEERING CO LTD
August 23, 1988
COMMISSIONER OF INCOME-TAX Vs. DES RAJ CHIRANJI LAL STEEL ROLLING MILLS
August 29, 1988
COMMISSIONER OF INCOME-TAX Vs. GURCHARAN SINGH
August 31, 1988
COMMISSIONER OF INCOME-TAX Vs. SURAJ BHAN WINE CONTRACTOR
August 22, 1988
COMMISSIONER OF INCOME-TAX Vs. RAM AVTAR
August 23, 1988
COMMISSIONER OF INCOME-TAX Vs. METAL PRODUCTS OF INDIA
August 23, 1988
COMMISSIONER OF INCOME-TAX Vs. SURINDER SUGAR STORE
August 24, 1988
COMMISSIONER OF INCOME-TAX Vs. SANT RAM MANGAT RAM
August 25, 1988
COMMISSIONER OF INCOME-TAX Vs. BHATINDA CHEMICALS AND BANASPATI MILLS P LTD
August 25, 1988
COMMISSIONER OF INCOME-TAX Vs. NATIONAL INDUSTRIAL CORPORATION
August 22, 1988
COMMISSIONER OF INCOME-TAX Vs. SERVICE IRON AND STEEL ROLLING MILLS
November 15, 1988
COMMISSIONER OF INCOME-TAX Vs. JAIN STEEL ROLLING MILLS
November 15, 1988
COMMISSIONER OF INCOME-TAX Vs. BHARAT PRINTING MACHINE MFG CO
November 7, 1988
COMMISSIONER OF INCOME-TAX Vs. AVERY CYCLE INDUSTRIES P LTD
November 8, 1988
COMMISSIONER OF INCOME-TAX Vs. HARDEEP HOSIERY MILLS LTD
November 8, 1988
COMMISSIONER OF INCOME-TAX Vs. PRITHIPAL SINGH AND CO
November 3, 1988
COMMISSIONER OF INCOME-TAX Vs. DAYACHAND HARDIAL
November 7, 1988
COMMISSIONER OF INCOME-TAX Vs. ANAND RUBBER AND PLASTICS P LTD
November 7, 1988
COMMISSIONER OF INCOME-TAX Vs. SHIV SINGH
November 7, 1988
COMMISSIONER OF INCOME-TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
November 17, 1988
COMMISSIONER OF INCOME-TAX Vs. OSWAL WOOLLEN MILLS LTD
November 17, 1988
COMMISSIONER OF INCOME-TAX Vs. SOHAN LAL SAVINDER SINGH JAGADHRI
November 17, 1988
COMMISSIONER OF INCOME-TAX Vs. RAVINDER KUMAR
November 16, 1988
COMMISSIONER OF INCOME-TAX Vs. BHUSHAN INDUSTRIAL CO P LTD
November 16, 1988
COMMISSIONER OF INCOME-TAX Vs. CHAMAN SILK MILLS
November 17, 1988
COMMISSIONER OF INCOME-TAX Vs. MURARI LAL AHUJA AND SONS
November 15, 1988
COMMISSIONER OF INCOME-TAX Vs. HARBHAGWAN
November 16, 1988
COMMISSIONER OF INCOME-TAX Vs. NOHAR CHAND KAMLA WATI AND SONS
October 11, 1988
COMMISSIONER OF INCOME-TAX Vs. HAR PARSHAD
October 5, 1988
COMMISSIONER OF INCOME-TAX Vs. KULDIP INDUSTRIAL CORPORATION
September 26, 1988
COMMISSIONER OF INCOME-TAX Vs. PREM SINGH DEVIDITTA MAL
December 2, 1988
COMMISSIONER OF INCOME-TAX Vs. PATIALA FLOUR MILLS CO LTD
December 2, 1988
COMMISSIONER OF INCOME-TAX Vs. CHIRANJI LAL MULTANI MAL RAI BAHADUR P LTD
December 15, 1988
COMMISSIONER OF INCOME-TAX Vs. PURE DRINKS BOMBAY PVT LTD
December 1, 1988
COMMISSIONER OF INCOME-TAX Vs. PARAMOUNT PICTURES
December 1, 1988
COMMISSIONER OF INCOME-TAX Vs. PURE DRINKS NEW DELHI PVT LTD
December 1, 1988
COMMISSIONER OF INCOME-TAX Vs. VARINDER KUMAR
December 1, 1988
COMMISSIONER OF INCOME-TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
November 25, 1988
COMMISSIONER OF INCOME-TAX Vs. NARINDER KUMAR
November 28, 1988
COMMISSIONER OF INCOME-TAX Vs. DES RAJ KUL BHUSHAN
November 22, 1988
COMMISSIONER OF INCOME-TAX Vs. GOPI RAM MULAKH RAJ
November 22, 1988
COMMISSIONER OF INCOME-TAX Vs. MALTEX MALSTERS LTD
November 24, 1988
COMMISSIONER OF INCOME-TAX Vs. S S GULATI
November 24, 1988
COMMISSIONER OF INCOME-TAX Vs. OSWAL WOOLLEN MILLS LTD
November 24, 1988
COMMISSIONER OF INCOME-TAX Vs. TARLOK CHAND DESRAJ SINGH AND CO
November 24, 1988
COMMISSIONER OF INCOME-TAX Vs. JAGJIT SINGH JASPAL SINGH
November 22, 1988
COMMISSIONER OF INCOME-TAX Vs. SOCIETY HOSIERY FACTORY
November 21, 1988
COMMISSIONER OF INCOME-TAX Vs. RAJINDER KUMAR
November 21, 1988
COMMISSIONER OF INCOME-TAX Vs. ROAD MASTER INDUSTRIES OF INDIA P LTD
November 21, 1988
COMMISSIONER OF INCOME-TAX Vs. RAJINDER PAL JAIN
December 19, 1988
COMMISSIONER OF INCOME-TAX Vs. HARNAM SINGH HARBANS SINGH
December 16, 1988
COMMISSIONER OF WEALTH-TAX Vs. AJAIB SINGH
August 9, 1988
COMMISSIONER OF WEALTH-TAX Vs. BALDEV INDER SINGH
May 26, 1988
CORPORATION BANK Vs. H S SANDHU
July 14, 1988
DABUR INDIA LTD. Vs. M/S. SWIFT. PHARMACEUTICALS P. LTD., INDUSTRIAL AREA, PHASE II, CHANDIGARH AND OTHERS
October 31, 1988
DALBIR SINGH Vs. STATE OF HARYANA
November 26, 1988
DALEL Vs. STATE OF HARYANA
January 15, 1988
DALIP KAUR AND OTHERS Vs. SOHAN SINGH AND OTHERS
September 6, 1988
DALIP SINGH Vs. STATE OF PUNJAB
November 3, 1988
DALJIT KAUR Vs. RUKMAN
July 11, 1988
DALJIT KAUR Vs. MUNICIPAL CORPORATION
June 10, 1988
DALJIT SINGH Vs. STATE OF PUNJAB
June 6, 1988
DARBARA SINGH Vs. STATE OF PUNJAB
January 7, 1988
DAROPTI DEVI FAMILY TRUST Vs. CHIEF JUDICIAL MAGISTRATE
October 4, 1988
DARSHAN RAM Vs. NAZAR RAM
August 29, 1988
DARSHAN RAM Vs. STATE OF PUNJAB
January 8, 1988
DARSHAN SINGH Vs. STATE OF HARYANA
June 22, 1988
DARSHAN SINGH Vs. STATE OF PUNJAB
January 13, 1988
DARSHAN SINGH Vs. STATE OF PUNJAB
August 8, 1988
DARSHAN SINGH Vs. STATE OF PUNJAB
April 23, 1988
DARSHAN SINGH AND OTHERS Vs. SUB-JUDGE 1ST CLASS, HOSHIARPUR AND OTHERS
September 19, 1988
DAULAT RAM Vs. DALIP SINGH AND OTHERS
November 11, 1988
DAYA NAND Vs. STATE OF HARYANA
January 19, 1988
DAYA SINGH DILBAR Vs. U.T. CHANDIGARH
February 9, 1988
DELHI BITUMEN SALES AGENCY Vs. STATE OF PUNJAB
January 20, 1988
DES RAJ Vs. STATE BANK OF PATIALA AND ANOTHER
November 11, 1988
DES RAJ BANSAL Vs. STATE OF HARYANA
September 1, 1988
DEV RAJ VOHRA AND ORS. Vs. STATE OF HARYANA AND ORS.
September 15, 1988
DEV RATTAN Vs. STATE OF HARYANA
July 29, 1988
DEVI SAHAI Vs. MUNICIPAL COMMITTEE
July 15, 1988
DEVINDER SINGH Vs. STATE OF HARYANA
February 29, 1988
DEVINDER SINGH Vs. STATE OF PUNJAB
June 6, 1988
DHALOO RAM Vs. STATE OF HARYANA
November 15, 1988
DHAN DEVI Vs. DEEPAK
September 16, 1988
DHAN RAJ THAPAR Vs. STATE OF PUNJAB
August 31, 1988
DHANNA SINGH Vs. TEJA SINGH
January 20, 1988
DHARAM CHAND Vs. THE STATE OF HARYANA THROUGH THE LAND ACQUISITION COLLECTOR (P.W.D.) (SIC) MODEL TOWN AMBALA CITY
June 2, 1988
DHARAM KAUR Vs. GURDEV SINGH
May 9, 1988
DHARAM PAL Vs. FARIDABAD COMPLEX ADMINISTRATION
September 30, 1988
DHARAM PAL Vs. STATE OF HARYANA
July 21, 1988
DHARAM SINGH Vs. STATE OF U T CHANDIGARH
February 26, 1988
DHARAM SINGH Vs. CHAIRMAN, CHANDIGARH HOUSING BOARD, CHANDIGARH
January 25, 1988
DHARAMPAL SINGH Vs. JASMA DEVI
June 1, 1988
DHARAMVIR Vs. STATE OF HARYANA
July 25, 1988
DHARAMVIR TULI, ROHTAK Vs. ADARSH MEDICAL HALL
December 15, 1988
DHIAN SINGH Vs. HARYANA STATE ELECTRICITY BOARD, CHANDIGARH AND OTHERS
December 16, 1988
DIAL SINGH Vs. STATE OF PUNJAB
January 25, 1988
DIDAR SINGH Vs. STATE OF HARYANA
July 21, 1988
DIDAR SINGH Vs. FINANCIAL COMMISSIONER
September 8, 1988
DIDAR SINGH RANDHAWA Vs. MOHINDER SINGH
August 23, 1988
DILBAGH SINGH Vs. STATE OF PUNJAB
September 12, 1988
DINESH Vs. STATE OF HARYANA
May 5, 1988
DINESH KUMAR Vs. STATE OF HARYANA
August 23, 1988
DR. BHAGWANT PAL SINGH AND ANOTHER Vs. MUNICIPAL COMMITTEE PATIALA THROUGH EXECUTIVE OFFICER/ADMINISTRATIVE AND OTHERS
May 20, 1988
DULI CHAND NARINDER KUMAR Vs. STATE OF HARYANA
December 2, 1988
DUNI CHAND Vs. DHARAMVIR
September 12, 1988
DUNNA RAM Vs. HARYANA STATE
May 30, 1988
E S I CORPN Vs. BHAG SINGH
May 19, 1988
FAQIR SINGH Vs. MAGHAR SINGH
August 23, 1988
FAQIR SINGH NAGRA Vs. CHIEF COMMISSIONER, CHANDIGARH AND OTHERS
January 8, 1988
FAQUIR CHAND AGGARWAL Vs. THE STATE OF HARYANA AND ANOTHER
January 21, 1988
FARIDABAD COMPLEX ADMINISTRATION Vs. VIJAY KUMAR
February 5, 1988
FATEH SINGH Vs. STATE OF PUNJAB
May 27, 1988
FATTA Vs. FINANCIAL COMMISSIONER
January 19, 1988
FAZAL RAJ Vs. MRS. ANITA C. SINGH AND ANOTHER
December 14, 1988
FIRM JAWALA PARSAD TIRATH RAM Vs. SADHU RAM
August 8, 1988
FIRM MOHAN LAL DHANPAT RAI Vs. SMT. KIRNO DEVI
September 23, 1988
FOOD CORPORATION OF INDIA Vs. SALES TAX TRIBUNAL
September 28, 1988
FOOD CORPORATION OF INDIA Vs. BRIJ LAL BHARAT BHUSAN RICE MILLS
July 11, 1988
FOOD CORPORATION OF INDIA, BARAH KHAMBA ROAD, NEW DELHI Vs. M/S RAMA MILLS SHAHBAD MARKANDA, TEHSIL TANESAR
February 1, 1988
FOOD SPECIALITIES LTD Vs. PRESIDING OFICER
March 11, 1988
G. DHARMARAJAN Vs. JAI BHAGWAN
October 6, 1988
GANESH DASS Vs. STATE OF HARYANA
January 8, 1988
GHARSI Vs. THE COLLECTOR, NARNAUL, DISTRICT MOHINDERGARH AND OTHERS
February 9, 1988
GIAN CHAND LUTHRA Vs. STATE OF PUNJAB
August 22, 1988
GIAN KAUR Vs. STATE OF PUNJAB
July 19, 1988
GIAN SINGH Vs. STATE OF PUNJAB
October 6, 1988
GIAN SINGH GANDHI OF CHANDIGARH Vs. SURJIT SINGH OF AMRITSAR
December 22, 1988
GOKAL CHAND ALIAS GOKAL SINGH Vs. STATE OF PUNJAB
October 31, 1988
GOMTI DEVI Vs. KALKA CO-OPERATIVE HOUSE BUILDING SOCIETY LTD
July 22, 1988
GOPAL SINGH Vs. LAND ACQUISITION COLLECTOR AND ORS.
December 17, 1988
GOPAL SINGH Vs. LAND ACQUISITION COLLECTOR
October 17, 1988
GOPI CHAND Vs. STATE OF PUNJAB
January 25, 1988
GORDHAN Vs. NARAIN DASS ETC.
October 14, 1988
GRAM PANCHAYAT Vs. COMMISSIONER
November 17, 1988
GRAM PANCHAYAT AND GRAM SABHA OF VILLAGE JAWALAPUR Vs. RAM PARTAP
October 7, 1988
GRAM PANCHAYAT GOBINDPURA, DISTRICT BHATINDA Vs. SUB DIVISIONAL MAGISTRATE, BHATINDA
October 14, 1988
GRAM PANCHAYAT NURWALA Vs. TARA CHAND
September 12, 1988
GRAM PANCHAYAT OF VILLAGE BAGAN Vs. THE COMMISSIONER, PATIALA DIVISION, PATIALA AND OTHERS
December 12, 1988
GRAM PANCHAYAT VILLAGE BASHAMBERPURA Vs. SARDARA SINGH AND ANR.
July 29, 1988
GRAM PANCHAYAT/GRAM SABHA, MUNAK KALAN, HOSHIARPUR Vs. GURDEV SINGH
September 6, 1988
GULSHAN KUMAR DATTA Vs. JASBIR NAYYAR AND ANR.
September 23, 1988
GULZAR KHAN Vs. GRAM PANCHAYAT VILLAGE BORA KALAN
September 19, 1988
GULZARA SINGH Vs. SADHU SINGH ETC.
March 23, 1988
GUPTA MEDICAL STORE Vs. TRANSPORT CORPORATION OF INDIA PVT LTD
August 22, 1988
GURBACHAN SINGH Vs. STATE OF PUNJAB
May 6, 1988
GURBAX SINGH Vs. STATE OF PUNJAB
January 5, 1988
GURBUX SINGH Vs. STATE OF PUNJAB
December 8, 1988
GURCHARAN SINGH Vs. P S E B PATIALA
August 22, 1988
GURCHARAN SINGH Vs. STATE OF PUNJAB
November 12, 1988
GURCHARAN SINGH Vs. PUNJAB STATE, THROUGH, SECRETARY TRANSPORT DEPT. CHANDIGARH AND OTHERS
April 2, 1988
GURCHARAN SINGH Vs. STATE OF PUNJAB AND ORS.
July 27, 1988
GURDARASHAN SINGH MAN Vs. MANMOHAN SINGH KAPOOR
September 28, 1988
GURDEV KAUR Vs. MEHAR SINGH
July 28, 1988
GURDEV SINGH Vs. STATE OF HARYANA
November 16, 1988
GURDEV SINGH AND ONOTHER Vs. SHANTI AND OTHERS
July 11, 1988
GURDEV SINGH SARPANCH Vs. STATE OF PUNJAB
February 3, 1988
GURDIAL SINGH Vs. STATE OF PUNJAB
September 27, 1988
GURDIAL SINGH Vs. CHHAJA SINGH
September 20, 1988
GURDIAL SINGH Vs. STATE OF PUNJAB
June 1, 1988
GURDIAL SINGH Vs. STATE OF PUNJAB
January 8, 1988
GURDIAL SINGH AND ORS. Vs. PREM SINGH AND ORS.
August 25, 1988
GURDIAL SINGH AND ORS. Vs. STATE OF HARYANA AND ANR.
October 6, 1988
GURDIP SINGH Vs. TARA SINGH
January 19, 1988
GURDIP SINGH Vs. STATE OF HARYANA
January 11, 1988
GURDIP SINGH Vs. STATION HOUSE OFFICER, P.S. BANGA
September 27, 1988
GURJIT SINGH SANDHU Vs. RUPINDER KAUR
September 19, 1988
GURKIRPAL SINGH Vs. UNION OF INDIA
November 22, 1988
GURMANTER SINGH Vs. STATE OF HARYANA
January 19, 1988
GURMEET KAUR AND OTHERS Vs. SURJIT SINGH AND ANOTHER
October 26, 1988
GURMEET SINGH Vs. STATE OF PUNJAB
August 18, 1988
GURMEET SINGH Vs. AJMER SINGH AND OTHERS
November 30, 1988
GURMEJ KAUR Vs. BALBIR KAUR
August 10, 1988
GURMEJ SINGH Vs. STATE OF PUNJAB
May 27, 1988
GURMEJ SINGH Vs. STATE OF HARYANA
September 14, 1988
GURMEJ SINGH Vs. STATE OF PUNJAB
September 26, 1988
GURMIT KAUR Vs. STATE OF PUNJAB
January 7, 1988
GURMIT KAUR Vs. STATE OF PUNJAB
September 14, 1988
GURMIT SINGH Vs. STATE OF PUNJAB
September 5, 1988
GURMUKH SINGH Vs. DIRECTOR
October 4, 1988
GURMUKH SINGH Vs. KAMLA
January 20, 1988
GURMUKH SINGH Vs. HARYANA STATE ELECTRICITY BOARD
August 4, 1988
GURMUKH SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 5, 1988
GURNAM SINGH Vs. GRAM PANCHAYAT VILLAGE MANGOLI, TEHSIL RAJPURA DISTRICT PATIALA AND OTHERS
July 25, 1988
GURNAM SINGH Vs. THE DISTRICT DEVELOPMENT OFFICER (COLLECTOR) PATIALA AND ANOTHER
August 1, 1988
GURNAM SINGH Vs. STATE OF PUNJAB
May 12, 1988
GURNAM SINGH Vs. STATE OF PUNJAB
September 6, 1988
GURSEWAK SINGH Vs. HARNAM SINGH
December 19, 1988
H C CHANDNA Vs. U T CHANDIGARH
October 6, 1988
H L RANDEV Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
May 27, 1988
H S AGRICULTURAL MARKETING BOARD Vs. TARA CHAND
September 21, 1988
H.C. AMAR SINGH Vs. STATE OF HARYANA
June 20, 1988
HAKAM SINGH Vs. STATE OF PUNJAB
June 17, 1988
HANS RAJ AND OTHERS Vs. STATE OF PUNJAB
August 22, 1988
HANS RAJ JAIN Vs. BISHAMBER DYAL
February 3, 1988
HANS RAJ PURI Vs. HARYANA STATE
August 18, 1988
HAR DAYAL SINGH Vs. PUNJAB NATIONAL BANK
November 18, 1988
HAR NARAIN Vs. SANTOSH KUMAR
April 22, 1988
HARBANS LAL Vs. STATE OF HARYANA
October 14, 1988
HARBANS LAL Vs. CENTRAL BANK OF INDIA
September 5, 1988
HARBANS LAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
January 13, 1988
HARBANS LAL VERMA Vs. M/S REETA & ASSOCIATES AND OTHERS
May 25, 1988
HARBANS SINGH Vs. RAJINDER RAJAN
February 23, 1988
HARBANS SINGH Vs. STATE OF PUNJAB
August 10, 1988
HARBANS SINGH Vs. STATE OF PUNJAB
May 19, 1988
HARBANS SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 13, 1988
HARBANS SINGH AND OTHERS Vs. BHAJAN SINGH AND OTHERS
July 26, 1988
HARBHAJAN SINGH Vs. STATE OF PUNJAB
January 19, 1988
HARBHAJAN SINGH Vs. STATE OF PUNJAB
August 26, 1988
HARBHAJAN SINGH Vs. STATE OF PUNJAB
October 5, 1988
HARBHAJAN SINGH II AND OTHERS Vs. THE PUNJAB AND HARYANA HIGH COURT, CHANDIGARH THROUGH ITS REGISTRAR AND OTHERS
February 26, 1988
HARBHEJ SINGH Vs. STATE OF PUNJAB
January 28, 1988
HARCHAND Vs. AKHTAR HUSSAIN KHAN
September 27, 1988
HARDEEP SINGH Vs. STATE OF HARYANA
January 8, 1988
HARDEV SINGH Vs. KRISHNA DEVI
May 27, 1988
HARDIAL SINGH SIDHU Vs. STATE OF PUNJAB
August 22, 1988
HARDYAL KAUR Vs. STATE OF PUNJAB
October 14, 1988
HARI CHAND JHULKA Vs. KARTAR SINGH
August 10, 1988
HARI RAM CHOPRA Vs. SHIV MANDIR TRUST COMMITTEE
October 5, 1988
HARI SINGH Vs. STATE OF HARYANA
August 22, 1988
HARI SINGH Vs. NACHHATTER SINGH
January 25, 1988
HARI SINGH & SONS Vs. DEVINDER NATH SHARMA
December 21, 1988
HARINDER KAUR Vs. STATE OF PUNJAB
December 7, 1988
HARISH CHAND Vs. BABLI RANI
July 26, 1988
HARNAM KAUR Vs. MALKIAT SINGH
August 17, 1988
HARNAM SINGH Vs. STATE OF PUNJAB
October 31, 1988
HARNEK SINGH Vs. PADAM KUMAR
December 6, 1988
HARNEK SINGH Vs. BIR SINGH AND OTHERS
October 31, 1988
HARNEK SINGH Vs. STATE OF PUNJAB
August 26, 1988
HARPAL SINGH Vs. STATE OF PUNJAB
August 10, 1988
HARVINDER SINGH @ TOPU Vs. STATE OF PUNJAB
January 6, 1988
HARYANA AGRO INDUSTRIES CORPORATION LTD. THROUGH ITS MANAGING DIRECTOR Vs. ISH KUMAR
May 6, 1988
HARYANA SEEDS DEVELOPMENT CORPORATION LTD Vs. J K AGGARWAL
September 13, 1988
HARYANA STATE ELECTRICITY BOARD Vs. J.S. CHOTANI
February 1, 1988
HARYANA STATE ELECTRICITY BOARD Vs. CHHOTU RAM
October 14, 1988
HAZRAN Vs. ABDUL REHMAN
October 7, 1988
HIGHWAY CYCLE INDUSTRIES LTD Vs. COMMISSIONER OF INCOME-TAX
November 15, 1988
HIMACHAL ROAD TRANSPORT Vs. KAUSHALYA DEVI
August 31, 1988
HINDUSTAN VEGETABLE OILS CORPORATION LIMITED Vs. STATE OF PUNJAB
January 18, 1988
HIRA AND ANOTHER Vs. SMT. GURBACHAN KAUR
May 11, 1988
HOSHIARPUR CENTRAL CO-OPERATIVE BANK LTD Vs. URMAR HARMONIUM REED WORKSHOP C I S LTD
November 30, 1988
HUKAM CHAND JINDAL Vs. LIFE INSURANCE CORPORATION OF INDIA
February 23, 1988
I S CHAHAL Vs. STATE OF PUNJAB
May 10, 1988
INDER MOHAN AGGARWAL HUF Vs. COMMISSIONER OF INCOME-TAX
August 22, 1988
INDER SAIN JAIN Vs. M/S SATISH METAL INDUSTRIES THROUGH ITS PARTNERS
January 4, 1988
INDER SINGH Vs. THE STATE OF PUNJAB THROUGH SECRETARY TO GOVERNMENT PUNJAB AND ANOTHER
May 3, 1988
INDER SINGH Vs. STATE OF HARYANA
September 27, 1988
INDER SINGH Vs. STATE OF HARYANA
September 22, 1988
INDER SINGH Vs. STATE OF PUNJAB
May 30, 1988
INDER SINGH Vs. STATE OF HARYANA
May 17, 1988
INDERJIT SINGH Vs. SUSHMA RANI
February 3, 1988
INDERJIT SINGH Vs. RANDHIR SINGH
November 4, 1988
INDERJIT SINGH Vs. SAHIB SINGH
September 9, 1988
INDERJIT SINGH SEKHON AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 13, 1988
INDIAN OIL CORPORATION Vs. MUNICIPALITY THANESAR
November 1, 1988
INDIAN RED CROSS SOCIETY Vs. ADDITIONAL LABOUR COURT
February 9, 1988
INDRAJ Vs. AMI LAL
January 20, 1988
IQBAL SINGH Vs. THE MANAGER, TRADERS BANK OF INDIA LTD.
September 8, 1988
IQBAL SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
February 5, 1988
ISHAR DASS GOEL Vs. LABOUR COURT
January 11, 1988
ISHWAR SINGH AND ORS. Vs. SHER SINGH AND ORS.
May 9, 1988
J M P INDUSTRIES Vs. UNION OF INDIA
September 29, 1988
JAGAT SINGH AND OTHERS Vs. SANJAY KUMAR AND OTHERS
December 12, 1988
JAGDEV SINGH Vs. STATE OF PUNJAB
September 27, 1988
JAGDEV SINGH Vs. CHAND KAUR AND ANOTHER
August 2, 1988
JAGDISH LAL Vs. STATE OF PUNJAB
May 24, 1988
JAGDISH LAL KALRA Vs. M/S JAGDISH CHAND SATISH KUMAR
September 9, 1988
JAGDISH RAI Vs. GANGA DHAR JAMNAKAWALA
August 29, 1988
JAGDISH RAI JAM Vs. STATE OF PUNJAB
January 11, 1988
JAGDISH SHARMA Vs. STATE OF HARYANA
July 26, 1988
JAGGA SINGH Vs. STATE OF PUNJAB
September 1, 1988
JAGIR SINGH Vs. PUNJAB AND SIND BANK AND OTHERS
November 8, 1988
JAGIR SINGH Vs. GRAM PANCHAYAT
September 19, 1988
JAGJIT SINGH ALIAS KULJIT SINGH Vs. UNION TERRITORY, CHANDIGARH
May 27, 1988
JAGJIT SINGH AND OTHERS Vs. PUNJAB STATE TUBEWELL CORPORATION LTD THROUGH MANAGING DIRECTOR, CHANDIGARH AND OTHERS
February 11, 1988
JAGJIT SINGH KANG Vs. SHAKUNTLA VERMA
August 10, 1988
JAGMOHAN KAUR Vs. SURINDER SINGH TALAB
October 3, 1988
JAGROOP SINGH Vs. STATE OF PUNJAB
October 4, 1988
JAI KRISHAN Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA
December 14, 1988
JAI NARAIN Vs. MARKET COMMITTEE
January 7, 1988
JAI NARAIN Vs. STATE OF HARYANA
October 7, 1988
JAI PAL Vs. PANMESHWARI AND ANOTHER
May 9, 1988
JAI PARKASH Vs. STATE OF HARYANA
June 15, 1988
JAI PARKASH GUPTA Vs. COMMISSIONER OF INCOME-TAX
October 31, 1988
JAI RAM Vs. ASSISTANT COLLECTOR
September 5, 1988
JAIBIR SINGH Vs. SURAJ BHAN AND OTHERS
June 9, 1988
JAIMAL SINGH Vs. STATE OF HARYANA
February 25, 1988
JALANDHAR CENTRAL CO OPERATIVE BANK EMPLOYEES UNION (REGD ) Vs. STATE OF PUNJAB
April 28, 1988
JALANDHAR COLD STORAGE Vs. COLLECTOR LAND ACQUISITION
August 4, 1988
JAPSON INTERNATIONAL Vs. STATE BANK OF INDIA
October 12, 1988
JARNAIL SINGH Vs. STATE OF HARYANA
November 2, 1988
JARNAIL SINGH Vs. STATE OF PUNJAB
January 27, 1988
JASBIR KAUR Vs. KAMALJIT KAUR
February 9, 1988
JASBIR KAUR Vs. BASANT KAUR
May 17, 1988
JASBIR SINGH Vs. STATE OF HARYANA
December 1, 1988
JASBIR SINGH Vs. PUNJAB UNIVERSITY
July 21, 1988
JASBIR SINGH SANDHU Vs. GURBINDER KAUR
August 10, 1988
JASMER CHAND Vs. STATE OF HARYANA
September 30, 1988
JASPAL BAJWA AND ORS. Vs. DALBIR SINGH AND ORS.
February 4, 1988
JASPAL KAUR Vs. INDER SINGH
May 6, 1988
JASWANT RAI Vs. LAND ACQUISITION COLLECTOR P U L D MOHALI
December 17, 1988
JASWANT RAI TENEJA Vs. SHRI SHAM LAL
November 18, 1988
JASWANT SINGH Vs. STATE OF PUNJAB
May 30, 1988
JASWANT SINGH Vs. STATE OF HARYANA
May 5, 1988
JASWANT SINGH ALIAS ROOP SINGH Vs. STATE OF PUNJAB
January 21, 1988
JASWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 4, 1988
JATINDER PAL SINGH Vs. STATE OF PUNJAB
May 24, 1988
JAWAHAR LAL Vs. AMRITSAR IMPROVEMENT TRUST
September 23, 1988
JAWANTI DEVI Vs. BAWA SINGH
November 11, 1988
JEET RAM Vs. STATE OF PUNJAB
January 18, 1988
JIWAN DASS Vs. STATE OF HARYANA AND ANR.
October 31, 1988
JIWAN PARKASH AGGARWAL Vs. M/S KAY TIMBER TRADERS
September 12, 1988
JIWAN SINGH Vs. STATE OF PUNJAB TL
May 6, 1988
JODH SINGH Vs. KRISHAN KUMAR
September 29, 1988
JOGA SINGH Vs. B S DHALIWAL
August 8, 1988
JOGDARSHAN Vs. LEELA DEVI
May 17, 1988
JOGINDER KUMAR SOOD Vs. STATE OF PUNJAB
October 5, 1988
JOGINDER LAL MUNJAL Vs. RAM SARUP GUPTA
December 22, 1988
JOGINDER PAUL Vs. MAHANT JAMNA GIR CHELA BAWA GIR
September 8, 1988
JOGINDER PAUL ETC. Vs. MOHAN LAL JAIN AND ANOTHER
November 18, 1988
JOGINDER SINGH Vs. JAWALA SINGH
August 11, 1988
JOGINDER SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
August 8, 1988
JOGINDER SINGH Vs. STATE OF PUNJAB
September 14, 1988
JOGINDER SINGH Vs. HARBHAJAN SINGH
September 5, 1988
JOGINDER SINGH AND ANOTHER Vs. KARAM SINGH
August 5, 1988
JOGINDER SINGH GULATI Vs. STATE OF PUNJAB
January 18, 1988
JOGINDER SINGH, P.T.I. AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
February 8, 1988
JULLUNDUR TRANSPORT COOPERATIVE SOCIETY LTD. Vs. RAJ WALI AND ORS.
October 4, 1988
K G CHOWDHRI Vs. STATE OF HARYANA
July 25, 1988
K K INDUSTRIES Vs. UNION OF INDIA
April 26, 1988
K L SUN Vs. UNION OF INDIA
January 18, 1988
K S S NAYYAR Vs. STATE OF PUNJAB
May 6, 1988
K.C. GOYAL AND ANOTHER Vs. AGGARWAL BIDHYA PARCHARNI SABHA AND ANOTHER
August 30, 1988
KAHAN CHAND Vs. SMT. VEENA AND OTHERS
November 28, 1988
KAKO DEVI AND OTHERS Vs. GIAN PARKASH GUPTA AND OTHERS
August 25, 1988
KALA SINGH Vs. STATE OF PUNJAB
January 13, 1988
KALIA SINGH @ AMRIK SINGH Vs. STATE OF PUNJAB
May 20, 1988
KAMALJI Vs. STATE OF HARYANA
January 21, 1988
KAMLESH Vs. STATE OF HARYANA
October 5, 1988
KAMLESH KUMARI Vs. STATE OF HARYANA AND ORS.
November 28, 1988
KANSI SINGH Vs. DESA SINGH
January 13, 1988
KANTA KATHIALA Vs. HARYANA ROADWAYS
August 10, 1988
KARAM CHAND Vs. UNION OF INDIA
July 27, 1988
KARAM CHAND, CASHIER, PSEB, TARN TARAN Vs. STATE OF PUNJAB
October 28, 1988
KARAM SINGH Vs. SUPDT CANAL OFFICER SIRHIND CANAL
June 1, 1988
KARAM SINGH Vs. GURDEV SINGH
February 10, 1988
KARAM SINGH ALIAS KARMA Vs. STATE OF PUNJAB
May 16, 1988
KARMI Vs. HARNAM SINGH
January 8, 1988
KARNAIL SINGH Vs. STATE OF PUNJAB
August 4, 1988
KARNAIL SINGH Vs. STATE OF PUNJAB
May 24, 1988
KARNAIL SINGH Vs. STATE OF PUNJAB
August 31, 1988
KARNAIL SINGH Vs. STATE OF HARYANA
February 10, 1988
KARNAIL SINGH AND ANOTHER Vs. MEHTAB SINGH AND ANOTHER
August 8, 1988
KARTAR SINGH Vs. STATE OF PUNJAB
August 4, 1988
KASHMIR SINGH Vs. PREM SINGH
November 24, 1988
KASHMIRA SINGH Vs. STATE OF PUNJAB
October 27, 1988
KASHMIRA SINGH Vs. DEPUTY REGISTRAR
September 14, 1988
KASHMIRA SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
January 27, 1988
KASHMIRI LAL Vs. STATE OF PUNJAB
December 2, 1988
KASHMIRI LAL KASTURI LAL AND CO Vs. COMMISSIONER OF INCOME-TAX
November 7, 1988
KAUSHAL PAL SINGH Vs. NIRMAL SINGH
February 11, 1988
KAUSHALYA DEVI AND ORS. Vs. KARAM CHAND MUNJAL
July 11, 1988
KEHAR SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, NEW DELHI AND ANOTHER
May 23, 1988
KESAR CHAND Vs. STATE OF PUNJAB
June 2, 1988
KEWAL KRISHAN Vs. STATE OF PUNJAB
August 24, 1988
KEWAL KRISHAN AND ORS. Vs. GURDEV CHAND
February 11, 1988
KEWAL RAM SHARMA Vs. STATE OF PUNJAB
February 23, 1988
KHAZAN SINGH Vs. SMT. PARKASH KAUR
May 25, 1988
KHAZAN SINGH Vs. STATE OF PUNJAB
October 11, 1988
KHUKHRAIN BROTHERS Vs. INSPECTING ASSISTANT COMMISSIONER
October 4, 1988
KHUSHAL SINGH Vs. STATE OF PUNJAB
May 30, 1988
KHUSHI RAM Vs. STATE OF HARYANA
May 31, 1988
KHUSHI RAM Vs. STATE OF HARYANA
May 18, 1988
KIDAR SINGH Vs. KARAM SINGH
July 29, 1988
KIRPAL SINGH Vs. STATE OF HARYANA
January 14, 1988
KISAN RICE AND GENERAL MILLS Vs. UNITED COMMERCIAL BANK
November 8, 1988
KISHAN Vs. NARAIN DASS
October 14, 1988
KISHAN CHAND GUPTA Vs. STATE OF PUNJAB
July 25, 1988
KISHAN DEVI Vs. SULTAN SINGH SIKHWALTL
August 24, 1988
KISHANVEER Vs. STATE OF HARYANA
July 11, 1988
KISHORI LAL Vs. HARI CHAND
August 11, 1988
KRISHAN KUMAR Vs. PAL SINGH
September 19, 1988
KRISHAN KUMAR BHARADIA Vs. STATE OF HARYANA
September 12, 1988
KRISHAN LAL AND ANR. Vs. SHAKUNTLA DEVI AND ORS.
August 16, 1988
KRISHNA COTTON AND GENERAL MILLS P LTD Vs. COMMISSIONER OF INCOME-TAX
November 3, 1988
KRISHNA DEVI Vs. UNION OF INDIA, THROUGH SPECIAL LAND ACQUISITION COLLECTOR-CUM-COMPETENT AUTHORITY, BHATINDA
September 6, 1988
KRISHNA DEVI Vs. JINDAL RICE MILLS
August 25, 1988
KRISHNA LADY HEAD CONSTABLE AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
December 16, 1988
KRISHNA RAM Vs. KRISHNA CHARITABLE TRUST JAGADHARI
October 3, 1988
KULDEEP SIDHU Vs. CHANAN SINGH
January 21, 1988
KULDEEP SINGH Vs. STATE OF PUNJAB
November 1, 1988
KULDIP SINGH Vs. STATE OF PUNJAB
January 21, 1988
KULDIP SINGH Vs. STATE OF PUNJAB
February 22, 1988
KULDIP SINGH Vs. SMT. RAJNI
August 29, 1988
KULDIP SINGH ALIAS FAUJI Vs. STATE OF PUNJAB
May 17, 1988
KULWANT KAUR Vs. MOHINDER SINGH
February 1, 1988
KULWANT SINGH Vs. STATE OF HARYANA
July 18, 1988
KULWANT SINGH Vs. STATE OF PUNJAB
April 27, 1988
KULWANT SINGH Vs. SHRI KHARAITI LAL
April 26, 1988
KULWANT SINGH Vs. STATE OF PUNJAB
October 14, 1988
KULWANT SINGH Vs. STATE OF PUNJAB
June 30, 1988
KULWINDER SINGH Vs. PINDI PAINTS CORPN PATIALA
August 24, 1988
KUNDAL LAL Vs. STATE OF HARYANA
January 19, 1988
KUNDAN Vs. HARI RAM
February 3, 1988
KUNDAN LAL Vs. STATE OF HARYANA
April 28, 1988
KUNDAN SINGH Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY REHABILITATION
September 15, 1988
KURDA RAM Vs. YAD RAM AND ANOTHER
September 14, 1988
KURRA Vs. STATE OF HARYANA
September 30, 1988
KURUKSHETRA CO-OPERATIVE BANK EMPLOYEES ASSOCIATION Vs. STATE OF HARYANA
September 12, 1988
L R WADHAWANI Vs. HARYANA STATE
September 13, 1988
L.B. TONDAN Vs. KANTA DEVI
May 27, 1988
LACHHMAN DASS AND OTHERS Vs. THE STATE OF PUNJAB THROUGH THE COLLECTOR PATIALA AND OTHERS
June 2, 1988
LACHHMI AND OTHERS Vs. SILKA RAM AND OTHERS
January 8, 1988
LADHA SINGH Vs. STATE OF PUNJAB
June 3, 1988
LADWA CANE GROWERS CO-OP SOCIETY LTD Vs. REGISTRAR
June 22, 1988
LAKHBIR SINGH Vs. STATE OF PUNJAB
April 26, 1988
LAKHPAT Vs. SMT. CHANDER KANTA AND ORS.
September 29, 1988
LAKHWINDER SINGH @ LAKHA Vs. STATE OF PUNJAB
July 21, 1988
LAKKHA SINGH Vs. STATE OF PUNJAB
December 1, 1988
LAL CHAND Vs. BIRHAMA
October 31, 1988
LAL CHAND Vs. STATE OF HARYANA
June 8, 1988
LAL SINGH Vs. UNION OF INDIA
June 3, 1988
LALA RAM AND ANOTHER Vs. GUGAN SINGH AND ANOTHER
August 25, 1988
LAND ACQUISITION COLLECTOR Vs. KANWARJIT SINGH
July 12, 1988
LATIF AHMED Vs. STATE OF HARYANA
June 3, 1988
LEKH RAJ Vs. KIRPAL SINGH
October 27, 1988
LILA KISHAN Vs. STATE OF HARYANA
December 5, 1988
LT. COL. SURJIT SINGH Vs. D.C. JAIN
December 3, 1988
LUDHIANA CO-OPERATIVE MARKETING SOCIETY LTD Vs. COMMISSIONER OF INCOME-TAX
November 16, 1988
M D TRADERS AND CHIT FUND FINANCIERS P LTD Vs. COMMISSIONER OF INCOME-TAX
November 15, 1988
M/S BAWA NIHAL SINGH GURMEET SINGH AND ANOTHER Vs. PUNJAB TRACTORS LIMITED AND ANOTHER
December 21, 1988
M/S BHATIA CLOTH MILLS Vs. SHRI VASDEV
September 8, 1988
M/S BILLARPUR INDUSTRIES LIMITED, YAMUNANAGAR Vs. HARYANA STATE ELECTRICITY BOARD, CHANDIGARH THROUGH ITS CHAIRMAN AND OTHERS
June 3, 1988
M/S CLOTH PALACE, CHANDIGARH Vs. UNION OF INDIA
August 4, 1988
M/S J.J.H. INDUSTRIES LIMITED, CALCUTTA Vs. THE SECRETARY, PUNJAB STATE ELECTRICITY BOARD THE MALL, PATIALA AND ANOTHER
September 29, 1988
M/S JIWAN METAL INDUSTRIES, CIRCULAR ROAD, REWARI THROUGH SHRI PARMA NAND JAIN AND ANOTHER Vs. SYNDICATE BANK HEAD OFFICE MANIPAL BRANCH AT REWARI THROUGH MANAGER SYNDICATE BANK, REWARI
May 9, 1988
M/S KHUKHRAIN BROTHERS Vs. INSPECTING ASSISTANT COMMISSIONER (A), INCOME DEPARTMENT
October 14, 1988
M/S MACHWELL INDUSTRIES AND OTHERS Vs. M/S CONTINENTAL AUTO ANCILLARY LTD.
December 20, 1988
M/S MOHALI FORGE, SASNAGAR (MOHALI) Vs. STATE BANK OF INDIA
December 17, 1988
M/S MURARI WOOLLEN MILLS (P) LTD. ? LUDHIANA THROUGH SH. DINESH KUMAR SONI Vs. THE STATE OF PUNJAB THROUGH LABOUR COMMISSIONER, PUNJAB, CHANDIGARH AND ANOTHER
January 21, 1988
M/S PATIALA BISCUIT MANUFACTURERS LTD. Vs. STATE OF PUNJAB
June 2, 1988
M/S PUBLIC GAS SERVICE Vs. CHANDIGARH ADMINISTRATION
October 10, 1988
M/S RAMA FLOUR MILLS, JALANDHAR CANTT Vs. THE STATE OF PUNJAB, THROUGH THE DEPUTY SECRETARY, FOOD & SUPPLIES DEPARTMENT, PUNJAB, CHANDIGARH AND ANOTHER
October 27, 1988
M/S RELIABLE TRACTORS SERVICES, KARNAL Vs. KULWANT KAUR
December 12, 1988
M/S TODAY STATIONERS & GIFT CENTRE, CHANDIGARH AND OTHERS Vs. GURDEV SINGH AND OTHERS
July 13, 1988
M/S UNITED VANASPATI LIMITED CHANDIGARH AND ANOTHER Vs. M/S SHRI VARDHMAN SOLVEX PRIVATE LIMITED, GOHANA ROAD, PANIPAT
September 26, 1988
M/S. HARI KRISHAN LAL TIRLOK NATH Vs. STATE OF HARYANA AND OTHERS
March 7, 1988
M/S. JANKI DASS & SONS Vs. R.L. DOGRA
September 19, 1988
M/S. KWALITY HOTEL AND RESTAURANT Vs. THE STATE OF PUNJAB AND OTHERS
November 30, 1988
M/S. NORTHERN INDIA GOODS TRANSPORT CO. PVT. LTD. Vs. M/S. IQBAL MOTOR STORES AND ANOTHER
September 8, 1988
M/S. SHARMA AND COMPANY Vs. UNION TERRITORY THROUGH EXCISE AND TAXATION COMMISSIONER, U.T. CHANDIGARH AND ANOTHER
July 19, 1988
M/S. SKYLARK HANDLOOM EXPORT LINKER Vs. SH. LEKH RAJ BATRA
January 20, 1988
MADAN GOPAL Vs. STATE OF HARYANA
October 5, 1988
MADAN LAL Vs. THE STATE OF PUNJAB AND OTHERS
November 16, 1988
MADAN LAL OF AMRITSAR Vs. KHARAITI RAM AND OTHERS
September 6, 1988
MADAN LAL SHARMA Vs. THE HARYANA STATE MINOR IRRIGATION AND TUBEWELLS CORPORATION AND ANOTHER.
January 7, 1988
MAHA SINGH Vs. STATE OF HARYANA
October 11, 1988
MAHA SINGH AND OTHERS Vs. THE STATE OF HARYANA THROUGH COLLECTOR AGRARIAN, PANIPAT (PRESCRIBED AUTHORITY UNDER THE SURPLUS LAND ACT) AND ANOTHER
April 29, 1988
MAHABIR PARSHAD Vs. STATE OF HARYANA
November 28, 1988
MAHANT PURAN DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
May 11, 1988
MAHANT PURAN DASS CHELA MAHANT JOTI SARUP Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
May 13, 1988
MAHESH DEVI Vs. CHANDER PARKASH JAIN
October 3, 1988
MAJ GURCHARAN SINGH KONDAL Vs. STATE OF PUNJAB
October 5, 1988
MAJOR JAGIR SINGH Vs. CHHABILA
August 8, 1988
MAJOR JAGTAR SINGH DHALIWAL Vs. MANJIT KAUR
January 20, 1988
MAJOR SINGH Vs. STATE OF PUNJAB
January 25, 1988
MAJOR SINGH Vs. NARANJAN SINGH
November 11, 1988
MALAK SINGH Vs. STATE OF PUNJAB
September 12, 1988
MALDEEP SEKHON Vs. NAVNEET SEKHON
August 25, 1988
MALHOTRA STEEL SYNDICATE Vs. PUNJAB CHEMI-PLANTS LIMITED
November 18, 1988
MALIK SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
September 1, 1988
MALKIAT SINGH Vs. STATE OF PUNJAB
May 13, 1988
MALKIT SINGH AND OTHERS Vs. THE PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER
May 25, 1988
MALWA SILICATE AND CHEMICAL INDUSTRIES Vs. IMPROVEMENT TRUST
October 3, 1988
MAN CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 19, 1988
MANAGING COMMITTEE OF THE KHALSA NATIONAL HIGHER SECONDARY SCHOOL, SHAHPUR ROAD, LUDHIANA Vs. THE COMMISSIONER, PATIALA DIVISION PATIALA AND OTHERS
February 23, 1988
MANAGING COMMITTEE RRMK GURDASPUR Vs. DISTRICT JUDGE, GURDASPUR
August 29, 1988
MANBIR S/O BHURA @ PARYOG SINGH Vs. STATE OF HARYANA
May 16, 1988
MANGAL KISHORE KAUL Vs. UNION OF INDIA
September 26, 1988
MANGAL SINGH Vs. STATE OF PUNJAB
September 30, 1988
MANGAT RAM Vs. STATE OF HARYANA
July 26, 1988
MANI RAM Vs. STATE OF PUNJAB
February 17, 1988
MANI RAM Vs. HARYANA STATE
December 22, 1988
MANJIT KAUR Vs. DEOL BUS SERVICE LTD
September 29, 1988
MANJIT SINGH Vs. STATE OF PUNJAB
September 16, 1988
MANJIT SINGH Vs. STATE OF PUNJAB
April 3, 1988
MANJIT SINGH Vs. STATE OF PUNJAB
August 10, 1988
MANJIT SINGH Vs. STATE OF PUNJAB
October 6, 1988
MANMOHAN SINGH Vs. CROMPTON GREAVES LIMITED
September 6, 1988
MANSA RAM Vs. STATE OF PUNJAB
August 26, 1988
MANU BHANDARI Vs. PUNJAB UNIVERSITY CHANDIGARH
September 6, 1988
MANU RAM Vs. JOGINDER SINGH
January 6, 1988
MARUTI LTD Vs. M H TRACTOR AND AUTOMOBILES CORPORATION
July 29, 1988
MARUTI LTD Vs. PARRY AND COMPANY LTD
February 4, 1988
MASSA SINGH Vs. STATE OF PUNJAB
January 21, 1988
MASTER PARTAP SINGH Vs. STATE OF PUNJAB
February 1, 1988
MASTER PARTAP SINGH Vs. STATE OF PUNJAB
August 31, 1988
MASTER TOOLS CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 4, 1988
MATRU MAL Vs. STATE OF HARYANA
October 6, 1988
MAYA DEVI Vs. DHARAM PAL MADAN LAL AND ORS.
May 12, 1988
MAYA DEVI Vs. STATE OF PUNJAB
August 17, 1988
MAYA DEVI Vs. GOPAL CHAND
January 11, 1988
MAYA RAM Vs. JAI NARAIN
August 26, 1988
MEHAL CHAND Vs. DIDAR SINGH
July 19, 1988
MEHAR SINGH Vs. STATE OF HARYANA
July 22, 1988
MEHAR SINGH Vs. LAND ACQUISITION COLLECTOR
January 7, 1988
MEHAR SINGH Vs. MOHINDER
August 22, 1988
MEHMUD HASSAN Vs. STATE OF HARYANA
April 26, 1988
MEHNGA RAM Vs. HARBHAJAN SINGH
August 1, 1988
MEHTA ELECTRO STEEL LTD Vs. MUNICIPAL COMMITTEE
January 10, 1988
MESSRS HARYANA RICE MILLS Vs. STATE OF HARYANA
October 6, 1988
MEWA SINGH Vs. JAGDISH SINGH
July 26, 1988
MEWA SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, PUNJAB, CHANDIGARH AND OTHERS
November 3, 1988
MISS AKKI KAUR Vs. STATE OF PUNJAB
January 15, 1988
MISS PADIMINI DEVI AHLUWALIA, PCS LAND ACQUISITION COLLECTOR, IMPROVEMENT TRUST, LUDHIANA Vs. STATE OF PUNJAB THROUGH CHIEF SECRETARY TO GOVERNMENT, PUNJAB, CHANDIGARH AND OTHERS
June 14, 1988
MISS RITU KHANNA Vs. THE PUNJAB UNIVERSITY, CHANDIGARH THROUGH ITS REGISTRAR AND ANOTHER
September 12, 1988
MISS SEEMA KATARIA Vs. STATE OF PUNJAB THROUGH THE SECRETARY TO THE GOVERNMENT OF PUNJAB, DEPARTMENT OF HEALTH AND FAMILY WELFARE, CHANDIGARH AND OTHERS
July 25, 1988
MITHLESH KUMARI Vs. STATE OF HARYANA
September 5, 1988
MITHU SINGH Vs. STATE OF PUNJAB
October 14, 1988
MITHU SINGH Vs. STATE OF PUNJAB
January 13, 1988
MIYA SINGH Vs. HARYANA ROADWAYS
September 14, 1988
MODAN SINGH Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS
October 5, 1988
MOHAMMED YUSUF Vs. THE STATE OF HARYANA AND OTHERS
December 16, 1988
MOHAN LAL Vs. STATE OF HARYANA
January 19, 1988
MOHAN LAL Vs. SURINDER KUMAR
October 14, 1988
MOHAN MASIH Vs. BASHIRO
May 5, 1988
MOHINDER Vs. RAJ KUMAR
December 14, 1988
MOHINDER KAUR Vs. SURINDER JIT KAUR
January 4, 1988
MOHINDER PAL Vs. RAJWANT SINGH
May 31, 1988
MOHINDER PARTAP BAHL AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 1, 1988
MOHINDER SINGH Vs. UTTAM SINGH
May 20, 1988
MOHINDER SINGH Vs. STATE OF PUNJAB
April 21, 1988
MOHINDER SINGH Vs. STATE OF PUNJAB
June 10, 1988
MOHINDER SINGH Vs. STATE OF PUNJAB
September 30, 1988
MOHINDER SINGH Vs. STATE OF PUNJAB
June 13, 1988
MOHINDER SINGH Vs. STATE OF PUNJAB
September 8, 1988
MOHINDER SINGH Vs. STATE OF PUNJAB
September 13, 1988
MOHINDER SINGH Vs. STATE OF HARYANA
May 26, 1988
MOHINDER SINGH Vs. TULSI DASS
November 8, 1988
MOHINDER SINGH ALIAS TITU Vs. STATE OF PUNJAB
January 11, 1988
MOOL CHAND Vs. RAJASTHAN STEEL TRADING COMPANY
October 3, 1988
MRS. SAVITA AHUJA Vs. STATE OF HARYANA THROUGH THE COMMISSIONER & SECRETARY TO GOVERNMENT OF HARYANA, EDUCATION DEPARTMENT, CHADIGARH AND OTHERS
January 14, 1988
MST. JANGIR KAUR Vs. AJAIB SINGH AND OTHERS
July 28, 1988
MST. MAINA DEVI AND ANOTHER Vs. VED PARKASH AND ANOTHER
August 9, 1988
MUKAND LAL Vs. STATE OF HARYANA
November 24, 1988
MUKAND LAL Vs. SHRI GOVIND LAL
August 31, 1988
MUKAND LAL AND ANR. Vs. KHUSHAL SINGH AND ORS.
May 20, 1988
MUKESH KUMAR Vs. M.L. KEJRIWAL
February 5, 1988
MUKHTIAR INDER KAUR Vs. AVTAR SINGH AND ANOTHER
December 12, 1988
MUKHTIAR SINGH Vs. M/S. PAKHAR SINGH AMIR SINGH & (DH) SAMPURAN SINGH (JD)
August 8, 1988
MUKHTIAR SINGH Vs. PAKHAR SINGH AMIR SINGH
February 1, 1988
MUKHTIAR SINGH Vs. SARWAN SINGH
July 19, 1988
MUKHTIAR SINGH Vs. SUB DIVISIONAL MAGISTRATE, GUHLA
May 13, 1988
MUKHTIAR SINGH AND OTHERS Vs. HARBANS KAUR AND OTHERS
August 1, 1988
MUNICIPAL COMMITTEE Vs. INDERJIT SINGLA AND ORS.
May 13, 1988
MUNICIPAL COMMITTEE, BASSI, PATHANA Vs. THE PRESIDING OFFICER, LABOUR COURT, PATIALA AND OTHERS
October 5, 1988
MUNICIPAL COMMITTEE, BHATINDA Vs. NEW CLOTH MARKET ASSOCIATION, BHATINDA
March 1, 1988
MUNICIPAL COMMITTEE, BHIWANI Vs. SHRI K.K. JALAN, I.A.S. AND ANOTHER
April 27, 1988
MUNICIPAL COMMITTEE, JIND THROUGH ITS ADMINISTRATOR, JIND Vs. SURESH KUMAR AND ANOTHER
December 3, 1988
MUNICIPAL COMMITTEE, NARAINGARH Vs. RAM CHANDER
April 26, 1988
MUNICIPAL COMMITTEE, RUPNAGAR Vs. M/S. PURAN CHAND GULSHAN KUMAR
August 18, 1988
MUNICIPAL CORPORATION Vs. NASIB SINGH AND ANR.
November 2, 1988
MUNICIPAL CORPORATION LUDHIANA Vs. MANGAT RAI
November 7, 1988
MUNICIPAL CORPORATION LUDHIANA Vs. NASIB SINGH
July 27, 1988
MUNICIPALITY JAGADHRI Vs. VED PARKASH AGGARWAL
January 7, 1988
MUNNI DEVI Vs. ASHOK KUMAR
August 11, 1988
MURLI DHAR Vs. STATE OF HARYANA
December 12, 1988
MUTHRA DASS AND ANOTHER Vs. OM PRAKASH AND OTHERS
August 24, 1988
NACHHATTAR KAUR Vs. HARNAM SINGH
November 1, 1988
NAFE SINGH Vs. THE STATE OF HARYANA THROUGH THE COMMISSIONER AND SECRETARY TO GOVERNMENT, HARYANA, DEVELOPMENT AND PANCHAYAT DEPARTMENT, CHANDIGARH AND OTHERS
November 21, 1988
NAND KISHORE Vs. RAMESHWAR DAYAL
September 26, 1988
NAND KISHORE AND ANOTHER Vs. ASHWANI KUMAR AND OTHERS
September 8, 1988
NAND LAL Vs. BAHADAR
July 12, 1988
NANHU MAL Vs. RAGHA RAM
August 29, 1988
NAR SINGH Vs. STATE OF HARYANA
February 4, 1988
NARANJAN DAS PACKER AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
November 30, 1988
NARESH INDER SINGH Vs. STATE OF PUNJAB
July 12, 1988
NARINDERPAL SINGH Vs. PUNJAB STATE
May 31, 1988
NARPINDER SINGH AND ORS. Vs. VISHWA MITTAR AND ORS.
January 8, 1988
NASIB KAUR Vs. STATE OF PUNJAB
August 2, 1988
NATHU RAM Vs. STATE OF HARYANA
February 4, 1988
NATHU RAM ALIAS BALWANT Vs. STATE OF HARYANA
August 4, 1988
NATIONAL INSURANCE CO LTD Vs. SUKHDEV KAUR
September 19, 1988
NAURATA AND OTHERS Vs. RAUNQI AND OTHERS
January 7, 1988
NEELAM RANI Vs. SURESH KUMAR
November 1, 1988
NEELAM VERMA Vs. THAPER INSTITUTE OF ENGINEERING AND TECHNOLOGY
January 20, 1988
NEELAM VERMA Vs. THAPAR INSTITUTE OF ENGINEERING & TECHNOLOGY PATIALA
August 4, 1988
NEENA THAPPAR Vs. AVTAR SINGH
October 14, 1988
NEERA Vs. HAR KAUR
August 29, 1988
NEPAL SINGH Vs. STATE OF PUNJAB
April 19, 1988
NEW INDIA ASSURANCE CO LTD Vs. CHARANJIT KAUR
November 18, 1988
NEW INDIA ASSURANCE COMPANY Vs. KAMALJIT KAUR
December 2, 1988
NEW INDIA ASSURANCE COMPANY Vs. DURGA PARSHAD KHEMKA
September 1, 1988
NEW INDIA INSURANCE CO LTD Vs. HANS RAJ SAINI
November 4, 1988
NIKKA SINGH Vs. STATE OF PUNJAB
August 4, 1988
NIRANJAN LAL Vs. CHHOTEY LAL
August 2, 1988
NIRANJAN SINGH Vs. DISTRICT JUDGE, KAPURTHALA
September 22, 1988
NIRBHEY SINGH Vs. STATE OF PUNJAB
August 4, 1988
NIRMAL JIT SINGH AND OTHERS Vs. DATINDER SINGH
May 31, 1988
NIRMAL KUMAR Vs. STATE OF HARYANA
December 17, 1988
NIRMAL SINGH Vs. STATE OF HARYANA
August 22, 1988
NIRMAL SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
November 7, 1988
NIRMAL SINGH GILL Vs. UNITED CHURCH OF INDIA
November 7, 1988
NORANG Vs. HARDE RAM
July 18, 1988
O.P. MAHAJAN, LABOUR INSPECTOR Vs. STATE OF PUNJAB
December 21, 1988
O.P. SHARMA, MAJOR (RETD.) Vs. STATE OF HARYANA
October 11, 1988
OM PARKASH Vs. SURRINDER MOHAN RAI
August 31, 1988
OM PARKASH Vs. STATE OF HARYANA
May 31, 1988
OM PARKASH AND OTHERS Vs. FIRM KRISHNA BRICKS CO
May 27, 1988
OM PARKASH ARORA Vs. CHIEF COMMISSIONER
September 22, 1988
OM PARKASH ARORA, PROPRIETOR M/S PARKASH STUDIO, BARNALA AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
January 18, 1988
OM PARKASH ARYA, TEACHER AND OTHERS Vs. THE STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT HARYANA DEPARTMENT OF EDUCATION, CHANDIGARH AND ANOTHER
May 12, 1988
OM PARKASH GUPTA Vs. STATE OF HARYANA AND ANR.
September 27, 1988
OM PARKASH KAPOOR Vs. NIRMALA DEVI AND OTHERS
May 19, 1988
OM PRAKASH Vs. USHA GODARA
November 4, 1988
OM PRAKASH CHOPRA Vs. STATE OF HARYANA
February 22, 1988
OM SINGH Vs. STATE OF HARYANA
September 15, 1988
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. CHANDRAWALI
December 5, 1988
OSWAL SPINNING AND WEAVING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
May 11, 1988
OSWAL WOOLLEN MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 6, 1988
P.C. GOEL Vs. STATE OF HARYANA AND OTHERS
November 22, 1988
PALA SINGH Vs. STATE OF HARYANA
November 22, 1988
PALOO RAM Vs. ISHWAR DASS
July 15, 1988
PALWINDER SINGH ALIAS KAKA Vs. STATE OF PUNJAB
February 5, 1988
PARAGON REAL ESTATE AND APARTMENTS LTD Vs. STATE OF HARYANA
May 31, 1988
PARAMJIT SINGH ALIAS PAMMI Vs. STATE OF PUNJAB
January 15, 1988
PARAS RAM Vs. SALIG RAM
July 19, 1988
PARBHAT TALKIES Vs. STATE OF PUNJAB
July 25, 1988
PARBHU DAYAL (DIED) REPRESENTED BY HIS LRS. OM PARKASH AND OTHERS Vs. RAM KISHAN (DECEASED) REPRESENTED BY HIS LRS. RAM KISHAN AND ORHERS
August 25, 1988
PARDEEP KUMAR Vs. STATE OF PUNJAB
August 11, 1988
PARDUMAN SINGH Vs. STATE OF PUNJAB
August 11, 1988
PARHLAD Vs. STATE OF HARYANA
January 8, 1988
PARKASH TRADERS AND OTHERS Vs. NEW BANK OF INDIA AND ANOTHER
May 27, 1988
PARKASH WATI Vs. PUNJAB NATIONAL BANK
July 19, 1988
PARKASH WATI AND OTHERS Vs. UNION OF INDIA AND ANOTHER
November 17, 1988
PARMINDER SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
January 27, 1988
PARMJATINDER SINGH Vs. STATE OF PUNJAB
April 25, 1988
PARTAP SINGH Vs. STATE OF HARYANA
July 29, 1988
PARTAP SINGH Vs. STATE OF HARYANA
August 24, 1988
PARTAP SINGH Vs. STATE OF PUNJAB AND ANR.
August 31, 1988
PARVATI Vs. RAM PARTAP AND OTHER
May 30, 1988
PAVITTAR SINGH Vs. JASWANT KAUR
July 21, 1988
PAVITTAR SINGH Vs. BHUPINDER KAUR
February 1, 1988
PAWAN KUMAR Vs. STATE OF PUNJAB
September 6, 1988
PAWAN KUMAR Vs. STATE OF PUNJAB
December 6, 1988
PAWAN KUMAR Vs. RAMJI DASS
November 15, 1988
PEARA SINGH Vs. MEHAR SINGH ETC.
August 4, 1988
PEPSU ROAD TRANSPORT CORPORATION PATIALA Vs. RATTAN SINGH AND OTHERS
December 6, 1988
PETITIONER Vs. FINANCIAL COMMISSIONER, HARYANA
May 26, 1988
PHOOL CHAND Vs. STATE OF HARYANA
September 5, 1988
PHUL CHAND Vs. FINANCIAL COMMISSIONER
December 1, 1988
PHULA Vs. STATE OF HARYANA
January 18, 1988
PIAR BAI AND ORS. Vs. KITAB SINGH AND ORS.
September 30, 1988
PIARA SINGH Vs. SARMUKH SINGH AND ORS.
October 31, 1988
PIARA SINGH Vs. SATWANT KAUR
August 19, 1988
PIARA SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.
September 26, 1988
PIARE LAL Vs. BEANT SINGH
May 13, 1988
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND Vs. LABOUR COURT
September 19, 1988
PRAVEEN BALA ALIAS VEENA Vs. JAGDISH RAI
February 3, 1988
PREET COLD STORAGE AND ICE FACTORY Vs. UNITED COMMERCIAL BANK
October 7, 1988
PREM CHAND Vs. STATE OF HARYANA
October 11, 1988
PREM CHAND Vs. LAL CHAND
January 19, 1988
PREM SINGH Vs. THE SECRETARY TO GOVERNMENT, PUNJAB HOUSING AND URBAN DEVELOPMENT DEPARTMENT CHANDIGARH AND ANOTHER
June 3, 1988
PREM SINGH Vs. STATE OF PUNJAB
August 5, 1988
PRITAM SINGH Vs. SURJIT SINGH
November 2, 1988
PRITAM SINGH Vs. GURMUKH SINGH AND OTHERS
August 26, 1988
PRITAM SINGH TOOR Vs. STATE OF PUNJAB & ANOTHER
November 8, 1988
PRITPAL SINGH Vs. STATE OF PUNJAB
August 22, 1988
PUNJAB & SIND BANK, THROUGH ITS BRANCH MANAGER, FATEHGARH SAHIB Vs. RAJINDER SINGH MANN
May 9, 1988
PUNJAB AGRO INDUSTRIES CORPORATION LTD Vs. PRESIDING OFFICER
September 8, 1988
PUNJAB DRUGS MANUFACTURERS ASSOCN Vs. STATE OF PUNJAB
June 3, 1988
PUNJAB GOVT Vs. GURDEV KAUR
November 18, 1988
PUNJAB ROADWAYS, AMRITSAR Vs. JOGINDER KAUR
October 14, 1988
PUNJAB SCHOOL EDUCATION BOARD Vs. JARNAIL SINGH
May 21, 1988
PUNJAB STATE SMALL INDUSTRIES CORPORATION LTD Vs. VIJAY KUMAR PURI GOVERNMENT CONTRACTOR
October 4, 1988
PUNJAB STATE THROUGH LAND ACQUISITION COLLECTOR Vs. GURBACHAN SINGH AND ORS.
July 27, 1988
PUNJAB TOURISM DEVELOPMENT Vs. BALWANT SINGH
January 5, 1988
PUNJAB TOURISM DEVELOPMENT CORPORATION LTD., THROUGH ITS MANAGING DIRECTOR, CHANDIGARH AND ANOTHER Vs. SH. VED PARKASH
August 18, 1988
PUNJAB WAKF BOARD Vs. STATE OF HARYANA
June 2, 1988
PURAN Vs. STATE OF HARYANA
August 31, 1988
PURAN DASS Vs. SHIROMANI G P COMMITTEE
May 13, 1988
PURAN SINGH Vs. SATE OF PUNJAB
August 31, 1988
PURAN SINGH JASSI Vs. STATE OF PUNJAB
September 22, 1988
PUSHPMALA JAIN Vs. BANK OF BARODA
October 26, 1988
PYARE LAL Vs. M/S KALI RAM BRIJ BHUSHAN
September 14, 1988
R K SHARMA Vs. U T , CHD ADMN
April 21, 1988
R L GUPTA Vs. SWAI RAM (DECEASED) REPRESENTED BY L RS
August 22, 1988
R P BALI Vs. B B M B
December 15, 1988
R P BHARDWAJ Vs. KIRAN AGGARWAL
October 4, 1988
R.K. KHANNA Vs. STATE BANK OF INDIA AND OTHERS
April 29, 1988
RADHE SHAM Vs. KISHAN LAL
November 29, 1988
RAGHBIR SINGH Vs. STATE OF HARYANA
January 14, 1988
RAGHBIR SINGH Vs. STATE OF HARYANA
June 2, 1988
RAGHURAJ SINGH Vs. STATE OF HARYANA
January 4, 1988
RAI SAHIB MEHTA AND ANOTHER Vs. TARA SINGH AND OTHERS
November 29, 1988
RAJ KUMAR Vs. HARI CHAND
May 24, 1988
RAJ KUMAR Vs. DALJIT KUMAR PUNJ AND OTHERS
September 30, 1988
RAJ KUMAR Vs. IMPROVEMENT TRUST CITY HANSI THROUGH ITS ADMINISTRATOR IMPROVEMENT TRUST AND OTHERS
May 6, 1988
RAJ KUMAR AND OTHERS Vs. THE STATE OF HARYANA THROUGH LAND ACQUISITION COLLECTOR KURUKSHETRA
October 28, 1988
RAJ MOHINI SETHI Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
July 13, 1988
RAJ RANI Vs. SOHAN SINGH
May 20, 1988
RAJ RANI Vs. RADHA KISHAN
May 9, 1988
RAJ RANI Vs. GENERAL MANAGER, HARYANA ROADWAYS, KARNAL DEPOT AND ORS.
October 27, 1988
RAJ RANI Vs. SHEELA DEVI AND OTHERS
August 8, 1988
RAJ SINGH Vs. STATE OF PUNJAB
November 2, 1988
RAJBIR Vs. STATE OF HARYANA
August 9, 1988
RAJESH ALIAS BINTI Vs. LAL CHAND CHHABRA
August 18, 1988
RAJINDER GARG Vs. MUNICIPAL COMMITTEE AND ANR.
December 6, 1988
RAJINDER KUMAR Vs. GOVT OF HARYANA
August 4, 1988
RAJINDER PARSBAD Vs. SOHAN LAL
January 19, 1988
RAJINDER PARSHAD Vs. LABOUR COURT
September 21, 1988
RAJINDER SINGH Vs. STATE OF HARYANA
September 28, 1988
RAJMAL Vs. STATE OF HARYANA
June 8, 1988
RAJU Vs. STATE OF PUNJAB
August 23, 1988
RAJWATI Vs. INDERRAJ
August 23, 1988
RAKESH KUMAR Vs. STATE OF PUNJAB
April 20, 1988
RAKHA SINGH AND OTHERS Vs. STATE OF HARYANA THROUGH SECRETARY, PUBLIC WORKS DEPARTMENT (B&R) CIVIL SECRETARIAT, HARYANA, CHANDIGARH AND OTHERS
May 10, 1988
RALLIA RAM MUNSHI RAM Vs. COMMISSIONER OF INCOME TAX
December 16, 1988
RAM BABU Vs. STATE OF HARYANA
May 20, 1988
RAM BHAGAT GARG Vs. STATE OF HARYANA
May 24, 1988
RAM CHAND OF JALANDHAR Vs. SHAMIR SINGH BY L R S
November 11, 1988
RAM CHANDER Vs. JATISH CHANDER
August 16, 1988
RAM CHANDER AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
February 4, 1988
RAM DHAN Vs. STATE OF HARYANA
September 12, 1988
RAM DITTA Vs. DEVI RAM
January 5, 1988
RAM GHANDER Vs. THE STATE OF HARYANA AND OTHERS
May 12, 1988
RAM GOPAL Vs. STATE OF HARYANA
August 5, 1988
RAM GOPAL Vs. STATE OF PUNJAB
October 5, 1988
RAM KALI Vs. UJALA AND ANR.
August 31, 1988
RAM KAUR Vs. RAM MEHAR
January 19, 1988
RAM KISHAN Vs. STATE OF PUNJAB
September 29, 1988
RAM KRISHAN CHHOKAR Vs. OM PARKASH GOYAL
November 4, 1988
RAM KUMAR GARG Vs. SMT. NEELAM
May 13, 1988
RAM LAKHAN SINGH Vs. LABOUR COURT
January 21, 1988
RAM LAKHAN SINGH Vs. PRESIDING OFFICER LABOUR COURT
August 8, 1988
RAM LAKHAN SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER
January 12, 1988
RAM LAL Vs. LACHHMAN DASS AND OTHERS
April 22, 1988
RAM LUBHAYA Vs. SITA DEVI
November 14, 1988
RAM MEHAR Vs. STATE OF HARYANA
April 22, 1988
RAM PARKASH Vs. PRESIDING OFFICER, LABOUR COURT, JULLUNDUR AND ANOTHER
May 30, 1988
RAM PARSHAD Vs. SHANTI DEVI
April 21, 1988
RAM PHAL Vs. STATE OF HARYANA
January 8, 1988
RAM PHAL Vs. KRISHNA MAKKAR
July 19, 1988
RAM PHAL Vs. KRISHNA MAKKAR
July 18, 1988
RAM RICHPAL Vs. GRAM PANCHAYAT OF VILLAGE TEEKLI
August 8, 1988
RAM SARAN SHARMA Vs. BANK OF INDIA
September 5, 1988
RAM SARUP Vs. LAL CHAND
January 19, 1988
RAM SARUP Vs. STATE OF HARYANA
January 15, 1988
RAM SARUP SEHGAL Vs. STATE OF HARYANA
May 24, 1988
RAM SINGH Vs. PARTAP
February 12, 1988
RAM SINGH Vs. UNION OF INDIA
January 1, 1988
RAM SINGH Vs. STATE OF PUNJAB
August 18, 1988
RAM SINGH Vs. SMT. OMAWATI
January 18, 1988
RAM SINGH Vs. BELI RAM
June 3, 1988
RAM SINGH ARORA Vs. STATE OF PUNJAB AND ANOTHER
November 29, 1988
RAMA ARORA Vs. PRITIM KAUR
December 21, 1988
RAMEHSWAR DASS Vs. HAKIM RAM SARUP GARG
September 8, 1988
RAMESH Vs. UNION OF INDIA
May 25, 1988
RAMESH DUTT Vs. STATE OF PUNJAB
May 27, 1988
RAMESH KUMAR Vs. ASHA MARWAH
May 9, 1988
RAMESHWAR Vs. STATE OF HARYANA
January 14, 1988
RAMESHWAR Vs. STATE OF HARYANA
April 28, 1988
RAMJAN Vs. STATE OF HARYANA
February 5, 1988
RAMJI DASS Vs. TILAK RAJ
September 22, 1988
RAMJI DASS DHINGRA Vs. HARBHAJAN SINGH AND OTHERS
August 10, 1988
RANBIR SINGH Vs. STATE OF HARYANA
April 21, 1988
RANBIR SINGH Vs. STATE OF HARYANA
August 10, 1988
RANBIR SINGH AND ANOTHER Vs. SMT. ANITA KUMAR AND OTHERS
November 15, 1988
RANGI RAM Vs. STATE OF HARYANA
May 24, 1988
RANJIT SINGH Vs. STATE OF PUNJAB
August 31, 1988
RANJIT SINGH Vs. SUBHASH CHANDER
August 8, 1988
RANJIT SINGH Vs. STATE OF HARYANA
January 28, 1988
RANJIT SINGH SETHI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 2, 1988
RANJODH SINGH Vs. STATE OF PUNJAB
January 15, 1988
RATHA SINGH Vs. STATE OF PUNJAB
May 25, 1988
RATTAN Vs. RAM SAROOP
August 18, 1988
RATTAN KUMAR Vs. STATE OF HARYANA
February 11, 1988
RATTAN SINGH, EXCISE AND TAXATION OFFICER, HARYANA DISTILLERY, YAMUNANAGAR DISTT. AMBALA Vs. THE STATE OF HARYANA AND OTHERS
February 18, 1988
RAVI KANTA Vs. PARSHOTAM DEV
November 1, 1988
RAVI PARKASH Vs. STATE OF HARYANA
December 16, 1988
RAVINDER Vs. DEPUTY COMMISSIONER AND ORS.
August 2, 1988
RAVINDER SINGH ALIAS LADI Vs. STATE OF PUNJAB
July 29, 1988
REKHA MOTHSARA Vs. RAM PHAL
July 22, 1988
RESHAM SINGH Vs. FINANCIAL COMMISSIONER
September 16, 1988
RESIDENTS WELFARE ASSOCIATION (REGD) HOUSING BOARD COLONY, FARIDABAD THROUGH ITS GENERAL SECRETARY AND OTHERS Vs. HOUSING BOARD, HARYANA THROUGH ITS CHIEF ADMINISTRATOR, CHANDIGARH AND ANOTHER
June 3, 1988
REWARI GUJRAT METAL TRADERS Vs. PUNJAB NATIONAL BANK
August 23, 1988
RICHPAL Vs. BHARAT SINGH
August 2, 1988
RIMPALJIT KAUR AND OTHERS Vs. AMARINDER SINGH MINOR AND OTHERS
August 4, 1988
ROOP SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
May 19, 1988
ROSHAN LAL Vs. STATE OF HARYANA
July 28, 1988
ROSHAN LAL Vs. COMMISSIONER OF INCOME TAX
December 2, 1988
RUPA KALI ALIAS KAVITA AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 22, 1988
S B NARINDER SINGH Vs. STATE OF PUNJAB
May 12, 1988
S D COLLEGE EDUCATIONAL SOCY Vs. PUNJAB UNIVERSITY
September 1, 1988
S DULEEP SINGH Vs. OFFICIAL LIQUIDATOR
May 30, 1988
S JAGGAR SINGH Vs. SUPERINTENDING CANAL OFFICER SIRHIND CANAL CIRCLE
February 12, 1988
S K DHADWAL Vs. PREM SINGH AND ANR
October 11, 1988
S S SAHNI Vs. REGISTRAR OF COMPANIES
October 14, 1988
S. HARBAJAN SINGH Vs. FAQUIR CHAND
September 12, 1988
S.C. GIROTRA Vs. UNITED COMMERCIAL BANK (U.C.O. BANK) THROUGH ITS CHAIRMAN AND MANAGING DIRECTOR AND OTHERS
December 19, 1988
S.K. AHOOJA Vs. STATE OF HARYANA
December 16, 1988
SADHU Vs. SUCHET SINGH
October 26, 1988
SADHU RAM Vs. DEPUTY COMMISSIONER
November 17, 1988
SADHU RAM Vs. NAIMAT RAI
January 4, 1988
SADHU RAM Vs. STATE OF PUNJAB
October 26, 1988
SADHU SINGH Vs. AMAR SINGH
December 22, 1988
SADHU SINGH Vs. BALWANT RAJ & GRAM PANCHAYAT OF VILLAGE BARRI BASSI
July 18, 1988
SAHI RAM Vs. STATE OF HARYANA
September 12, 1988
SAJJAN SINGH Vs. SMT. GURDIAL KAUR
November 11, 1988
SAKTU RAM Vs. STATE OF HARYANA
May 5, 1988
SALIG RAM Vs. STATE OF HARYANA
May 6, 1988
SAMUND SINGH Vs. BALDEV KRISHAN GUPTA
September 6, 1988
SAMUNDER SINGH Vs. STATE OF HARYANA
May 25, 1988
SAMUNDER SINGH Vs. STATE OF HARYANA
August 11, 1988
SANGEETA SHARMA Vs. THE STATE OF PUNJAB AND ORS.
January 12, 1988
SANJEEV SETH AND OTHERS Vs. RAJINDER THAKAR AND OTHERS
July 28, 1988
SANT GURMEL SINGH Vs. DARSHAN SINGH
November 25, 1988
SANT SINGH Vs. GURMAIL SINGH
December 21, 1988
SANT SINGH Vs. MATA RAM AND ANOTHER
October 4, 1988
SANTOKH SINGH Vs. DIRECTOR STATE TRANSPORT, PUNJAB, CHANDIGARH
February 12, 1988
SANTOKH SINGH Vs. STATE OF PUNJAB
November 18, 1988
SANTOSH KUMARI AND OTHERS Vs. THE STATE OF PUNJAB
October 27, 1988
SANWAL RAM Vs. STATE OF HARYANA
May 19, 1988
SAPP @ BITTU ALIAS ASHOK KUMAR Vs. STATE OF PUNJAB
October 6, 1988
SARABJIT KAUR Vs. MOHAN SINGH
January 11, 1988
SARASWATI RICE AND GENERAL MILLS Vs. STATE OF HARYANA
December 2, 1988
SARBATI DEVI Vs. V B ANAND
October 1, 1988
SARDAR SINGH @ SARDARA Vs. STATE OF HARYANA
June 1, 1988
SARUP CHAND JINDAL Vs. KALI CHARAN WADHWA
December 21, 1988
SARWAN RAM Vs. STATE OF PUNJAB
January 8, 1988
SARWAN SINGH Vs. DAVINDER SINGH AND ANOTHER
September 6, 1988
SAT PAL Vs. STATE OF PUNJAB
January 15, 1988
SAT PAL Vs. STATE OF PUNJAB
January 11, 1988
SAT PAL PURI Vs. UNION OF INDIA
October 27, 1988
SATAR SINGH Vs. STATE OF HARYANA
November 24, 1988
SATBACHAN SINGH LOCHAB Vs. THE CHIEF COMMISSIONER, UNION TERRITORY, CHANDIGARH AND OTHERS
December 16, 1988
SATGUR OIL MILLS Vs. STATE OF HARYANA
July 25, 1988
SATINDER PAL SINGH Vs. UNION OF INDIA (UOI)
August 26, 1988
SATISH KUMAR Vs. STATE OF HARYANA
September 6, 1988
SATISH KUMAR Vs. ZILE SINGH
July 19, 1988
SATNAM @ SATTA Vs. STATE OF PUNJAB
January 20, 1988
SATNAM SINGH Vs. STATE OF PUNJAB
January 5, 1988
SATYA PRAKASH VERMA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 24, 1988
SATYA SWAMI AND OTHERS Vs. THE COLLECTOR, (DEPUTY COMMISSIONER) KAPURTHALA AND OTHERS
July 12, 1988
SATYENDRA PRAKASH ARYA Vs. THE GOVERNMENT COLLEGE OF EDUCATION SECTOR 20 CHD. AND OTHERS
January 7, 1988
SAUDAGAR SINGH Vs. HARNEK SINGH AND ORS.
May 13, 1988
SECRETARY MINISTRY OF Vs. AMAR KAUR
January 6, 1988
SEWA RAM Vs. JAI LAL PURI
October 12, 1988
SEWA SINGH Vs. CHALTI
March 11, 1988
SH. IQBAL SINGH Vs. SH. SANTOKH SINGH
September 22, 1988
SHAHABAD FARMERS COOPERATIVE MARKETING-CUM-PROCESSING SOCIETY LIMITED, SHAHABAD Vs. CHAJJU RAM
May 19, 1988
SHAHID ANIS Vs. STATE OF HARYANA
June 24, 1988
SHAKUNT Vs. LAL SINGH
August 19, 1988
SHAM LAL Vs. DHANWANTI
November 15, 1988
SHAM LAL SAJDESH Vs. COMMISSIONER OF INCOME-TAX
July 29, 1988
SHAM PARKASH (DECEASED) BY HIS LEGAL HEIRS Vs. YOG PARKASH
May 12, 1988
SHAMSHER SINGH Vs. STATE OF PUNJAB
October 31, 1988
SHAMSHER SINGH AND OTHERS Vs. ENGINEER
November 21, 1988
SHAMSHER SINGH EX-DRIVER Vs. STATE OF PUNJAB
April 18, 1988
SHANKARI Vs. KARAM KAUR
March 18, 1988
SHANTI Vs. BHULLAN
November 3, 1988
SHANTI DEVI Vs. KARTA RAM AND ORS.
October 11, 1988
SHARWAN KUMAR Vs. STATE OF HARYANA
December 6, 1988
SHASHI PAL SINGH Vs. STATE OF PUNJAB
September 21, 1988
SHEELA WANTI AND OTHERS Vs. THE TRIBUNAL, IMPROVEMENT TRUST, SONEPAT AND OTHERS
January 11, 1988
SHEOTAJ AND OTHERS Vs. PAHLAD (DECEASED) REPRESENTED BY HIS LEGAL REPRESENTATIVES AND OTHERS
February 1, 1988
SHER SINGH Vs. ISHWAR SINGH AND OTHERS
September 1, 1988
SHER SINGH ALIAS CHAMKAUR SINGH Vs. STATE OF PUNJAB
August 8, 1988
SHIBA MAL Vs. SIRI RAM
January 25, 1988
SHIKHAR CHAND JAIN Vs. RUGHNATH PARSHAD
July 11, 1988
SHINGARA SINGH Vs. U.T. CHANDIGARH
August 3, 1988
SHISH PAL SINGH Vs. STATE OF HARYANA
May 31, 1988
SHISHA SINGH Vs. STATE OF PUNJAB
September 27, 1988
SHIV CHARAN KAUR Vs. SURJIT KAUR
September 27, 1988
SHIV KUMAR Vs. SURINDER PAL
July 15, 1988
SHIV KUMAR Vs. JASMER SINGH
July 15, 1988
SHIV SHAKTI RICE MILLS Vs. STATE OF HARYANA
October 5, 1988
SHORI LAL Vs. NISHA
September 14, 1988
SHRI BANTA RAM Vs. AMRIT KUMAR KUTHIALA AND OTHERS
May 17, 1988
SHRI HARNAM SINGH Vs. SHRI SOBHA SINGH
December 3, 1988
SHRI JIWAN KUMAR Vs. PUSHPA KUMARI
July 15, 1988
SHRI KUNDAN LAL Vs. SHRI SONA RAM AND ANOTHER
August 29, 1988
SHRI MATI CHHANNO Vs. BACHAN SINGH
September 14, 1988
SHRI S.P. KAPUR AND OTHERS Vs. THE STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT HARYANA, DEPARTMENT OF EDUCATION (SCHOOLS), CHANDIGARH AND ANOTHER
May 11, 1988
SHRI S.R. DASS, HEADMASTER, LAWRENCE SCHOOL, SANAWAR (SHIMLA HILLS) Vs. STATE OF HARYANA THROUGH THE SECRETARY, DEPARTMENT OF TOWN AND COUNRTY PLANNING GOVERNMENT OF HARYANA, CHADIGARH AND OTHERS
January 20, 1988
SHRI SARASWATI SANSKRIT VIDYALAYA TRUST AND MANAGEMENT SOCIETY, KHANNA AND ANOTHER Vs. OM PARKASH
November 18, 1988
SHRI SURESH KUMAR Vs. SH. JARNAIL SINGH AND OTHERS
September 29, 1988
SHRI VED PARKASH Vs. SMT. SNEHLATA
October 26, 1988
SIRSA INDUSTRIES Vs. COMMISSIONER OF INCOME-TAX
November 17, 1988
SITA RAM Vs. BHAGWAN DASS AND ANOTHER
May 11, 1988
SITAL DASS Vs. SMT. VIJAY KUMARI
May 23, 1988
SITTAL DASS AND ANR. Vs. FINANCIAL COMMISSIONER AND ORS.
September 14, 1988
SMT KAKO Vs. UNION OF INDIA THROUGH CHIEF OF THE AIR STAFF, NEW DELHI AND OTHERS
January 14, 1988
SMT NIKKO @ SARASWATI DEVI Vs. DHARAM PAL
May 26, 1988
SMT. BHAGWANTI Vs. SMT. GURMIT KAUR AND OTHERS
August 2, 1988
SMT. CHHANNO Vs. BACHAN SINGH
September 14, 1988
SMT. DEVI Vs. DAYA RAM AND OTHERS
July 29, 1988
SMT. HAR DEVI AND ANOTHER Vs. JOGINDER SINGH AND OTHERS
May 9, 1988
SMT. INDERPAL KAUR Vs. SHRI GURVEL SINGH
August 9, 1988
SMT. JAWALI Vs. DES RAJ
July 29, 1988
SMT. KAMLESH CHOPRA Vs. STATE OF PUNJAB AND OTHERS
November 30, 1988
SMT. MEWA AND ANOTHER Vs. RANDHIR SINGH AND OTHERS
December 1, 1988
SMT. NEERA AND ANOTHER Vs. HAR KAUR AND OTHERS
August 29, 1988
SMT. SITA BAI Vs. JAGAT SINGH OF ROHTAK
December 20, 1988
SMT. SUDARSHAN MALIK HEADMISTRESS, DHANWANTRI ARYA GIRLS HIGH SCHOOL ROHTAK Vs. THE ARYA EDUCATION SOCIETY (ARYA SABHA) ROHTAK AND OTHERS
September 19, 1988
SMT. SUMITTRAN DEVI Vs. SHRI SUDESH KUMAR
December 3, 1988
SOHAN LAL Vs. NIHALI
February 3, 1988
SOHAN LAL Vs. TARA CHAND BHASIN
September 12, 1988
SOHAN LAL Vs. STATE OF HARYANA
June 8, 1988
SOHAN LAL BHAGAT Vs. STATE OF HARYANA
September 27, 1988
SOHAN SINGH Vs. STATE OF PUNJAB
January 27, 1988
SOHAN SINGH Vs. STATE OF PUNJAB
July 15, 1988
SOLVEX OILS & FERTILIZERS Vs. GANESH FLOUR MILLS CO
September 8, 1988
SOMA DEVI Vs. STATE OF HARYANA
May 17, 1988
STATE Vs. RANDHIR SINGH
January 8, 1988
STATE BANK OF INDIA Vs. RAVINDER KUMAR
February 11, 1988
STATE BANK OF INDIA Vs. BAL RAJ AND ANR.
December 12, 1988
STATE BANK OF INDIA AND ANOTHER Vs. M/S. ESS VEE MOULDERS AND ENGINEERS AND OTHERS
December 17, 1988
STATE OF HARYANA Vs. JIT SINGH
July 27, 1988
STATE OF HARYANA Vs. BEER SINGH
November 28, 1988
STATE OF HARYANA Vs. SUNDER SINGH
May 24, 1988
STATE OF HARYANA Vs. GORKHA (DEAD)
September 12, 1988
STATE OF HARYANA Vs. SANDEEP AGGARWAL
September 13, 1988
STATE OF HARYANA Vs. BANARAI DASS
May 13, 1988
STATE OF HARYANA Vs. GAYASU
August 16, 1988
STATE OF HARYANA Vs. RAM PAL
August 3, 1988
STATE OF HARYANA AND ANOTHER Vs. BANT RAI GUPTA AND ANOTHER
November 29, 1988
STATE OF HARYANA AND ORS. Vs. KARTAR SINGH AND ORS.
September 16, 1988
STATE OF HARYANA AND OTHERS Vs. DES RAJ AND ANOTHER
August 17, 1988
STATE OF HARYANA, THROUGH THE LAND ACQUISITION COLLECTOR, URBAN ESTATES, PANCHKULA (HARYANA) Vs. SHANKAR
December 15, 1988
STATE OF PUNJAB Vs. SUSHILA DEVI
July 21, 1988
STATE OF PUNJAB Vs. SWINDER KAUR
May 13, 1988
STATE OF PUNJAB Vs. HAKAM SINGH
May 27, 1988
STATE OF PUNJAB Vs. BRIJ BHUSHAN
June 2, 1988
STATE OF PUNJAB Vs. HARJINDER SINGH
June 2, 1988
STATE OF PUNJAB Vs. CHANAN SINGH
January 15, 1988
STATE OF PUNJAB Vs. DEBOO
December 15, 1988
STATE OF PUNJAB Vs. MEHAR DEVI
July 18, 1988
STATE OF PUNJAB Vs. KASHMIR SINGH
September 8, 1988
STATE OF PUNJAB Vs. TARA CHAND A C O -III
October 5, 1988
STATE OF PUNJAB Vs. BRITISH MOTOR CAR CO 1934 LTD
October 4, 1988
STATE OF PUNJAB Vs. BUTA SINGH
August 31, 1988
STATE OF PUNJAB Vs. SAIN DASS
September 5, 1988
STATE OF PUNJAB Vs. NACHHATTAR SINGH
May 19, 1988
STATE OF PUNJAB Vs. VINOD KUMAR AHLUWALIA
November 7, 1988
STATE OF PUNJAB Vs. GURU DUTT
October 11, 1988
STATE OF PUNJAB AND ORS. Vs. JASWANT SINGH
May 25, 1988
STATE OF PUNJAB AND OTHERS Vs. GURJANT SINGH
September 1, 1988
SUB-INSPECTOR LAKHA SINGH Vs. STATE OF PUNJAB
February 1, 1988
SUBASH KUMAR SETHI Vs. STATE OF U.T. CHANDIGARH
August 31, 1988
SUBE SINGH Vs. STATE OF HARYANA
October 27, 1988
SUBEG SINGH Vs. ADDITIONAL DIRECTOR
January 13, 1988
SUBHASH CHANDER Vs. UNION OF INDIA
August 26, 1988
SUBHASH CHANDER Vs. STATE OF PUNJAB
January 21, 1988
SUCHA SINGH AND ANOTHER Vs. CHARAN SINGH AND OTHERS
January 5, 1988
SUDAN Vs. STATE OF HARYANA
August 5, 1988
SUDERSHAN KUMAR SACHDEVA Vs. SMT. PUSHPLATA
October 14, 1988
SUKH RANI Vs. HIMACHAL ROAD TRANSPORT CORPORATION
September 14, 1988
SUKHBIR KAUR Vs. MAHABIR SINGH AND ORS.
October 26, 1988
SUKHBIR SINGH Vs. STATE OF PUNJAB
January 6, 1988
SUKHDARSHAN KAUR Vs. BHARPUR SINGH & ORS.
January 5, 1988
SUKHDEV RAJ Vs. RUKMANI DEVI
February 26, 1988
SUKHPAL SINGH Vs. UNION OF INDIA
September 27, 1988
SUKHVINDER SINGH Vs. STATE OF HARYANA AND OTHERS
May 20, 1988
SUKHVINDER SINGH AND OTHERS Vs. MOHAR SINGH AND ANOTHER
August 2, 1988
SUKHWIDER SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
December 2, 1988
SULAKHAN SINGH Vs. DALJIT SINGH AND ORS.
May 10, 1988
SUMER Vs. VIJAY SINGH
November 8, 1988
SUNDER Vs. STATE OF HARYANA
January 21, 1988
SUNEHRI DEVI Vs. BAL KISHAN
November 18, 1988
SUNEHRI DEVI Vs. BAL KISHAN
January 18, 1988
SUNITA JAIN Vs. DHYAN CHAND AND OTHERS
November 29, 1988
SURAJ BHAN Vs. STATE OF HARYANA
August 2, 1988
SURASTI Vs. KISHORE LAL
November 7, 1988
SURAT SINGH Vs. PREMA
October 3, 1988
SURENDER KUMAR OF HISSAR Vs. BAL KRISHAN
August 23, 1988
SURINDER KAUR ALIAS CHHINDO Vs. AVTAR CHAND
August 23, 1988
SURINDER MOHAN Vs. DEEP KUMAR & CO & OTHERS
December 19, 1988
SURINDER PAL Vs. STATE OF PUNJAB
May 6, 1988
SURINDER PAUL Vs. STATE OF HARYANA
August 24, 1988
SURINDER SINGH Vs. INDERJIT KAUR
January 11, 1988
SURINDER SINGH Vs. STATE OF HARYANA
January 18, 1988
SURINDER SINGH Vs. STATE OF PUNJAB
January 18, 1988
SURJAN SINGH Vs. M/S. HAMDARD FOUNDRY & WORKSHOP
July 19, 1988
SURJIT KAUR Vs. TRILOCHAN SINGH
January 8, 1988
SURJIT KAUR Vs. DARSHAN SINGH
August 16, 1988
SURJIT PAVITAR SINGH Vs. STATE OF PUNJAB
September 1, 1988
SURJIT SINGH Vs. SANTOSH KUMARI
December 17, 1988
SURJIT SINGH Vs. BALBIR SINGH
December 17, 1988
SURJIT SINGH Vs. STATE OF PUNJAB
September 27, 1988
SURJIT SINGH Vs. STATE OF HARYANA
January 20, 1988
SURJIT SINGH Vs. STATE OF PUNJAB
January 14, 1988
SURJIT SINGH ARORA Vs. HARBANS SING
November 25, 1988
SURTA Vs. CHANDGI AND ANOTHER
July 12, 1988
SWAMI SHAKTIVESH Vs. STATE OF HARYANA
September 15, 1988
SWANTANTAR KUMAR Vs. KAMAL DEV BAWA
January 18, 1988
SWARAN KANTA Vs. COMMISSIONER OF INCOME-TAX
November 16, 1988
SWARAN SINGH Vs. LATH SINGH
December 20, 1988
SWARAN SINGH Vs. STATE OF PUNJAB
October 26, 1988
SWARN LATA SOOD Vs. SAT PAL
August 25, 1988
SWASTIKA METAL WORKS Vs. VIMAL VASHIST INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX
October 27, 1988
SWINDER SINGH Vs. THE DIRECTOR, STATE TRANSPORT, PUNJAB CHANDIGARH AND ANOTHER
December 20, 1988
T. SRINIVASAN, ACCOUNTANT GENERAL, MADRAS Vs. RAJINDER SINGH
October 7, 1988
TALWINDER SINGH Vs. RUPINDER SINGH
May 11, 1988
TAR MASIH Vs. STATE OF PUNJAB
February 17, 1988
TARA CHAND Vs. SHEO PARSHAD
November 1, 1988
TARA CHAND Vs. JOGINDER SINGH
September 13, 1988
TARA SINGH Vs. STATE OF PUNJAB
May 12, 1988
TARLOK SINGH Vs. LABOUR COURT, JALANDHAR, AND OTHERS
November 22, 1988
TARLOK SINGH Vs. GURMIT SINGH AND OTHERS
December 19, 1988
TARSEM Vs. MOHINDER
November 15, 1988
TARSEM CHAND Vs. UNION OF INDIA
November 16, 1988
TASVIR SINGH Vs. STATE OF HARYANA
April 19, 1988
TECHNOLOGICAL INSTITUTE OF TEXTILES Vs. LABOUR COURT
September 27, 1988
TEHAL SINGH Vs. AJIT SINGH
July 18, 1988
TEJ PAUL OSWAL Vs. LAND ACQUISITION COLLECTOR, (SUB DIVISIONAL OFFICER, CIVIL), LUDHIANA
November 11, 1988
TEJ SINGH AND OTHERS Vs. JAGRUP SINGH AND OTHERS
July 28, 1988
TEK CHAND Vs. DHARAM SINGH AND HARBANS LAL
August 9, 1988
TEK CHAND Vs. STATE OF PUNJAB
November 25, 1988
TEK CHAND Vs. STATE OF HARYANA
August 26, 1988
TEK SINGH Vs. STATE OF HARYANA
October 31, 1988
TEKA Vs. GRAM PANCHAYAT
February 17, 1988
THAKAR SINGH AND OTHERS Vs. INDER SINGH AND OTHERS
July 29, 1988
THE GRAM PANCHAYAT VILLAGE KARIHA, TEHSIL NAWANSHAHAR, DISTRICT JALANDHAR Vs. THE COMMISSIONER, JALANDHAR DIVISION, JALANDHAR AND OTHERS
September 16, 1988
THE LAND ACQUISITION COLLECTOR, INDUSTRIES DEPARTMENT, PUNJAB, CHANDIGARH Vs. DALJIT SINGH AND ANOTHER
May 24, 1988
THE LUXMI GINNING AND OIL MILLS, KHANNA AND ANOTHER Vs. M/S SUGRU MAL KARAM CHAND, COMMISSION AGENT MACHHIWARA AND OTHERS
December 3, 1988
THE PUNJAB STATE Vs. PIARA SINGH, EX
November 4, 1988
THE PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION, LIMITED Vs. M/S. PANCHSHEEL RICE TRADERS, RAJPURA. DISTRICT PATIALA AND OTHERS
December 6, 1988
THE PUNJAB STATE THROUGH COLLECTOR, GURDASPUR AND OTHERS Vs. SH. RAGHUBIR SINGH
October 6, 1988
THE STATE OF HARYANA AND ANOTHER Vs. KARNAIL SINGH
November 22, 1988
THE STATE OF HARYANA, THROUGH COLLECTOR, KURUKSHETRA AND OTHERS Vs. CHANDER SINGH ALIAS CHANDER BHAN
May 31, 1988
THE STATE OF PUNJAB AND ORS. Vs. U.S. NAURATH, DEPUTY EXCISE AND TAXATION COMMISSIONER
May 13, 1988
THE STATE OF PUNJAB THROUGH ASSISTANT COLLECTOR OF STORES, PUNJAB, CHANDIGARH Vs. M/S K. PHARMACEUTICALS WORKS, RAILWAY ROAD, JIND
December 20, 1988
THE TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. P.S. JAIN MOTORS AND OTHERS
November 11, 1988
TILAK RAJ Vs. SHASHI BALA
October 3, 1988
TILAK RAJ Vs. COMMISSIONER OF INCOME-TAX
November 7, 1988
UDE RAM Vs. STATE OF HARYANA
August 11, 1988
UJAGAR SINGH Vs. STATE OF PUNJAB
February 8, 1988
UJAGGAR SINGH Vs. LAND ACQUISITION COLLECTOR
December 9, 1988
UMESH KUMAR Vs. STATE OF HARYANA
February 10, 1988
UNION OF INDIA Vs. FIRM M/S MOHAR SINGH SARWAN SINGH
October 14, 1988
UNION OF INDIA Vs. RAM SINGH
July 21, 1988
UNION OF INDIA (UOI) Vs. RAMA DEVI AND ORS.
August 1, 1988
UNION OF INDIA AND ANOTHER Vs. M/S AMARNATH AGGARWAL CONSTRUCTION PRIVATE LTD.
July 13, 1988
UNION OF INDIA THROUGH THE GENERAL MANAGER NORTHERN RAILWAY BARODA HOUSE, NEW DELHI Vs. NATIONAL TEXTILES CORPORATION (DELHI, PUNJAB AND RAJASTHAN) LTD.
November 22, 1988
UNION OF INDIA, THROUGH DEPUTY CHIEF COMMERCIAL SUPERINTENDENT, N.R., NEW DELHI Vs. MEHTA PHARMACUTICALS (P) LIMITED
May 19, 1988
UNITED CHURCH OF NORTHERN INDIA Vs. DARSHAN SINGH AND ANR.
January 4, 1988
UNITED INDIA INSURANCE CO. LTD Vs. SWARAN SINGH
August 17, 1988
UNITED INDIA INSURANCE COMPANY Vs. SUBASH CHANDER GUPTA
January 15, 1988
URMILA DEVI Vs. BALJIT SINGH
October 28, 1988
USAF AND ANOTHER Vs. THE COLLECTOR URBAN ESTATE LAND ACQUISITION, URBAN DEVELOPMENT PUNJAB
August 10, 1988
UTTAM SINGH Vs. PASH SINGH
October 3, 1988
V.K. JAIN Vs. SH. RAM NATH SHARMA
October 4, 1988
V.P. GUREJA Vs. JAGDISH CHANDER RAHEJA
May 13, 1988
VAKIL CHAND Vs. STATE OF HARYANA
September 14, 1988
VARINDER PAL Vs. STATE OF HARYANA
January 11, 1988
VED BHUSHAN Vs. RAJINDER KUMAR AND OTHERS
March 31, 1988
VED PARKASH Vs. GRAM PANCHAYAT
September 8, 1988
VED PARKASH Vs. RAJ RANI
January 20, 1988
VIDAY SAGAR DHANDA AND ANOTHER Vs. DAULAT RAM DHANDA (DEAD) AND ANOTHER
November 1, 1988
VIDYA PRAKASH Vs. STATE OF PUNJAB
September 3, 1988
VIDYA WATI Vs. PUNJAB STATE
November 25, 1988
VIJAY BROTHERS Vs. UNION OF INDIA
August 10, 1988
VIJAY KANT Vs. AMAR NATH AND ANOTHER
August 3, 1988
VIJAY KAPUR Vs. SURESH KUMAR
September 23, 1988
VIJAY KUMAR Vs. STATE OF HARYANA
September 28, 1988
VIJAY KUMAR Vs. RAJ KUMAR
September 1, 1988
VIJAY SINGH Vs. SHANTI
October 3, 1988
VIJAY SINGH Vs. DHARAM PAL
December 21, 1988
VIJAYA JAWA Vs. NATIONAL FERTILIZERS LTD.
February 18, 1988
VIKRAM SINGH Vs. SUBORDINATE SERVICE SELECTION BOARD
June 3, 1988
VINOD KUMAR Vs. PARTAP CHAND ARYA
September 15, 1988
VINOD KUMAR Vs. SHIV DUTT CHAUDHARY
February 9, 1988
VINOD KUMAR Vs. STATE OF HARYANA
January 15, 1988
VIR BHAN Vs. SURJAN SINGH
December 19, 1988
VIR SINGH @ VIRU Vs. STATE OF PUNJAB
November 4, 1988
VISHKARMA KALGIDHAR MILLS MOGA Vs. DAVINDER SINGH
September 6, 1988
VXL INDIA LTD Vs. INCOME-TAX OFFICER
February 10, 1988
WADHAWA SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
May 26, 1988
WARYAM SINGH Vs. STATE OF PUNJAB
November 1, 1988
WAZIR CHAND Vs. STATE OF HARYANA
August 17, 1988
WAZIR SINGH Vs. STATE OF PUNJAB
July 25, 1988
YOGESH KUMAR Vs. AMI CHAND
July 15, 1988
YOGINDER KUMAR Vs. M/S AGGARWAL TRADING COMPANY, MOGA
August 24, 1988
ZORA SINGH Vs. DALIP KAUR
July 19, 1988