Case Index

Title
Date
A POLICE GANG RAPE CASE OF BODOS TRIBAL GIRLS (HIGH COURTS SUO MOTU ACTION) Vs. STATE
March 14, 1988
A R LASKAR Vs. DWIJENDRA KUMAR DAS
March 7, 1988
ABDUL HAMID Vs. STATE OF ASSAM
February 11, 1988
ABDUL HANNAN AND ANOTHER Vs. GHONASHYAM TALUKDAR
March 10, 1988
ABDUL MANNAN CHOUDHURY Vs. MOTILAL DUTTA CHOUDHURY AND ORS.
August 23, 1988
ABDUL RAB ABDUL SALAM Vs. INCOME TAX OFFICER
June 22, 1988
ABINASH MAHANTA Vs. JAJNESWAR
September 16, 1988
AJIT SINGH RAIS Vs. COMMISSIONER OF INCOME TAX
June 20, 1988
ALAUDDIN KHAN Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
May 11, 1988
ALL ASSAM MOTOR TRANSPORT ASSOCIATION Vs. THE STATE OF ASSAM & OTHERS
July 26, 1988
AMULYA CHANDRA DAS Vs. ASSAM ADMINISTRATIVE TRIBUNAL AND OTHERS
June 13, 1988
ANIMA KHATOON AND ANOTHER Vs. M/S. BATTING HOUSE AND ANOTHER
June 21, 1988
ANN SARKAR Vs. ANIL SARKAR
January 27, 1988
ARUN BHATTACHARJEE Vs. THE EXECUTIVE COUNCIL OF GAUHATI UNIVERSITY AND ORS.
May 11, 1988
ASSAM COTTON MILLS Vs. COMMISSIONER OF TAXES ASSAM GAUHATI
September 7, 1988
ASSAM SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. SHRI S. S. BAROWA. ASSISTANT STORE OFFICER (UNDER SUSPENSION,) A. S. I. D. C. LTD. AND OTHERS
June 4, 1988
AZGOR ALI Vs. REAZUDDIN MIAH
February 18, 1988
AZIZUR RAHMAN Vs. HARUN RASHID
September 14, 1988
B V DANNY MAO Vs. STATE OF NAGALAND
June 17, 1988
BADHNA KHARIA Vs. STATE OF ASSAM
February 12, 1988
BAGHMARI TEA CO LTD Vs. DIVNL FOREST OFFICER
September 9, 1988
BARUAH T K Vs. COMMISSIONER OF WEALTH TAX
June 23, 1988
BHABESWR DEKA Vs. SHRIMOTI KUSUM DEKA
September 30, 1988
BHADRA NATH ROY Vs. CHINTA HARAN ROY AND ORS.
December 5, 1988
BHAURAM JODHRAJ AND CO Vs. STATE OF ASSAM
August 26, 1988
BHAWANI SANKAR BEGARIA Vs. RATUL DUTTA
June 15, 1988
BIRESWAR BANERJEE AND OTHERS Vs. ON THE DEATH OF RAMESH CHANDRA SENGUPTA, HIS HEIRS ASHUTOSH SENGUPTA AND OTHERS
December 8, 1988
BORDER SECURITY FORCE B S F Vs. STATE OF MEGHALAYA
October 7, 1988
BORDER SECURITY FORCE B S F Vs. STATE OF MEGHALAYA
March 30, 1988
CHARAN SINGH S Vs. COMMISSIONER OF WEALTH TAX
June 23, 1988
CHHITELAL L/NK Vs. UNION OF INDIA AND ORS.
September 14, 1988
CHUNNILAL TALUKDAR Vs. SMT. KUMUDINI PAUL AND ORS.
April 25, 1988
COAL INDIA LTD. AND OTHERS Vs. RAM KISHAN SHAH
December 13, 1988
COLLECTOR OF DARRANG Vs. CHANDRA KANTA SHARMA
August 26, 1988
COMMISSIONER OF INCOME Vs. M/S. RAMCHANDRA SATISH KUMAR
December 16, 1988
COMMISSIONER OF INCOME TAX Vs. GANESHDASS SREERAM
September 5, 1988
COMMISSIONER OF INCOME TAX Vs. ASSAM COLD STORAGE CO
September 23, 1988
COMMISSIONER OF INCOME TAX Vs. MAHATTA CONSTRUCTION CO
September 26, 1988
COMMISSIONER OF INCOME TAX Vs. JOY SUKHLAL SETHIA
June 15, 1988
COMMISSIONER OF WEALTH Vs. KANAK CHANDRA SARMA, JORHAT
September 6, 1988
COMMISSIONER OF WEALTH TAX Vs. SIRKAR N R
August 18, 1988
COMMISSIONER OF WEALTH TAX Vs. RATNI DEVI BERIA SMT
October 6, 1988
CONTROLLER OF ESTATE DUTY Vs. MURARILAL SOVASARIA
August 11, 1988
DAULATRAM LAKHANI Vs. STATE OF ASSAM
August 29, 1988
DIBRU SADIYA TEA COMPANY LTD Vs. THE COLLECTOR, DIBRUGARH AND ORS.
September 8, 1988
DINWANG LOWANG & OTHERS Vs. THE STATE OF ARUNACHAL PRADESH & OTHERS
April 12, 1988
DR. MARTIN N. MAJAW AND OTHERS Vs. THE CHIEF ELECTION COMMISSIONER OF INDIA AND ANOTHER
January 6, 1988
DRUPAD KUMAR BARUA Vs. ASSAM STATE TRANSPORT
September 29, 1988
ELANGBAM YIMA SINGH AND ORS. Vs. ELANGBAM NINGOL YUMNAM ONGBI ASHANGBI DEVI
February 5, 1988
FRENCH MOTOR CAR CO. LTD. WORKERS UNION Vs. FRENCH MOTOR CAR CO. LTD
October 6, 1988
GANGARAM GANPATLAL AND ORS. Vs. TUGANMAL AGARWALLA
May 10, 1988
GAUHATI UNIVERSITY Vs. BHABENDRA NATH THAKURIA AND ORS.
August 30, 1988
GOLAP CHANDRA MAHANTA Vs. STATE OF ASSAM
May 6, 1988
GOPENDRA KUMAR DEY Vs. BROJENDRA KUMAR CHOUDHARY AND ORS.
September 19, 1988
HAD PRASAD AGARWAL Vs. STATE OF ASSAM
April 26, 1988
HANGLEM IBOCHOU SINGH Vs. STATE OF MANIPUR
March 21, 1988
HANSKUMAR JAIN Vs. JADUNANDAN SHARMA
August 5, 1988
HARALAL DAS AND ORS. Vs. NABA KUMAR DAS AND ORS.
June 15, 1988
HARICHAND RAJPUT Vs. BINIAL CHRISTIAN @ BENZAMIN
September 26, 1988
HAZARAT ALI MANDAL Vs. STATE OF ASSAM
February 18, 1988
HEMDNDRA DUTTA CHOUDHURY Vs. ARUN KUMAR BARDOLOI
July 2, 1988
HIGH COURT, S/O. JAHAN & 25 OTHERS Vs. THE ASSAM BOARD OF REVENUE, GAUHATI & OTHERS
March 10, 1988
IBRAHIM ALI Vs. HAZI ABDUL LATIF
August 30, 1988
IDRIS ALI Vs. RAMESHA KHATUN
March 8, 1988
IMAMUDDIN AHMED Vs. THE JORHAT MAHAKUMA PARISAD OTHERS
September 30, 1988
IMPRAISUNG ZELIANG Vs. STATE OF NAGALAND
May 24, 1988
INDIA CARBON LIMITED Vs. COMMISSIONER OF INCOME TAX
August 9, 1988
INDRAJIT CHALIHA Vs. CONTROLLER OF ESTATE DUTY
September 19, 1988
ISHWAR PRASAD AGARWALLA Vs. INCOME TAX OFFICER
August 17, 1988
JAYANTA SARMA Vs. MD. ABUL HUSSAIN
December 8, 1988
JITENDRA NATH BISWAS Vs. THE PRESIDING OFFICER AND OTHERS
February 26, 1988
JOGAMAYA GHOSH AND 5 ORS. Vs. DIGENDRA CHANDRA GHOSH AND ANR.
December 7, 1988
JOGENDRA NAMA Vs. UNION OF INDIA
January 6, 1988
JOYJIT DAS Vs. STATE OF ASSAM
September 8, 1988
JWALA PRASAD SIKARIA Vs. COMMISSIONER OF INCOME TAX
August 29, 1988
K. J. JOSEPH Vs. NORTH EASTERN HILL UNIVERSITY AND ORS.
May 30, 1988
KA SHABEN RUPSANG Vs. THE CHIEF CONSERVATOR OF FOREST MEGHALAYA AND OTHERS
April 12, 1988
KALIPADA SARKAR Vs. UNION OF INDIA
November 15, 1988
KALPANA CHOUDHURY Vs. JATINDRA KR. CHOUDHURY
June 23, 1988
KAMALA DEVI TODI Vs. COMMISSIONER OF INCOME TAX
June 16, 1988
KANESH MALAKAR Vs. MUSSTT PROTIVA RANI MALAKAR
June 22, 1988
KANGUJAM ONGBI THOIBI DEVI Vs. STATE OF MANIPUR
May 19, 1988
KARNI KUMAR KHATRI Vs. ASSAM MOTOR FINANCE COMPANY
August 1, 1988
KEGA LOYA Vs. MONYA LOYA
February 26, 1988
KHANIKAR TEA ESTATE P LIMITED Vs. COMMISSIONER OF INCOME TAX
September 30, 1988
KOTOHA PIGGERY & FARMING CO Vs. SIBA BARUAH AND ORS.
July 2, 1988
KSHETRIMAYUM INAOMACHA SINGH Vs. STATE OF MANIPUR AND ORS.
November 16, 1988
LAL CHANGMUNGA Vs. LIANPARI
January 7, 1988
LIFE INSURANCE CORPORATION OF INDIA Vs. UNITED BANK OF INDIA AND ORS.
June 30, 1988
LUITHUKIA Vs. RISHANG KEISHING
July 12, 1988
M. C. ROY, SHRI J. C. DEB NATH, SHRI S. MUKHERJEE Vs. STATE OF TRIPURA AND OTHERS
April 20, 1988
M/S SREENIWAS BASUDEO AND COMPANY Vs. COMMONWEALTH ASSURANCE CO. LIMITED
June 13, 1988
M/S. ASSAM VALLEY SUPPLY SYNDICATE AND OTHERS Vs. STATE OF ASSAM AND OTHERS
June 13, 1988
M/S. BROADFIELD (INDIA) (A REGISTERED PARTNERSHIP Vs. THE COMMISSIONER OF INCOME
September 9, 1988
M/S. CHUNILAL DHARAMCHAND AND OTHERS Vs. UNION TERRITORY OF ARUNACHAL PRADESH AND OTHERS (AT PRESENT STATE OF ARUNACHAL PRADESH)
June 17, 1988
M/S. J.S. SARWANG & COMPANY Vs. UNION OF INDIA
December 15, 1988
M/S. MUNDRA BROTHERS, GAUHATI AND ORS. Vs. UNION OF INDIA AND ORS.
December 5, 1988
M/S. SUBHASH PROJECTS AND MARKETING LIMITED AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
March 7, 1988
MAHENDRA NATH DAS Vs. THE STATE OF ASSAM AND ORS.
March 21, 1988
MANAGING DIRECTOR, FOOD CORPORATION OF INDIA AND ORS. Vs. KRISHNA PRASAD MAZUMDAR
September 1, 1988
MANDA Vs. GOVINDA SHANKAR RAO DEODHE
March 21, 1988
MANIPUR BAPTIST CONVENTION AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
March 7, 1988
MAYA CHOUDHURY Vs. SUDHIR CHANDRA CHOUDHURY
June 21, 1988
MD SIRAJ ALI Vs. STATE OF ASSAM
May 17, 1988
MD. ALI AHMED & 21 ORS. Vs. SHRI DEBENDRA NATH DAS & ANR.
May 16, 1988
MD. ANWARULLA Vs. ASSAM BOARD OF REVENUE & OTHERS
July 28, 1988
MD. NIZAMUDDIN AND ANOTHER Vs. MD. MAHMUD ALI AND OTHERS
March 11, 1988
MEGHDOOT PICTURES PALACE Vs. ORIENTAL FIRE & GENERAL INSURANCE COMPANY LTD. AND ANR.
November 14, 1988
MODERN CANDLE WORKS Vs. COMMISSIONER OF TAXES ASSAM GAUHATI
February 26, 1988
MOHAMMAD SANOOWAR ALI Vs. ASMAN ALI
February 18, 1988
MOTIRAM RATANCHAND AND ANOTHER Vs. THE STATE OF ASSAM (REVENUE DEPARTMENT) AND ANOTHER
July 27, 1988
MUKTINATH DAS Vs. BRINDA DAS
December 5, 1988
MUSSTT. NURUN NAHAR BEGUM AND ANOTHER Vs. MD. SAMSUL HAQUE BARUA @ SARUJAN AND ANOTHER
November 15, 1988
NAGENDRA CHANDRA ROY Vs. LOBCHAND ROY
December 6, 1988
NAGINDER SINGH Vs. COMMANDER 44 BORDER ROAD TASK FORCE
February 11, 1988
NAHAR CHANDRA RAJKHOWA Vs. THE STATE OF ASSAM
July 8, 1988
NANDALAL GUPTA Vs. ASSAM GOVERNMENT CONSTRUCTION CORPORATION AND OTHERS
February 23, 1988
NATIONAL TRANSPORT Vs. SARASWATI NAG
April 12, 1988
NAZIBUL HAQUE MAZORBHUIYA Vs. THE STATE OF ASSAM AND OTHERS
January 19, 1988
NAZIRUDDIN LASKAR AND ORS. Vs. MUSSTT. ABEDA KHATUN
September 6, 1988
NEW INDIA ASSURANCE CO. LTD Vs. RAMESH KALITA
July 29, 1988
NEW INDIA ASSURANCE CO. LTD Vs. SANGEY TSERING
December 1, 1988
NEW INDIA ASSURANCE CO. LTD Vs. PADUMI KONWAR
December 19, 1988
NIRENDRA CHANDRA ROY Vs. L I C OF INDIA
August 5, 1988
NOORBARI TEA COMPANY PRIVATE LIMITED Vs. INCOME TAX OFFICER
February 12, 1988
NORTH-WEST TRANSPORT SYNDICATE AND ORS Vs. STATE OF ASSAM AND ORS
August 10, 1988
NRIPEN KALITA Vs. THE STATE OF ASSAM & ORS.
February 8, 1988
NUR ISLAM AND OTHERS Vs. TROILOKHYA NATH HAZARIKA
October 3, 1988
P. N. BARUAH Vs. STATE OF ASSAM
May 4, 1988
PARAG ENGINEERING WORKS Vs. UNION OF INDIA
June 6, 1988
PATRESWAR BASUMATARY Vs. STATE OF ASSAM
October 3, 1988
PAUL BARGAON Vs. NIHILAL DAIMARI AND OTHERS
August 5, 1988
PHEROS AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 8, 1988
POTSANGBAM NINGOL THOKCHOM ONGBI IBECHA DEVI Vs. GENERAL OFFICER COMMANDING MANIPUR
June 22, 1988
PURNENDU CHAKRABORTY Vs. STATE OF ASSAM
September 1, 1988
RAJ KEWAL Vs. NORTH EASTERN HILL UNIVERSITY
September 28, 1988
RAM NARESH KANOO Vs. HARJASHBIR SINGH
September 9, 1988
RAMAWATAR AGARWAL Vs. THE LAND CUSTOMS OFFICER, MEGHALYA AND OTHERS
July 29, 1988
RAMKARAN DAS AGARWALLA Vs. RADHESHYAM AGARWALLA
December 19, 1988
RANGTA MAJHI Vs. STATE OF ASSAM
April 25, 1988
REGIONAL MANAGER, FOOD Vs. RAMAYAN SAHANI
July 22, 1988
ROHITESWAR SAIKIA Vs. TANU KONWAR AND OTHERS
June 22, 1988
RUDRESWAR DIHINGIA Vs. PUNDU MURA
May 6, 1988
RUKMA MORAN Vs. ASSAM BOARD OF REVENUE AND ORS.
August 26, 1988
SADOU ASOM RAJYIK PARIBAHAN NIGAM CHALAK RESENTED BY SHRI NIBARAN BORA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS.
July 7, 1988
SAFUR ALI Vs. STATE OF ASSAM AND ORS.
November 14, 1988
SAIFUDDIN AHMED HAZARIKA Vs. COLLECTOR OF SIBSAGAR
July 6, 1988
SAILABALA DEVI Vs. INDRAMOHAN PATNI DAS AND ORS.
August 3, 1988
SAILADHAR DUTTA Vs. KANAI DUTTA
July 26, 1988
SAMSWATI DEVI AND 8 ORS. (ON SANKARLAL KEYALS DEATH) Vs. NARBADA DEVI KEYAL
September 1, 1988
SASHI KANTA SARMA AND ANOTHER Vs. RAM KANTA SARMA AND OTHERS
April 2, 1988
SATISH @ SATISH CH. RAI AND ORS. Vs. RAMESH CH. RAI AND ORS.
December 14, 1988
SENJAM DAMUDAR SINGH Vs. UNITED BANK OF INDIA AND ORS.
September 9, 1988
SHARMA AND SIDDHANTA Vs. COMMISSIONER OF INCOME TAX
July 16, 1988
SHETANGINI BALA ROY & OTHERS Vs. SHRI ASWINI KUMAR BANIK
June 23, 1988
SHRI ABDUL HANNAN AND ANR. Vs. SHRI GHANASHYAM TALUKDAR
March 10, 1988
SHRI ABHASH CHANDRA DEY Vs. SHRI DURGA SAH
September 28, 1988
SHRI ARUN KUMAR DEB Vs. SMTI. HIMANI DEB AND ORS.
April 11, 1988
SHRI BABUL DAS Vs. THE STATE OF ASSAM AND OTHERS
August 2, 1988
SHRI BABULAL GARODIA Vs. THE UNION OF INDIA
June 23, 1988
SHRI BENU GOHAIN Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD AND 14 OTHERS
April 5, 1988
SHRI BIBHASH RANJAN DAS Vs. THE STATE OF ASSAM AND OTHERS
September 26, 1988
SHRI BIMAL CIIANDRA KALITA Vs. THE ASSAM BOARD OF REVENUE AND ORS.
June 24, 1988
SHRI DINESH CHANDRA MAJUMDAR & ANOTHER Vs. THE STATE OF TRIPURA AND 3 OTHERS
May 31, 1988
SHRI GOLAP KALITA Vs. PRESIDING OFFICER, LABOUR COURT, GAUHATI AND ORS.
June 21, 1988
SHRI KAMAKHYA PRASAD MOZIKA Vs. THE UNION OF INDIA AND ANOTHER
May 9, 1988
SHRI KIRAN DAS Vs. THE STATE OF ASSAM
March 9, 1988
SHRI KRISHNA MOHAN DUTTA Vs. THE STATE OF TRIPURA & OTHERS
April 7, 1988
SHRI LALIT CHANDRA BARUA Vs. ASSAM STATE WAREHOUSING CORPORATION AND TWO ORS.
September 12, 1988
SHRI MADHAB DEV GOSWAMI Vs. THE ASSAM STATE CO
May 23, 1988
SHRI MANNALAL RAM Vs. MUSTT. SAIRA BEGUM AND OTHERS
February 7, 1988
SHRI NAGEN BAYON AND ANOTHER Vs. STATE OF ASSAM AND ANOTHER
April 12, 1988
SHRI NAGENDRA SEN CHAKMA Vs. THE STATE OF TRIPURA & 3 ORS.
May 9, 1988
SHRI NARAYAN BHATTACHARJEE Vs. THE STATE OF TRIPURA & OTHERS
June 4, 1988
SHRI NINGTHOUJAM DEBENDRA SINGH ALIAS DEBEN SINGH Vs. STATE OF MANIPUR AND OTHERS
September 29, 1988
SHRI NURUL ISLAM Vs. THE STATE OF ASSAM AND OTHERS
May 20, 1988
SHRI P.K. DAS ALIAS SRI PIJUSH KANTI DAS Vs. THE ASSAM ADMINISTRATIVE TRIBUNAL GAUHATI AND OTHERS
November 15, 1988
SHRI PABAN DUTTA Vs. THE STATE OF ASSAM AND OTHERS
September 30, 1988
SHRI PURENDU KANTI DAS Vs. THE PRESIDING OFFICER, LABOUR COURT, GUWAHATI AND TWO OTHERS
August 10, 1988
SHRI PURNANDAR DEKA Vs. SHRI TARANI KANTA SHARMA
April 20, 1988
SHRI RAJDEO RAI Vs. STATE OF ASSAM AND ORS.
May 10, 1988
SHRI RATAN DUTTA AND ANOTHER Vs. THE STATE OF ASSAM AND OTHERS
March 30, 1988
SHRI RATANLAL DUTTA Vs. STATE OF TRIPURA AND ORS.
July 22, 1988
SHRI SASHI KANTA SARMA & ANR. Vs. SHRI HEM KANTA SARMA & ORS.
April 12, 1988
SHRI SUKUMAR GHOSH(IN 168/82), MUKUNDA MOHAN(IN 189/82, BRAJA GOPAL MUKHERJEE(IN 8/83) AND BHUPENDRA CHAND(IN 1080/85) Vs. THE STATE OF TRIPURA AND OTHERS
May 26, 1988
SHRI SUMANTA KUMAR NATH AND ANOTHER Vs. ZAMPULI AND OTHERS
September 15, 1988
SHRI SURENDRA NATH KALITA Vs. ASSAM CO
November 14, 1988
SHRI SUSHIL BORKOTOKI Vs. COAL INDIA LTD., N. E. COAL FIELD AND ORS.
June 10, 1988
SHRI SUSHIL RANJAN DAS AND OTHERS Vs. SHRI RAM CHANDRA SAHA AND OTHERS
August 8, 1988
SHRI SWAPAN DAM Vs. SHRI GOLAP CHAND GUPTA AND ANR.
April 12, 1988
SHRI VIZOHOL ANGAMI Vs. T.S. KITHAN
July 2, 1988
SIKMIK RAJKHOWA Vs. THE STATE OF ASSAM AND OTHERS
June 4, 1988
SITA RAM PRASAD Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE MINISTRY OF SHIPPING AND TRANSPORT AND ORS.
June 27, 1988
SITA RANI GUPTA Vs. STATE OF ASSAM
June 24, 1988
SMT. ARUNA DAS Vs. SMT. DIPALI DAS
December 21, 1988
SMTI DORE SANGMA AND ORS. Vs. THE CHIEF EXECUTIVE MEMBER, GARO HILLS DISTRICT COUNCIL & ORS
May 17, 1988
SMTI SARAJU BARDHAN Vs. THE STATE OF TRIPURA & ORS.
June 4, 1988
SMTI. SUMILA BORO AND OTHERS Vs. STATE OF ASSAM AND OTHERS
January 21, 1988
SOMESWAR GOGOI Vs. STATE OF ASSAM
April 12, 1988
SONAPUR TEA CO. (P) LTD. Vs. THE COLLECTOR & DIRECTOR OF LAND REQUISITION, ACQUISITION AND REFORM, ASSAM, GAUHATI AND ORS.
June 9, 1988
SOOKERATING TEA COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 28, 1988
SRI BHOLARAM AGARWALLA Vs. RAMENDRA NARAYAN CHOUDHURY
December 21, 1988
SRI JYOTI PRASAD BORGOHAIN Vs. THE STATE OF ASSAM AND OTHERS
February 10, 1988
SRI PABITRA KEMPRAI Vs. THE NORTH CACHAR HILLS DISTRICT COUNCIL AND OTHERS
February 24, 1988
SRI SANKAR LAL MEHRA Vs. CHIEF ENGINEER AND OTHERS
January 27, 1988
SRI SARAT CHANDRA BARMAN Vs. SRI DURGA CHARAN NAMADAS AND ORS.
May 5, 1988
SRI TETUBAR DEKA RAJA Vs. THE STATE OF ASSAM
March 7, 1988
STATE OF ASSAM Vs. SHEW KUMAR PAREEK AND ANR.
September 3, 1988
STATE OF ASSAM Vs. GALIRI SHANKAR AGARWALLA
July 15, 1988
STATE OF ASSAM Vs. ACHIT RANJAN DEY
September 8, 1988
STATE OF ASSAM Vs. MANIK CHANDRA DEY
February 3, 1988
STATE OF MANIPUR Vs. Y. CHANDRA SINGH
March 30, 1988
SUBASH CHANDRA BETALA Vs. DWIJEN CHANDRA KALITA
April 12, 1988
SUBH KARAN CHORARIA Vs. JADUNANDAN SHARMA
September 30, 1988
SUPPLY AGENCY Vs. COMMISSIONER OF INCOME TAX
September 29, 1988
SURENDRA PRASAD SINGH Vs. COMMISSIONER OF INCOME TAX
June 16, 1988
SWARUP JAIN Vs. STATE OF ASSAM
June 15, 1988
T.R. KAPOOR Vs. GAUHATI MUNICIPAL CORPORATION GAUHATI & ANOTHER
August 11, 1988
TARUN CHANDRA BARUA Vs. COMMISSIONER OF INCOME TAX
June 20, 1988
THE CENRAL BOARD OF SECONDARY EDUCATION GUARDIANS COMMITTEE REPRESENTED BY ITS SECRETARY SRI NALINI KUMAR SAHA Vs. THE STATE OF TRIPURA & ORS.
June 10, 1988
THE CIVIL LIBERTIES & HUMAN RIGHTS ORGANISATION (CLAHRO) Vs. P.L. KUKRETY, G.O.C. ASSAM RIFLES AND OTHERS
July 12, 1988
THE COMMANDER WORKS ENGINEERS Vs. M.K. VIZ
December 20, 1988
THE MANAGEMENT OF MUTTUCK TEA ESTATE Vs. THE PRESIDING OFFICER LABOUR COURT ASSAM AT DIBRUGARH AND ANOTHER
January 27, 1988
THE NEW INDIA ASSURANCE CO. LTD. Vs. M. H. GIDWANI AND OTHERS
June 4, 1988
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. AMULYA KUMAR DAS AND ANR.
July 14, 1988
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SRI JARNNAIL SINGH AND OTHERS
August 3, 1988
THE STATE BANK OF INDIA AND ORS. Vs. THE STATE BANK OF INDIA STAFF ASSOCIATION AND ORS.
November 30, 1988
U. LAMBARD MANICK Vs. C. KHARSHING AND ORS.
August 12, 1988
UMESH CHANDRA GOSWAMI Vs. PACHU GOPAL BARUA AND ORS.
August 12, 1988
UNION OF INDIA Vs. HARI MOHAN GHOSH
September 12, 1988
UTANKAMONI CHAKMA Vs. INCOME TAX OFFICER
July 2, 1988
VAMUZO Vs. INION OF INDIA AND OTHERS
December 6, 1988
WAYENBAM ORJIT SINGH AND ANR. Vs. EXECUTIVE OFFICER (SDO) BISHENPUR MUNICIPAL BOARD, BISHENPUR AND ORS.
December 16, 1988
WENMANARD MARAK Vs. POIBY MOMIN
January 27, 1988