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Case Index
Title
Date
A K MITRA Vs. NANAK CHAND RAMPURIA
March 2, 1988
A L GOEL Vs. PUNJAB NATIONAL BANK
July 1, 1988
A.M. MARKETING PRIVATE LTD. Vs. STATE OF WEST BENGAL & ORS.
October 3, 1988
ABANI KUMAR PAHARI Vs. STATE OF WEST BENGAL
May 20, 1988
ABU SAMAD Vs. STATE OF W B
February 15, 1988
ADITYA NARAIN ROY Vs. COMMISSIONER OF WEALTH TAX
May 20, 1988
AJIT KUMAR CHAKRABORTY Vs. SERAMPORE MUNICIPALITY
May 12, 1988
AJITA RAY Vs. COMPETENT AUTHORITY
September 23, 1988
AKKEL ALI MONDAL Vs. STATE OF WEST BENGAL
April 20, 1988
ALL INDIA INSURANCE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
March 21, 1988
ALLIANCE MILLS LESSEES PVT LTD Vs. INDIA CEMENTS LTD
January 15, 1988
AMAL GUHA Vs. STATE
July 4, 1988
AMALANGSU NARAYAN ACHARYYA CHOWDHURY Vs. CALCUTTA MUNICIPAL CORPN
July 13, 1988
AMANI UDYOG Vs. UNION OF INDIA
August 19, 1988
AMARENDRA NATH PAN Vs. UNION OF INDIA
August 23, 1988
AMBIKA TRADERS Vs. UNION OF INDIA
January 20, 1988
AMCO TRADERS Vs. W B STATE ELECTRICITY BOARD
March 11, 1988
AMITAVA ROY Vs. UNION OF INDIA & ORS.
May 17, 1988
AMIYA BHUSAN DEB Vs. STATE OF WEST BENGAL
August 12, 1988
AMIYA PRADHAN Vs. SECRETARY GOVT OF WEST BENGAL
March 28, 1988
AMULYA RATAN GHORAI Vs. SECRETARY OF SRI RAM KRISJHNA PRAMAHANSA SEBAK SAMGHA
December 13, 1988
ANANDA BAZAR PATRIKA LTD Vs. UNION OF INDIA
April 15, 1988
ANANDA MOHAN GHOSH Vs. UNION OF INDIA
August 16, 1988
ANANDAMOYEE DEVI Vs. RABINDRA PRASAD SINHA AND OTHERS
February 22, 1988
ANCHOR INDUSTRIES Vs. STATE OF WEST BENGAL
October 11, 1988
ANGUS COMPANY LIMITED Vs. COLLECTOR OF CUSTOMS
March 31, 1988
ANIL KRISHNA PAL Vs. STATE
February 5, 1988
ANIL RUIDAS Vs. STATE
January 13, 1988
ANJALI SEN Vs. STATE OF WEST BENGAL
July 7, 1988
ANNAPURNA MISTANNA BHANDAR Vs. INDUSTRIAL TRIBUNAL VIII
August 12, 1988
APURBA Vs. MANASHI
June 10, 1988
ARCO Vs. STATE OF W B
October 7, 1988
ARJUN KUMAR MAITI Vs. STATE OF WEST BENGAL & ORS.
January 20, 1988
ARJUN PRASAD SHARMA Vs. UNION OF INDIA
November 28, 1988
ARUN KUMAR SEN Vs. STATE
March 17, 1988
ARUN SANKAR MAJUMDAR Vs. UNION OF INDIA & ORS.
March 10, 1988
ASHIM GANGULY Vs. INDIAN OXYGEN LTD
July 21, 1988
ASHIM KUMAR PAUL Vs. CHAIRMAN STANDING SELECTION COMMITTEE II WEST BENGAL STATE ELECTRICITY BOARD
March 9, 1988
ASHIM MONDAL AND OTHERS Vs. PANCHANAN MONDAL AND ANOTHER
October 4, 1988
ASHIS SEN & ORS. Vs. STEEL AUTHORITY OF INDIA LTD. & ORS.
October 7, 1988
ASHOK KUMAR SARKAR Vs. UNION OF INDIA
September 5, 1988
ASHOKA INDUSTRIES Vs. UNION OF INDIA
August 10, 1988
ASHOKE SINGH & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION & ANR.
September 6, 1988
ASIM KUMAR GANGULI Vs. INDIAN OXYGEN LIMITED
July 1, 1988
Assistant Collector of Customs Vs. Rasiklal Chimanlal Shah
August 11, 1988
ASSOCIATED FOREST PRODUCTS P LTD Vs. ASSTT COLLR OF CUSTOMS
December 16, 1988
ASSOCIATED INDAM MECHANICAL PRIVATE LTD Vs. C E S C
September 21, 1988
ASTERN PAPER MILLS MACHINERY PVT. LTD. & ORS. Vs. THE STATE AND OTHERS
May 13, 1988
ATAL CHANDRA MONDAL AND OTHERS Vs. THE STATE OF WEST BENGAL
August 9, 1988
ATMARAM KANORIA Vs. R H WRIGHT
September 12, 1988
B GHOSH AND CO PVT LTD Vs. COLLECTOR OF CUSTOMS
February 17, 1988
B K GUPTA Vs. LT GOVERNOR
March 28, 1988
B.C. BASAK Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
August 4, 1988
B.K. RAO & ORS. Vs. PRITHWISH KAR
December 5, 1988
BABULAL Vs. STATE BANK OF BIKANER
November 29, 1988
BABULAL AGARWALLA Vs. STATE BANK OF BIKANER AND JAIPUR
January 29, 1988
BAIDYA NATH MAJUMDAR Vs. PRAMATHA NATH DUTTA
February 12, 1988
BAJRANGBALI ENGINEERING CO LTD Vs. STATE
December 23, 1988
BAJRANGLAL KADIA AND OTHERS Vs. BIRENDRA KUMAR SINGH AND ORS.
July 10, 1988
BALAI CHAND MANNA Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
February 11, 1988
BALIAGHATA PLYWOOD MANUFACTURING CO PVT LTD Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES
February 24, 1988
BALLARPUR INDUSTRIES LTD Vs. UNION OF INDIA
December 2, 1988
BANK OF INDIA Vs. KALYAN KUMAR SARKAR
April 6, 1988
BANSAL INDUSTRIAL GASES BIHAR LTD Vs. COLLECTOR OF C EX
August 2, 1988
BAREN DAS Vs. STATE OF WEST BENGAL
June 3, 1988
BARIN DE Vs. UNION OF INDIA & ORS.
July 12, 1988
BASANTI DEVI BAGLA Vs. DISTRICT JUDGE, 24
May 31, 1988
BASDEO SHAW Vs. COLLECTOR OF C EX
November 24, 1988
BENGAL CLUB LTD Vs. COMMR OF POLICE
April 4, 1988
BHAILAL MUKHERJEE Vs. UNION OF INDIA
April 12, 1988
BHANUMATI SINHA Vs. JUGAL KISHORE AND CO
December 7, 1988
BHAWANIPUR GUJRATI EDUCATION SOCIETY & ORS. Vs. UNIVERSITY OF CALCUTTA & ORS.
June 17, 1988
BHOLANATH BISWAS Vs. RABINDRA KUMAR BISWAS
December 16, 1988
BHOMESWAR MISRA Vs. UNION OF INDIA AND OTHERS
March 30, 1988
BHUPENDRA DAS Vs. INDRA BHUSHAN SEN
September 8, 1988
BIBEKANAND PARIJA Vs. STATE OF WEST BENGAL
July 4, 1988
BIBHABATI GHOSH Vs. PANCHU GOPAL PAUL
April 11, 1988
BIBHAS CHANDRA BOSE Vs. DOLLY BOSE NEE DUTTA
September 23, 1988
BICHITRA NANDA ROUTH Vs. RENT CONTROLLER BARRACKPORE
April 15, 1988
BIDHU BHUSAN CHOWDHURY Vs. SUSAMA MOYEE DEBI
September 26, 1988
BIDHU BHUSAN DEB Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
December 6, 1988
BIECCO LAWRIE SRAMLK KARMACHARI UNION Vs. BIECCO LAWRIE LTD
February 5, 1988
BIJOY KUMAR SEN Vs. STATE
January 29, 1988
BIMAL CHANDRA HEMBRAM & ORS. Vs. UNION OF INDIA & ORS.
November 17, 1988
BIMAN KUMAR NATHS Vs. AJIT KUMAR NATH AND
March 14, 1988
BINAPANI HATUI Vs. ASOK KUMAR HATUI
February 9, 1988
BINODE PANDEY Vs. THE STATE
December 21, 1988
BIRLA COTTON SPINNING WEAVING MILLS LTD Vs. COMMISSIONER OF INCOME TAX
October 11, 1988
BIRLA INDUSTRIAL AND TECHNOLOGICAL MUSEUM Vs. SEVENTH INDUSTRIALTRIBUNAL
April 15, 1988
BISWANATH Vs. PRAFULLA KUMAR KHAN
March 9, 1988
BISWANATH KARFA Vs. REVENUE OFFICER BHARAT SETTLEMENT CIRCLE CAMP
January 21, 1988
BISWANATH SARKAR Vs. STATE OF WEST BENGAL
April 25, 1988
BLACK DIAMOND BEVERAGES LTD Vs. UNION OF INDIA
May 4, 1988
BRAITHWAITE AND CO LTD Vs. SECOND INDUSTRIAL TRIBUNAL WEST BENGAL
September 15, 1988
BROJA KISHORE GHOSH Vs. KRISHNA GHOSH
April 21, 1988
BROOKE BOND INDIA, LTD. Vs. FIFTH INDUSTRIAL TRIBUNAL AND OTHERS
June 17, 1988
BULAKIDAS BHAIYA Vs. COLLECTOR OF CUSTOMS
December 6, 1988
BURDWAN SAMABAY HIMGHAR SAMITY LTD Vs. STATE OF WEST BENGAL
February 29, 1988
BYOMKESH CHANDRA BISWAS Vs. STATE OF WEST BENGAL
January 13, 1988
C N DEY Vs. STATE
August 1, 1988
CALCUTTA DOCK LABOUR BOARD Vs. SAROJ KUMAR DUTTA
March 1, 1988
CALCUTTA IMPROVEMENT TRUST Vs. SM. JYOTIKANA DAS & ORS.
July 8, 1988
CALCUTTA MUNICIPAL CORPORATION Vs. ADISH CHANDRA SINHA
June 16, 1988
CALCUTTA STATE TRANSPORT CORPORATIONS Vs. G K BHATTACHARYA
March 16, 1988
CENTURY SPINNING MFG CO Vs. STATE OF WEST BENGAL
February 24, 1988
CHANDRA DEO SINGH Vs. UNION OF INDIA & ORS.
September 19, 1988
CHAPALABALA DUTTA Vs. ARATI DE
May 31, 1988
CHIRA KUMAR Vs. PROPERTY DEVELOPMENT TRUST LTD
December 1, 1988
CHITTARANJAN CHAKRABORTY & ORS. Vs. STATE OF WEST BENGAL & ORS.
December 23, 1988
CLIVE BUILDINGS CALCUTTA LTD Vs. COMMISSIONER OF INCOME TAX
June 28, 1988
COLLECTOR OF CUSTOMS Vs. HANUMAN STEEL TRADERS
February 9, 1988
COLLECTOR OF CUSTOMS Vs. PRIYANKA OVERSEAS (P) LTD.
May 20, 1988
COMMISSIONER OF INCOME TAX Vs. B. K. BIRLA.
March 12, 1988
COMMISSIONER OF INCOME TAX Vs. RALLIS INDIA LTD.
March 19, 1988
COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL BANK LTD.
March 19, 1988
COMMISSIONER OF INCOME TAX Vs. RALLIES INDIA LTD.
July 19, 1988
COMMISSIONER OF INCOME TAX Vs. RAMDUTT RAMKISSENDASS
January 25, 1988
COMMISSIONER OF INCOME TAX Vs. ANDHRA METAL P LTD
January 25, 1988
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN MOTORS LTD
January 28, 1988
COMMISSIONER OF INCOME TAX Vs. INDIAN PRESS EXCHANGE LTD
February 29, 1988
COMMISSIONER OF INCOME TAX Vs. BANK OF CHINA
March 14, 1988
COMMISSIONER OF INCOME TAX Vs. HAZARIBAGH COAL SYNDICATE PRIVATE LTD
June 21, 1988
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MOTORS LTD
June 13, 1988
COMMISSIONER OF INCOME TAX Vs. ASSAM FRONTIER TEA CO LTD
June 13, 1988
COMMISSIONER OF INCOME TAX Vs. BENGAL CARD BOARD INDUSTRIES AND PRINTERS P LTD
June 13, 1988
COMMISSIONER OF INCOME TAX Vs. BINANI METAL WORKS LTD
June 28, 1988
COMMISSIONER OF INCOME TAX Vs. BENGAL JUTE MILLS CO LTD
June 13, 1988
COMMISSIONER OF INCOME TAX Vs. NORTH BROOK JUTE CO LTD
June 13, 1988
COMMISSIONER OF INCOME TAX Vs. SHRIRAM BEARING LTD
June 13, 1988
COMMISSIONER OF INCOME TAX Vs. LANSDOWNE JUTE CO LTD
June 13, 1988
COMMISSIONER OF INCOME TAX Vs. JAMINI MOHAN KAR
July 5, 1988
COMMISSIONER OF INCOME TAX Vs. NAWN ESTATE PVT LTD
July 4, 1988
COMMISSIONER OF INCOME TAX Vs. I T C LTD
July 11, 1988
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN ALUMINIUM CORPORATION LTD
July 12, 1988
COMMISSIONER OF INCOME TAX Vs. KASHINATH DUTTA
July 12, 1988
COMMISSIONER OF INCOME TAX Vs. B K BIRLA
July 12, 1988
COMMISSIONER OF INCOME TAX Vs. ANNIVERSARY INVESTMENTS AGENCIES LTD
July 18, 1988
COMMISSIONER OF INCOME TAX Vs. SRIRAM INDUSTRIES DISTRIBUTORS
July 18, 1988
COMMISSIONER OF INCOME TAX Vs. KUSUM PRODUCTS LTD
July 18, 1988
COMMISSIONER OF INCOME TAX Vs. RALLIS INDIA LTD
July 18, 1988
COMMISSIONER OF INCOME TAX Vs. JAMES FINLAY AND CO LTD
July 18, 1988
COMMISSIONER OF INCOME TAX Vs. BUDGE BUDGE AMALGAMATED MILLS LTD
July 19, 1988
COMMISSIONER OF INCOME TAX Vs. D MONDAL
July 19, 1988
COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL BANK LTD
July 19, 1988
COMMISSIONER OF INCOME TAX Vs. BUDGE BUDGE AMALGAMATED MILLS LTD
August 1, 1988
COMMISSIONER OF INCOME TAX Vs. SHREE BAJRANG ELECTRIC STEEL CO P LTD
August 2, 1988
COMMISSIONER OF INCOME TAX Vs. ARAM SANTOSH KUMAR
August 8, 1988
COMMISSIONER OF INCOME TAX Vs. RANJIT KUMAR MULLICK
August 16, 1988
COMMISSIONER OF INCOME TAX Vs. BALLY JUTE CO LTD
September 19, 1988
COMMISSIONER OF INCOME TAX Vs. UNITED COLLIERIES LTD
September 19, 1988
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND SONS LTD
September 12, 1988
COMMISSIONER OF INCOME TAX Vs. INDIAN MOLASSES CO P LTD
September 12, 1988
COMMISSIONER OF INCOME TAX Vs. BASUMATI P LTD
September 12, 1988
COMMISSIONER OF INCOME TAX Vs. BANSIDHAR JALAN AND SONS
September 12, 1988
COMMISSIONER OF INCOME TAX Vs. SOORAJMULL NAGARMULL
September 12, 1988
COMMISSIONER OF INCOME TAX Vs. PRAKASH CH P LTD
September 12, 1988
COMMISSIONER OF INCOME TAX Vs. NATIONAL ALLOY AND METAL WORKS P LTD
September 12, 1988
COMMISSIONER OF INCOME TAX Vs. RAMNAGAR CANE AND SUGAR CO LTD
October 3, 1988
COMMISSIONER OF INCOME TAX Vs. SIMPLEX CONCRETE PILES INDIA PVT LTD
December 5, 1988
COMMISSIONER OF INCOME TAX Vs. BATA INDIA LTD
December 6, 1988
COMMISSIONER OF INCOME TAX Vs. SRIRAM INDUSTRIAL DISTRIBUTION
December 8, 1988
COMMISSIONER OF INCOME TAX Vs. SREELEKHA BANERJEE
December 9, 1988
COMMISSIONER OF INCOME TAX Vs. MADANLAL SOHANLAL
December 7, 1988
COMMISSIONER OF INCOME TAX Vs. NIPPON YUSEN KAISHA
December 21, 1988
COMMISSIONER OF INCOME TAX Vs. SOORAJMALL NAGARMULL
December 22, 1988
COMMISSIONER OF INCOME TAX Vs. D S BLACKWOOD
December 22, 1988
COMMISSIONER OF INCOME TAX Vs. G BASU AND CO
December 22, 1988
COMMISSIONER OF INCOME TAX Vs. BENARASHILAL KATARUKA
December 23, 1988
COMMISSIONER OF INCOME TAX Vs. JASWANTIRAJ
December 16, 1988
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN SANITARY WARE AND INDUSTRIES LTD
December 16, 1988
COMMISSIONER OF INCOME TAX Vs. NURUDDIN
December 16, 1988
COMMISSIONER OF INCOME TAX Vs. RAM SANKAR PRASAD
December 20, 1988
COMMISSIONER OF INCOME TAX Vs. RAIGARH JUTE MILLS LTD
December 20, 1988
COMMISSIONER OF INCOME TAX Vs. SUPER STEEL SALES CO
December 21, 1988
COMMISSIONER OF INCOME TAX Vs. RANGALAL BAGARIA
December 14, 1988
COMMISSIONER OF INCOME TAX Vs. HEMRAJ MAHABIR PROSAD P LTD
December 13, 1988
COMMISSIONER OF INCOME TAX Vs. NATIONAL INSURANCE CO LTD
December 14, 1988
COMMISSIONER OF INCOME-TAX Vs. MANSUKHRAI MORE
August 1, 1988
COMMISSIONER OF INCOME-TAX Vs. ASSAM CO. (INDIA) LTD.
March 18, 1988
COMMISSIONER OF INCOME-TAX Vs. CALCUTTA STEEL CO. LTD
March 12, 1988
COMMISSIONER OF INCOME-TAX Vs. HINDUSTHAN ALUMINIUM CORPORATION LTD
August 9, 1988
COMMISSIONER OF WEALTH TAX Vs. BHAGWAN PROSAD KANOI
August 8, 1988
CONTROLLER OF ESTATE DUTY Vs. S M ZAKI
August 16, 1988
COOKE AND KELVEY PROPERTIES PRIVATE LTD Vs. UNITED BANK OF INDIA
December 2, 1988
CORRUGATING AND PAPER PROCESSING COMPANY P LTD Vs. COLLECTOR OF C EX
July 1, 1988
CURICKSHANK AND CO LTD Vs. APPELLATE COLLECTOR OF CUSTOMS
March 29, 1988
D.L. CHATTERJEE Vs. FOREMOST DAIRIES LTD
February 18, 1988
DAKHINA RANJAN HORE Vs. STATE
May 6, 1988
DARJEELING DOOARS PLANTATIONS LTD Vs. COMMISSIONER OF INCOME-TAX
March 4, 1988
DAYAPARA TEA CO LTD Vs. ASST COLLECTOR OF CENTRAL EXCISE
February 26, 1988
DAYAPARA TEA CO LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
March 4, 1988
DEB PARSAD CHINEY @ DEBI PROSAD CHINEY Vs. THE STATE OF WEST BENGAL
August 10, 1988
DEBAPRASAD KORURI Vs. HIRALAL SHAW
May 20, 1988
DEBRAJ HALDAR Vs. ASSISTANT REGISTRAR CO OP SOC
March 31, 1988
DENA BANK Vs. AMIYA KUMAR DEY
March 25, 1988
DENA BANK Vs. AMIYA KUMAR DEY
April 25, 1988
DEO KUMAR SARAF Vs. UNION OF INDIA
September 28, 1988
DHANANJOY JANA & ANR. Vs. STATE OF WEST BENGAL & ORS.
December 14, 1988
DHARAMADAS PAL AND OTHERS Vs. KRISHNADHAN PAL
February 26, 1988
DHARAMSI LILADHAR VORA Vs. MUNICIPAL CORPORATION RAJKOT
February 26, 1988
DHAULAGIREE POLYOLEFINS PVT LTD Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
March 8, 1988
DHIRENDRA Vs. STATE
October 12, 1988
DIBRUGARH CO LTD Vs. COMMISSIONER OF INCOME TAX
October 3, 1988
DILIP DE SARKAR & ANR. Vs. ANIL KRISHNA PAL & ORS.
July 13, 1988
DILIP KUMAR ROY Vs. STATE OF WEST BENGAL
May 5, 1988
DINESH CHANDRA SARKAR Vs. STATE OF WEST BENGAL & ORS.
January 14, 1988
DINESH DAS Vs. STATE
May 13, 1988
DINESH KUMAR NEVATIA Vs. COLLECTOR OF CUSTOMS
July 27, 1988
DIPAK GHOSH Vs. RINA MAJUMDAR
September 26, 1988
DIPTENDU NAYEK Vs. STATE OF WEST BENGAL
October 7, 1988
DIWAN BROTHERS Vs. COLLECTOR OF CUSTOMS
July 27, 1988
DULAL CHANDRA Vs. BANAMALI GUCHAIT
February 1, 1988
DULAL CHANDRA DEY Vs. ANJALI DEY
February 22, 1988
DULAL CHANDRA GHOSH Vs. STATE
April 6, 1988
DWARKA PRASAD BAJAJ Vs. COMMISSIONER OF INCOME TAX
December 6, 1988
DYTRON INDIA LTD Vs. STATE
April 22, 1988
EAST INDIA CLINIC LTD Vs. STATE OF WEST BENGAL
December 6, 1988
EASTERN PAPER MILLS LTD Vs. STATE
February 20, 1988
EASTERN SPINNING MILLS AND INDUSTRIES LIMITED Vs. UNION OF INDIA
June 7, 1988
EQUITABLE INVESTMENT CO. (P.) LTD. Vs. INCOME-TAX OFFICER, G. WARD
February 19, 1988
EXPRESS BOTTLERS SERVICES PVT LTD Vs. PEPSI INC
March 24, 1988
FOOD CORPORATION OF INDIA Vs. BIRENDRA NATH DHAR
March 8, 1988
FOOD CORPORATION OF INDIA Vs. UMANATH BHAGAT AND MONGAL CHANDRA ROY & ORS.
July 15, 1988
G S ATWAL AND CO ENGINEERS PVT LTD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
August 29, 1988
GHANSHYAM CHEJRA Vs. COLLECTOR OF CUSTOMS
December 16, 1988
GIRIDHARILAL GOENKA Vs. COMMISSIONER OF INCOME TAX
December 14, 1988
GIRINDRA NATH MUKHERJEE Vs. SOUMEN MUKHERJEE
March 9, 1988
GITA MUKHERJEE Vs. PRABHAT KUMAR DUTTA
April 12, 1988
GOBARDHAN PATRA Vs. ASHUTOSH NANDY
March 28, 1988
GOBINDA CHANDRA MANNA Vs. PARESH CHANDRA PRAMANIK
March 9, 1988
GOBINDA CHANDRA MONDAL Vs. SAMARENDRA NATH KUNDU
March 17, 1988
GOKUL CHANDRA PAL Vs. STATE OF WEST BENGAL & ORS.
May 20, 1988
GOPAL CH PAUL Vs. AMALA MONDAL
October 12, 1988
GOPAL CHANDRA KARAR Vs. SADHANA KARAR
March 2, 1988
GOPAL CHANDRA PANDA Vs. STATE OF WEST BENGAL
August 17, 1988
GOPAL HOSIERY Vs. ASSISTANT COLLECTOR OF C EX
April 8, 1988
GOPALJI SHAW Vs. INCOME TAX OFFICER D WARD
March 4, 1988
GOUR ROYCHOWDHURY Vs. STATE OF WEST BENGAL
April 15, 1988
GRAMOPHONE CO OF INDIA LTD Vs. BALESWAR
February 26, 1988
GUNENDRA KUMAR Vs. DURA STEAMSHIP LTD
September 5, 1988
GURUPRASAD Vs. STATE OF W B
April 28, 1988
GYAN SINGH & ORS. Vs. GULJAR SINGH & ORS.
March 8, 1988
H N BHATTACHARJEE Vs. P B VENKATA SUBRAMANIUM
March 18, 1988
HARANATH MUKHERJEE Vs. STATE
May 9, 1988
HARBANSLAL MALHOTRA AND SONS LTD Vs. INCOME TAX OFFICER
December 21, 1988
HARENATH MUKHERJEE Vs. STATE OF WEST BENGAL
May 2, 1988
HARENDRA NATH BURMAN Vs. SUPROVA BURMAN AND ANOTHER
July 11, 1988
HARI PATBANDHA Vs. STATE
March 8, 1988
HARIHAR ROY Vs. BADRI NARAYAN DAS
February 1, 1988
HASIMUDDIN MONDAL Vs. GOLAM MAHABUB
December 15, 1988
HELEN ROY CHOWDHURY Vs. BAMA CHARAN MUKHERJEE
April 27, 1988
HIMALAYA CO LTD Vs. INCOME TAX OFFICER
December 28, 1988
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
March 9, 1988
HONG KONG BANK HONG KONG AND SHANGHAI BANKING CORPORATION Vs. ADDITIONAL CHIEF INSPECTOR SHOPS AND ESTABLISHMENT GOVT OF WEST BENGAL
September 9, 1988
HOWRAH MILL LIMITED Vs. STATE OF WEST BENGAL
April 12, 1988
HOWRAH STORES Vs. EIGHTH INDUSTRIAL TRIBUNAL
July 15, 1988
HOWRAH WHOLESALE FISH TRADERS ASSOCIATION Vs. STATE OF W B
April 28, 1988
HPD CHOUDHURY Vs. USHA RANI BOSE
March 28, 1988
I T C LTD Vs. UNION OF INDIA
October 12, 1988
IN RE : KEWAL CHAND MIMANI Vs. STATE OF WEST BENGAL & ORS.
May 16, 1988
IN RE: BANAMALI GURAI & ANR. Vs. STATE
May 5, 1988
IN RE: MOHIT SENGUPTA AND ORS. Vs. STATE
April 15, 1988
IN RE: SM. TARADEVI CHURIWALLA Vs. STATE
May 17, 1988
INCOME TAX OFFICER Vs. SAVITRI DEVI SEVA TRUST
March 2, 1988
INDIAN ALUMINIUM CO LTD Vs. THIRD INDUSTRIAL TRIBUNAL
April 15, 1988
INDIAN ALUMINIUM CO LTD Vs. UNION OF INDIA
May 20, 1988
INDIAN ASSOCIATION FOR THE CULTIVATION OF SCIENCE Vs. CHITTARANJAN SAHU
July 18, 1988
INDIAN CABLE CO. LTD. Vs. FIFTH INDUSTRIAL TRIBUNAL & ORS.
August 9, 1988
INDIAN DIE C C P LTD Vs. STATE OF WEST BENGAL
May 13, 1988
INDIAN DUPLICATOR CO. LTD. Vs. ADDL. COLLECTOR, CENTRAL EXCISE AND ORS.
April 20, 1988
INDIAN TEA PACKETING INDUSTRIES AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
March 28, 1988
INDO COAL CO. LTD. & ORS. Vs. STATE OF BIHAR & ORS.
August 19, 1988
JAGADAMBA COKE MFG ENTERPRISES Vs. UNION OF INDIA
August 26, 1988
JAGADISH PRASAD KEDIA Vs. STATE OF WEST BENGAL
March 25, 1988
JAGANNATH MANDAL Vs. STATE OF WEST BENGAL
September 6, 1988
JAGMOHAN BAGLA Vs. DAYANAND AGARWALLA
April 11, 1988
JAIN EXPORTERS PVT LTD Vs. UNION OF INDIA
March 2, 1988
JALIL KHAN Vs. G K W LTD
March 2, 1988
JARDINE HENDERSON LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
April 18, 1988
JAYABATI ROY & ANR. Vs. UNION OF INDIA & ORS.
December 20, 1988
JAYANTANATH MAZUMDAR Vs. STATE OF WEST BENGAL
March 23, 1988
JAYASREE DEBI & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
August 30, 1988
JAYATI LAILA KABIR Vs. UNION OF INDIA & OTHERS
February 24, 1988
JITENDRA NATH Vs. NARENDRA KUMAR
February 19, 1988
JITENDRA NATH RAPTAN Vs. STATE OF WEST BENGAL
June 3, 1988
JOYTIRMOY GANGULY Vs. STATE
November 24, 1988
JYOTI SARMA Vs. THE STATE
August 31, 1988
KALI PROSAD MALLICK Vs. CALCUTTA MUNICIPAL CORPORATION
July 15, 1988
KALIDAS MITRA Vs. STATE OF WEST BENGAL
August 11, 1988
KALIPADA SON Vs. SATYA RANJAN SARKAR & ORS.
March 28, 1988
KALYAN KUMAR BASAK Vs. SALIL KUMAR BASAK
August 5, 1988
KAMRUL HUDA Vs. STATE
November 17, 1988
KAMRUL HUDA Vs. THE STATE
November 16, 1988
KANWAR SINGH Vs. INSPECTOR GENERAL OF POLICE, CENTRAL RESERVE POLICE FORCE & ORS.
July 6, 1988
KARUNAMOY NANDI Vs. STATE OF WEST BENGAL
February 29, 1988
KAUSHAL KUMAR AND BROS Vs. COMMISSIONER OF INCOME TAX
July 11, 1988
KHETWAT CHEMICALS AND FERTILIZERS LTD Vs. COLLECTOR OF CUSTOMS
July 21, 1988
KHUB CHAND KUNDANMAL Vs. UNION OF INDIA
December 13, 1988
KIRBY (INSPECTOR OF TAXES) Vs. THORN E. M. I. PLC.
February 15, 1988
KISHORI MOHAN DASGUPTA Vs. DAMODAR VALLEY CORPORATION & ORS
November 11, 1988
KOLEY (A.K.) AND OTHERS Vs. STATE AND ANOTHER
July 18, 1988
KRISHNA DAS DUTTA Vs. MAHAMAYA DEVI AND OTHERS
March 14, 1988
KRISHNA PADA MONDAL Vs. MAHAMAYA MALLICK
December 20, 1988
KUSUM KUMARI MAL Vs. CALCUTTA STATE TRANSPORT CORPORATION
June 6, 1988
KWALITY ICE CREAMS LTD. Vs. INDIAS HOBBY CENTRE PVT. LTD.
May 16, 1988
LAVA MISHRA Vs. COLLECTOR OF CUSTOMS
April 6, 1988
LIFE INSURANCE CORPORATION OF INDIA Vs. AMALENDU GUPTA
April 29, 1988
M/S BANGSHIDHAR AGARWAL Vs. WEST BENGAL STATE ELECTRICITY BOARD
March 17, 1988
M/S. NATIONAL PROJECTS CONSTRUCTION Vs. LABOUR ENFORCEMENT OFFICER, GOVERNMENT OF INDIA
March 14, 1988
M/S. SUR INDUSTRIES PRIVATE LTD. Vs. W.B. STATE LEATHER INDUSTRIES DEVELOPMENT CORPORATION LTD.
August 29, 1988
MACKINLAY (INSPECTOR OF TAXES) Vs. ARTHUR YOUNG MCCLELLAND MOORES & CO.
January 29, 1988
MACKINNON MACKENZIE AND CO LTD Vs. COLLR OF CUSTOMS
September 28, 1988
MADAN MOHAN DAS Vs. STATE OF WEST BENGAL
February 16, 1988
MADAN MOHAN DEY Vs. UNITED BANK OF INDIA
July 8, 1988
MADANLAL AGARWALLA Vs. STATE
June 1, 1988
MAHAMAYA BANERJEE Vs. STATE
April 5, 1988
MAHESWARI BALIKA V1DYALAYA Vs. STATE OF WEST BENGAL
April 22, 1988
MAHINDRA AND MAH1NDRA LTD Vs. KOHINOOR DEBI
December 1, 1988
MAITRA RAHAMAN & ORS. Vs. THE STATE
December 20, 1988
MANAK CHAND RAMPURIA Vs. STATE OF WEST BENGAL
March 2, 1988
MANINDRA NATH MUKHERJI Vs. UNION OF INDIA
February 12, 1988
MANU BHAI SOME CHAND VORA Vs. S K KAR S D J M ALIPORE
September 21, 1988
MARTIN BURN LIMITED Vs. STEEL AUTHORITY OF INDIA LTD.
July 27, 1988
MASTER STEVEDORES ASSOCIATION Vs. CALCUTTA DOCK LABOUR BOARD
October 11, 1988
MAULINS OF INDIA LTD. Vs. STATE OF WEST BENGAL
September 28, 1988
MAYABALA DUTTA Vs. STATE OF WEST BENGAL
July 7, 1988
MD. IBRAHIM HAZI MOLLAH Vs. ASSTT.COLLECTOROF CUSTOMS AND ORS.
May 6, 1988
MEHERUNNESHA Vs. NARUL MEAN ALIAS NURUL MAIAN
February 18, 1988
MEHERUNNESHA Vs. NARUL MEAN ALIAS NURUL MIAN
February 23, 1988
METHOD TRADING AND INVESTMENT LTD Vs. SHREE AMBICA JUTE MILLS LTD
September 20, 1988
MIHIR KUMAR GHOSH Vs. STATE OF WEST BENGAL
December 9, 1988
MIHIR KUMAR HAZRA CHOWDHURY Vs. UNION OF INDIA
August 19, 1988
MINA ADHIKARI Vs. STATE OF WEST BENGAL
July 4, 1988
MITA GUPTA Vs. PRABIR KUMAR GUPTA
June 2, 1988
MITA GUPTA Vs. PRABIR KUMAR GUPTA
May 20, 1988
MLTFLR KUMAR MA2RA CHOWDMUKY Vs. UNION OF INDIA
August 19, 1988
MOHAMMAD ALI Vs. SALIMA KHATOON ALIAS BEGUM
July 1, 1988
MOHAMMAD ISHAQUE Vs. STATE OF WEST BENGAL
July 14, 1988
MOHIT LAL DAS Vs. REBA RANI SAHA
July 5, 1988
MOLINA GHOSH Vs. STATE OF WEST BENGAL AND ORS.
May 31, 1988
MONO RANJAN DASGUPTA Vs. SUCHITRA GANGULY
February 19, 1988
MONORAMA SAHA Vs. STATE
March 24, 1988
MR. NAWSHER ALI & ORS. Vs. STATE OF WEST BENGAL
April 15, 1988
MRS. DOLLY MUKHERJEE Vs. THE TRUSTEES OF THE INDIAN MUSEUM AND ANR.
October 7, 1988
MRS. REKHA MUKHERJEE Vs. ASHIS KUMAR DAS & ORS.
February 11, 1988
MUKTARUDDIN AHEMED KHAN Vs. MIDNAPORE CO OP LAND DEVELOPMENT BANK LTD
March 17, 1988
MUNSHI ASRAFUR RAHAMAN Vs. MUNSHI RAFIQUL RAHAMAN @ MOYNA, & ORS.
September 30, 1988
MURARI MOHAN MUKHERJEE Vs. KANAI LAL DE
February 19, 1988
MURARI MOHAN MUKHERJI Vs. INCOME TAX OFFICER B WARD
February 19, 1988
MURAT VINIYOG LTD Vs. REGISTRAR OF ASSURANCES
February 1, 1988
N P C CORPN LTD Vs. S P ENTERPRISE P
July 8, 1988
N.K. GOSSAIN AND CO. PVT. LTD. Vs. DYTRON (INDIA) LTD.
April 22, 1988
NAMITA MUKHERJEE Vs. INCOME TAX APPELLATE TRIBUNAL
September 27, 1988
NARAYAN CHANDRA Vs. STATE
November 30, 1988
NARAYAN CHANDRA DEY Vs. STATE OF WEST BENGAL & ORS.
July 6, 1988
NARAYAN PRASAD DUTTA Vs. COLLECTOR OF C E
July 27, 1988
NARENDRA NATH HAZRA & ORS. Vs. MAHAPADA SAMANTA & ORS.
August 10, 1988
NATIONAL AGRICULTRAL CO OP MARKETING FEDERATION OF INDIA LAT Vs. RAM NARAYAN TEK
April 15, 1988
NATIONAL INSULATED CABLE CO OF INDIA LTD Vs. UNION OF INDIA
August 26, 1988
NATIONAL INSURANCE COMPANY LTD Vs. BAIJAYANTI MUKHERJEE
March 28, 1988
NEW HOWRAH TRANSPORT CO Vs. STATE OF W B
December 12, 1988
NEW HOWRAH TRANSPORT CO. & ANR. Vs. STATE OF WEST BENGAL & ORS.
December 16, 1988
NIHARBALA BANERJEE Vs. STATE
September 20, 1988
NIRAMJAN KHANRA Vs. SHYAMAL KUMAR MUKHERJEE
June 28, 1988
NIREN SAMANTA Vs. RENT CONTROLLER CALCUTTA
February 25, 1988
NISIKANTA ROY CHOWDHURY Vs. BHARATI PAUL
March 18, 1988
NON-GOVT. SCHOOL PENSIONERS' ASSOCIATION Vs. STATE OF WEST BENGAL
July 1, 1988
NURNAHAR BEWA Vs. RABINDRA NATH DEV
May 12, 1988
ORIENT LONGMAN LTD Vs. JAYATI LAILA KABIR
June 13, 1988
OTA FALLOONS FORWARDERS PVT LTD Vs. BOARD OF TRUSTEES AT THE PORT OF CALCUTTA
July 19, 1988
PACHA SK. Vs. THE STATE
October 12, 1988
PANCHANAN SAMANTA Vs. LAKSHMI MONDAL
August 10, 1988
PARTHA PRATIM BANDOPADHYAY Vs. STATE OF WEST BENGAL
April 27, 1988
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. UNION OF INDIA
July 1, 1988
Philips Workers Union Vs. Registrar of Trade Unions
August 12, 1988
PIARI MOHAN KAPOOR Vs. SUDHINDRA NATH SAHA
September 6, 1988
PLASTELLA Vs. CONTROLLER OF PATENTS AND DESIGNS
May 16, 1988
PRADIP KUMAR HAZRA Vs. MANAGING DIRECTOR DURGAPUR STATE TRANSPORT CORPORATION DURGAPUR
April 15, 1988
PRADIP KUMAR SARKAR AND ORS. Vs. LUXMI TEA CO. LTD. AND ORS.
July 6, 1988
PRAKASH SEN Vs. STATE
February 29, 1988
PRAN PRASHAD Vs. COMMERCIAL TAX OFFICER
August 18, 1988
PRASANTA KUMAR SETH Vs. SPECIAL OFFICER AND SECRETARY BOARD OF REVENUE WEST BENGAL
May 16, 1988
PRATIMA ROY Vs. COMMISSIONER OF INCOME TAX
June 13, 1988
PRAVIN CHANDRA LILADHAR Vs. MADAN MOHAN JAIDKA & ORS.
July 8, 1988
PROBHAT CHANDRA KANRAR Vs. RANI BALA KANRAR
July 19, 1988
PURNA CHANDRA PANDA Vs. REVENUE OFFICER TAKI SETTLEMENT C CAMP
December 14, 1988
R S CAMBRAY AND CO P LTD Vs. BISHNU BANERJEE
February 1, 1988
RABINDRA NATH BISWAS, HEAD SURVEYOR (RETD.) Vs. B.C. MOOKERJEE, SECRETARY, DEPARTMENT OF LAND AND LAND REFORMS, GOVT. OF WEST BENGAL & ORS.
January 28, 1988
RABINDRA NATH SETH Vs. SURESH CHANDRA DAS
December 15, 1988
RADHA RAMAN MAHAPATRA & ORS. Vs. GANGADHAR BERA & ORS.
August 31, 1988
RADHESHYAM KEDIA Vs. SRINIWAS PANDIT
August 26, 1988
RAFULLA KUMAR GHOSH Vs. FARM MANAGER SISAL PLANTATION FARM
August 30, 1988
RAGHUNATH PRASAD PODDAR Vs. STATE OF WEST BENGAL
March 10, 1988
RAHIPADA SAHA Vs. STATE OF WEST BENGAL
September 29, 1988
RAJ KISHORE TEWARI Vs. UNION OF INDIA
March 22, 1988
RAJ KUMAR GUPTA Vs. BARBARA GUPTA
July 21, 1988
RAJESH THAKUR Vs. STATE
May 16, 1988
RAJMOHINI JHAMB Vs. CORPORATION OF CALCUTTA
March 25, 1988
RAM KRISHNA AGARWALLA Vs. CONTROLLER OF CENTRAL EXCISE
January 20, 1988
RAMISH FRANCIS TOPPO Vs. VIOLET FRANCIS TOPPO
August 22, 1988
RAMNUGGER CANE AND SUGAR CO LTD Vs. SUPERINTENDENT OF C EX
August 5, 1988
RANGALAL MONDAL Vs. SUDARSAN BURMAN
August 26, 1988
RANJIT GUHA NEOGY @ RUNU GUHA NEOGY Vs. STATE OF WEST BENGAL & ORS.
July 15, 1988
RATNAMALA DASI Vs. RATAN SINGH BAWA
April 15, 1988
RENUPADA HAIDER AND ANOTHER Vs. STATE
March 25, 1988
RISHI EXPORTS Vs. COLLECTOR OF CUSTOMS
June 24, 1988
S M CHOPRA SONS Vs. RAJENDRA PROSAD
February 1, 1988
S M M ISLAM Vs. CHIEF COMMISSIONER OF INCOME TAX ADMINISTRATION AND COMMISSIONER OF INCOME TAX
March 21, 1988
S S BHOWMICK Vs. SUSAMA BOSE
March 1, 1988
S S SHIPMANAGEMENT PVT LTD Vs. BOARD OF TRUSTEES
May 6, 1988
S.K. SARAF, COMMERCIAL MANAGER, ABC PRODUCTS LTD. Vs. JAGDISH CHANDRA NIJHAWANI
August 9, 1988
S.N. BHOWMIK Vs. STATE
July 29, 1988
SACHINDRA NATH PAUL Vs. SM. KALPANA RANI PAUL
August 8, 1988
SAD ALI KHAN Vs. STATE OF W.B.
May 13, 1988
SADANANDA SEN Vs. STATE OF WEST BENGAL
July 15, 1988
SADHAN KUMAR ROY Vs. SASWATI ROY BANERJEE
February 11, 1988
SAFIKUR RAHAMAN Vs. STATE OF WEST BENGAL
April 22, 1988
SAMARJIT CHAKRAVORTY Vs. NANDALAL KARMAKAR
December 23, 1988
SAMARJIT GHOSE Vs. ASWINI KUMAR MITRA
May 3, 1988
SAMBHU NATH AGARWAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 1, 1988
SAMERANDRA NATH BHOWMIK Vs. STATE OF WEST BENGAL
July 6, 1988
SAMIRAN GUHA ROY Vs. STEEL AUTHORITY OF INDIA LTD
March 11, 1988
SANJAY DALMIA Vs. ADDITIONAL COLLECTOR OF C EX AND CUSTOMS
December 22, 1988
SANKAR KUMAR MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
September 6, 1988
SANKAR LAL SARAF Vs. ASSISTANT COLLECTOR OF CUSTOMS
July 21, 1988
SANKAR LAL SHAW Vs. STATE OF WEST BENGAL
April 25, 1988
SANKARI PROSAD SARKAR Vs. RANJIT SANKAR CHOWDHURY
May 19, 1988
SANTI CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
July 11, 1988
SANTOSH KUMAR GHOSH Vs. WEST BENGAL STATE ELECTRICITY BOARD
March 11, 1988
SASTI KANTA HATI Vs. STATE OF WEST BENGAL
July 11, 1988
SATIPATI CHATTERJEE Vs. UNIVERSITY OF CALCUTTA
February 3, 1988
SATYAM CO OP HOUSING SOCY LTD Vs. CALCUTTA IMPROVEMENT TRUST
May 13, 1988
SATYAM CO-OPERATIVE HOUSING SOCIETY LTD. Vs. CALCUTTA IMPROVEMENT TRUST & ORS.
July 20, 1988
SECRETARY SALKIA SRI KRISHNA VIDYALAYA Vs. KAILASH NATH RAI
December 19, 1988
SHARAD HIMATLAL DAFTARY Vs. COLLECTOR OF CUSTOMS
January 29, 1988
SHIB RANJAN BANERJEE Vs. STATE
March 23, 1988
SHIBENDU MOHAN LAHIRI Vs. STATE OF WEST BENGAL
April 6, 1988
SHIKHA DUTTA Vs. STATE
May 31, 1988
SHREE GANESH STEEL ROLLING MILLS Vs. UNION OF INDIA
October 3, 1988
SHRI SHRI ISWAR SATYANARAYANJEE & ORS. Vs. ADMINISTRATOR, CORPORATION OF CALCUTTA & ORS.
July 11, 1988
SHRILAL BAJORIA Vs. STATE
July 14, 1988
SHYAMAL MITRA MUSTAFI Vs. J.G. SAGGI
October 12, 1988
SHYAMSUNDER BAGARIA Vs. SUNIL SINGH RAJ AND ORS.
January 25, 1988
SIBNATH MUKHOPADHYAY Vs. SUMITA MUKHOPADHYAY CHATTERJEE
April 25, 1988
SIDDHESWAR DAS Vs. DHIRENDRA NATH DAS
September 22, 1988
SIDHESWAR CHATTERJEE Vs. KHARBANA HIGH SCHOOL
December 2, 1988
SITAC PVT LTD Vs. STATESMAN LTD
January 18, 1988
SITAL CHANDRA DAS & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
September 7, 1988
SK YUSUF Vs. STATE
March 2, 1988
SM. MITA GUPTA Vs. PRABIR KUMAR GUPTA
June 20, 1988
SM. RATU DUTTA Vs. STATE OF WEST BENGAL & ORS.
December 15, 1988
SMT LATIKA PRAMANIK & ORS. Vs. THE STATE & ANR.
February 18, 1988
SMT. ARCHANA GUHA Vs. SRI RANJIT GUHA NEOGI @ RUNU GUHA NEOGI
July 7, 1988
SMT. BINA SENGUPTA Vs. UNION OF INDIA & ORS.
December 8, 1988
SMT. SIBANI DUTTA Vs. THE STATE OF WEST BENGAL AND KINKAR NATH DUTTA (DE FACTO COMPLAINANT) (AIDED WITH THE LEAVE OF THE COURT)
January 27, 1988
SOVARANI GHOSE Vs. BENGAL STEEL INDUSTRIES LTD.
May 17, 1988
SPECIAL SECY GOVT OF W B Vs. STATE BANK OF INDIA
April 12, 1988
SREE SREE GOPAL JEW & ORS. Vs. STATE OF WEST BENGAL & ORS.
April 27, 1988
SRI ATLANTA PAUL & ORS. Vs. STATE OF WEST BENGAL & ORS.
June 24, 1988
SRI KAMALA KANTA KAR Vs. THE STATE OF WEST BENGAL & ORS.
May 19, 1988
SRIGOPAL BAGLA Vs. BHAWANI SANKAR SANTHALIA
May 4, 1988
SRIKANTA HALDER Vs. UNION OF INDIA
September 15, 1988
STAR ROLLING MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
June 8, 1988
STATE Vs. P N KAKKAR
November 25, 1988
STATE Vs. BENGAL BUILDERS
November 17, 1988
STATE BANK OF INDIA Vs. MOHURAGANG GULMA TEA ESTATE
May 17, 1988
STATE OF W B Vs. SHREE BRAHMA OIL MILLS
May 11, 1988
STATE OF W B Vs. MOHON GHOSH
January 18, 1988
STATE OF W B Vs. GANGADHAR DAWN
August 8, 1988
STATE OF WEST BEHGAL Vs. BIRESWAR CHATTERJEE
December 22, 1988
STATE OF WEST BENGAL Vs. INDIA CONSTRUCTION CO
October 5, 1988
STATE OF WEST BENGAL Vs. ANANDA GOPAL CHAKRABORTY
April 27, 1988
STATE OF WEST BENGAL Vs. MAHAMAYA BANERJEE
April 5, 1988
STATE OF WEST BENGAL Vs. SREE BRAMHA OIL MILLS
May 11, 1988
STATE OF WEST BENGAL Vs. SIREMULL JAIN
December 6, 1988
STATE OF WEST BENGAL Vs. WEST BENGAL SUPERVISORS AND EMPLOYEES ASSOCIATION
February 15, 1988
STATESMAN LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
July 9, 1988
STEEL AUTHORITY OF INDIA LIMITED Vs. DILIP KUMAR DEBNATH
March 8, 1988
STEEL AUTHORITY OF INDIA LTD. & ANR. Vs. UJJAL KUMAR BHOWMICK
July 26, 1988
STEEL ROLLING MILLS OF HINDUSTHAN P LTD Vs. COMMISSIONER OF INCOME TAX
December 13, 1988
SUBHAS CHANDRA BOSE Vs. E S I CORPORATION
April 4, 1988
SUDHANGSHU MOHAN CHAKRABORTY Vs. LIFE INSURANCE CORPORATION OF INDIA
March 14, 1988
SUJATA MAITRA Vs. STATE OF W B
November 24, 1988
SUMANA DAS Vs. BISWANATH MUKHERJEE
February 29, 1988
SUNIL KUMAR MONDAL Vs. UNION OF INDIA
August 22, 1988
SURESH KUMAR Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
June 1, 1988
SURINDRA MOHAN MAJUMDAR Vs. BABULAL TUDU
July 8, 1988
SUSHIL KUMAR CHAKRABORTY Vs. LIFE INSURANCE CORPORATION OF INDIA
March 4, 1988
SUSHIL KUMAR KAYAN Vs. ASSTT COLLECTOR OF CUSTOMS
September 15, 1988
SWADESH RANJAN SARKAR Vs. STATE
September 22, 1988
SWAPAN DASGUPTA Vs. NAVIN CHAND SUCHANTI
January 12, 1988
SWAPAN KUMAR ROY Vs. LAKSMI NARAYAN GUPTA
January 18, 1988
SWAPNA GHOSH Vs. SADANANDA GHOSH
July 22, 1988
SWISS WRITING INSTRUMENTS CO PVT LTD Vs. STATE OF WEST BENGAL
September 26, 1988
SYNDICATE BANK OFFICERS ASSOCIATION Vs. UNION OF INDIA
March 17, 1988
TAIYAB SHEIKH Vs. STATE
February 19, 1988
TANDON BROS Vs. STATE OF WEST BENGAL
August 26, 1988
TANWIR EQBAL Vs. UNION OF INDIA
June 24, 1988
TAPAN KUMAR MITRA Vs. STATE OF WEST BENGAL
January 18, 1988
TARA PROPERTIES PVT LTD Vs. ALLIED RESINS AND CHEMICALS LTD
October 11, 1988
TARAK BALA DASI Vs. STATE
October 11, 1988
TATA IRON AND STEEL COMPANY LTD Vs. RAMNIWAS PODDAR
December 12, 1988
THE DISTRICT ELECTRICAL ENGINEERS & ORS. Vs. HARNUM KAUR & ORS.
December 19, 1988
THE FEDERAL BANK LIMITED Vs. SHREE HANUMAN JUTE MILLS LIMITED
March 24, 1988
THE SAMSING PLANTATION & INDUSTRIES LTD. & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
August 3, 1988
TILOKRAM GHOSH Vs. GITA RANI SADHUKHAN
May 11, 1988
TIM SHAW PRIVATE LTD Vs. UNION OF INDIA
April 27, 1988
TRIDENT TELEVISION PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
December 16, 1988
TRIPURA JUTE MILLS LTD Vs. STANDARD CHARTERED BANK
April 12, 1988
TUSHAR BISWAS Vs. BHABANI PROS AD PAL
February 26, 1988
UMAPADA DUTTA Vs. EASTERN RAILWAY
July 29, 1988
UNION OF INDIA Vs. HANUMAN PRASAD
June 7, 1988
UNION OF INDIA Vs. S H MUMTAZUDDIN
January 28, 1988
UNION OF INDIA (UOI) AND ORS. Vs. BURN STANDARD CO. LTD. AND ORS.
February 2, 1988
URMILA BALA DASI Vs. PROBODH CHANDRA GHOSH
October 12, 1988
UTPAL KUMAR Vs. MAJULA DEBI
April 11, 1988
WEST BENGAL COUNCIL OF HIGHER SECONDARY EDUCATION & ORS. Vs. TAPAN KUMAR DAS & ORS.
August 5, 1988
WEST BENGAL STATE ELECTRICITY BOARD Vs. B B M ENTERPRISE
July 8, 1988
WEST BENGAL STATE ELECTRICITY BOARD ENGINEERS' ASSOCIATION Vs. STATE OF WEST BENGAL
December 13, 1988
WEST END CATERERS PRIVATE LTD Vs. STATE OF WEST BENGAL
January 13, 1988
ZODIAC INVESTMENT LIMITED F M A T NO 2425 Vs. DURGA INVESTMENT AND TRADING CO
March 14, 1988