Case Index

Title
Date
DILIP D. SHAH Vs. M.N. PRADHAN
February 18, 1988
A A FERNANDES Vs. MODERN MILLS LTD
February 26, 1988
A E INDUSTRIES Vs. UNION OF INDIA
January 1, 1988
A PALANI Vs. STATE OF MAHARASHTRA
February 29, 1988
ABDEALI SHAIKH TAYEBALI ZAIDY Vs. BOMBAY HOUSING AND AREA DEVELOPMENT BOARD
April 7, 1988
ABDUL HAMID KHAN Vs. STATE OF MAHARASHTRA
October 21, 1988
ABDUL HAMID SHAIKH HASSAN Vs. KASHINATH GANESH PARSEKAR
March 10, 1988
ABDUL MAJID ILAHIBUX KHAN Vs. STATE OF MAHARASHTRA
February 12, 1988
ABDUL RAHMAN Vs. DAYARAM
November 30, 1988
ABDUL SATAR S O AHMED SATTAR Vs. STATE OF MAHARASHTRA
June 15, 1988
ABDULRASHID ABDULRAJAK MANER Vs. GULAMHUSEN KUTUBUDDIN MANER
October 18, 1988
ADINATH BALA UPADHYA Vs. LALLUBHAI RAICHAND SHABA
January 8, 1988
AGNELO J.A. PINTO AND ANOTHER Vs. DEPUTY COLLECTOR, LAND ACQUISITION OFFICE AND OTHERS
October 24, 1988
AIRPLAST PVT LTD Vs. D N GAWADE
January 28, 1988
AJIT T MIRCHANDANI OF PUNE Vs. CHANDRA INDERSEN MIRCHANDANI
July 11, 1988
AKARAM BALARAM BUNDELE Vs. RAMRAO TRIMBAKRAO DESHMUKH AND OTHERS
August 12, 1988
ALELUIA DCOSTA Vs. BEATRICE ROSARIO AND ORS.
February 5, 1988
ALEX FERNANDES OF BOMBAY Vs. N A KADAM
February 26, 1988
ALEX MARTIN FERNANDES Vs. STATE OF MAHARASHTRA
July 12, 1988
ALLAHABAD BANK Vs. RAMSWARUP CLOTH TRADERS
January 15, 1988
AMAL Vs. STATE OF MAHARASHTRA
December 21, 1988
AMRATLAL VALJI Vs. SAGAR MAHAL CO OP HOUSING SOC
July 26, 1988
AMRUT RAYOO ANVEKAR Vs. UNION OF INDIA
April 4, 1988
ANANDKUMAR CHANDANLAL JAISWAL Vs. MADHURI
March 14, 1988
ANANDKUMAR RAGHUNATH RAY Vs. STATE OF MAHARASHTRA
November 22, 1988
ANANDRAO GANPATRAO SABLE Vs. MADHAVRAO RAMRAO KANASE
November 22, 1988
ANANDRAO GANPATRAO SABLE Vs. MADHAVRAO RAMRAO KANASE
November 28, 1988
ANJANABAI Vs. STATE OF MAHARASHTRA
January 13, 1988
ANNIE LEWIS Vs. L I C OF INDIA
March 29, 1988
ANTIFRICTION BEARINGS CORP LTD Vs. UNION OF INDIA
April 6, 1988
ANTIFRICTION BEARINGS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
December 12, 1988
ANTONIE DOUROADO Vs. NILKANT SINAI KONTOK
July 29, 1988
ARJUN G. KATEKAR Vs. THE STATE OF MAHARASHTRA & ORS.
September 16, 1988
ARJUN HAN GAWAS Vs. STATE OF MAHARASHTRA
January 6, 1988
ARJUN NAGU SOKATE Vs. STATE OF MAHARASHTRA
August 26, 1988
ARUN Vs. ANANT
June 17, 1988
ARUN DATTATRAY Vs. SHAIKH NIZAM BABUMIYA JAGIRDAR
July 4, 1988
ARUN KESHAV GOKHALE Vs. AVINASH KRISHNAJI BINIWALE
February 4, 1988
ARUN KESHAV GOKHALE Vs. AVINASH KRISHNAJI BINIWALE
February 12, 1988
ARUN RAMDAS KHIRADKAR Vs. STATE OF MAHARASHTRA
January 13, 1988
ARUN TRADING COMPANY Vs. INDIAN OVERSEAS BANK
October 19, 1988
ASHISH STEELS PVT. LTD. Vs. S. MUKHOPADHYAY AND ANOTHER
February 3, 1988
ASHOK Vs. CHAYABAI
June 7, 1988
ASHOK ASANDAS BAHERWANI Vs. ISHWAR PRAKASH CHOPRA
March 24, 1988
ASHOK KRISHNA NAGVENKAR Vs. HARI VISHNOO LOTLEKAR
November 17, 1988
ASHOK SADASHIV ASTIKAR Vs. STATE OF MAHARASHTRA
August 30, 1988
ASHOK STEEL CHAIN MFG CO Vs. UNION OF INDIA
January 8, 1988
ASHOK VASUDEO SHETYE Vs. STATE OF MAHARASHTRA
May 6, 1988
ASHOKE ARYA Vs. M V KAPITAN MITSOS
January 20, 1988
ASIA BANU LACEO AHMED Vs. UNION OF INDIA
August 9, 1988
ASIAN PAINTS (INDIA) LTD. Vs. THE COMMISSIONER OF POLICE, & ORS.
October 14, 1988
ASSARAM RAIBHAH DHAGE Vs. EXECUTIVE ENGINEER SUB DIVISIONAL MULA
October 26, 1988
ASSOCIATION OF ENGINEERING WORKERS Vs. STATE OF MAHARASHTRA
July 28, 1988
ASSOCIATION OF ENGINEERING WORKERS & ORS. Vs. TAPARIA TOOLS LTD. & ORS.
April 22, 1988
ASSOCIATION OF ENGINEERING WORKERS BOMBAY Vs. AUTOMOBILE PRODUCTS OF INDIA LIMITED
March 3, 1988
ASST COLL OF CUSTOMS Vs. MUDAMBI PARTHASARATHY NARAYAN
April 6, 1988
ASSTT COLLECTOR OF CUSTOMS Vs. MUDAMI PARTHASARATHY NARAYAN
April 8, 1988
ATLAS EXPORTERS Vs. K V IRNIRAYA ACCIE
October 12, 1988
ATMARAM S O SUKHDEO PATIL Vs. STATE OF MAHARASHTRA
July 20, 1988
ATOMICA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. B R BALLAL
February 9, 1988
AURANGABAD PAPER MILLS LIMITED Vs. UNION OF INDIA
January 1, 1988
AYESHABI Vs. L HMINGLIANA SECY TO GOVT OF MAHARASHTRA
August 1, 1988
B D JOSHI Vs. SHASHIBALA MADHUSUDAN SHARMA
December 20, 1988
B R SOUND N MUSIC Vs. BHARDWAJ O P
April 4, 1988
B SHANTILAL & COMPANY Vs. STATE OF MAHARASHTRA
October 6, 1988
B SHANTILAL AND COMPANY Vs. STATE OF MAHARASHTRA
October 5, 1988
B.S. VAZ Vs. THE CHAIRMAN & ORS.
June 27, 1988
BABAN GOVIND WAGHMARE Vs. STATE OF MAHARASHTRA
January 14, 1988
BABAN NARAYAN LANDGE Vs. MAHADU BHIKAJI TONCHAR
September 30, 1988
BABU S O BALAJI KALE Vs. DIGAMBAR S O ANNASAHAEB
February 3, 1988
BABU S O NILKANTH YEDNE Vs. STATE OF MAHARASHTRA
November 28, 1988
BABURAO Vs. STATE OF MAHARASHTRA
February 15, 1988
BABURAO DEORAO WANKHEDE Vs. SEWA SAHAKARI SANSTHAS
August 2, 1988
BABURAO GANPAT DESHMUKH Vs. RAMIBAI HUKUMATRAI THAKUR
March 1, 1988
BABURAO LAXMAN PATIL Vs. STATE OF MAHARASHTRA
October 28, 1988
BALKRISHNA MAHADEO APTE Vs. DHANARAM NETAJI CHOUDHARI
July 6, 1988
BALLARPUR INDUSTRIES LTD Vs. UNION OF INDIA
October 11, 1988
BALMER LAWRIE AND COMPANY LIMITED Vs. BALMER LAWRIE EMPLOYEES UNION
March 16, 1988
BALRAM GANPATRAO DODWADKAR Vs. THE STATE OF MAHARASHTRA & ORS.
February 15, 1988
BAMWARI LOLYA S/O RADHAKISAN LOLYA Vs. STATE OF MAHARASHTRA
December 13, 1988
BANK OF BARODA Vs. HAR KISHORE JAIN
December 8, 1988
BANK OF BARODA Vs. SHRIHARI MORESHWAR VAZE
October 17, 1988
BANK OF INDIA Vs. LAFFANS INDIA EXPORTS PRIVATE LIMITED
February 25, 1988
BANSILAL Vs. SECRETARY RASHTRIYA HINDI VIDYALAY SAMITI
November 28, 1988
BARODA RAYON CORPORATION LIMITED BOMBAY Vs. UNION OF INDIA
April 7, 1988
BASILIO N FERNANDES Vs. KRISHNANATH KHANDEPARKAR
April 7, 1988
BHAGABAI Vs. GANGABAI
October 25, 1988
BHAGWAN R SUKHIJA Vs. K L VERMA JOINT SECRETARY
June 15, 1988
BHANDARA DISTRICT CENTRAL CO OP BANK LIMITEDBHANDARA Vs. STATE OF MAHARASHTRA
March 21, 1988
BHARABHAI Vs. STATE OF MAHARASHTRA
June 27, 1988
BHARAT Vs. VICE CHANCELLOR UNIVERSITY OF BOMBAY
June 20, 1988
BHARAT B AND D MFG CO PVT LTD Vs. H P CORPN LTD
July 7, 1988
BHARAT BARREL AND DRUM MFG CO PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
July 1, 1988
BHARAT CHANDULAL NANAVATI Vs. UNITED COMMERCIAL BANK BOMBAY 23
July 11, 1988
BHARAT PETROLEUM CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
June 27, 1988
BHASKAR KESHAV DESHPANDE Vs. ANIL RATI SHAH
February 9, 1988
BHASKAR SITARAM BAPAT Vs. ASSISTANT REGISTRAR CO OP SOC
December 14, 1988
BHIMRAO ASHRUJI MHASKE Vs. SUB DIVISIONAL MAGISTRATE DHULE
July 14, 1988
BHODA JAL MEHTA Vs. HOMI FRAMROZE MEHTA
December 20, 1988
BHOORSINGH PALASINGH Vs. KESHUMAL ARATMAL AND ORS.
January 21, 1988
BMCO TRANSFORMERS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 9, 1988
BOARD OF TRUSTEES OF THE PORT OF MORMUGAO Vs. V M SALGAOKAR PRIVATE LIMITED
October 6, 1988
BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
December 12, 1988
BOMBAY DYEING AND MANUFACTURING CO LTD Vs. UNION OF INDIA
April 5, 1988
BOMBAY TELEPHONE CANTEEN EMPLOYEES ASSOCIATION Vs. MAHANAGAR TELEPHONE NIGAM LTD
October 14, 1988
BOMBAY TELEPHONE CONFEEN EMPLOYEE ASSOCIATION Vs. MAHANAGAR TELEPHONE NIGAM LTD
April 14, 1988
BOMBAY WOOLLEN MILLS PVT LTD Vs. UNION OF INDIA
March 30, 1988
BOMI MUNCHERSHAW MISTRY Vs. KESHARWANI CO OPERATION HOUSING SOCIETY LIMITED
March 11, 1988
BUDDHIKOTA Vs. STATE OF MAHARASHTRA
December 9, 1988
C S MEHTA Vs. BOMBAY MUNICIPAL CORPORATION
January 31, 1988
C S MEHTA PRESIDENT BEST OFFICERS ASSOCIATION Vs. BOMBAY MUNICIPAL CORPORATION
January 21, 1988
C.D. FERNANDES Vs. UNION OF INDIA & ORS.
March 29, 1988
CAETANOE LOURENCE Vs. ADDITIONAL DY COLLECTOR LAND ACQUISITION OFFICER COLLECTORATE PANAJI GOA
August 29, 1988
CAMILO FERNANDES Vs. STATE OF MAHARASHTRA
July 29, 1988
CARLOTA LUCLIA PETORNILA TELES AND ORS. Vs. TULIPA PEREIRA AND ORS.
January 7, 1988
CENTRAL WAREHOUSING CORPORATION, BOMBAY Vs. M. SHAFI SULEMAN AND ANOTHER
February 2, 1988
CHAND MOHAMAD NOOR MOHAMAD Vs. MOHAMMAD FARUK MOHAMAD UMARBHAI
September 30, 1988
CHANDA Vs. DR. SHANKAR RAO
March 3, 1988
CHANDRA PRAKASH Vs. SUMANBAI AND ANR.
January 28, 1988
CHANDRABHAGABAI MADHAO AND ANOTHER Vs. PREMCHAND KASTURCHAND JAIN AND OTHERS
January 19, 1988
CHANDRAGUPTA GUPTA Vs. PADMANABHA SUBRAMANI ADMINISTRATIVE MANAGER GLAXO LABORATORIES INIDA LTD
September 7, 1988
CHANDRAKANT Vs. SHRIPAD
January 20, 1988
CHANDRAKANT CHHAGANLAL SHAH Vs. LAXMIDAS CHHAGANLAL SHAH
January 6, 1988
CHANDRAKANT NARAYAN CHAVAN Vs. STATE OF MAHARASHTRA
July 19, 1988
CHANDRAKANT YESHWANT SAWANT Vs. STATE OF MAHARASHTRA
April 25, 1988
CHANDRAMAN H UPADHYAY Vs. RAJASTHAN CO OP HOUSING SOC LTD
February 9, 1988
CHEMICAL CORPORATION OF INDIA Vs. UNION OF INDIA
April 25, 1988
CHENAJI NARSINGJI Vs. ADDL COLLR OF CUS PREVENTIVE
December 27, 1988
CHENAJI NARSINGJI Vs. S S RANJHEN
December 27, 1988
CHIEF OFFICER SANGAMNER MUNICIPAL COUNCIL SANGAMNER Vs. NARAYANDAS JAGANNATH KARVA
September 6, 1988
CHIMAN KESHVADAS BHATIA Vs. STATE OF MAHARASHTRA
August 23, 1988
CHNDRAKANT KHAIRE Vs. SHANTARAM KALE
June 28, 1988
CITIZENS ACTION COMMITTEE NAGPUR Vs. CENTRAL BOARD OF SECONDARY EDUCTION
July 4, 1988
CITIZENS ACTION COMMITTEE, NAGPUR BY ITS GENERAL SECRETARY Vs. CENTRAL BOARD OF SECONDARY EDUCTION
April 7, 1988
COMMISSIONER OF INCOME TAX Vs. BURMAH SHELL REFINERIES LIMITED
December 20, 1988
COMMISSIONER OF INCOME TAX Vs. JOGIBHAI MANGALBHAI
December 22, 1988
COMMISSIONER OF INCOME TAX Vs. GOKULDAS HARIDAS
December 22, 1988
COMMISSIONER OF INCOME TAX Vs. PETROLEUM AND MINERALS P LIMITED
December 20, 1988
COMMISSIONER OF INCOME TAX Vs. SARDAR BROTHERS PVT LIMITED
December 12, 1988
COMMISSIONER OF INCOME TAX Vs. L P GAS TRANSPORT AND BOTTLING COMPANY PRIVATE LIMITED
December 12, 1988
COMMISSIONER OF INCOME TAX Vs. UNITED CARBON INDIA LIMITED
December 12, 1988
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA INSURANCE COMPANY LIMITED
December 12, 1988
COMMISSIONER OF INCOME TAX Vs. TATA CHEMICALS LIMITED
December 14, 1988
COMMISSIONER OF INCOME TAX Vs. BURMAH SHELL REFINERIES LIMITED
December 15, 1988
COMMISSIONER OF INCOME TAX Vs. GABRIEL INDIA LIMITED
December 9, 1988
COMMISSIONER OF INCOME TAX Vs. OTIS ELEVATOR CO I LTD
December 21, 1988
COMMISSIONER OF INCOME TAX Vs. TOSHNIWAL ELECTRODES MFG CO
December 21, 1988
COMMISSIONER OF INCOME TAX Vs. KRISHNAN K S
December 20, 1988
COMMISSIONER OF INCOME TAX Vs. CASTROL LIMITED
December 15, 1988
COMMISSIONER OF INCOME TAX Vs. NIRMALABAI K DAREKAR
December 19, 1988
COMMISSIONER OF INCOME TAX Vs. ORIENTAL RUBBER INDUSTRIES PVT LIMITED
December 19, 1988
COMMISSIONER OF INCOME TAX Vs. GRATUITY FUND OF EMPLOYEES OF ESTRN BUNKERERS LTD
December 19, 1988
COMMISSIONER OF INCOME TAX Vs. AJANTHA LODGE
December 19, 1988
COMMISSIONER OF INCOME TAX Vs. LADY HIRABAI C JEHANGIR
December 9, 1988
COMMISSIONER OF INCOME TAX Vs. VICKS PRODUCTS INC
December 8, 1988
COMMISSIONER OF INCOME TAX Vs. SOMESHWAR SAHAKARI SAKHAR KARKHANA LIMITED
December 8, 1988
COMMISSIONER OF INCOME TAX Vs. BASSEIN ELECTRIC SUPPLY COMPANY LIMITED
December 6, 1988
COMMISSIONER OF INCOME TAX Vs. CARTER WALLACE LIMITED
December 7, 1988
COMMISSIONER OF INCOME TAX Vs. NAGINDAS M KAPADIA
December 8, 1988
COMMISSIONER OF INCOME TAX Vs. CADBURY FRY INDIA PVT LIMITED
December 8, 1988
COMMISSIONER OF INCOME TAX Vs. BENNET COLEMAN AND COMPANY LIMITED
December 8, 1988
COMMISSIONER OF INCOME TAX Vs. SAHNEY STEEL AND PRESS WORKS PRIVATE LIMITED
December 2, 1988
COMMISSIONER OF INCOME TAX Vs. COLOUR SHADE PVT LIMITED
December 2, 1988
COMMISSIONER OF INCOME TAX Vs. TELELINK PRODUCTS PRIVATE LIMITED
December 2, 1988
COMMISSIONER OF INCOME TAX Vs. SIDHWA BROTHERS
December 5, 1988
COMMISSIONER OF INCOME TAX Vs. GYNAMIJ INDIA LIMITED
December 6, 1988
COMMISSIONER OF INCOME TAX Vs. MAFATLAL GAGALBHAI AND COMPANY PRIVATE LIMITED
December 6, 1988
COMMISSIONER OF INCOME TAX Vs. TATA CHEMICALS LIMITED
December 6, 1988
COMMISSIONER OF INCOME TAX Vs. HARINAGAR SUGAR MILLS LIMITED
August 30, 1988
COMMISSIONER OF INCOME TAX Vs. GABRIEL INDIA LIMITED
September 28, 1988
COMMISSIONER OF INCOME TAX Vs. AUTOMATIC ELECTRIC PVT LIMITED
September 28, 1988
COMMISSIONER OF INCOME TAX Vs. FILM FEDERATION OF INDIA
September 29, 1988
COMMISSIONER OF INCOME TAX Vs. ORICON PVT LIMITED
September 29, 1988
COMMISSIONER OF INCOME TAX Vs. SIEMENS INDIA LIMITED
September 29, 1988
COMMISSIONER OF INCOME TAX Vs. MUTUAL STEEL INDUSTRIES
October 6, 1988
COMMISSIONER OF INCOME TAX Vs. NARENDRAKUMARI BASAHEBA A S SMT
October 5, 1988
COMMISSIONER OF INCOME TAX Vs. ELPRO INTERNATIONAL LIMITED
October 6, 1988
COMMISSIONER OF INCOME TAX Vs. KORES INDIA PRIVATE LIMITED
October 6, 1988
COMMISSIONER OF INCOME TAX Vs. HUKUMCHAND MILLS LIMITED
October 27, 1988
COMMISSIONER OF INCOME TAX Vs. HEPTULLA A A
November 15, 1988
COMMISSIONER OF INCOME TAX Vs. SABUNANI B V
November 15, 1988
COMMISSIONER OF INCOME TAX Vs. SUKHI S S MAJOR
November 15, 1988
COMMISSIONER OF INCOME TAX Vs. SAHU RUBBERS PVT LIMITED
November 15, 1988
COMMISSIONER OF INCOME TAX Vs. DOSHI J K AND CO
December 1, 1988
COMMISSIONER OF INCOME TAX Vs. SHETH K M
December 1, 1988
COMMISSIONER OF INCOME TAX Vs. BATLIBOI AND COMPANY PRIVATE LIMITED
December 1, 1988
COMMISSIONER OF INCOME TAX Vs. VULCAN LAVAL LIMITED
December 1, 1988
COMMISSIONER OF INCOME TAX Vs. CALTEX INDIA LTD
November 29, 1988
COMMISSIONER OF INCOME TAX Vs. RACEK F AND COMPANY PRIVATE LIMITED
November 29, 1988
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF MRS KASTURBAI WALCHAND
November 29, 1988
COMMISSIONER OF INCOME TAX Vs. CHASE BRIGHT STEEL LTD
November 30, 1988
COMMISSIONER OF INCOME TAX Vs. PFIZER LIMITED
November 30, 1988
COMMISSIONER OF INCOME TAX Vs. GHATKOPAR ESTATE AND FINANCE CORPORATION PRIVATE LIMITED
November 30, 1988
COMMISSIONER OF INCOME TAX Vs. GRATUITY FUND OF EMPLOYEES OF ESTRN BUNKERERS LTD
November 29, 1988
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT COMPANY LIMITED
November 29, 1988
COMMISSIONER OF INCOME TAX Vs. DESAI S N
November 22, 1988
COMMISSIONER OF INCOME TAX Vs. SUBNANI K CONSTRUCTION CO
November 22, 1988
COMMISSIONER OF INCOME TAX Vs. ORMERODS I P LIMITED
November 22, 1988
COMMISSIONER OF INCOME TAX Vs. RAPTAKOS BRET AND CO P LTD
November 22, 1988
COMMISSIONER OF INCOME TAX Vs. ASIAN ELECTRONICS LIMITED
November 17, 1988
COMMISSIONER OF INCOME TAX Vs. RASHTRIYA METAL INDUSTRIES
November 17, 1988
COMMISSIONER OF INCOME TAX Vs. VORA EXCLUSIVE TOOLS PVT LIMITED
November 17, 1988
COMMISSIONER OF INCOME TAX Vs. CALTEX INDIA LIMITED
November 17, 1988
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF BHAT FAMILY RESEARCH FOUNDATION
November 16, 1988
COMMISSIONER OF INCOME TAX Vs. SHANTABEN NATWARLAL GANDHI SMT
November 16, 1988
COMMISSIONER OF INCOME TAX Vs. SAIFUDDIN M MOONIM
November 17, 1988
COMMISSIONER OF INCOME TAX Vs. BUCKAU WOLF NEW INDIA ENGINEERING WORKS LIMITED
November 17, 1988
COMMISSIONER OF INCOME TAX Vs. KHANDELWAL FERRO ALLOYS LIMITED
November 17, 1988
COMMISSIONER OF INCOME TAX Vs. MOHANLAL JALAN
November 17, 1988
COMMISSIONER OF INCOME TAX Vs. SIMPLEX MILLS COMPANY LIMITED
November 17, 1988
COMMISSIONER OF INCOME TAX Vs. PFIZER LIMITED
November 18, 1988
COMMISSIONER OF INCOME TAX Vs. T MANEKLAL MANUFACTURING COMPANY LIMITED
November 18, 1988
COMMISSIONER OF INCOME TAX Vs. DEKKA CHEMICALS INDIA
November 18, 1988
COMMISSIONER OF INCOME TAX Vs. CARISTRAP LIMITED
November 18, 1988
COMMISSIONER OF INCOME TAX Vs. CHASE BRIGHT STEEL LTD
November 18, 1988
COMMISSIONER OF INCOME TAX Vs. POLYCHEM LIMITED
November 18, 1988
COMMISSIONER OF INCOME TAX Vs. HIMALAYAN TILES AND MARBLES PVT LIMITED
November 18, 1988
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL COMPUTERS AND TABULATORS INDIA PVT LIMITED
November 18, 1988
COMMISSIONER OF INCOME TAX Vs. AMAR CHARITABLE TRUST
November 18, 1988
COMMISSIONER OF INCOME TAX Vs. PARRYS EASTERN P LIMITED
November 21, 1988
COMMISSIONER OF INCOME TAX Vs. BOEHRINGER KNOLL LIMITED
November 22, 1988
COMMISSIONER OF INCOME TAX Vs. MANSANTS CHEMICALS PRIVATE LIMITED
November 22, 1988
COMMISSIONER OF INCOME-TAX Vs. K SUBNANI CONSTRUCTION CO
November 22, 1988
COMMISSIONER OF INCOME-TAX Vs. TRUSTEES OF RAPTAKOS BRETT AND CO P LTD
November 22, 1988
COMMISSIONER OF INCOME-TAX Vs. PFIZER LTD
November 18, 1988
COMMISSIONER OF INCOME-TAX Vs. CALTEX INDIA LIMITED
November 29, 1988
COMMISSIONER OF INCOME-TAX Vs. F RACEK AND CO PVT LTD
November 29, 1988
COMMISSIONER OF INCOME-TAX Vs. J K DOSHI AND CO
December 1, 1988
COMMISSIONER OF INCOME-TAX Vs. CHASE BRIGHT STEEL LTD
December 1, 1988
COMMISSIONER OF INCOME-TAX Vs. K M SHETH
December 1, 1988
COMMISSIONER OF INCOME-TAX Vs. GABRIEL INDIA LTD
December 9, 1988
COMMISSIONER OF INCOME-TAX Vs. KASTURBAI WALCHAND
November 29, 1988
COMMISSIONER OF INCOME-TAX Vs. TELELINK PRODUCTS (P ) LTD
December 12, 1988
COMMISSIONER OF INCOMETAX Vs. NARANG HOTELS P LTD
September 12, 1988
COMMUNIST PARTY OF INDIA Vs. STATE OF MAHARASHTRA
January 25, 1988
CONSTRUCTION EMPLOYEES UNION Vs. INDIAN HUME PIPE CO LTD
January 28, 1988
CORPORATION BANK Vs. DINESH CHANDRA AND CO
March 9, 1988
CORPORATION OF THE CITY OF NAGPUR Vs. NEMI KUMAR PRABHUDAS RAIBAGKAR
November 15, 1988
COSMOS INDIA RUBBER WORKS PRIVATE LIMITED Vs. UNION OF INDIA
March 21, 1988
CRUSHWELL STRUCTURAL P LTD Vs. KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LTD
December 13, 1988
CYRIL DIAS Vs. STATE OF TAMIL NADU
November 25, 1988
D SHANALAL Vs. BANK OF MAHARASHTRA
July 27, 1988
DAMAYANTIBEN SHIVAJI CHAUHAN Vs. DINESH PAREKH AND OTHERS
January 6, 1988
DAMODAR ANANT KARANDIKAR & ORS. Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY & ORS.
August 29, 1988
DAMODAR HARIBAKSHA AGARWAL Vs. RAMRATIDEVI WD O RAMKISAN
November 15, 1988
DAMODAR KASHINATH RASANE ANDSAHAJADIBAI Vs. SHAHJABAI
February 9, 1988
DATTA DAMODAR KAKULE OF CALANGUTE GOA Vs. KRISHNA SRIDOR PAI alias SUBHASH SHRIDAR PAI LOTLICAR
December 8, 1988
DATTA PANDI BOKAN Vs. BABU RAOJI BABAR
June 13, 1988
DATTA S NAIK Vs. BHIKAJI SITARAM KARKAR
December 8, 1988
DATTYA Vs. VITHAL
April 26, 1988
DATWANI HOTELS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
January 7, 1988
DAWN MILLS CO. LTD. Vs. SUKHDEV PRASAD DHANESHWAR & ANR.
July 20, 1988
DAYARAM RAGHOBAJI BELSARE Vs. VISHRANTIBAI GEORGE LAVET
September 9, 1988
DEEPAK GHANSHYAM NAIK Vs. STATE OF MAHARASHTRA
November 24, 1988
DENA BANK Vs. K MOTIRAM VAKIL
August 5, 1988
DEPARTMENT OF CENTRAL EXCISE H O BOMBAY Vs. RAJESH TULSIDAS VEDANT
October 18, 1988
DET NORSKE VERITAS Vs. RESERVE BANK OF INDIA
April 22, 1988
DEVENDRA RAMCHANDRA PANDIT Vs. DIRECTOR OF EDUCATION
April 13, 1988
DHANAMALL SILK MILLS Vs. COMMISSIONER OF INCOME TAX
June 11, 1988
DHANRAJ KOTHIRAM VANJARI Vs. STATE OF MAHARASHTRA AND ANOTHER
August 19, 1988
DHARNIDHAR RAMBHAU KATHALE Vs. SECOND LABOUR COURT
August 10, 1988
DHRUVA WOOLLEN MILLS PVT LTD Vs. UNION OF INDIA
April 15, 1988
DHULGONDA DADA PATIL Vs. SPL LAND ACQUISITION OFFICER
April 22, 1988
DINA NAIK Vs. KADAMBA TRANSPORT CORPN LTD
October 31, 1988
DINKAR KRISHNA KHARADE Vs. JYOTIRAM TUKARAM KHARADE
March 11, 1988
DINOO F Vs. DOLLY JAHANGIR RANJI
February 9, 1988
DODSAL PRIVATE LIMITED Vs. NARMADA SEAWAYS LIMITED
June 30, 1988
DONDE R M ITO Vs. MUKUNDRAI KUBERDAS KATAKIA
August 2, 1988
DR. CHANDRASHEKHAR Vs. SAU JAYSHRI
August 3, 1988
DR. PRAVEEN S/O KEDARNATHJI KABRA Vs. STATE OF MAHARASHTRA AND OTHERS
September 13, 1988
DUBAI DRY DOCKS CO LTD Vs. HEDE NAVIGATION LTD
March 28, 1988
DURGAPRASAD PARMATAMADIN SHUKLA Vs. UNION OF INDIA MINISTRY OF RAILWAY
April 25, 1988
ECOPLAST PRIVATE LIMITED Vs. UNION OF INDIA
January 29, 1988
EXPRESS TIN FACTORY PRIVATE LIMITED Vs. UNION OF INDIA
January 1, 1988
FAIRDEAL CORPORATION PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 21, 1988
FAROOK AHMED FAZLANI Vs. GOVERNMENT OF MAHARASHTRA
June 15, 1988
FAZALBHOY INVESTMENT COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 15, 1988
FINOLEX CABLES LIMITED Vs. UNION OF INDIA
January 1, 1988
FIRTH I INDIA STEEL COMPANY LTD Vs. MEMBER INDUSATRIAL COURT MAHARASHTRA NAGPUR BENCH NAGPUR
January 8, 1988
FRANCIS COUTINHO S O MARIAN COUTINHO Vs. HARILAL S O KAMLASHANKAR YADAO
August 23, 1988
FRANCISCAN SISTERS OF ST MARY Vs. ADMINISTRATIVE TRIBUNAL FOR GOA DAMAN AND DIU
September 14, 1988
FRANCISCO CAETANO BARRETO AND OTHERS Vs. MANUEL DSILVA AND OTHERS
October 18, 1988
FRANCO INDIAN PHARMACEUTICALS PRIVATE LIMITED Vs. ERSUS COLLECTOR OF CUSTOMS (APPEAL) BOMBAY
January 1, 1988
GAJANAN JAIRAMSA Vs. COMMANDENT GENERAL HOME GUARDS
February 1, 1988
GANESH Vs. MAHARASHTRA STATE ELECTRICITY BOARD
January 13, 1988
GANESH RAJAN SERVAI ANDVILAS PANDURANG MANJREKAR ANDBHAGWAT BECHAN MISHRA Vs. BENETT COLEMAN AND COMPANY LIMITEDAND BENNETT COLEMAN AND COMPANY LIMITEDAND BENNET COLEMAN AND COMPANY LIMITED
February 1, 1988
GANESH VASANT GOKHALE Vs. RUPEE CO OP BANK LTD
December 7, 1988
GANNON DUNKERLY AND COMPANY Vs. ALEYAMMA VARGHESE
January 11, 1988
GANPAT GOVIND DHALE Vs. COMMISSIONER
June 17, 1988
GANPATRAO Vs. JYOTI
February 2, 1988
GAUTAM VISHNU BHOSALE Vs. STATE OF MAHARASHTRA
July 8, 1988
GENERAL SPARES INDUSTRIES LTD Vs. UNION OF INDIA
March 30, 1988
GHANESHAYAM S. BHOKE SHIRODHAKAR Vs. ENGENIA NORONHA @ MARIA CARLOTA ENGENIA ARAUJOE NORONHA
April 8, 1988
GITANJALI GAJANAN TENDULKAR Vs. GAJANAN DINKAR TENDULKAR
September 8, 1988
GLINDIA LTD Vs. UNION OF INDIA
April 19, 1988
GOA BOTTIING CO PRIVATE LIMITED GOA Vs. UNION OF INDIA
April 25, 1988
GOA SHIPBUILDERS Vs. SRINIVAS SADASHIV RAJE
December 9, 1988
GOA STATE CO OPERATIVE BANK LIMITED Vs. STATE OF GOA
December 13, 1988
GOPAL S O YESHWANTRAO SHENDE Vs. STATE OF MAHARASHTRA
December 22, 1988
GOVIND J P DESAI Vs. MAMLATDAR OF QUEPEM AND ORS
December 14, 1988
GOVIND RAGHE KHAIRNAR Vs. KHAN WAHID ALI MADDAN KHAN
September 23, 1988
GOVIND RAGHE KHAIRNAR Vs. KHAN WAHID ALI MADDAN KHAN
September 22, 1988
GRENTEX AND COMPANY Vs. UNION OF INDIA
March 28, 1988
GRIFFON LABORATORIES PRIVATE LTD Vs. STATE OF MAHARASHTRA
April 12, 1988
GULABRAI D PAREKH Vs. UNION OF INDIA
April 7, 1988
GUMPHABAI SOU Vs. LAXMAN VITHAL MAKLE
July 6, 1988
GUNTABAI BALU BARADE Vs. STATE OF MAHARASHTRA
March 9, 1988
GUNWANT KAWADOO KATORE Vs. KAWADOO NARAYANRAO KATORE
December 15, 1988
GURUKRIPA SHASKIYA KARMACHARI SAHAKARI NIRMAM SANSTHA Vs. RATANLAL S O SHEDMAL CHOMWAL
April 29, 1988
H P PATHADE Vs. N A KADAM
June 20, 1988
H.S. CHINCHOLE AND ORS. Vs. THE SUPERINTENDING ENGINEER AND ORS.
March 17, 1988
HAMID GUDDUBHAI Vs. STATE OF MAHARASHTRA
January 6, 1988
HARIPRASAD SANAT TRIVEDI Vs. DEAN TOPIWALA NATIONAL MEDICAL COLLEGE
April 29, 1988
HARISH CHANDRA KAPOOR Vs. AIR INDIA
March 10, 1988
HARISH DWARKADAS GANDHI Vs. G B YADAV ASST DIR D R I
September 22, 1988
HARISHCHANDRA MAHADEO PARAB Vs. STATE OF MAHARASHTRA
September 20, 1988
HARIVANSH S O VALLABHDASJI BATTAD Vs. STATE OF MAHARASHTRA
August 2, 1988
HAROON AND COMPANY Vs. REG P F COMMI
January 21, 1988
HARSHADBHAI SHAH Vs. RANI KAMLA RAJE WD O KUNWAR JAISINGHRAO BHONSALE
April 4, 1988
HAZARIMAL REKHCHAND Vs. COMMISSIONER OF INCOME TAX
November 18, 1988
HAZARIMAL REKHCHAND Vs. COMMISSIONER OF INCOME-TAX
December 18, 1988
HEMANT ABAJI PATIL Vs. STATE OF MAHARASHTRA
January 28, 1988
HEMRAJ Vs. LEELA
August 1, 1988
HINDUSTAN LEVER MAZDOOR SABHA Vs. HINDUSTAN LEVER LIMITED
November 1, 1988
HIRALAL ANANDJI MARU Vs. STATE OF MAHARASHTRA
September 20, 1988
HIRALAL SOMABHAI DAMANIA Vs. GOPAL SINGH
January 27, 1988
HIS HOLINESS SHRIMAT SUDHINDRA THIRTH SWAMIJI OF SAMSTHAN KASHI MATH Vs. VEEKAYLAL INVESTMENT CO PRIVATE LIMITED
July 26, 1988
HUSEN S/O. JAFAR SHAIKH Vs. THE STATE OF MAHARASHTRA & ORS.
December 14, 1988
I B M WORLD TRADE CORPORATION Vs. COMMISSIONER OF INCOME TAX
December 14, 1988
INACIO MANUEL MIRANDA Vs. STATE OF MAHARASHTRA
September 27, 1988
INDERJIT SINGH AND CO Vs. KAMAL PRAKASH PAWAR
July 5, 1988
INDERJIT SOHAHLAL GULATI Vs. MANOHARLAL PALARAM GULATI
January 4, 1988
INDIAN CORK MILLS PRIVATE LIMITED Vs. P UNNIKRISHNAN OF BOMBAY
September 27, 1988
INDIAN LEAD PRIVATE LIMITED Vs. UNION OF INDIA
July 20, 1988
INDIAN PILOTS GUILD Vs. UNION OF INDIA
September 8, 1988
INDIRA JAISING Vs. UNION OF INDIA
June 21, 1988
INDRAKUMAR FAREDUN IRANI Vs. STATE OF MAHARASHTRA
September 9, 1988
INDRAVADAN KILLAWALLA Vs. STATE OF MAHARASHTRA
July 5, 1988
INDUSTRIAL DEVELOPMENT AND INVESTMENT CO PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
July 14, 1988
INDUSTRIAL FACTORS LIMITED Vs. V PRASAD REGIONAL PROVIDENT FUND COMMISSIONER MAHARASHTRA AND GOA
September 6, 1988
INDUSTRIAL LININGS BOMBAY Vs. UNION OF INDIA
April 27, 1988
JABBAR ALI Vs. MARATHWADA SANSKRITIK MANDAL
December 14, 1988
JAFRI LUIS Vs. S D KADAM
February 12, 1988
JAGDISH HARIKISANLAL CHHABADE Vs. STATE OF MAHARASHTRA
July 1, 1988
JAGDISH HARIKISANLAL CHHABADE Vs. STATE OF MAHARASHTRA
January 7, 1988
JAGJIVAN HIRALAL DOSHI Vs. REGISTRAR OF COMPANIES
July 28, 1988
JAISHREE Vs. STATE OF MAHARASHTRA
September 6, 1988
JAITUNBI & OTHERS ETC. Vs. SMT. HALIMABI ETC.
December 21, 1988
JALIL Vs. REHANA BEGAM
March 28, 1988
JANARDHAN WALU GADEKAR Vs. ASSISTANT COLLECTOR AND COMPETENT AUTHORITY UNDER THE URBAN LANDS C AND R ACT 1976
June 8, 1988
JANATA SAHAKARI BANK LTD Vs. VASUDEO RAJARAM GHANEKAR
January 27, 1988
JAWAHAR CO-OPERATIVE INDUSTRIAL ESTATE LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT BOMBAY
August 11, 1988
JAYASHEELA J SHAH Vs. MUNICIPAL CORPORATION
July 7, 1988
JAYKISAN PANNALAL MALPANI Vs. SPECIAL LAND ACQUISITION OFFICER
December 21, 1988
JAYMALA B CHOPADKAR Vs. MAHARASHTRA S R T CORPORATION
June 9, 1988
JAYRAJ MADEPPA KADADI Vs. COMMISSIONER OF INCOME TAX
December 20, 1988
JAYSING PANDURANG SAWANT Vs. THE MAHARASHTRA CO
March 3, 1988
JETHANAND BHOJRAJ NAGDEV Vs. KISHINCHAND JETHANAND
January 12, 1988
JOAO XAVIER PINTO Vs. OSWALD J C VELHO AND 2 OTHERS
October 5, 1988
JOTI PRASAD OM PRAKASH Vs. UNION OF INDIA
January 13, 1988
JUGAL KISHOR PANNALAL DARAK Vs. UNION OF INDIA
February 2, 1988
JUGALKISHOR PANNALAL DARAK Vs. UNION OF INDIA
February 5, 1988
JUGALKISHOR PANNALAL DARAK Vs. UNION OF INDIA
February 6, 1988
JUNIMI JAL GAJDAR Vs. PANJIM PLANNING AND DEVELOPMENT AUTHORITY
December 1, 1988
K A JAMBHULKAR Vs. MANGALA
September 29, 1988
K E C INTERNATIONAL LIMITED Vs. UNION OF INDIA
March 16, 1988
K R KRISHNAMOORTHY Vs. STATE OF MAHARASHTRA
June 8, 1988
K RAMCHANDRA NAIR Vs. BOMBAY GYMKHANA LIMITED
February 3, 1988
K V RAMNA RAM Vs. EREIKAL
November 29, 1988
K.R. DINSHAW, BOMBAY Vs. MAZGAON DOCKS LTD, BOMBAY & ORS.
September 19, 1988
KAKA SHANKAR PATIL Vs. K P RAGHUVANSHI
July 13, 1988
KALAVATI SAKHARAM INGULKAR Vs. MAHINDRA UGINE STEEL CO LTD
April 6, 1988
KAMAL REWACHAND BULCHANDANI Vs. STATE OF MAHARASHTRA AND ANOTHER
September 26, 1988
KAMAL REWACHAND BULCHANDANI Vs. STATE OF MAHARASHTRA AND ANOTHER
August 30, 1988
KAMALA MILLS LTD , BOMBAY Vs. UNION OF INDIA
January 1, 1988
KAMALAKANT PANDURANG CHIBDE Vs. SUSHILA PANDURANG CHIBDE
December 20, 1988
KAMALCHAND Vs. STATE OF MAHARASHTRA
January 12, 1988
KANHAIYALAL S O BABULAL SRIVASTAVA Vs. BAPURAO S O GANPATRAO NANDANWAR
March 2, 1988
KASAM HUSAIN THAIM Vs. UNION OF INDIA
June 20, 1988
KEWALRAMANI BROS Vs. COMMISSIONER OF INCOME TAX
October 4, 1988
KHADADAD HABIB MEMON Vs. R C IYER
July 1, 1988
KHADYA PEYA VIKRETA SANGH Vs. MUNICIPAL COUNCIL AKOLA
December 6, 1988
KHANDELWAL FERRO ALLOYS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 9, 1988
KHUDABAX DAVALSAD KAMTIKAR Vs. SUB-DIVISION MAGISTRATE SOLAPUR
September 17, 1988
KISHAN JALBARAO HONWALE Vs. RAJAYYA SURESH SHIVRAM BASTWAR
September 23, 1988
KISHAN L KRIPALANI Vs. SIEMENS INDIA LIMITED
July 12, 1988
KISHIN SHEWARAM LOUNGANI Vs. R C GHOSALKAR (INSPECTOR OF CUSTOMS)
November 21, 1988
KISHORE BAJAJ Vs. DORAB CAWASJI WARDEN
September 30, 1988
KISHORE GAJANAN @ KRISHNA PATIL Vs. D RAMCHANDRAN,COMMISSIONER OF POLICE THANE
September 27, 1988
KISHORE TUKARAM MANJREKAR Vs. STATE OF MAHARASHTRA
July 22, 1988
KONDAJI SHIVRAM WAJE Vs. GOVINDA ANANDA WAJE
August 30, 1988
KONDAPPA SADESHIV KORE Vs. ARVIND TULSHIRAM KAMBLE
October 11, 1988
KONDIBA Vs. ASPRUBA
November 15, 1988
KOPRAN CHEMICAL CO LTD Vs. KENT PHARMACEUTICALS I PVT LTD
October 11, 1988
KRISHNA YESHWANT SHIRODKAR Vs. SUBHASH KRISHNA PATIL
February 10, 1988
KRISHNAJI S O VENKATESH SANE Vs. SAROJ SCREENS PRIVATE LIMITED
September 30, 1988
KRUSHNA Vs. STATE OF MAHARASHTRA
April 22, 1988
KUM. MYRI NAOMI FURTADO E GOMES Vs. GOVERNMENT OF GOA AND ORS.
April 26, 1988
KUSHUM BAPURAO DHOURE Vs. STATE OF MAHARASHTRA
September 29, 1988
KUSUM BABURAO DHEMRE Vs. STATE OF MAHARASHTRA
September 26, 1988
KUSUM BABURAO DHEMRE Vs. STATE OF MAHARASHTRA
September 28, 1988
L L CONSTRUCTIONS Vs. STATE OF MAHARASHTRA
June 9, 1988
LA MAN KISAN NAGARE Vs. STATE OF MAHARASHTRA
February 1, 1988
LALAN SHINDE Vs. STATE OF GOA
October 4, 1988
LALITPRASHAD BALAPRASHAD JAISWAL Vs. NANDKISHORE CHHAGANRAO KHARDEKAR
October 26, 1988
LAXMAN Vs. MUNICIPAL COUNCIL WARUD
March 1, 1988
LAXMAN Vs. COMMISSIONER OF INCOME TAX
July 1, 1988
LAXMAN BAHIRA SURYAVANSHI Vs. BALASAHEB DESAI SAHAKARI SAKHAR KARKHANA LTD
September 23, 1988
LAXMAN DADU DESAI Vs. IYOTIRLING SAHAKARI PANIPURVATHA SANTHA LTD
September 2, 1988
LAXMAN MAHADEV TELI Vs. PRINCIPAL SHRI PANCHAM KHEMRAJ MAHAVIDYALAYA
October 25, 1988
LAXMAN THAUSAHEB THORAT Vs. STATE OF MAHARASHTRA
December 6, 1988
LAXMANRAO ANANTRAO STARDEKAR Vs. BAPU SATYAPPA PAWAR
January 25, 1988
LEUKOPLAST INDIA LTD Vs. STATE OF GOA
February 3, 1988
LIFE INSURANCE CORPORATION OF INDIA Vs. ALL INDIA INSURANCE EMPLOYEES ASSOCIATION
July 26, 1988
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX
December 12, 1988
LIFE INSURANCE CORPORATION OF INDIA Vs. ALL INDIA INSURANCE EMPLOYEES ASSOCIATION
July 27, 1988
LT. COL. EKNATH VISHNU KETKAR Vs. JADHOJI MAVJI PINARA
March 3, 1988
M C DASS COLLECTOR OF CUSTOMS Vs. KESSORAM INDUSTRIES AND COTTON MILLS LTD
January 1, 1988
M D NASIR KHAN Vs. STATE OF MAHARASHTRA
May 9, 1988
M K MAHENDALE Vs. COMMISSIONER OF INCOME TAX
November 17, 1988
M S MALATHI KUM Vs. COMMISSIONER NAGPUR DIVISION
November 3, 1988
M S SHASTRI Vs. HILLA M BATLIWALLA
September 20, 1988
M S SHASTRI Vs. HILLA M BATLIWALLA
September 21, 1988
MADAN KASHINATH AMONKAR Vs. STATE OF MAHARASHTRA
January 7, 1988
MADHU DEORAJ SHETTY Vs. STATE OF MAHARASHTRA
April 15, 1988
MADHUKAR JANARDHAN MULAY Vs. STATE OF MAHARASHTRA & ORS.
October 13, 1988
MADHUKAR S/O DATTATRAYA KALMEGH AND OTHERS Vs. ZILLA PARISHAD, AMRAVATI AND OTHERS
December 21, 1988
MADHURI MUKUND CHITNIS Vs. MUKUND MART AND CHITNIS
September 29, 1988
MAHABALESHWAR SINAI GARSE AND OTHERS Vs. BABULI KASHINATH GAUDO AND OTHERS
July 22, 1988
MAHABOOBKHAN ALIAS BABU S O FAIZULLAKHAN Vs. PARVEENBANU
April 29, 1988
MAHADEO Vs. VASANTA NAMDEO KOTBALE
November 2, 1988
MAHADEO DEOSTHAN WADALI Vs. JOINT CHARITY COMMISSIONER
December 2, 1988
MAHADU BALA GARADE Vs. VIJAY SHRIDHAR MAHAJANI
July 27, 1988
MAHAMADSHA RAHIMANSHA PATEL Vs. ABDULSHA IBRAHIMSHA PATEL
January 19, 1988
MAHARASHTRA POLLUTION CONTROL BOARD Vs. STATE OF MAHARASHTRA
July 18, 1988
MAHARASHTRA RAJYA SAHAKARI SEVAK MAHAMANDAL SHRIRAMPUR Vs. STATE OF MAHARASHTRA
November 17, 1988
MAHARASHTRA SMALL SCALE IND DEV CORPORATION LTD Vs. INDUSTRIAL COURT MAHARASHTRA
July 14, 1988
MAHARASHTRA STATE CO Vs. STATE OF MAHARASHTRA & ORS.
October 13, 1988
MAHARASHTRA STATE CO OP AND DEVELOPMERNT BANK LTD Vs. STATE OF MAHARASHTRA
July 29, 1988
MAHARASHTRA STATE CO OP MARKETING FEDERATION LTD Vs. KALLU DUKHIA CHOUDHARY
October 15, 1988
MAHARASHTRA STATE ROAD TRANSPORTCORPORATION Vs. DIGAMBAR BHIMRAO GUDADHE
July 27, 1988
MAHAVIR METAL CONVERTORS Vs. UNION OF INDIA
March 7, 1988
MAHESH BHAJANLAL BAJAJ Vs. K L VERMA JOINT SECRETARY
April 27, 1988
MAHINDRA & MAHINDRA LTD. Vs. MR. G.V. AKERKAR
April 27, 1988
MAHINDRA AND MAHINDRA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 16, 1988
MAHINDRA SINTERED PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 16, 1988
MAHINDRA UGINE STEEL CO LIMITED Vs. UNION OF INDIA
January 1, 1988
MALAN Vs. BALASAHEB BHIMRAO GAWADE
October 11, 1988
MALAN Vs. BALASAHEB BHIMRAO GAWADE
November 10, 1988
MALATI MURTHY Vs. ASHA V GUPTA
December 5, 1988
MANAKCHAND SARUPCHAND LUNAVAT Vs. STATE OF MAHARASHTRA
August 9, 1988
MANDOVI PELLETS LTD. Vs. UNION OF INDIA
March 30, 1988
MANGALA Vs. SHREYAS SHIKSHAN PRASARAK MANDAL
April 3, 1988
MANIKLAL PEERCHAND LUNAWAT Vs. RUPEE CO OP BANK LTD
December 20, 1988
MANILAL KHER AMBALAL AND CO Vs. A G LULLA ITO
June 8, 1988
MANJARDE JUNI VIVIDH KARYAKARI SAH SOC Vs. JAIKUMAR RAJARAM PATIL
November 24, 1988
MANJIRI T MALEKAR Vs. DEAN V M MEDICAL COLLEGE
October 19, 1988
MANOHAR GAJANAN JOSHI Vs. S B KULKARNI UPPER DISTRICT MAGISTRATE AURANGABAD
August 11, 1988
MANOHAR SHANKAR AARDE Vs. STATE OF MAHARASHTRA
May 12, 1988
MANOHAR SHANKAR AARDE Vs. STATE OF MAHARASHTRA
December 5, 1988
MANSINGKA INDUSTRIES LTD Vs. UNION OF INDIA
January 15, 1988
MANUBHAI PARAGJI VASHI Vs. STATE OF MAHARASHTRA
September 19, 1988
MANUBHAI PRAGAJI VASHI Vs. STATE OF MAHARASHTRA
August 19, 1988
MAROTI BAHORAO Vs. DNYANOBA BHAORAO SHEMADA
September 6, 1988
MCDERMOTT INTERNATIONAL INC NO 1 Vs. UNION OF INDIA
April 6, 1988
MCDERMOTT INTERNATIONAL INC NO 2 Vs. UNION OF INDIA
April 12, 1988
MEENADEVI Vs. STATE OF MAHARASHTRA
January 14, 1988
MEERA S. SINGH Vs. THE MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS.
July 11, 1988
MEHER NIGAR Vs. SHAIKH HUSAIN
March 28, 1988
MEHERBAI KARI KHANDALAWALA Vs. COMPETENT AUTHORITY UNDER THE URBAN LAND CEILING AND REGULATION ACT 1976
March 11, 1988
MERCHANT Z M Vs. COMMISSIONER OF INCOME TAX
December 6, 1988
MERWANJEE F DESAI Vs. STATE OF MAHARASHTRA
January 29, 1988
METTUR BEARDSELL LTD Vs. APPARELS EXPORT PROMOTION COUNCIL
April 11, 1988
MIGS EXPRESS COMPANY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
July 5, 1988
MILTONS INDIA Vs. UNION OF INDIA
April 28, 1988
MIR JABBAR ALT Vs. MARATHWADA UNIVERSITY, AURANGABAD
December 14, 1988
MODILAL KALURAM KACHHARA AND Vs. STATE OF MAHARASHTRA
September 20, 1988
MOHAMMAD ISMAILKHAN MOHAMMAD YENUSKHAN Vs. STATE OF MAHARASHTRA
February 18, 1988
MOHAN ALIAS MANNU RADHAMAL BASANTANI Vs. STATE OF MAHARASHTRA
September 28, 1988
MOHD S A K SHAIKH Vs. SECY HOME GOVT OF MAHARASHTRA
July 11, 1988
MOHIBALI ROSHANALI NASER Vs. UNION OF INDIA
September 23, 1988
MOHINIDEVI CHORARIA Vs. APSARA CINEMA PRIVATE LIMITED
August 9, 1988
MOHOMED ANEES SHAIKH IBRAHIM Vs. STATE OF GUJARAT
April 19, 1988
MUKUND Vs. VISHWANATH
November 30, 1988
MUKUND Vs. SHANTIBAI
December 19, 1988
MUNICIPAL CORPORATION FOR GREATER BOMBAY Vs. MONOPOL CHEMICALS PRIVATE LIMITEDBOMBAY
March 14, 1988
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. SENIOR MEDICAL TEACHERS ASSOCIATION
April 4, 1988
MUNICIPAL CORPORATION OF GREATER BOMBAY AND ANOTHER Vs. THE SENIOR MEDICAL TEACHERS ASSOCIATION, BOMBAY AND OTHERS
June 6, 1988
MUNICIPAL CORPORATION OF THE CITY OF PUNE Vs. MOTILAL JAVHARMAL BAFNA
September 6, 1988
MUNICIPAL COUNCIL RAHURI Vs. GOVIND DAGADU SHINDE
November 18, 1988
N D SUTAR FOOD INSPECTOR LOCAL HEALTH AUTHORITY DHULE Vs. CHABULAL MAHADU CHAUDHARI
June 21, 1988
N K SATYADAS Vs. STATE OF MAHARASHTRA
January 9, 1988
N K SATYADAS Vs. STATE OF MAHARASHTRA
September 1, 1988
N L MEHTA CINEMA ENT P LTD Vs. VIJAY G SHIVGAN
January 7, 1988
N.L. MEHTA CINEMA ENTERPRISES Vs. PRAVINCHANDRA P. MEHTA
August 25, 1988
NAFIZ AHMED S O ABDUL HUSSEIN Vs. STATE OF MAHARASHTRA
August 1, 1988
NAGNATH S/O BALWANT KALEY Vs. SPECIAL LAND ACQUISITION OFFICER, N I T , NAGPUR
November 5, 1988
NAGORAO HIRAMAN SONDULE Vs. ANJANABAI W/O NAGORAO AND OTHERS
June 21, 1988
NALIN RAJNI PATEL Vs. SARASWAT CO-OPERATIVE BANK LTD
October 11, 1988
NAMDEO Vs. VITHAL AND ANOTHER
August 3, 1988
NANDAKUMAR SHANKAR MHATRE Vs. DAYANAND MAHADEV MHATRE
October 18, 1988
NANDINI Vs. SANJIV S O BIRSEN AHUJA
March 30, 1988
NARAINDAS MATHURADAS NARIELWALA Vs. MUKESH AND CO
October 26, 1988
NARAYAN GANGADHAR KHARE & ORS. Vs. STATE OF MAHARASHTRA
April 15, 1988
NARAYAN GAVADU PATIL Vs. RAVALNATH V K S SEVA SANSTHA MARYADIT
November 15, 1988
NARAYAN R BANDEKAR Vs. INCOME TAX OFFICER SECOND
November 28, 1988
NARAYAN SAMBHAJI SHINDE Vs. STATE OF MAHARASHTRA
June 22, 1988
NARENDRA KUMAR KAKKARRETD Vs. NISSAR KHAN IBRAHIM KHAN
July 20, 1988
NARENDRA MAFATLAL MEHTA Vs. UNION OF INDIA
April 21, 1988
NARSINGH LAXMAN BAHIRWADE Vs. VISHWANATH GOPAL JOSHI
August 9, 1988
NAVALBEN MOHANLAL SANGHANI Vs. UNION OF INDIA
July 4, 1988
NEERA Vs. BHALCHANDRA
June 14, 1988
NEPTUNE WIRES P LTD Vs. UNION OF INDIA
April 22, 1988
NEW GREAT EASTERN SPINNING AND WEAVING COMPANY, LTD. Vs. SHRIDHAR SAMBHAJI NALAWADE AND OTHERS
October 27, 1988
NEW INDIA ASSURANCE COMPANY Vs. RAJENDRA RATANLAL BHUTADA
April 7, 1988
NEW INDIA ASSURANCE COMPANY LTD Vs. JOAO ROSARIO VAZ
January 4, 1988
NEW INDIA INDUSTRIES LTD Vs. UNION OF INDIA
August 29, 1988
NEW SUBHASH PICTURES PRIVATE LIMITED Vs. BALKRISHNA WAMANRAO DANDE
June 29, 1988
NICOLAU ALMEIDA Vs. STATE OF MAHARASHTRA
April 13, 1988
NILKANTH S O RAJARAM GOTMARE Vs. VICE CHANCELLOR NAGPUR UNIVERSITY NAGPUR
August 25, 1988
NIRANJAN MOHANALAL KAPADIA Vs. STATE OF MAHARASHTRA
July 21, 1988
OFFICIAL LIQUIDATOR DADHICH SAHAKARI BANK LIMITED Vs. MURLIDHAR S SHARMA
February 9, 1988
OMPRAKASH TULSHIRAM Vs. H J LEACH AND CO
October 7, 1988
OMPRAKASH TULSIRAM Vs. H J LEACH AND CO
October 17, 1988
ORIENTAL FIRE AND GENERAL INSURANCE CO SOLAPUR Vs. HIRABAI VITHAL NIKAM
January 20, 1988
ORIENTAL INSURANCE CO. LTD. Vs. MAHABLESHWAR SINAI SALELKAR
September 20, 1988
ORKAY SILK MILLS P LTD Vs. GOVERNMENT OF INDIA
March 25, 1988
OSMANABAD TALUKA BHAJI PALA VA PHALE PRAKRIYA LTD Vs. COLLECTER OSMANABAD
April 20, 1988
P NAVIN KUMAR Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
June 17, 1988
P NAVINKUMAR Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
June 16, 1988
P T GANDHI Vs. MANJULABEN MAGANLAL SHAH
July 4, 1988
PADMAVATI Vs. NIRMAL KUMAR
March 9, 1988
PANDEY MISHRA AND COMPANY Vs. ANIL UPENDRA PITALE
March 23, 1988
PANDURANG CHIMAJI AGALE Vs. NEW INDIA LIFE INSURANCE COMPANY LIMITED
January 21, 1988
PANDURANG G. REGE & ORS. Vs. STATE OF MAHARASHTRA & ORS.
April 29, 1988
PANDURANG HARI KULKARNI Vs. MANOHAR GOPAL VEDALKAR
February 23, 1988
PANDURANG SAKHARAM DRAVID Vs. KIRLOSKAR BROTHERS LIMITED
August 26, 1988
PANKAJ VIDHYASAGAR GUPTA Vs. STATE OF MAHARASHTRA
November 18, 1988
PAREIRA (J. D.) AND OTHERS Vs. DIVISIONAL RAILWAY MANAGER, BOMBAY CENTRAL, AND ANOTHER
February 1, 1988
PARVATI K MOORJANI Vs. A FONSECA DIRECTOR DL AND C MINISTRY OF DEFENCE S C
April 28, 1988
PARVATIAMMAL DHARMALINGAM Vs. DIVISIONAL SUPERINTENDENT, CENTRAL RAILWAY
March 2, 1988
PARWATI Vs. BHAURAO AND OTHERS
February 3, 1988
PATNI JEWELLERS Vs. UNION OF INDIA
March 7, 1988
PEST CONTROL INDIA PRIVATE LIMITED Vs. RAMANAND DEVRAO HATTANGADI
November 3, 1988
PFAFF INDUSTRIAMASCHINEN MBH Vs. ADDITIONAL COLLECTOR OF CUSTOMS
July 19, 1988
PHALTAN SHAHAKARI SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA
April 6, 1988
PIROJA M MEHTA Vs. HAMBAI JAMSHEDJI CAMA
July 11, 1988
PODAR MILLS LIMITED Vs. J K SYNTHETICS LIMITED
January 8, 1988
POONA BOTTLING CO LIMITED Vs. UNION OF INDIA
January 1, 1988
PRADEEP S O ANANDILAL ZANZAR Vs. STATE OF MAHARASHTRA
November 25, 1988
PRAGI GOWARDHAN WAGHELA Vs. OMPRAKASH SURESCHANDRA MOR
February 5, 1988
PRAHLAD Vs. INDUBAI AND ANOTHER
January 11, 1988
PRAHLADRAI DALMIA LIONS COLLEGE OF COMMERCE AND ECONOMICS BOMBAY Vs. A M RANGAPARIA
March 17, 1988
PRAKASH KOTHARI Vs. REGIONAL PROVIDENT FUND COMMISSIONER MAHARASHTRA AND GOA
January 28, 1988
PRAKASH SAHADU BANOD Vs. STATE OF MAHARASHTRA
January 12, 1988
PRALHAD SHAMBURAO NEWALE Vs. STATE OF MAHARASHTRA
November 20, 1988
PRASANNA DAMODARAN NAIR Vs. D N CAPOOR OFFICER ON SPECIAL DUTY AND EX OFFICIOSECRETARY TO THE GOVERNMENT OF MAHARASHTRAHOME DEPTT MANTRALAYA
April 5, 1988
PRATAPRAO RAMCHANDRA GAIKWAD Vs. COLLECTOR OF PUNE AND OTHERS
July 1, 1988
PRAVIN K SINGHAL Vs. STATE OF MAHARASHTRA
July 22, 1988
PRAVIN MANSUKHLAL MEHTA Vs. UNION OF INDIA
January 13, 1988
PRAVINSINGH Vs. BIHARILAL SINGH
January 14, 1988
PREM RATAN VOHRA Vs. LALITKUMAR DAYALJI LAKHANI
January 18, 1988
PREMCHAND Vs. MOHD MAQBOOL
December 1, 1988
PREMIER AUTOMOBILES LIMITED Vs. PREMIER AUTOMOBILES EMPLOYEES UNION
July 1, 1988
PREMIER EDUCATION SOCIETY Vs. I K KIRPALANI
August 12, 1988
PREMJIT Vs. MAHAVIRPRASAD SHANTILAL
July 20, 1988
PRITHDAYAL CHETANDAS Vs. JAMNADAS GHANSHAMDAS TULIANI
August 29, 1988
PROGRESSIVE VIVIDH KARYAKARI SAHAKARI SEVA SOCIETY LTD ; CHINCHINIM SARZORA VRVIDH KARYAKARI SAHAKARI SEVA SOCIETY LTD Vs. STATE OF GOA AND ORS
July 6, 1988
PURSHOTTAM Vs. CHIEF SECRETARY TO UNION OF INDIA
August 4, 1988
PURUSHOTTAM Vs. STATE OF MAHARASHTRA AND ANOTHER
September 2, 1988
PUSHPABAI ANANDJI GALA Vs. SUKUMAR JINNAPPA BHARE
June 30, 1988
R B CHEMICALS Vs. UNION OF INDIA
June 30, 1988
R D SURVE Vs. TATA IRON AND STEEL COMPANY LIMITED
August 11, 1988
R M SURYAVANSHI Vs. MAHARASHTRA RAJYA SAHAKARI DUDH MAHASANGH
November 18, 1988
R P KAPOOR Vs. CHARITY COMMISSIONER MAHARASHTRA STATE
September 7, 1988
RAJARAM DWARKADAS CHHABRIA Vs. UNION OF INDIA
April 5, 1988
RAJENDRA GANDHI Vs. STATE OF MAHARASHTRA AND SHRIKANT YESHWANT DESPANDE
October 14, 1988
RAJENDRA GANDHI Vs. STATE OF MAHARASHTRA
October 17, 1988
RAJENDRA MANSUKHLAL Vs. POLICE COMMR GREATER BOMBAY
April 7, 1988
RAJENDRA MANSUKHLAL SHAH Vs. COMMISSIONER OF POLICE
April 7, 1988
RAJENDRA PRASAD B. NAYAK Vs. ARPEE ELECTRICALS PRIVATE LIMITED. & ORS.
July 6, 1988
RAJENDRAKUMAR MAHADEO SAKONE KHANDELWAL Vs. KALYAN RAMDEO MARWADI KHANDELWAL AND OTHERS
January 12, 1988
RAJESH GOVIND VIRKAR Vs. S K MAHAJAN
August 11, 1988
RAJKISHORE AND OTHERS Vs. MEENA AND ANOTHER
March 22, 1988
RAJKUMAR SHANTILAL GANDHI Vs. STATE OF MAHARASHTRA
October 7, 1988
RAJU MAHAVIR SHAH Vs. STATE OF MAHARASHTRA
October 22, 1988
RALPH MIRANDA Vs. ANTI CORRUPTION BUREAU AND ANR.
November 25, 1988
RAM FINANCE CORPORATION Vs. MURLIDHARTL
January 25, 1988
RAM PRASAD SHARMA Vs. STATE OF MAHARASHTRA
January 7, 1988
RAM RAO Vs. RAM DEVI
March 15, 1988
RAMAKANT SIMOPURUSKAR Vs. STATE OF MAHARASHTRA
August 18, 1988
RAMANLAL LALBHAI DESAI Vs. CENTRAL BOARD OF FILM CERTIFICATION BOMBAY
January 20, 1988
RAMBHAU Vs. STATE OF MAHARASHTRA
March 2, 1988
RAMCHANDRA VITHAL PRABHU DESSAI Vs. UNION OF INDIA
February 3, 1988
RAMDULAR SARJO DHOBI Vs. ISMAIL SULEMAN KASAM MULLA
July 2, 1988
RAMDULARIDEVIVISHWANATH DUBEY Vs. RAMTEJ SHRIDULL MISHRA
November 1, 1988
RAMESH SIPPY Vs. STATE OF MAHARASHTRA
September 22, 1988
RAMJI NARAYAN GHUGE Vs. RATAN WAGHU BHUJBAL
November 18, 1988
RAMJITAYAPPA CHAVAN Vs. STATE OF MAHARASHTRA
October 28, 1988
RAMKRISHNA BAJIRAO GOTMARE Vs. KANHAIYALAL TRIBHUWANLAL SHAH
October 17, 1988
RAMLAL Vs. COMMISSIONER WORKMENS COMPENSATION ACT
September 21, 1988
RAMRAO MAROTI BAJAD Vs. DHARMAL SANSTHAN VARCHAPARI MARIMAY SANSTHAN OF GAIWADI
June 10, 1988
RANJAN DAS Vs. STATE OF MAHARASHTRA
February 17, 1988
RATANBAI V KAMAT Vs. STATE OF GOA
June 13, 1988
RATNA KALA BAI AND ANOTHER Vs. NAMDEO SHAMRAOJI PATODE
August 9, 1988
RAVINDRA DINKAR PATIL Vs. STATE OF MAHARASHTRA
July 29, 1988
RAZKALI Vs. MARATHWADA SANSKRITIK MANDAL
November 29, 1988
REGINALD EDWARD NEGUS Vs. OFFICIAL LIQUIDATOR AS LIQUIDATOR OF DEVIDAYAL TUBE INDUSTRIES LIMITED
December 20, 1988
REGISTRAR UNIVERSITY OF PUNE Vs. KELKAR AND KELKAR, PUNE
September 14, 1988
REGISTRAR, UNIVERSITY OF PUNE Vs. KELKAR AND KELKAR
September 12, 1988
RELIANCE INDUSTRIES LIMITED Vs. UNION OF INDIA
February 19, 1988
REYON ROLDON Vs. SECRETARY TO THE GOVT OF MAHARASHTRA
July 7, 1988
RICARDSON HINDUSTAN LIMITED Vs. UNION OF INDIA
June 28, 1988
ROPLAS INDIA LIMITED Vs. UNION OF INDIA
July 6, 1988
RUKHMINIBAI WD O GOVINDRAO SHINDE Vs. STATE OF MAHARASHTRA
January 29, 1988
RUKHMINIBAI WD/O GOVINDRAO SHINDE Vs. STATE OF MAHARASHTRA
February 1, 1988
RUSI JEHANGIR JEEJEEBHOY Vs. MOHINDRA O D
August 15, 1988
S A N ENGG AND LOCOMOTIVE CO LTD Vs. GUJARAT STATE FINANCIAL CORPN
March 28, 1988
S B I Vs. FRAVINA DYES INTERMEDIATES
January 11, 1988
S. SURENDRAPAL SINGH Vs. WAMAN
January 25, 1988
S.B. JADHAV Vs. THE CHIEF SECRETARY & ORS.
October 12, 1988
SADA YESSU DESSAI Vs. RANGE FOREST OFFICER
August 18, 1988
SADANAND NAGESH WAIKAR Vs. THARUMAL GADUMAL MIRPURE
July 18, 1988
SADASHIV HARI ABHYANKAR Vs. SANJEEV MANOHAR BHAGWAT
August 22, 1988
SADASHIV HARI ABHYANKAR Vs. SANJEEV MANOHAR BHAGWAT
August 26, 1988
SADHANA TEXTILES MILLS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
November 18, 1988
SAIFUDDIN SALEBHAI BOHARI Vs. SADASHIV RAMCHANDRA KULKARNI
July 7, 1988
SAIKEE MAZAR Vs. B N PATEL ASSOCIATION COLLECTOR OF CUSTOMS M AND I DIV
April 12, 1988
SAINATH DARSHAN PREMISES CO OP SOC LTD Vs. JAIRAMDAS BHAGWANDAS ROHRA
January 25, 1988
SAINATH SHIPPING CORPORATION Vs. COLLECTOR OF CUSTOMS
May 11, 1988
SALAMABEGUM Vs. DISTRICT BRANCH MANAGER MAHARASHTRA STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED
September 1, 1988
SALIM KHAN MUZAFFAR KHAN Vs. STATE OF MAHARASHTRA
July 8, 1988
SANG FASTENERS PVT LTD Vs. UNION OF INDIA
March 24, 1988
SANGHAMITRA MESHRAM Vs. STATE OF MAHARASHTRA
August 4, 1988
SANGHI MOTORS BOMBAY LTD Vs. M T SHINDE
July 8, 1988
SANGLI DISTRICT POWERLOOM OWNERS ASSOCIATION LTD Vs. STATE OF MAHARASHTRA
August 22, 1988
SANGLI ZILLA SAHAKARI NAGARI BANKS ASSOCIATION LIMITED Vs. STATE OF MAHARASHTRA
September 1, 1988
SANJAY KEDARI PATIL Vs. V K SARAF
July 12, 1988
SANJIV P JATHAN Vs. LARSEN AND TOUBRO LTD
July 29, 1988
SANTOSH BHAURAO RAUT Vs. STATE OF MAHARASHTRA
July 26, 1988
SANTOSH DATTARAM NADKARNI BOMBAY Vs. NEW INDIA INDUSTRIES LTD
February 29, 1988
SASHIKALA VINAYAK CHAWAN Vs. TUSHAR PURSHOTTAM DEOLEKAR
August 26, 1988
SATARA SAHAKARI SAKHAR KARKHANA LIMITED Vs. STATE OF MAHARASHTRA
September 23, 1988
SATISH BALKRISHNA MULE Vs. M.V. CHASKADBI
August 4, 1988
SATNAM SINGH Vs. STATE OF MAHARASHTRA
June 16, 1988
SATRUPI TOLARAM MIRCHANDANI Vs. CORONER OF GREATER BOMBAY
April 26, 1988
SAU RAJASHRI Vs. YOGENDRA
April 28, 1988
SEALOL HINDUSTAN LIMITED Vs. UNION OF INDIA
March 21, 1988
SEARSOLE CHEMICALS LIMITED Vs. H C SHAH
February 11, 1988
SEBASTIAN GEORGE FERNANDES Vs. D N CAPOOR
June 15, 1988
SEETA SHRIKRISHNA SHARMA Vs. VIJAYA A. RAO
June 21, 1988
SELPRINT, BOMBAY Vs. M.M SANAP AND ANOTHER
January 4, 1988
SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA Vs. M P AGNANI
January 13, 1988
SHAH AND CO Vs. UNION OF INDIA
April 19, 1988
SHAH CONSTRUCTION COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 6, 1988
SHALINI RAMNATH PRABHU DESSAI Vs. UNION OF INDIA
July 8, 1988
SHAMRAO BHIMRAO PATIL Vs. SAKHARALE SARVESEVA SAHAKARI SOC LTD
September 2, 1988
SHANTA A. VAIDYA Vs. B.G. BHISE
June 30, 1988
SHANTA GENEVIEVE POMMERET Vs. SAKAL PAPERS PVT
January 13, 1988
SHANTI BUILDERS Vs. STATE OF MAHARASHTRA
October 4, 1988
SHARAD KESHAV MEHTA Vs. STATE OF MAHARASHTRA
July 19, 1988
SHARDA SOU Vs. GANPATRAO
April 26, 1988
SHARDABEN B MAFATLAL MRS Vs. COMMISSIONER OF INCOME TAX
December 2, 1988
SHEEL THERMOPLASTICS LIMITED Vs. UNION OF INDIA
April 15, 1988
SHIOPRASAD Vs. MOHANABAI
April 21, 1988
SHIVAJI RAMCHANDRA MORE Vs. STATE OF MAHARASHTRA
March 23, 1988
SHOBHA SURYAVANSHI SHIVAPPA KUM Vs. STATE OF GOA
June 21, 1988
SHRAWAN SAKHARAM UBHALE Vs. DURGA SAKHARAM UBHALE
April 22, 1988
SHREE RAM FINANCE CORPORATION Vs. MURLIDHAR
January 27, 1988
SHRI DEVENDRA SAVALARAM JADE Vs. THE STATE OF MAHARASHTRA & ORS.
November 3, 1988
SHRI GOVIND BAL MANDIR SHIKSHAN SANSTHA Vs. SUHAS DATTATRAYA KOGEKAR & ORS.
March 24, 1988
SHRI SHANKAR DAMODAR PHADKE Vs. THE STATE OF MAHARASHTRA
April 21, 1988
SHRI VASANT ANANT PANHALKAR Vs. BAJAJ TEMPO LTD., & ORS.
June 17, 1988
SHRIDHAR DAJI TAWDE Vs. FOOD CORPORATION OF INDIA
October 28, 1988
SHRIKRISHNA SAHAKARI DOODH VYAVSAIK SANSTHA LTD Vs. STATE OF MAHARASHTRA
August 17, 1988
SHRINIVAS VASANT SHUKLA Vs. COLLEGE OF PHYSICION AND SURGEON
December 7, 1988
SHRINIVAS VASANT SHUKLA Vs. COLLEGE OF PHYSICLANS AND SURGEONS, BOMBAY
October 7, 1988
SHYAM Vs. COMMISSIONER OF POLICE
September 13, 1988
SINNAR BIDI UDYOG LIMITED Vs. KERU MURLIDHAR VARHADE
February 24, 1988
SIRAJ KHAN Vs. L HIMINGLIANA
February 18, 1988
SITARAM Vs. STATE OF MAHARASHTRA
October 21, 1988
SITARAM Vs. STATE OF MAHARASHTRA
December 6, 1988
SMT. SNEHAL ARUN ATRE Vs. DIRECTOR OF EMPLOYMENT & ORS.
August 17, 1988
SOMESHWAR SAHAKARI SAKHAR KARKHANA LIMITED Vs. UNION OF INDIA
January 1, 1988
SONAVALA M V Vs. COMMISSIONER OF INCOME TAX
December 1, 1988
SONIA WIFE OF YASHPAL KHANNA Vs. YASHPAL KISHORILAL KHANNA
April 25, 1988
SONPAL HIRALAL BALMIKL Vs. M.S. APTE, P.O., INDUSTRIAL COURT ETC.
September 9, 1988
SOU. SHOBHA Vs. MANOHAR
December 5, 1988
SPECIAL STEELS LTD Vs. JAY PRESTRESSED PRODUCTS LTD
December 1, 1988
STANDARD MILLS COMPANY LTD Vs. UNION OF INDIA
April 19, 1988
STATE BANK OF INDIA Vs. PODAR MILLS LIMITED
March 7, 1988
STATE BANK OF INDIA Vs. PODAR MILL LTD
August 8, 1988
STATE INDUSTRIAL AND INVESTMENT CORPORATION OF MAHARASHTRA LTD. Vs. HARGOVIND VITHALDAS AND OTHERS
December 12, 1988
STATE OF GOA Vs. SHARACHANDRA UPENDRA KAMAT
December 2, 1988
STATE OF MAHARASHTRA Vs. MOHAMMAD YUSUF NOORMOHAMMED
December 20, 1988
STATE OF MAHARASHTRA Vs. RAJENDRA HILAL PATIL
October 7, 1988
STATE OF MAHARASHTRA Vs. M/S PREMIER TIMBER INDUSTRIES
March 21, 1988
STATE OF MAHARASHTRA Vs. PRABHAKAR RAMKRISHNA SHIRALKAR
July 18, 1988
STATE OF MAHARASHTRA Vs. VASANT MADHAV DEVRE
July 18, 1988
STATE OF MAHARASHTRA Vs. NAVINCHANDRA KANTILAL MEHTA
July 12, 1988
STATE OF MAHARASHTRA Vs. HANMANTSA GANPATSA KATWA
July 12, 1988
STATE OF MAHARASHTRA Vs. ANNAPPA BALAPPA VANJELE
July 12, 1988
STATE OF MAHARASHTRA Vs. ARUN SAVALARAM PAGARE
August 5, 1988
STATE OF MAHARASHTRA Vs. VISHWAS BABURAV DESAI
August 5, 1988
STATE OF MAHARASHTRA Vs. GULAM RASUL
August 9, 1988
STATE OF MAHARASHTRA Vs. ARUN SAVALARAM PAGARE
August 10, 1988
STATE OF MAHARASHTRA Vs. NABABAI ABDUL HASAN
August 9, 1988
STATE OF MAHARASHTRA Vs. V S RAGHAVAN
November 17, 1988
STATE OF MAHARASHTRA Vs. L D KANCHAN BR MANAGER INDIAN OVERSEAS BANK
November 3, 1988
STATE OF MAHARASHTRA Vs. RAJENDRA HILAL PATIL
October 6, 1988
STATE OF MAHARASHTRA Vs. GENU YESHWANT DIVATE P S I AHMEDNAGAR POLICE
March 10, 1988
STATE OF MAHARASHTRA Vs. NABABAI ABDUL HASAN
February 22, 1988
STATE OF MAHARASHTRA Vs. SHETY SAVALE AND COMPANY
January 27, 1988
STATE OF MAHARASHTRA Vs. NANABHAI RATHOD
February 8, 1988
STATE OF MAHARASHTRA Vs. HIRALAL MAGANLAL DOSHI
June 21, 1988
STATE OF MAHARASHTRA Vs. TARACHAND NATHALAL SHAH
June 21, 1988
STATE OF MAHARASHTRA Vs. MARCEL CARVALHE
June 20, 1988
STATE OF MAHARASHTRA Vs. SAHAJI GAJANAN JADHAV
July 7, 1988
STATE OF MAHARASHTRA Vs. BHALACHANDRA GANGADHAR AKUL
July 7, 1988
STATE OF MAHARASHTRA Vs. MUZZAFFAR HUSSAIN SAIFUDDIN
July 6, 1988
STATE OF MAHARASHTRA Vs. VASUDEO SHIVLINGAPPA TAKAWADE
July 6, 1988
STATE OF MAHARASHTRA Vs. USHA VINAYAK BAL
July 6, 1988
STATE OF MAHARASHTRA Vs. SATISH DATTATRAYA KHATAVKAR
July 7, 1988
STATE OF MAHARASHTRA Vs. NAND KISHORE DURGAPRASAD PARDESHI
July 7, 1988
STATE OF MAHARASHTRA Vs. PRAKASH KALGYA KALE
June 28, 1988
STATE OF MAHARASHTRA Vs. SURESH BHALCHANDRA GAVADE
July 1, 1988
STEEL AGE INDUSTRIES LTD Vs. UNION OF INDIA
April 12, 1988
SUBRAMANIAN K Vs. SIEMENS INDIA LIMITED
November 16, 1988
SUDAM Vs. STATE OF MAHARASHTRA
March 17, 1988
SUDHA Vs. DINKARRAO
March 22, 1988
SUDHAKAR G. PATIL Vs. DINKAR SHRIDHAR TAMHANKAR
June 9, 1988
SUDHAKAR VISHNUE PATIL Vs. STATE OF PATIL
December 6, 1988
SUHAS NAIK Vs. PLANNING AND DEVELOPMENT AUTHORITY PANAJI
August 16, 1988
SUHAS PRABHAKAR NAGARNATH Vs. B T GANGAL
September 28, 1988
SUHAS PRABHAKAR NAGARNATH Vs. B T GANGAL
September 29, 1988
SUJATA CHANDRAKANT CHOURA Vs. BOMBAY MUNICIPAL CORPORATION
July 8, 1988
SUKHADEO VISHWANATH GARAJE Vs. FOOD CORPORATION OF INDIA
November 2, 1988
SUKHDEO S O SOPAN MUNDHE Vs. STATE OF MAHARASHTRA
April 28, 1988
SUKHDEO VISHWANATH GARAJE Vs. FOOD CORPORATION OF INDIA
November 3, 1988
SUKHDEV WEDU PATIL Vs. NASIK ZILLA SAHAKARI SOOT GIRNI LIMITED
July 4, 1988
SULOCHANA Vs. GURUBACHANSINGH SARANSINGH
February 29, 1988
SULOCHANA Vs. GURUBACHANSING S O SARANSINGH
March 1, 1988
SULOCHANA W/O MADHUKAR JOSHI Vs. GURUBACHANSING S/O SARANSINGH
March 2, 1988
SULOCHNA Vs. GURBACHAN SINGH
August 1, 1988
SUMAN Vs. SUBHASH
February 15, 1988
SUMITRABNI Vs. STATE OF MAHARASHTRA
March 17, 1988
SUNANDA Vs. CHANDRAKANT
January 4, 1988
SUNDERI SHIVRAM SHETTY Vs. SHAIKH MOHAMED HUSSAIN SHAIKH MOHAMED UMAR
September 19, 1988
SUNDERJI THAKARSI DHANJI Vs. PUSHPA K. HARIRAMANI
June 15, 1988
SUNDERLAL VARDHASA SAOJEE Vs. DIGAMBER RAMRAO ROKADE
November 30, 1988
SUPERINTENDENT OF CUSTOMS P Vs. ABDULLAH MOHAMMED GANI
December 26, 1988
SUPPLY COMMISSIONERS OFFICE EMPLOYEES CLASS III UNION Vs. STATE OF MAHARASHTRA
March 25, 1988
SURAT COTTON SPINNING AND WEAVING MILLS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
December 15, 1988
SURESH CHANDRA Vs. CHANCELLOR NAGPUR UNIVERSITY
March 14, 1988
SURESH GOVIND MANDAVGANE Vs. RAGHUNATH MORESHWAR PENDSE
February 3, 1988
SUSHILA KRISHANLAL JAIN Vs. UNION OF INDIA
August 1, 1988
SUSHILALABAI MADHUKAR PATHAK Vs. RAMCHANDRA TUKARAM WALVEKAR
November 30, 1988
T N KARUNESHUDAS Vs. SARSHAMMA SOMASUNDARAM
July 22, 1988
TAMMA Vs. STATE OF MAHARASHTRA
July 18, 1988
TANUJA Vs. STATE OF MAHARASHTRA
March 11, 1988
TANUJA M RAJPAL Vs. STATE OF MAHARASHTRA
November 3, 1988
TARQUINO RAUL Vs. DAMODAR MANGALJI AND CO PVT LTD
January 13, 1988
TEJULAL RAMLAL Vs. THE ASSISTANT ELECTRICAL ENGG. & ORS.
January 4, 1988
THAKUR SHIPPING CO LTD Vs. TRUSTEES OF THE PORT OF BOMBAY
July 15, 1988
THE BOMBAY ELECTRIC WORKERS UNION Vs. B.E.S.T. WORKERS UNION & ORS.
July 4, 1988
THE RATNAGIRI DISTRICT CENTRAL CO Vs. DINKAR KASHINATH WATVE & ORS.
April 28, 1988
THERMO PLASTIC INDUSTRIES Vs. U O I
January 6, 1988
THOMAS OLIVEIRA Vs. PAUL PRECIOSO MATEUS DE SOUZA
April 28, 1988
THUKRAL ANJALI DOOKUMAR Vs. STATE OF MAHARASHTRA
July 27, 1988
TRADEX INDUSTRIES Vs. UNION OF INDIA
March 24, 1988
TRADING ENGINEERS INTERNATIONAL PVT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
April 4, 1988
TUKARAM Vs. GRAMPANCHAYAT KARYALAYA
February 9, 1988
TUKARAM SAWANT Vs. MANGALALAXMI CHINUBHAI SHAH
December 15, 1988
TULSIDAS V NAGVEKAR Vs. KADAMBA TRANSPORT CORPORATION LIMITED
February 18, 1988
TYRON NAZARATH Vs. STATE OF MAHARASHTRA
February 1, 1988
ULHAS OIL AND CHEMICAL INDUSTRIES PRIVATE LIMITED Vs. H M SINGH
April 13, 1988
UMAR MOHAMMAD MALBARI Vs. K P GAIKWAD
February 17, 1988
UNION BANK OF INDIA Vs. ARPHI INCORPORATED
February 19, 1988
UNION OF INDIA Vs. INDIA PHOTOGRAPHIC CO LTD
February 4, 1988
UNION OF INDIA Vs. PIEDADE FERNANDES
January 11, 1988
UNION OF INDIA Vs. GREAT EASTERN SHIPPING COMPANY LIMITEDBOMBAY
January 14, 1988
UNION OF INDIA Vs. VICCO LABORATORIES
April 27, 1988
UNION OF INDIA Vs. BHIMRAO NARAYAN RAO RANDYE
September 23, 1988
UNION OF INDIA Vs. GREAT EASTERN SHIPPING CO LTD
November 15, 1988
UNION OF INDIA Vs. SHAKTI INDUSTRIES PVT LTD
October 31, 1988
UNION OF INDIA Vs. FILM FEDERATION OF INDIA
October 14, 1988
UNION OF INDIA Vs. VITA TAX PROCESSORS
January 1, 1988
UNION OF INDIA Vs. EFIGINIA AUGUSTA AND ORS.
March 3, 1988
UNION OF INDIA AND ORS Vs. K S MAMADAPUR & BROS
November 4, 1988
UNIVERSAL CANS AND CONTAINERS LTD Vs. UNION OF INDIA
April 19, 1988
URMILA SUDHAKAR BHALEKAR Vs. SUDHAKAR AMBAJI BHALEKAR
September 14, 1988
USHA SPINNING AND WEAVING MILLS LIMITED Vs. UNION OF INDIA
March 23, 1988
V D DAMLE Vs. STATE OF MAHARASHTRA
June 9, 1988
V M ANGHI Vs. RAMMORATH GOURISHANKAR TIWARI
July 8, 1988
V P S GILL Vs. AIR INDIA
February 9, 1988
VAMAN MARUTY GHARAT Vs. M P APTE
July 6, 1988
VASANT ARJUN RACHH Vs. NIRMALAL RAMNIKLAL SHAH
June 15, 1988
VASANT GOVINDJI KOTAK Vs. DAMAYANTI HARIRAM
August 29, 1988
VASANTRAO DADA PATIL SAHAKARI SAKHAR KARKHANA LTD Vs. PANDITRAO NATHUJI PAWAR, DAULATRAO SONUJI AHER
October 28, 1988
VASHDEV PRAKASH Vs. VIMAL PREMCHAND HINDUJA MRS
April 21, 1988
VASUNDHARABAI Vs. VASANTRAO S O DATTOPANT RUPADE
March 24, 1988
VIDYADHAR VINAYAK GODBOLE Vs. RAMESH NARAYAN TULSHIBAGWALE
March 16, 1988
VIJAY KRISHNARAO KEDARE Vs. STATE OF MAHARASHTRA
October 5, 1988
VIJAY S O PUNDLIK BAND Vs. AMRAVATI UNIVERSITY
November 3, 1988
VIJAY S/O PUNDLIK BAND Vs. AMRAVATI UNIVERSITY THROUGH ITS VICE CHANCELLOR, AMRAVATI
November 24, 1988
VIJAYKUMAR SADASHIO ATALE Vs. STATE OF MAHARASHTRA & ORS.
April 5, 1988
VIJAYSINGH RAJASINGH VARMA Vs. VISHINKUMARI UDAYSINGH VARMA
September 28, 1988
VIKAS CHEMICALS Vs. UNION OF INDIA
January 1, 1988
VIKRAMADITYA MADANLAL GOENKAR Vs. STATE OF MAHARASHTRA
January 29, 1988
VILAS Vs. RAMESH
August 11, 1988
VINA Vs. DIGAMBAR
December 2, 1988
VINAYAK VITHAL TADVALKAR & ANR. Vs. THE MAHARASHTRA STATE KHADI & VILLAGE INDUSTRIES BOARD & ORS.
July 4, 1988
VINOD MOHANLAL DESAI Vs. UNION OF INDIA
August 5, 1988
VINODKUMAR RATILAL SHAH Vs. MADHUBALA MADHAV KHARAIT
February 29, 1988
VISHANJEE DUNGARMAL FUTNANI Vs. KRISHNA MOHANLAL FUTNANI
October 5, 1988
VISHNU BAPU TAPKIR Vs. MOHANNAGAR CO OPERATIVE HOUSING SOCIETY LIMITED
April 17, 1988
VISHNU J.S. QUIRTANIM Vs. DAMODAR TARKAR AND ORS.
October 19, 1988
VISHWANATH GANGARAM GHUGARE Vs. STATE OF MAHARASHTRA
February 3, 1988
VISHWANATH GOVIND SABALE Vs. NARAYAN LAXMAN GILANKAR
February 9, 1988
VISHWANATH KASHINATH TRIBHUVAN Vs. K P RAGHUVANSHI
July 13, 1988
VISHWAS BHIMRAO DHUMAL Vs. KOPARGAON NAGARPALIKA
April 22, 1988
VISHWAS V BHAGWAT Vs. GIRISH K VORA
September 20, 1988
VITHAL Vs. STATE OF MAHARASHTRA
June 30, 1988
VITTHAL RAO Vs. RATNAPRABHA
February 19, 1988
VOLTAS LIMITED Vs. UNION OF INDIA
March 16, 1988
WAMAN DATTARAYA PUROHIT Vs. WAMAN DATTARAYA KALE
April 29, 1988
WASUDEO PANDURANG MOKHARE Vs. REGISTRAR CO OP SOC
January 28, 1988
WESTERN INDIA FOOTBALL ASSOCN Vs. BOMBAY DISTRICT FOOTBALL ASSOCN
October 25, 1988
WIPRO PRODUCTS LIMITED Vs. STATE OF MAHARASHTRA
July 19, 1988
YESHWANT GAJANAN JOSHI Vs. HINDUSTAN PETROLIUM CORPORATION LTD
February 2, 1988
YESHWANT GAJANAN JOSHI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
February 19, 1988
YOGENDRA PATWARDHAN Vs. KHANDELWAL HERMANN ELECTRONICS LIMITED
November 16, 1988
ZAHID ALI IMDADALI Vs. FAHMIDA BEGUM
June 23, 1988
ZAHID ALI IMDADALI Vs. FAHMIDA BEGUM D/O AKBAR ALI
June 24, 1988
ZANDU PHARMACEUTICAL WORKS LTD Vs. DAYANAND SITALDIN MISHRA
April 26, 1988
ZENITH STEEL PIPES LTD Vs. COMMISSIONER OF INCOME TAX
December 7, 1988
ZENITH STEEL PIPES LTD Vs. COMMISSIONER OF INCOME TAX
December 6, 1988
ZILLA SAHAKARI KENDRIYA BANK MARYADIT Vs. GENERAL ASSURANCE SOCIETY LTD
August 25, 1988