Case Index

Title
Date
A E P ASHOKA KUMAR CHETTIAR Vs. V T S RENUGOPAL MUDALIAR
November 1, 1988
A ELUMALAI Vs. STATE
November 3, 1988
A KRISHNARAJ Vs. T VASANTHA GOPAL
December 9, 1988
A KRISHNARAJ Vs. T VASANTHA GOPAL AND ORS
January 9, 1988
A MALAICHAMY Vs. DIRECTOR OF HEALTH SERVICES AND FAMILY PLANNING
March 25, 1988
A MOHAMMED YOUSUF AND ORS Vs. STATE OF TAMIL NADU
September 2, 1988
A RUKMANI AMMAL Vs. R SANKARAN NADAR
January 12, 1988
A SHANMUGAM Vs. T R KANNAPPA MUDALIAR
October 28, 1988
A SUBBIAH CHETTIAR Vs. K K S MOHAMMED SHERIFF ROWTHER
November 11, 1988
A T MATHAVAN Vs. S NATARAJAN
January 19, 1988
A V LAKSHMINARAYANAN Vs. SPECIAL OFFICER
April 7, 1988
A VEEMAN Vs. PARAMAKUDI CO OP URBAN BANK LTD
June 22, 1988
A YUVARAJ Vs. B RAJESWARI
November 4, 1988
A.P. RANGA RAO Vs. VIJAYALAKSHMI
September 26, 1988
A.T.R.K. RANGARAJAN AND OTHERS Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE, CIVIL SUPPLIES C.I.D., MADURAI, NORTH UNIT AT THENI
March 13, 1988
AATHIMOOLAM Vs. A SURULIVEL NAICKER
November 2, 1988
ABDUL VAKKIL Vs. THE UNION OF INDIA, REP., BY THE JOINT SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF FINANCE, DEPT. OF REVENUE, NEW DELHI
January 18, 1988
ABDULLAH Vs. STATE AND ANOTHER
October 25, 1988
ABRAHAM Vs. SUPERINTENDENT OF POLICE
January 14, 1988
ADHILAKSHMIAMMAL AND ANOTHER Vs. JAYALAKSHMIAMMAL AND OTHERS
August 4, 1988
AGASTHIYAR TRUST Vs. GOVT OF TAMIL NADU
April 18, 1988
ALA MELU AMMAL Vs. CHINNASWAMY REDDIAR
December 2, 1988
ALAGASUNDARAM CHETTIAR AND OTHERS Vs. EMPLOYEES STATE INSURANCE CORPORATION, REGIONAL OFFICE, MADRAS, REPRESENTED BY S. KAMANATHAN, E.S.I, CORPORATION, MADURAI
April 12, 1988
ALAMELU AMMAL AND ANOTHER Vs. YESHODHA AMMAL AND ANOTHER
March 9, 1988
ALANGARAJ Vs. ASSISTANT CONSERVATOR OF FORESTS TRICHY
June 13, 1988
ALL INDIA LOCO RUNNING STAFF ASSOCIATION (REPRESENTED BY ITS PRESIDENT) Vs. COMMISSIONER OF POLICE, MADRAS
September 9, 1988
AMARAVATHY FERTILIZER COMPANY Vs. STATE
September 23, 1988
AMBIKA Vs. STATE OF KERALA
January 8, 1988
AMBROSE Vs. ABDUL RAHIM
December 5, 1988
ANAND Vs. STATE OF TAMIL NADU
September 12, 1988
ANANTHA KRISHNAN Vs. NALLASWAMY
February 1, 1988
ANGAMMAL Vs. R SANKARANARAYANAN
February 24, 1988
ANGUSAMI Vs. KALEESWARAN AMBALAM
November 18, 1988
ANNADURAI Vs. STATE OF TAMIL NADU
September 22, 1988
ANNAMALAI Vs. GOVT OF T N
March 4, 1988
ANTONI Vs. STATE OF MADRAS
October 31, 1988
APPRAISER MADRAS CUSTOMS Vs. TAMIL NADU NEWSPRINT PAPERS LIMITED
January 28, 1988
ARPUTHAM Vs. SINGARAVELU NADAR
January 5, 1988
ARULMIGU KARKOTI AMMAN TEMPLE Vs. N KRISHNASWAMI
December 9, 1988
ARUNACHALAM Vs. STATE
April 5, 1988
ARUNACHALAN Vs. STATE OF TAMIL NADU
April 5, 1988
ASSAM BENGAL ROADWAYS (P) LTD Vs. HINDUSTAN PHOTO FILMS
January 21, 1988
ASSISTANT COLLECTOR Vs. PAVUNNI
July 13, 1988
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. T K PRASAD
April 25, 1988
ASSISTANT COLLECTOR OF CENTRAL EXCISE, COIMBATORE Vs. RAMESH BABU
August 5, 1988
ASSISTANT COLLECTOR OF CUSTOMS Vs. KRISHNAMOORTHY
June 17, 1988
ASSISTANT COMMISSIONER OF U L T Vs. A CHELLADURAI
January 6, 1988
ASSISTANT COMMISSIONER OF URBAN LAND TAX MADURAI SOUTH Vs. A R BALAJI
January 5, 1988
AUTHORISED OFFICER LAND REFORMS TIRUNELVELI Vs. J ANTHONY GOSTA
October 28, 1988
B CHAINRAJ Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
March 8, 1988
B K MADHAVAN BANK OF THANJAVUR LTD Vs. STATE REP
January 18, 1988
B MOHAN LAL SOWCAR Vs. HAMEEDIA HARDWARE STORE
January 25, 1988
B S RAMAMOORTHY Vs. O S PARASANATHACHARY
November 17, 1988
B.S. RAMAMOORTHY Vs. O.G. PARAMANATHACHARY
December 17, 1988
BABA INDUSTRIES Vs. ASSISTANT COLLECTOR OF CUSTOMS
April 12, 1988
BADRUDEEN Vs. STATE
February 25, 1988
BADRUDEEN Vs. HEALTH INSPECTOR, DIVISION NO. 136. CORPORATION OF MADRAS
February 25, 1988
BAGHAVATHY AMMAL Vs. CHINGLEPUT CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED AND ANR
November 11, 1988
BAGYALAKSHMIAMMA Vs. DHANALAKSHMIAMMAL
January 5, 1988
BALAJI TRADING CO Vs. CTO DEPUTY
March 24, 1988
BALAMANI Vs. STATE AND ANOTHER
December 2, 1988
BALASUBRAMANIA GURUKKAL Vs. SANKARA GURUKKAL
September 19, 1988
BEGUM JANAMMAL Vs. SELVA ARASU
January 11, 1988
BEGUM JANAMMAL Vs. SELVA ARASU
January 14, 1988
BHARATH OVERSEAS BANK Vs. MINU PUBLICATION
February 9, 1988
BOJAN Vs. STATE BY INSPECTOR OF POLICE
October 6, 1988
BOOMISEKARA PANOIAN Vs. MUTHURAMALINGAM AND OTHERS
March 10, 1988
BOOPALAN AND 3 OTHERS Vs. STATE
February 26, 1988
BORAX MORARJI LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS
September 6, 1988
BRITANNIA INDUSTRIES LTD., MADRAS, AND OTHERS Vs. RAVI KUMAR
June 30, 1988
BRITISH PHYSICAL LABORATORIES INDIA PRIVATE LIMITED Vs. GOVERNMENT OF INDIA
January 20, 1988
BROOKE BOND INDIA LIMITED MADRAS Vs. RAJ KAMAL ENTERPRISES VIZIANAGARAM
September 28, 1988
C K GAJALAKSHMI Vs. ZINNA SONS A REGISTERED PARTNERSHIP FIRM
October 6, 1988
C K N GOUNDER ALIAS C K N KARUPANNA GOUNDER Vs. R NACHIMUTHU
March 23, 1988
C LEO MACHODO Vs. COMMISSIONER OF INCOME TAX
March 11, 1988
C MARIANANDAM Vs. GOVT OF TAMIL NADU
September 14, 1988
C N PAPER INDUSTRIES MADRAS Vs. COLLECTOR OF CENTRAL EXCISE
February 3, 1988
C NATARAJAN Vs. S ANANDAMMAL
April 28, 1988
C V RAMASAMY GOUNDAR SONS Vs. DEPUTY COMMERCIAL TAX OFFICER METTUR ROAD CIRCLE ERODE
October 31, 1988
C. VAGARAJAN AND OTHERS Vs. STATE, REP. BY THE INSPECTOR OF POLICE, SPE; CBI, MADRAS
July 19, 1988
C.S. SAMPATH AND ORS. Vs. THE AUTHORISED OFFICER, LAND REFORMS
September 5, 1988
CANARA BANK Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
March 16, 1988
CARBOR ANDUM UNIVERSAL MADRAS 19 Vs. FOOD INSPECTOR THIRUVATTIYUR MUNICIPALITY
October 27, 1988
CEMENT RESEARCH INSTITUTE OF INDIA THOZHILALAR SANGAM Vs. UNION OF INDIA AND OTHERS
November 25, 1988
CHANDRAKUMAR Vs. UNION OF INDIA BY ITS SECRETARY, MINISTRY OF LAW AND JUSTICE, NEW DELHI, 2. REGISTER, PRINCIPAL BENCH, CENTRAL ADMINISTRATIVE TRIBUNAL, NEW DELHI, 3. REGISTER, ADDITIONAL BENCH, CENTRAL ADMINISTRATIVE TRIBUNAL, MADRAS
November 2, 1988
CHANDRAN Vs. STATE
July 28, 1988
CHARLES HEREWARD SIMPSON Vs. GOVERNMENT OF TAMIL NADU
December 14, 1988
CHIDAMBARAM Vs. STATE AND ANOTHER
October 13, 1988
CHINNA Vs. N THIRUVIAM
June 23, 1988
CHINNA MUTHUKRISHNA REDDIAR Vs. AUTHORISED OFFICER LAND REFORMS CUDDALORE 1
May 3, 1988
CHINNADURAI Vs. STATE
November 24, 1988
CHINNAKANNU PILLAI ALIAS NARAYANASAMY PILLAI Vs. RAMASAMY PILLAI
December 23, 1988
CHINNAKUMARASWAMY GOUNDER Vs. STATE OF TAMIL NADU
November 23, 1988
CHINNAMMAL Vs. KANNAGI
September 14, 1988
CHINNAPPAN Vs. RAMACHANDRAN
July 20, 1988
CHINNASAMY Vs. LATHA
February 19, 1988
CHINNATHAMBI Vs. STATE OF TAMIL NADU
November 23, 1988
CHINNATHAMBI @ KAKKAYAN Vs. STATE BY INSPECTOR OF POLICE, ASTHAMPATTI POLICE STATION, SALEM DISTRICT.
August 23, 1988
CHOCKALINGAM Vs. STATE OF TAMIL NADU
March 11, 1988
COLLECTOR OF CUSTOMS APPEALS Vs. MALA INTERNATIONAL
December 21, 1988
COMMISSIONER OF GIFT TAX Vs. KUPPULAKSHMI AMMAL
February 16, 1988
COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT NUNGAMPAKKAM MADRAS 34 Vs. MARY ISABAL
November 1, 1988
COMMISSIONER OF INCOME TAX Vs. A MOHAMMED MOHIDEEN
November 16, 1988
COMMISSIONER OF INCOME TAX Vs. ALAGAPPAN P R
February 3, 1988
COMMISSIONER OF INCOME TAX Vs. BALAMURALIKRISHNA M
February 10, 1988
COMMISSIONER OF INCOME TAX Vs. PIONEER ENGINEERING SYNDICATE
February 11, 1988
COMMISSIONER OF INCOME TAX Vs. VEPPALODAI SALT CORPORATION
February 15, 1988
COMMISSIONER OF INCOME TAX Vs. GANI SILK PALACE
February 16, 1988
COMMISSIONER OF INCOME TAX Vs. K KR RM SWAMINATHAN CHETTIAR
February 17, 1988
COMMISSIONER OF INCOME TAX Vs. K GOVINDARAJULU
February 22, 1988
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED
December 1, 1988
COMMISSIONER OF INCOME TAX Vs. SOUTHERN AGRIFURANE INDUSTRIES LIMITED
June 22, 1988
COMMISSIONER OF INCOME TAX Vs. HEMALATHA TEXTILES LIMITED
September 22, 1988
COMMON WEALTH PACKAGING INDUSTRIES Vs. S.S. PERUMAR PROP. PIONEER ENGINEERING WORKS, MADRAS
June 13, 1988
CONTROLLER OF ESTATE DUTY Vs. T P S H SELVA SAROJA
February 3, 1988
CROWN PROSECUTOR Vs. DORAISWAMI NAICKER
March 16, 1988
D ALBERT Vs. LALITHA
August 18, 1988
D GOPALAN Vs. GOVT OF TAMIL NADU
January 28, 1988
D MANGAYARKARASI Vs. DISTRICT BACKWARD CLASSES WELFARE OFFICER VELLORE 1 NORTH ARCOT DISTRICT
September 6, 1988
D PATTAMMAL Vs. K KALYANASUNDARAM
July 29, 1988
D PERIASAMY Vs. MARY MOHAN PRASAD
July 28, 1988
D SHANMUGAM Vs. STATE OF TAMIL NADU
October 10, 1988
D UTHIRAKUMARAN Vs. GOVERNMENT OF TAMIL NADU
July 29, 1988
DAKSHINAMARA NADAR SANGAM TIRUNELVELI Vs. K DARMAR
March 28, 1988
DALMIA CEMENT BHARAT LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER LALGUDI
October 3, 1988
DEVAN Vs. STATE OF TAMIL NADU
November 1, 1988
DEVANATHAN Vs. STATE OF TAMIL NADU
October 27, 1988
DHANALAXMI CHEMICAL INDUSTRIES PRIVATE LTD Vs. ASSISTANT REGISTRAR OF COMPANIES MADRAS
March 7, 1988
DHARMARAJA (P.) AND OTHERS Vs. TAMIL NADU ELECTRICITY BOARD (BY ITS CHAIRMAN) AND ANOTHER
November 15, 1988
DIRECTOR OF GOVERNMENT EXAMINATIONS MADRAS Vs. D SATHIANATHAN
September 5, 1988
DIRECTOR OF HANDLOOMS AND TEXTILES OFFICE OF THE DIRECTOR OF HANDLOOMS AND TEXTILES MADRAS 108 Vs. K VENKATESAN
March 23, 1988
DR. NANDAN Vs. THE STATE INSPECTOR OF POLICE DISTRICT CRIME BRANCH. KANCHEEPURAM
December 8, 1988
DY DIRECTOR E D MADRAS Vs. P MANSOOR MOHAMED ALI JINNAH
November 11, 1988
E A SWAMY Vs. LAND COMMISSIONER MADRAS 5
October 25, 1988
E I D PARRY INDIA LIMITED Vs. AGRICULTURAL OFFICER QUALITY CONTROL
November 10, 1988
E I D PARRY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 11, 1988
E MUNUSAMI Vs. C MANI
February 2, 1988
EKAMBARAM Vs. SUNDARAMURTHY
March 3, 1988
ENFIELD INDIA LIMITED Vs. UNION OF INDIA
March 1, 1988
ENNORE STEEL ENTERPRISES LTD Vs. COMMISSIONER TRIUVOTTIYUR MUNICIPALITY
February 12, 1988
EXXON CORPN Vs. EXXON PACKING SYSTEMS PVT LTD
June 27, 1988
F R ABRAHAM Vs. THOMAS
December 9, 1988
FOOD INSPECTOR Vs. MATHEW
August 4, 1988
FOOD INSPECTOR Vs. MOIDOO
July 12, 1988
FOOD INSPECTOR Vs. NOOR MOHAMMED
November 4, 1988
G MEENAMBAL Vs. A NATARAJAN
September 16, 1988
G MOHAN Vs. ASST COLLECTOR OF CUSTOMS MADRAS
April 15, 1988
G P PURUSHOTHAMAN Vs. C O ARUMUGAM
September 2, 1988
G R RAMASETHU Vs. K R ATHAPPA CHETTIAR
July 29, 1988
G RADHAKRISHNAN Vs. JAGADAMBAL
September 26, 1988
G SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
August 29, 1988
G T VENKATASWAMY REDDY Vs. STATE TRANSPORT AUTHORITY MADRAS
February 23, 1988
G VARADARAJU Vs. DIST REVENUE OFFICER MADURAI
March 28, 1988
G.K. ANANDAN ALIAS G. KILIANANDAM Vs. P. PARIMALAM
February 23, 1988
GEETANJALI MILLS LIMITED Vs. V THIRUVENKATA REDDIAR
September 9, 1988
GEETHANJALI MILLS LIMITED Vs. THIRUVENGADATHAN V
September 9, 1988
GENERAL MANAGER, E.I.D. PARRY (INDIA), LTD., RANIPET Vs. SECOND ADDITIONAL LABOUR COURT, MADRAS
November 21, 1988
GHANSHYAM CHATURBHUJ Vs. INDUSTRIAL CERAMICS P LIMITED
January 19, 1988
GNANASIGAMANI NADAR, REPRESENTED BY M G JAYAPANDIAN TUTICORIN AND ORS Vs. CANARA BANK AND ANR
September 30, 1988
GOPAL Vs. STATE
September 13, 1988
GOPALSAMY INDUSTRIES Vs. M M T C
July 28, 1988
GORDON WOODROFFE EMPLOYEES UNION, REP BY ITS GENERAL SECRETARY Vs. THE STATE OF TAMIL NADU, REP BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT LABOUR DEPARTMENT AND ORS
January 20, 1988
GOVERNMENT OF INDIA Vs. PRABHAKAR MATCH INDUSTRIES
September 19, 1988
GOVERNMENT OF TAMIL NADU Vs. ARCOT N VEERASWAMI
September 14, 1988
GOVINDAMMA Vs. PALLAVAN TRANSPORT CORPORATION
December 16, 1988
GOVINDARAJ Vs. STATE OF TAMIL NADU
November 24, 1988
GOVINDASWAMI PADAYACHI Vs. ARUMUGHA PADAYACHI
January 7, 1988
GUJARAT PARAFFINS PRIVATE LIMITED A1 198 CI D C INDUSTRIAL ESTATE KALOL GUJARAT STATE 373 721 Vs. STATE
November 10, 1988
HARESH ANITHA TRUST Vs. COMMISSIONER OF WEALTH TAX
February 15, 1988
HEATLY AND GRESHAM I LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 4, 1988
HEMA MOHNOT Vs. STATE
July 14, 1988
HINDUSTAN METAL ROLLING MILLS PARTNERSHIP FIRM Vs. KANDASWAMY CHETTIAR
November 21, 1988
I SEKAR Vs. M L WADHAWAN ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPT OF REVENUE NEW DELHI
March 9, 1988
INDIA MATCH HOUSE Vs. COMMISSIONER OF POLICE MADRAS
May 3, 1988
INDIAN ART PALACE Vs. DEPUTY COMMERCIAL TAX OFFICER ANNA SALAI III ASSESSMENT CIRCLE MADRAS
April 26, 1988
JACOB A CHAKRAMAKAL Vs. URBAN LAND TAX TRIBUNAL II ASST JUDGE CITY CIVIL COURT MADRAS
August 1, 1988
JAGANNATHAN Vs. STATE OF TAMIL NADU
August 1, 1988
JAMAL MOHIDEEN ALIAS SHEIK DAWOOD Vs. STATE OF TAMIL NADU
November 7, 1988
JANAB S K KALALULLAH SHERIFF Vs. JANAB S K
September 26, 1988
JANAKI DEVI Vs. KRISHNAN NAMBIAR
September 2, 1988
JANAKI RAMCHANDRAN Vs. STATE
March 23, 1988
JASWANT CHAND S MEHTA SOLE PROPRIETOR MADRAS HEAVY CHEMICALS MADRAS Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
June 14, 1988
JAYARAM METAL ROLLING MILLS Vs. SUPERINTENDENT OF CENTRAL EXCISE, GROUP I-J-I DIVISION
August 26, 1988
JOHN PALANISAMY Vs. STATE
December 1, 1988
JOINT SECRETARY TO THE GOVERNMENT OF INDIA Vs. BEEMA MANUFACTURERS PRIVATE LIMITED
October 5, 1988
JUNIOR ENGINEER CORPORATION OF MADRAS 84 DIVISION MADRAS Vs. BUHARI
April 4, 1988
JUSTIN Vs. STATE
September 22, 1988
K A M MAPPILLAI MOHIDEEN Vs. P K K SHAMSUDEEN
October 7, 1988
K A MOHIDEEN PITCHAI Vs. GIFT TAX OFFICER
February 10, 1988
K CHANDRESEKARAN Vs. UNION OF INDIA
February 10, 1988
K CHELLIAH ALIAS SULLI Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT MADRAS
February 2, 1988
K CHIDAMBARAM Vs. GOVT OF TAMIL NADU
October 31, 1988
K G GANGADHARAN Vs. T R PARVATHI
April 4, 1988
K G SUBRAMANIAM NAIDU Vs. DEPUTY COMMERCIAL TAX OFFICER PONNERI ASSESSMENT CIRCLE PONNERI CHENGALPATTU
April 25, 1988
K GOPALAKRISHNIAH Vs. K SUBRAMANIAM
December 1, 1988
K JAYALAKSHMI Vs. S M MUTHAIER
July 19, 1988
K KANDASWAMY Vs. K C RAMASWAMI
August 5, 1988
K KRISHNAMURTHI Vs. GOVT OF TAMIL NADU
February 18, 1988
K M MOHD ABDUL KHADER FIRM Vs. DEPUTY COMMERCIAL TAX OFFICER KODAIKANAL
September 19, 1988
K MUTHIYAN NADAR Vs. R VIJAYARANI
April 26, 1988
K NARAYANAN Vs. K V SUBRAMANIAN
February 15, 1988
K PAKKIRIMUTHU Vs. STATE OF TAMIL NADU
September 30, 1988
K R JADAYAPPA MUDALIAR Vs. K S VENKATACHALAM
July 19, 1988
K R SEETHARAMIAH Vs. P N NARASIMHAN
June 14, 1988
K R SHANKAR RAJ Vs. STATE BANK OF INDIA VELLORE
July 10, 1988
K R SHANKAR RAJ Vs. STATE BANK OF INDIA VELLORE
July 20, 1988
K RAMALINGAM Vs. STATE OF TAMILNADU
March 9, 1988
K S ANANDA PROPRIETOR KUMARAVEL TOURING TALKIES VANNIPAKKAM VILLAGE PONNERI CHENGALPATTU DISTRICT Vs. DEPUTY COMMERCIAL TAX OFFICER PONNERI ASSESSMENT CIRCLE PONNERI CHENGALPATTU
March 26, 1988
K S ANANDAN Vs. DEPUTY COMMERCIAL TAX OFFICER PONNERI ASSESSMENT CIRCLE PONNERI CHENGALPATTU
March 28, 1988
K S CHANDRASEKHARAN Vs. INSPECTOR OF POLICE CIVIL SUPPLIES C I D MADURAI
September 27, 1988
K S SUBRAMANIA PILLAI Vs. E S R PACKIRISAMI PILLAI
January 12, 1988
K SUBBA RAO Vs. NANJAPPA GOUNDER
November 15, 1988
K SUBBARAJ Vs. GOVERNMENT OF INDIA
December 2, 1988
K SUBRAMANIAM Vs. STATE OF TAMIL NADU
April 25, 1988
K V G RAMASWAMI Vs. STATE OF TAMIL NADU
September 6, 1988
K V JESUDASAN Vs. STATE OF TAMIL NADU
January 27, 1988
K. MATHIALAGAN Vs. MALA DEVI
May 3, 1988
K. SUBRAMANIAM AND ANR. Vs. M. SANKARAN PILLAI AND ANR.
March 21, 1988
KADARKARAI C Vs. COMMISSIONER OF WEALTH TAX
November 25, 1988
KALAIVANI FABRICS Vs. COLLECTOR OF CUSTOMS APPEALS
October 7, 1988
KALANJIAM AMMAL Vs. SHANBAGAM
March 23, 1988
KALANJIAM AMMAL Vs. SHANBAGAM
March 22, 1988
KALANJIAMMAL Vs. PONMUDI MINOR
February 15, 1988
KALAPPAN Vs. STATE OF TAMIL NADU
April 26, 1988
KALYANI SUNDARAM Vs. SHARDLOW INDIA LIMITED
October 14, 1988
KAMATCHI Vs. MANAGING DIRECTOR
December 16, 1988
KANAGASABAI AMMAL Vs. P SUBRAMANIAM
December 15, 1988
KANAKA FILMS PRIVATE LIMITED Vs. INCOME TAX OFFICER
December 9, 1988
KANNIAMMAL Vs. P NARAYANAN
August 16, 1988
KARUNAKARAN Vs. STATE OF TAMIL NADU
March 1, 1988
KARUPPASAMY THEVAR AND VELUTHAI Vs. STATE
October 6, 1988
KASOAR UDAYAR Vs. M V R OORANI PRIVATE TRUST
September 30, 1988
KATHAN Vs. STATE OF TAMIL NADU
November 10, 1988
KISHORE KANTH Vs. STATE INSPECTOR OF POLICE
September 6, 1988
KRISHNA TILES AND POTTERIES MADRAS P LIMITED Vs. COMMISSIONER OF INCOME TAX
March 1, 1988
KRISHNAMOORTHY Vs. STATE OF TAMIL NADU
November 22, 1988
KUNHABDULLA Vs. KUNHAMMED
January 19, 1988
KUPPAN Vs. STATE OF TAMIL NADU
December 20, 1988
KUPPURAJ Vs. UNION TERRITORY OF PONDICHERRY
March 17, 1988
KUPPUSAMY NAICKER Vs. LAKSHMANA GOUNDER
October 12, 1988
KUPPUSWAMI (C) AND OTHERS Vs. E.I.D. PARRY INDIA LTD. (BY GENERAL MANAGER), RANIPET
November 21, 1988
KUTTAPPAN Vs. STATE OF KERALA
March 9, 1988
L G BALAKRISHNAN Vs. COMMISSIONER OF WEALTH TAX
February 16, 1988
LAKSHMAN Vs. STATE OF TAMIL NADU
November 9, 1988
LAKSHMI INDUSTRIES Vs. DEPUTY COMMERCIAL TAX OFFICER VI MADURAI
October 31, 1988
LALITHA Vs. DIRECTOR GENERAL OF POLICE
December 7, 1988
LALITHA PARAMESWARI ALIAS MADHUPRIYA Vs. R RAMASWAMY
December 12, 1988
LAYMENS EVANGELICAL FELLOWSHIP Vs. J KISHORELAL
June 28, 1988
LILY AMMAL ALIAS SARASWATHI BAI Vs. B T VADIVELU
March 30, 1988
LIPTON INDIA LIMITED Vs. M M K SARA UMA
February 25, 1988
LIYAKAT ALI Vs. K L VERMA JOINT SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF FINANCE
November 22, 1988
LUCKY ELECTRICAL STORES Vs. RAMESH STEEL HOUSE
March 11, 1988
M A NAMAZIE ENDOWMENT Vs. COMMISSIONER OF INCOME TAX
March 11, 1988
M C R R C MEMORIAL SCHOOL Vs. STATE
January 19, 1988
M C R RAJAGOPAIA CHETTIAR MEMORIAL SCHOOL Vs. STATE OF TAMIL NADU
January 19, 1988
M CT M CORPN PVT LTD Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
March 9, 1988
M J DURAIRAJ Vs. JOINT COMMERCIAL TAX OFFICER MANDAVELI DIVISION MADRAS
March 8, 1988
M JOHN BASCO Vs. SELVARAJ
February 23, 1988
M KANNAPPAN Vs. STATE
November 10, 1988
M KARUPPANNAN Vs. STATE
April 29, 1988
M KATHIRESAN PILLAI Vs. ADDITIONAL COLLECTOR OF CENTRAL EXCISE
September 21, 1988
M MANICKAM ASARI Vs. MEENAKSHI AMMAL
February 24, 1988
M O H ASLAM Vs. M O H UDUMAN
December 17, 1988
M PALANI GOUNDER Vs. S P THANGAVEL GOUNDER
February 26, 1988
M RAMALINGAM UDAYAR Vs. KATHALINGA PILLAI
August 1, 1988
M RAMASAMY Vs. STATE OF TAMIL NADU
March 11, 1988
M RAYAPPAN Vs. D SARASWATHI ANIMAL
December 2, 1988
M S THANIGACHALA Vs. RUKMANI AMMAL
March 7, 1988
M SELVARAJ Vs. V RAMAMOORTHI NAIDU
August 19, 1988
M SHANMUGAM Vs. KUPPAMMAL
January 25, 1988
M SRINIVASAN Vs. JOHN BENTIC
November 3, 1988
M SURYAPRAKASHA GUPTA Vs. T S MUTHUSWAMI IYER
June 20, 1988
M THANGIAH Vs. K RANGASWAMY
May 3, 1988
M V BABY Vs. STATE
April 7, 1988
M V BANY Vs. STATE
April 22, 1988
M V NALLAMUTHU PILLAI CHARITABLE TRUST Vs. STATE OF TAMIL NADU REVENUE DEPARTMENT
February 9, 1988
M V VALLIAPPAN Vs. INCOME TAX OFFICER
January 13, 1988
M VISWANATHAN Vs. GOVT OF TAMIL NADU
August 26, 1988
M. PATTAMMAL @ MURUGAYEE Vs. R. VELAN JAGANNATHAN AND ORS.
October 14, 1988
M. RAYAPPAN Vs. D. SARASWATHI AMMAL
December 22, 1988
M. SUBRAMANIAM AND ORS. Vs. C. CHHOTTABHAI AND COMPANY BY PARTNER, CHANDUBHAI C. PATEL AND ORS.
December 20, 1988
M.S. MOHAMMED YAHYA Vs. M.S. MOHAMMED JAFFAR AND ANR.
August 19, 1988
M/S UNIVERSAL MILL STORES Vs. FATHIMA BAI S. BHAGAT
March 11, 1988
MADRAS FLOUR MILLS Vs. STATE OF TAMIL NADU
January 25, 1988
MADRAS VANASPATI LIMITED Vs. SUBRAMANIAN S ITO
March 29, 1988
MADURA COATS LTD Vs. ASSISTANT COMMISSIONER OF LABOUR
April 6, 1988
MAJEED Vs. STATE OF KERALA
February 12, 1988
MALAYAPPAN Vs. STATE OF TAMIL NADU
September 21, 1988
MALICK DINAR BAITHUL MAL Vs. TAMIL NADU WAKF BOARD
April 21, 1988
MANAGEMENT OF BINNY LTD Vs. K ELUMALAI AND ASST COMMISSIONER OF LABOUR
January 6, 1988
MANAGEMENT OF TABESH PROCESS SIVAKASI Vs. PRESIDING OFFICER LABOUR COURT
January 19, 1988
MANGALAMMAL Vs. T LALITHA
July 13, 1988
MANI HIGHER SECONDARY SCHOOL COIMBATORE Vs. JOINT DIRECTOR SECONDARY SCHOOL EDUCATION
March 11, 1988
MANONMANI Vs. COMMISSIONER OF POLICE
March 22, 1988
MARAKKAL Vs. ESWARI AMMAL
November 1, 1988
MARIYAYEE AMMAL Vs. JANAB MOHAMMED SHERIFF
August 3, 1988
MARY REGINA Vs. S SOURIRAJAN
July 29, 1988
MASILAMANI Vs. V BALIAH
December 1, 1988
MATCH HOUSE Vs. SUPERINTENDENT OF CENTRAL EXCISE
February 25, 1988
MATHESON BOSANQUET COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 15, 1988
MEENAKSHI FOUNDRY Vs. SUPERINTENDENT OF CENTRAL EXCISE
August 4, 1988
MEGAMMAL Vs. STATE OF TAMIL NADU
February 29, 1988
MEHRUNNISSA BEGUM Vs. BEGUM NATHU BIBI
November 17, 1988
MINOR THIRUGNANASAMBANDAM Vs. MANICKASWAMY
June 30, 1988
MOHAMMED HUSSAIN BEVI ALIAS SYED SULTAN BEVI Vs. HAJA SULTAN KABIR SHAHUL HAMEED SAHIB
July 26, 1988
MOHAMMED KUNJI Vs. FOOD INSPECTOR
February 18, 1988
MOHAN Vs. STATE OF TAMIL NADU
March 15, 1988
MOHNOT N K Vs. CHIEF COMMISSIONER OF INCOME TAX ADMN
September 2, 1988
MURUGAN Vs. STATE
April 12, 1988
MURUGESAN Vs. STATE OF TAMIL NADU
September 20, 1988
MURUGESAN Vs. STATE D C B
June 15, 1988
MURUGESAN Vs. STATE TAMIL NADU
June 15, 1988
MUTHU Vs. STATE
October 13, 1988
MUTHURAMALINGAM Vs. SUBINSPECTOR OF POLICE
August 18, 1988
MUTHUSAMY Vs. STATE
March 2, 1988
N DEENADAYALAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE CHENGALPATTU RANGE
February 29, 1988
N P GANESAN Vs. STATE
October 13, 1988
N PREM ANANTHI Vs. TAHSILDAR COIMBATORE
October 4, 1988
N SUNDARAM Vs. INDIAN AIRLINES CORPORATION
August 17, 1988
N. VASUDEVAN Vs. THE STATE OF TAMIL NADU, REP. BY THE DEPUTY SECRETARY TO GOVT. PUBLIC (S.C.) DEPT, MADRAS AND THE SUPERINTENDENT OF CENTRAL PRISON, MADRAS
February 15, 1988
NAGARAJAN Vs. STATE
March 15, 1988
NAGOOR GANI ALIAS RAJAMANI Vs. GANDHI MEENAL
March 11, 1988
NALLAMMAL Vs. SANGILI MOOPAN
October 14, 1988
NANJAPPAN Vs. CAUVERY GOUNDER PURCHASER
February 15, 1988
NARASIMHAN Vs. BALAMMAL
October 12, 1988
NARASIMHAN Vs. BALAMMAL
September 12, 1988
NARAYANAMURTHY Vs. SUBBULAKSHMI
February 10, 1988
NATESAN Vs. GOVINDASAMI
January 21, 1988
NATIONAL SUGAR INDUSTRIES Vs. COMMERCIAL TAX OFFICER RED HILLS ASSESSMENT CIRCLE MADRAS
April 12, 1988
NAYVELI LIGNITE CORPORATION LTD. Vs. SPL. TAHSILDAR NO. III LAND ACQUISITION LIQUITE PROJECT NEYVELI & ORS.
July 13, 1988
NEELAVATHI AMMAL Vs. SELVASUNDARAM NAICKER AND OTHERS
March 24, 1988
NEGAMMAL Vs. STATE OF TAMIL NADU
February 29, 1988
NOBLE MOHANDAS Vs. STATE
February 29, 1988
O RADHAKRISHNAN Vs. PRESIDING OFFICER TAMIL NADU URBAN LAND TAX TRIBUNAL MADRAS
January 5, 1988
OFFICIAL ASSIGNEE MADRAS Vs. CANARA BANK T NAGAR MADRAS
February 1, 1988
P Vs. SLATE
December 23, 1988
P A JACOB Vs. NANDA TIMBER TRADING CO
January 8, 1988
P ANNAMALAI Vs. COLLECTOR OF RAMANATHAPURAM AND ORS
February 25, 1988
P BALAKRISHNAN Vs. DISTRICT REGISTRAR TUTICORIN
July 20, 1988
P C KHADER Vs. P K KHADER
January 6, 1988
P CHOCKALINGAM Vs. DEPUTY COMMERCIAL TAX OFFICER NAGERCOIL RURAL KANYAKUMARI DISTRICT
August 8, 1988
P DEVASTHANAM Vs. DY COMMR H R AND C E
January 29, 1988
P JAGAJEEVAN RAM Vs. GOVT OF INDIA
April 29, 1988
P JAIPAL Vs. SUB INSPECTOR OF POLICE PARAMAKUDI POLICE STATION
October 27, 1988
P K PATTABHIRAMAN Vs. STATE
February 1, 1988
P K SADAGOPA RANGANATHAN Vs. SECRETARY TAMIL NADU STATE ELECTRICITY BOARD ANNA SALAI MADRAS 2
March 29, 1988
P KANNAN Vs. ADDITIONAL DIRECTOR OF ENFORCEMENT
November 3, 1988
P L SIVANAPPAN Vs. GOVT OF TAMIL NADU
October 3, 1988
P M KRISHNAN Vs. STATE BY DIRECTORATE OF VIGILANCE AND ANTI-CORRUPTION, MADRAS
May 31, 1988
P M SUNDARAM Vs. K DURAISWAMI
November 18, 1988
P P AR RM PL VLSALAKSHI ACHI Vs. P L R ARUNACHALAM CHETTIAR
April 11, 1988
P P SUBBA RAJA Vs. E S GURUSAMY
April 18, 1988
P POONAMMAL Vs. KANAKAVALLI SRINIVASAN
January 21, 1988
P RAJU Vs. COMMERCIAL TAX OFFICER GODOWN ASSESSMENT CIRCLE MADRAS 1
February 19, 1988
P SETHURAJAN Vs. STATE
December 12, 1988
P SUBRAMANIA PILLAI Vs. VADIVU AMMAL
June 27, 1988
P V CHANDRASEKHARAN Vs. THIRUMALAI CHIT FUNDS
March 4, 1988
P. KARUPPIAH Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, PERIYAKULAM AND THE SPECIAL TRIBUNAL FOR CO-OPERATIVE SOCIETIES, MADURAI
August 23, 1988
PADMA R Vs. APPROPRIATE AUTHORITY IT DEPARTMENT
August 9, 1988
PALANIAMMAL Vs. COLLECTOR
February 23, 1988
PALANIKUMAR PILLAI Vs. PALANIKUMAR PILLAI AND ORS.
March 29, 1988
PALANIKUMAR PILLAI Vs. PALANI KUMAR PILLAI
April 29, 1988
PANDURANGANATHASWAMI DEVASTHANAM Vs. DY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
January 29, 1988
PANI Vs. VASUDEVAN
March 9, 1988
PARRYS CONFECTIONERY LIMITED Vs. FOOD INSPECTOR ULUNDURPET
March 17, 1988
PASUMALAI CO OPERATIVE STORES PASUMALAI MADURAI 4 Vs. STATE
April 29, 1988
PATTAMMAL Vs. PALANISWAMY CHETTIAR
April 11, 1988
PAZHANIYANDI Vs. KALYANASUNDARAM
January 13, 1988
PEER MOHIDEEN AND OTHERS Vs. M.K. MADHAR AND OTHERS
September 23, 1988
PERIASAMY GOUNDER Vs. PERIASAMY GOUNDER
April 28, 1988
PERIYANAYAGAM Vs. RAJENDRAN
January 5, 1988
PETCHI Vs. STATE BY INSPECTOR OF POLICE, CIVIL SUPPLIES, C I D TIRUNELVELI
December 23, 1988
PHILO PETER Vs. DIVYANATHAN
January 29, 1988
PILLAIYAR SODA FACTORY Vs. UNION OF INDIA
July 29, 1988
PLATING CHEMICALS Vs. DY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
November 11, 1988
PONNAIAH Vs. STATE
September 12, 1988
PONNAIAH GOUNDER GURUSWAMI GOUNDER Vs. SENGOTTIAH
January 29, 1988
PONNI ALIAS PONIBAS Vs. SAVARIMUTHU NADAR
March 25, 1988
PRASANNA KUMAR Vs. DHANALAXMI
February 16, 1988
PRAVIN KUMAR MINOR Vs. R SIVAGNANAM
August 8, 1988
PRAVINSAGUR Vs. SUGESAN FINANCE INVESTMENT
November 11, 1988
PRESIDENT CHOLAN POKKUVARATHU KAZHAGAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
August 22, 1988
PROCTOR AND GAMBLE COMPANY STATE OF OHIO U S A Vs. CHRISTIAN HODEN INDIA PRIVATE LTD
April 18, 1988
PULLICAR MILLS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUCHENGODE
January 13, 1988
PULLIKKADAN NARAYANAN Vs. JAYARAJAN
June 27, 1988
R GANDHI Vs. UNION OF INDIA
October 31, 1988
R HALASYAM Vs. DEPUTY COMMERCIAL TAX OFFICER VII MADURAI
March 21, 1988
R K CHAKRAVARTHY Vs. S SHANTHARAJ
April 22, 1988
R KALYANA SUNDARAM Vs. DEPUTY COMMERCIAL TAX OFFICER SIRKALI
January 12, 1988
R KANNAN Vs. INDCHEM ELECTRONICS LTD
February 25, 1988
R KANNUSAMY Vs. V V K SAMY AND CO SINGAPORE
May 2, 1988
R KRISHNAMURTHY Vs. M P RAJA
November 25, 1988
R N GOENKA Vs. COMMISSIONER OF WEALTH TAX
March 3, 1988
R PADMA Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT MADRAS
August 9, 1988
R PANDIAN Vs. NAGAMMAL
January 18, 1988
R RAJALAKSHMI Vs. REVENUE DIVISIONAL OFFICER
April 15, 1988
R S HOON Vs. AZAEEMUNNISSA BEGUM
August 1, 1988
R THANGAPERUMAL Vs. STATE OF TAMIL NADU
October 27, 1988
R VENKATAKRISHNAN Vs. FOOD INSPECTOR HQS F AND D ADMN PONDICHERRY
March 14, 1988
R. SUBRAMANIAM Vs. SOUTHERN ROADWAYS, LTD. BY K. RANGARAJAN, BRANCH MANAGER, MADRAS AND OTHERS
April 28, 1988
RADHAKRISHNAN Vs. STATE OF TAMIL NADU
November 22, 1988
RAGHAVA AND VEERA 7/A BISHOP WALLACE AVENUE EAST MYLAPORE MADRAS 4 Vs. LACHHMANDAS DIED
July 6, 1988
RAIMENT Vs. STATE OF TAMIL NADU
April 29, 1988
RAIMENT Vs. STATE OF TAMIL NADU
February 25, 1988
RAJA AGENCIES Vs. UNION OF INDIA
September 23, 1988
RAJA D V SEETHARAMAYYA BAHADUR Vs. COMMISSIONER OF GIFT TAX
March 11, 1988
RAJA RAJAN THEATRE Vs. STATE
September 5, 1988
RAJAGOPAL Vs. INSPECTOR OF POLICE MAMBALAM
December 8, 1988
RAJAMANI Vs. STATE OF TAMIL NADU
March 29, 1988
RAJAN Vs. STATE OF TAMIL NADU
November 4, 1988
RAJAPALAYAN INDUSTRIAL AND COMMERCIAL SYNDICATE LTD Vs. K A VAIRAPRAKASAM
July 19, 1988
RAJENDRAN AND ANOTHER Vs. STATE
February 26, 1988
RAJESWARI NAGAR RESIDENTS WELFARE ASSOCIATION Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY
November 9, 1988
RAJRANI DEVI Vs. YACOOB SHERIFF
November 17, 1988
RAJU ALIAS KOTTAIPAKKAM Vs. STATE
January 7, 1988
RAKKAMMAL Vs. IRULAPPA KONAR
August 18, 1988
RAMACHANDRAN Vs. STATE
October 12, 1988
RAMACHANDRAN Vs. STATE
November 12, 1988
RAMADASS Vs. PITRAMASIVAM PILLAL
September 30, 1988
RAMAIYAN Vs. STATE OF TAMIL NADU
January 7, 1988
RAMAKRISHNA AND BROS Vs. T.P.N. MANICKAVALLI
September 19, 1988
RAMAKRISHNAN AND BROS Vs. T P M MANICKAVALLI
September 8, 1988
RAMALINGAM CHETTIAR Vs. TAMIL NADU WATER AND DRAINAGE BOARD
August 29, 1988
RAMALINGAM PILLAI Vs. ARUNACHALAM PILLAI
July 26, 1988
RAMASWAMI Vs. STATE
July 27, 1988
RAMKUMAR Vs. K M MATHEW
March 28, 1988
RAMU ALIAS RAMASWAMY Vs. STATE
August 19, 1988
RANGANATHAM Vs. SHYAMALA
November 5, 1988
RASHEETHA BEGUM Vs. REGIONAL TRANSPORT OFFICER TIRUCHIRAPALLI
April 6, 1988
RASHID LEATHERS P LTD Vs. SUPER FINE SKIN TRADERS NEW DELHI
January 28, 1988
RASHID LEATHERS PRIVATE LIMITED Vs. SUPER FINE SKIN TRADERS
February 19, 1988
RATHINAM Vs. SYED BEEVI DIED
September 9, 1988
RAVICHANDRAN Vs. MARIYAMMAL
March 1, 1988
REGISTRA HIGH COURT MADRAS Vs. C B S NAIDU
August 5, 1988
REVATHI C P EQUIPMENTS LTD Vs. SANGEETHA TUBEWELL CORPN
October 26, 1988
S BALAKRISHNAN Vs. A RATHINAM
November 28, 1988
S DHARMALINGAM Vs. HIS EXCELLENCY GOVERNOR OF THE STATE OF T N
February 26, 1988
S DURAIPANDIAN Vs. GOVT OF TAMIL NADU
July 28, 1988
S GANAPATHI Vs. MAHALAKSHMI TEXTILES MILLS LIMITED PASUMALAI MADURAI
April 12, 1988
S GOMATHI ANIMAL Vs. S NALLAMUTHU PILLAI
September 16, 1988
S JOHN KUTTY Vs. TARUN ROY ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI
March 15, 1988
S K SABAPATHY MUDALIAR Vs. DHANDAPANI
July 26, 1988
S N MOHIDEEN Vs. UNION OF INDIA
October 25, 1988
S RAMAN Vs. T PAKIRISAMY PATHAR
January 8, 1988
S SANKARANARAYANAN Vs. DIVISIONAL PERSONNEL OFFICER MADURAI DIVISION SOUTHERN RAILWAY MADURAI
October 4, 1988
S SARANGAPANI IYENGAR Vs. ASST COMMR URBAN LAND TAX ALANDUR AND SAIDAPET
January 13, 1988
S V CHIDAMBARA PILLAI Vs. S N V R N SUBRAMANIAM CHETTIAR
April 6, 1988
S V RANGIAH Vs. COMMISSIONER OF COMMERCIAL TAXES CHEPAUK MADRAS
April 18, 1988
S VAIDYANATHAN INCOME TAX OFFICER Vs. B MATHURAM
September 26, 1988
S. JAMBULINGAM Vs. CHOLAN ROADWAYS CORPORATION, LTD. (REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR), KUMBAKONAM, AND OTHERS
September 21, 1988
S. KOLANDAVEL Vs. SOWRASHTRA VIPRASABBA NAMAKKAL
October 13, 1988
S. SELVARAJ Vs. MARTHA VANITHA PETER AND ORS.
January 18, 1988
SADIQ BATCHA Vs. DEPUTY SECRETARY TO GOVERNMENT OF TAMIL NADU PUBLIC SC DEPARTMENT MADRAS 9
December 16, 1988
SAGAYAM ENGINEERING WORKS Vs. SRIVATSA TUBE CORPN
December 14, 1988
SAIFEE GOLDEN JUBILEE ROLLING MILLS Vs. STATE
March 25, 1988
SAIT Vs. STATE
December 13, 1988
SAKKARATHAYAMMAL AND ORS. Vs. SHANMUGAVEL CHETTIAR AND ORS.
October 5, 1988
SALLYANN C HOOL Vs. TAMIL NADU MEDICAL COUNCIL
February 25, 1988
SAMPATH Vs. INSPECTOR OF POLICE
September 2, 1988
SANKAR ELECTRICAL PRIVATE LIMITED Vs. UNION OF INDIA
April 23, 1988
SANTHANA KRISHNAN Vs. POONGOTHAI AMMAL
December 16, 1988
SAPPANI MOHAMMED LABBAI Vs. ABDULLA SYED
July 8, 1988
SARA FASTENERS AND GRIP INDUSTRIES P LIMITED Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION
March 14, 1988
SARASWATHI AMMAL Vs. LAKSHMI
December 23, 1988
SARASWATI Vs. JAYARAMAN
March 22, 1988
SAROJA Vs. ARUMUGHAM
December 16, 1988
SAROJA Vs. STATE OF TAMIL NADU
July 15, 1988
SAROJA RAVINDRAN Vs. COMMISSIONER OF WEALTH TAX
February 17, 1988
SATHYANARAYANAN Vs. INSPECTOR OF POLICE
March 30, 1988
SATTANATHASWAMY DEVASTHANAM Vs. ASSAN MOHAMMED
February 2, 1988
SAVANI TRANSPORT P LIMITED 66 THAMBU CHETTY STREET MADRAS 1 Vs. M JANIAL MOHAMMED
November 22, 1988
SELLADURAI Vs. STATE OF TAMIL NADU
June 16, 1988
SELVANATHAN ALIAS RAGHAVAN Vs. STATE
November 16, 1988
SELVARAJ (C.) AND OTHERS Vs. DEPUTY COMMISSIONER OF LABOUR, SALEM, AND ANOTHER
April 5, 1988
SENGUNTHAR HIGHER SECONDARY SCHOOL COMMITTEE Vs. PRINCIPAL SUBORDINATE JUDGE TIRUCHIRAPPALLI
January 7, 1988
SHAH SEGALAL CHARANRAJ AND CO Vs. SOUTHERN INDIA TRADING AGENCY INDIA
April 8, 1988
SHANMUGHAM Vs. STATE
April 5, 1988
SHANMUGHAM Vs. STATE
February 25, 1988
SHANMUGHAM Vs. GOBICHETTIPALAYAM MUNICIPALITY
July 4, 1988
SHANTI SWARUP Vs. COLLECTOR OF CUSTOMS
February 19, 1988
SHARMA Vs. FENIVARD
January 14, 1988
SHEIK MOHAMED AND OTHERS Vs. STATE OF TAMIL NADU
September 23, 1988
SHENBAGAVALLIAMMAL Vs. AUTHORISED OFFICER LAND REFORMS TIRUNELVELI
October 12, 1988
SIMPSON AND CO LTD Vs. ASSISTANT COMMISSIONER OF POLICE ADYAR MADRAS
February 19, 1988
SIVA Vs. STATE
October 14, 1988
SIVALINGAM Vs. SAKTHIVEL
July 22, 1988
SIVALINGAM Vs. STATE
April 29, 1988
SIVALINGAM (M.) Vs. E.I.D. PARRY INDIA LTD. (BY ITS GENERAL MANAGER), RANIPET
October 14, 1988
SIVALOKAM ESTATE KALIYAL Vs. DEVADASAN
August 1, 1988
SNEVA DIAMOND TOOLS PRIVATE LIMITED Vs. APPELLATE ASSISTANT COMMISSIONER COMMERCIAL TAXES IV MADRAS CITY
April 11, 1988
SOFI SAMAS THAIKKAL THANJAVUR Vs. DISTRICT REVENUE OFFICER THANJAVUR
February 11, 1988
SORNAM Vs. STATE OF TAMIL NADU INSPECTOR OF POLICE THUCKALEY
December 5, 1988
SPECIAL TAHSILDAR NO III LAND ACQUISITION LIGNITE PROJECT NEYVELI Vs. V RANGASAMY
January 13, 1988
SRI BALAJI TRADING COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER METTUR ROAD CIRCLE ERODE
March 24, 1988
ST JOSEPHS T T INSTITUTE FOR WOMEN Vs. DIR OF SCHOOL EDUCATION
March 10, 1988
STANDARD MOTOR PRODUCTS OF INDIA LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS NORTH DIVISION MADRAS 1
August 1, 1988
STANDARD PAPER INDUSTRIES CORPORATION Vs. UNION OF INDIA
July 22, 1988
STATE Vs. CHINNAPPAYYAN
September 9, 1988
STATE Vs. SAVARI RAJ
September 23, 1988
STATE Vs. P KALEESWARAN
September 30, 1988
STATE Vs. S RADHAKRISHNAN
September 22, 1988
STATE Vs. KANDAN
December 8, 1988
STATE Vs. K MARIMUTHU MUDALIAR
November 17, 1988
STATE BANK OF INDIA Vs. N SATHIAH
October 7, 1988
STATE BANK OF INDIA CANARA BANK CENTRAL BANK Vs. V GANESAN JAMBUNATHAN VENKATARAMAN B V
September 26, 1988
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD Vs. SPECIAL TAHSILDAR LAND ACQUISITION SIPCOT UNIT 1 GUMMIDIPONDI
March 24, 1988
SUB INSPECTOR OF POLICE SADAR BAZAAR POLICE STATION KADHAM JALNA POLICE STATION JALNA MAHARASHTRA STATE Vs. N N ABDUL AZEEZ
October 14, 1988
SUBBALAKSHMI AMMAL Vs. RAJALAKSHMI AMMAL
September 12, 1988
SUBRAMANIAM CHETTIAR Vs. INSPECTOR CIVIL SUPPLIES CRIMINAL INVESTIGATIONS DEPARTMENT TIRUCHIRAPALLI
December 16, 1988
SUDARSAN FINANCE CORPORATION MADRAS Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT
November 24, 1988
SUKANRAJ KHIMARJA A FIRM OF MERCHANTS BOMBAY Vs. N RAJAGOPALAN
September 27, 1988
SUNDARAM FASTENERS LIMITED PADI Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX MADRAS
August 1, 1988
SUNDARAPANDIAN Vs. STATE OF TAMIL NADU
January 6, 1988
SURESF Vs. STATE H 4 POLICE STATION
June 17, 1988
SYED AHAMED SHERIFF Vs. RAJINAMANI
February 29, 1988
SYEDA ZEHERA JABEEN Vs. S PADMANABHAN
November 29, 1988
SYNDICATE BANK Vs. D MUTHIAN
October 4, 1988
T BALASUBRAMANIAM AND OTHERS Vs. STATE
September 12, 1988
T BUVANESWARI Vs. V RAMAKRISHNAN
September 13, 1988
T E VIJAYARAGAVACHARI Vs. EXECUTIVE TRUSTEE SRI DEVARJASWAMY TEMPLE KANCHEEPURAM
July 27, 1988
T HIMMATLAL Vs. S BALAKRISHNA JOSHI
January 14, 1988
T I KRISHNA PILLAI Vs. ARUNACHALAM PILLAI (DIED)
March 9, 1988
T K ABDUL JABBAR DIED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
April 14, 1988
T M NATARAJAN Vs. SUBBARAYA MUDALIAR
March 21, 1988
T N MATHIALAGAN Vs. SUBINSPECTOR OF POLICE
November 3, 1988
T RAVI KUMAR Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE
January 19, 1988
T. RANGANATHAN Vs. STATE BY S.I. OF POLICE, CRIME BRANCH, EGMORE, MADRAS
July 18, 1988
TAMIL NADU HOTELS ASSOCIATION Vs. STATE OF TAMIL NADU
October 11, 1988
TATA OIL MILLS COMPANY LIMITED Vs. UNION OF INDIA
October 31, 1988
THANGASWAMY Vs. STATE OF TAMIL NADU
December 13, 1988
THANGAVEL UDAYAR Vs. STATE OF TAMIL NADU
September 8, 1988
THANKAPPAN AND OTHERS Vs. THANKARAJ
March 23, 1988
THANTHI TRUST Vs. INCOME TAX OFFICER
November 22, 1988
THAYAMMAL Vs. K SUBRAMANIAM
February 12, 1988
THILAGAMMAL Vs. ELANGO
July 19, 1988
THIRU AROORAN SUGARS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER MANNARGUDI
October 3, 1988
THIRU VENKATESAN Vs. STATE
March 14, 1988
THIRUGUANAM Vs. G CHANDRASEKARAN
December 1, 1988
THIRUVENGADAM Vs. K.B. GOYAL
December 22, 1988
TIRUPATTUR CO OPERATIVE SUGAR MILLS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUPATTUR NORTH ARCOT DISTRICT
April 12, 1988
TRINITE MODESTINE Vs. JAYASEELI LAGRAVE
February 18, 1988
TUBE PRODUCTS OF INDIA Vs. UNION OF INDIA
September 27, 1988
UMAYAL RAMANATHAN Vs. INCOME TAX OFFICER
October 6, 1988
UMAYAL RAMANATHAN Vs. GOVT OF TAMIL NADU
April 19, 1988
UNION OF INDIA Vs. CHAKRA TYRES LIMITED
October 12, 1988
UNION OF INDIA Vs. OCEANIC EXPORT CORPORATION
September 9, 1988
UNION OF INDIA Vs. UNIVERSAL EXPORTERS
October 4, 1988
UNION OF INDIA OWNING SOUTHERN RAILWAY Vs. TIRUCHI METAL WORKS
December 9, 1988
UNITED LINEAR AGENCIES OF INDIA PRIVATE LIMITED Vs. UNION OF INDIA
October 25, 1988
V ARUMUGHAM Vs. STATE OF TAMIL NADU
June 14, 1988
V M DAKSHINAMURTHY Vs. STATE
September 9, 1988
V M RAMASWAMY Vs. S BALAKRISHNAN
July 15, 1988
V NAGARAJAN Vs. COMMR SALEM MUNICIPALITY SALEM
January 21, 1988
V P NAGARAJAN Vs. PRABHAVATHI
April 19, 1988
V RAJESWARAYYA Vs. SOURINAYAGAM
June 15, 1988
V SOMASUNDARAM Vs. S THIRUPURASUNDARI
February 24, 1988
V SUBBARAYALU NAIDU Vs. REVISIONAL AUTHORITY AND DISTRICT REVENUE OFFICER THANJAVUR
March 30, 1988
V VALLIAMMAI Vs. STATE OF TAMIL NADU
December 20, 1988
V. CHENTHAMARAKSHAN Vs. STATE BANK OF INDIA (REPRESENTED BY CHIEF GENERAL MANAGER), MADRAS
September 21, 1988
VAIDYANATHAN S ITO Vs. MATHURAM AND SONS DR B
September 26, 1988
VAIRAMBAL ALIAS VAIRATHACHI DIED Vs. EXECUTIVE OFFICER ADHIKUMBESWARAR DEVASTHANAM KUMBAKONAM
March 14, 1988
VAJIRAVELU (B.) Vs. SPENCER & CO., LTD., AND OTHERS
March 2, 1988
VALLIAPPAN Vs. VALLIAPPAN
August 5, 1988
VASANTHA Vs. RATHINASAMI
April 22, 1988
VEDAGIRI Vs. STATE OF TAMIL NADU
December 5, 1988
VEDAPRAKASH Vs. STATE
February 24, 1988
VEERAPPA GOUNDER AND PALANIAMMAL Vs. STATE
August 29, 1988
VEERASAMI CHETTIAR Vs. INSPECTOR OF POLICE THANJAVUR
April 5, 1988
VELLORE CENTRAL CO-OPERATIVE BANK LTD Vs. INDUSTRIAL TRIBUNAL MADRAS
November 29, 1988
VENKATAKRISHNAN Vs. STATE OF TAMIL NADU
September 8, 1988
VIMLA Vs. RANJINI MURUGAN
January 14, 1988
VISALAKSHI AMMAL Vs. PADMAVATHI
December 1, 1988
VYTHILINGAM CHETTIAR Vs. RANGASWAMI PADAYACHI
September 9, 1988
WARNER HINDUSTAN LIMITED UPPAL HYDERABAD Vs. STATE
March 23, 1988
WORKMEN OF INDIA CEMENTS LIMITED SANKARI WEST Vs. PRESIDING OFFICER LABOUR COURT COIMBA TORE
August 30, 1988
WORKMEN OF NAGAMMAL MILLS LTD Vs. LABOUR COURT MADURAI
February 26, 1988
X M DAKSHINMURTHY Vs. STATE OF TAMIL NADU
September 9, 1988
Y R NATARAJAN Vs. COMMISSIONER HINDU RELIGIOUS ENDOWMENTS ADMINISTRATIVE DEPARTMENT MADRAS
November 15, 1988