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Case Index
Title
Date
A GOPINATHAN NAIR Vs. N RADHA BAI
March 1, 1988
A K ALI Vs. C H MAMMUTY
September 28, 1988
A KESAVA BHATT Vs. SREE RAM AMBALAM TRUST
September 23, 1988
A VILASINI Vs. K S R T C
April 8, 1988
A. N. RAVEENDRAN NAIR Vs. STATE
July 27, 1988
A. SAFIA HASSAN, KOHINOOR MOTORS Vs. ABRAHAM THOMAS AND OTHERS
February 17, 1988
A.E. GEORGE Vs. SUSEELAN
December 7, 1988
A.N. RAVEENDRAN NAIR Vs. STATE AND ANR.
June 27, 1988
ABDUL HAMEED Vs. STATE OF KERALA
January 19, 1988
ABDUL JABBAR Vs. SECRETARY R D BOARD
September 29, 1988
ABDUL KADIR Vs. HAMEEDAMMA
August 19, 1988
ABDUL KADIR Vs. UNION OF INDIA
February 24, 1988
ABDUL KHADER Vs. STATE OF KERALA
April 6, 1988
ABDUL RASHEED Vs. STATE OF KERALA
January 7, 1988
ABDULKHADER Vs. ABDUL RAHIMAN
March 11, 1988
ABDURAHIMAN Vs. PRADEEP MENON
March 22, 1988
ABRAHAM Vs. ACCOUNTANT GENERAL
February 11, 1988
ABRAHAM Vs. V M THOMAS
December 9, 1988
ABRAHAM Vs. REGISTRAR UNIVERSITY OF CALICUT
December 16, 1988
ABRAHAM MATHEW Vs. CHACKO MARY
October 11, 1988
ABU Vs. SECRETARY TO GOVERNMENT
July 12, 1988
ACHAMMA ITTOOP Vs. DISTRICT COURT TRICHUR
March 8, 1988
ACHAMMA SEBASTIAN Vs. COMMISSIONER OF WEALTH TAX
January 18, 1988
ACHUTHAN Vs. ABDULSALAM
November 23, 1988
ACHUTHAN Vs. SREEDHARAN NAIR
November 28, 1988
ADVOCATE GENERAL Vs. T A RAJENDRAN
January 15, 1988
AHAMMED Vs. STATE OF KERALA
October 18, 1988
AHAMMED KUTTY Vs. PATHUMMA UMMA
November 1, 1988
AHAMMEDKUTTY Vs. R T O KOZHIKODE
August 31, 1988
ALI Vs. SUFAIRA
July 1, 1988
ALIMA UMMAL Vs. ALUMA UMMAL
February 2, 1988
ALIYA ARABIC COLLEGE Vs. KASARAGOD MUNICIPALITY
June 8, 1988
ALIYAR Vs. PATHU
August 3, 1988
ALOK SPICES Vs. DY COMMISSIONER
July 5, 1988
ALUKKAS JEWLLERY Vs. COMMISSIONER OF INCOME TAX
September 29, 1988
ALUMINIUM INDUSTRIES LTD Vs. UNION OF INDIA
March 21, 1988
AMBIKA Vs. STATE OF KERALA
January 8, 1988
AMMINI Vs. KUTTAPPAN
March 10, 1988
AMMINI Vs. RAGHAVAN
July 20, 1988
AMMU KOVILAMMA Vs. U N M NEDUNGADI
August 29, 1988
AMMUKUTTY AMMA Vs. STATE OF KERALA
February 8, 1988
ANANDAN NAMBIAR Vs. RAJALAKSHMI
February 29, 1988
ANILATMAJAN Vs. MANOHARAN
May 30, 1988
ANIRUDHAN Vs. PRASANNA KUMARI
November 15, 1988
ANIYAN Vs. FEDERAL BANK LTD
October 7, 1988
ANNAMMA CHERIAN Vs. STATE OF KERALA
July 13, 1988
ANNAMMA JOSEPH Vs. STATE OF KERALA
November 30, 1988
ANNAMMA MATHEW Vs. GEORGE VARKEY
July 11, 1988
ANNIE THOMAS Vs. PATHROSE
June 27, 1988
ANTONY Vs. FRANSISCA
July 6, 1988
ANTONY Vs. STATE OF KERALA
March 18, 1988
APPUKUTTAN Vs. JANAKI AMMA
January 13, 1988
APPUKUTTY Vs. KUNIYIL ACHUTHAN
June 23, 1988
ARAVINDAKSHAN PILLAI Vs. STATE OF KERALA
October 26, 1988
ARJUNAN ACHARY Vs. THANKAMMA
October 12, 1988
ASRAMAM V I CO OP SOC LTD Vs. UNION OF INDIA
February 24, 1988
ASSOOTTY Vs. ASST EXCISE COMMISSIONER
May 31, 1988
ASST COLLECTOR Vs. PAVUNNI
July 13, 1988
ASST COLLECTOR OF CENTRAL EXCISE Vs. GEORGE
January 8, 1988
ASST COLLECTOR OF CUSTOMS Vs. THOMAS
February 29, 1988
ATHUR GOPALAN NAMBIAR Vs. KUNHIKANDIYIL MOIDEEN
October 2, 1988
AVIRA JOSEPH Vs. KORA ABRAHAM
October 21, 1988
AYANCHERI SERVICE CO OP BANK Vs. MOIDEEN
October 26, 1988
AYISSABI Vs. GOPALA KONAR
June 9, 1988
AYYAN DAMODARAN Vs. CHELLAMMA
December 21, 1988
B K N PILLAI Vs. GEORGE MENDEZ
September 12, 1988
B. DASAN Vs. STATE OF KERALA
December 7, 1988
BABU Vs. STATE OF KERALA
July 21, 1988
BABY Vs. MATHAI
February 11, 1988
BAKULABAI Vs. GANGARAM
January 27, 1988
BALAKRISHNAN NAMBIAR Vs. STATE OF KERALA
August 17, 1988
BALAKRISHNAN NAMBIAR Vs. STATE OF KERALA
November 28, 1988
BALAN Vs. ZAINABI
March 7, 1988
BALAN Vs. STATE OF KERALA
June 14, 1988
BANARI MOOSA KUNHI Vs. ASMABI
January 6, 1988
BBNTA WILSON Vs. WILSON
September 19, 1988
BHAGAVATHY TEA ESTATES LIMITED Vs. STATE OF KERALA
October 21, 1988
BHARGAVI AMMA Vs. BHASKARA PILLAI
August 18, 1988
BHARGHAVI PILLAI Vs. KARTHIYANIYAMMA
November 30, 1988
BHASKARAN Vs. STATE OF KERALA
January 19, 1988
BHASKARAN NAIR @ BHASI Vs. STATE OF KERALA
February 17, 1988
C CHANDRAN Vs. GANGADHARAN
August 2, 1988
C G BALAKRISHNAN Vs. INCOME TAX OFFICER
January 8, 1988
C NARAYANAN Vs. GANGADHARAN
August 2, 1988
C S KESAVAN Vs. STATE OF KERALA
December 13, 1988
C VIJAYAN Vs. C KARTHIAYANI
November 18, 1988
CANARA BANK Vs. GOKULDAS SHENOY
December 9, 1988
CANARA BANK Vs. K MUHAMMED KUNHI
July 18, 1988
CHAIRMAN SOUTH MALABAR GRAMIN BANK Vs. E. VIJAYARAJAN AND OTHERS
July 21, 1988
CHAKKI Vs. AYYAPPAN
February 22, 1988
CHAKOLAS SPINNING AND WEAVING MILLS LTD Vs. K S E BOARD
September 27, 1988
CHANDRABABU Vs. SUB INSPECTOR OF POLICE
August 4, 1988
CHANDRASEKHARA MENON Vs. DISTRICT MANAGER TELEPHONES
March 23, 1988
CHANDY Vs. MARY BANEENA
March 18, 1988
CHANDYKUNJU Vs. AUDITYA FINANCE INVESTMENT INDIA LTD
November 9, 1988
CHEELIL THOTTOLIL ASIA Vs. UNION OF INDIA
February 4, 1988
CHERIAN Vs. STATE OF KERALA
November 18, 1988
CHERIKKAL KUNHAMINA Vs. KAKKAM VEETTIL MARIYUMMA AND ANR.
September 28, 1988
CHERIYA Vs. KUMARAN
June 16, 1988
CHERU Vs. CHOYIKUTTY
September 28, 1988
CHIDAMBARAM PILLAI Vs. MADHAVI AMMA
July 1, 1988
CHIEF SECRETARY Vs. MATHAI KURIAKOSE
February 19, 1988
CHINNAPPAN Vs. BASTIAN KUNJU
December 22, 1988
CHITTUR SERVICE CO OP BANK LTD Vs. PANKUNNY
February 3, 1988
CHOKLI MOIDEENKUTTY Vs. S T A T ERNAKULAM
November 23, 1988
CHOYICHI Vs. RAGHAVAN
June 6, 1988
CHRISTIAN WELFARE CENTRE Vs. SEBASTIAN
April 8, 1988
CIT Vs. P. I. GEORGE
March 28, 1988
COCHIN REFINERIES LTD Vs. C S COMPANY ENG CONTRACTORS
September 6, 1988
COMINCO BINANI ZINC LTD Vs. PAPPACHAN
November 28, 1988
COMINCO BINANI ZINC LTD Vs. PAPPACHAN
December 28, 1988
COMMISSIONER FOR WORKMENS COMPENSATION Vs. P V MOHANAN
January 15, 1988
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. GOOD HOPE PLANTATION
January 19, 1988
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. DARICO CANNINGS LIMITED
January 19, 1988
COMMISSIONER OF GIFT TAX Vs. RAMA VARMA MAHARAJA OF TRAVANCORE H H
March 2, 1988
COMMISSIONER OF INCOME TAX Vs. MAHIM K
March 3, 1988
COMMISSIONER OF INCOME TAX Vs. YUNUS KUNJU A
February 23, 1988
COMMISSIONER OF INCOME TAX Vs. KARUNAKARAN C
January 13, 1988
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TEA ESTATES COMPANY LIMITED
February 2, 1988
COMMISSIONER OF INCOME TAX Vs. GEORGE P I
March 28, 1988
COMMR FOR WORKMENS COMPENSATION Vs. MOHANAN
January 15, 1988
DAMODARAN Vs. BHASKARAN
October 7, 1988
DAMODARAN Vs. STATE OF KERALA
August 29, 1988
DAMODARAN Vs. JOINT REGISTRAR
July 28, 1988
DAMODARAN ACHARI Vs. MATHAI JOHN
June 27, 1988
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. ANAND WIRE AND ALLIED INDUSTRIES
June 17, 1988
DEVAKI AMMA Vs. STATE OF KERALA
October 25, 1988
DEVAKI ANTHARJANAM Vs. EASWARAN POTTI
July 29, 1988
DEVAMALAR VANAJAKUMRAI (N.) Vs. STATE OF KERALA AND OTHERS
October 18, 1988
DHANA RAO Vs. KALIDASAN
July 5, 1988
DIVAKARAN Vs. STATE OF KERALA
August 5, 1988
DIVAKARAN THOMPAN Vs. RAMAN NARAYANAN
April 7, 1988
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY Vs. KAMALAM
October 12, 1988
DOOMAKKE Vs. POLLAPPE
March 16, 1988
DR. A. EBANEXER Vs. M. MOHAMMED IBRAHIM AND ANR.
December 9, 1988
DUNLOP INDIA LIMITED Vs. ASSISTANT CST
February 9, 1988
DY COMMISSIONER Vs. SUKUMARAN
January 9, 1988
DY COMMR OF SALES TAX Vs. SHIPHY INTERNATIONAL
March 7, 1988
EASWARAN NAMBOOTHIRI Vs. PRINCIPAL
June 13, 1988
EMPLOYEES PROVIDENT FUND INSPECTOR Vs. POLY CLINIC P LTD
June 16, 1988
ESTATE STAFFS UNION OF SOUTH INDIA Vs. UNITED PLANTERS ASSOCIATION OF SOUTH INDIA
February 23, 1988
EXCISE INSPECTOR Vs. RAGHAVAN
November 30, 1988
EXECUTIVE ENGINEER T C DIVN K S E BOARD Vs. J H SHARMA
February 15, 1988
EXECUTIVE OFFICER Vs. MOHAMMED
February 11, 1988
EXECUTIVE OFFICER Vs. VELAYUDHAN NADAR
March 2, 1988
FACT LTD Vs. INDUSTRY SIDE P LTD
April 6, 1988
FACT LTD Vs. KSEB
May 5, 1988
FOOD CORPORATION OF INDIA Vs. MOHAMMED YUNNUS
February 13, 1988
FOOD CORPORATION OF INDIA Vs. P A AHAMED IBRAHIM
July 14, 1988
FOOD INSPECTOR Vs. PRABHAKARAN
August 9, 1988
FOOD INSPECTOR Vs. SUKUMARAN NAIR
November 22, 1988
FOOD INSPECTOR Vs. NOOK MOHAMMED
November 4, 1988
FOOD INSPECTOR Vs. SAHOUKATHALI
January 18, 1988
FOOD INSPECTOR Vs. MOIDOO
July 12, 1988
FOOD INSPECTOR Vs. MATHEW
August 4, 1988
FOOD INSPECTOR Vs. MOOSAKOYA
October 24, 1988
FR CYRIAC VARKEY Vs. UNION OF INDIA
September 5, 1988
FR MATHEW Vs. KUTIYAMMA
June 16, 1988
FRANCIS JOY Vs. STATE OF KERALA
November 18, 1988
GANGADHARAN Vs. T K THANKAM
January 27, 1988
GEE VARGHESE KATHANAR Vs. FR BABY
July 14, 1988
GEETHA Vs. DIRECTOR RASHTRIYA SANSKRIT SANSTHAN
July 20, 1988
GEORGE Vs. STATE
January 13, 1988
GEORGE CHARIYAN Vs. STATE OF KERALA
December 19, 1988
GEORGE JOSEPH Vs. FOOD INSPECTOR
May 26, 1988
GIRI SHENOY Vs. RENT CONTROL COURT
February 23, 1988
GOPALA KRISHNAN Vs. STATE
July 1, 1988
GOPALAKRISHNAN NAIR Vs. DISTRICT EDUCATIONAL OFFICER
March 29, 1988
GOPALAKRISHNAN NAIR Vs. MUNSIFF
December 19, 1988
GOPALAKRISHNAN NAIR Vs. THEMBATTY RAMANI
December 8, 1988
GOPALAN Vs. CHELLAPPAN
July 18, 1988
GOPALAN NAIR KRISHNA PILLAI Vs. STATE OF KERALA
August 30, 1988
GOPALKRISHNA KAMMATH Vs. R BHASKAR RAO
July 28, 1988
GOPI Vs. STATE OF KERALA
June 6, 1988
GOPINATHA MENON A C Vs. COMMISSIONER OF INCOME TAX
March 28, 1988
GOPINATHAN SINGH Vs. STATE OF KERALA
November 18, 1988
GOPINATHAN SURESH Vs. STATE OF KERALA
November 8, 1988
GOURIKUTTY AMMA Vs. KESAVAN
April 7, 1988
GOVINDA PILLAI Vs. SECRETARY CENTRAL BOARD OF EXCISE AND CUSTOMS
April 4, 1988
GOVINDA PILLAI Vs. MADHAVAN PILLAI
July 22, 1988
GOVINDAN NAIR Vs. GOPALAKRISHNA SHARMA
April 6, 1988
GOVT OF KERALA Vs. KUNHAMOO
February 8, 1988
GRACE SHEELA Vs. P K GEORGE
June 22, 1988
GRACE SHEELA Vs. GEORGE VAIDIAN
June 22, 1988
GRACYKUTTY Vs. JOSEPH
October 17, 1988
H RAJENDRA PAI Vs. CHAIRMAN CANARA BANK
September 12, 1988
HAMZA Vs. STATE OF KERALA
February 18, 1988
HARI JAN MOTOR SOCIETY LTD Vs. STATE OF KERALA
March 17, 1988
HARISANKAR Vs. FOOD INSPECTOR
July 8, 1988
HARRISONS MALAYALAM LTD Vs. K S E B
June 24, 1988
HEALTH INSPECTOR TELLICHERRY MUNICIPALITY Vs. K JAYARAJAN
December 1, 1988
HYMAVATHY Vs. ADDL SECRETARY
July 6, 1988
IDUKKI DISTRICT ESTATE WORKERS UNION Vs. LABOUR COURT
January 20, 1988
IDUKKI DT ESTATE WORKERS UNION Vs. LABOUR COURT
June 20, 1988
IMBICHAMINABI Vs. IMBICHAYISSABI
July 26, 1988
IMBICHIMOIDEENKUTTY Vs. PATHUMUNNI UMMA
February 2, 1988
INDIAN OVERSEAS BANK Vs. MAMBAKKARAN BALAKRISHNAN
November 9, 1988
INDIAN RARE EARTHS LTD. Vs. M. SADASIVA PANICKER
March 23, 1988
IPE Vs. PRAMATHAN NAMBOODIRIPAD
June 13, 1988
ITTEYRA Vs. MOIDU
September 9, 1988
IYATTERI SHANMUGHAN Vs. PATHIYOTTIL RADHA
October 25, 1988
IYPE JOSEPH Vs. ASST COLLECTOR
June 30, 1988
JACOB Vs. SALEEM
October 25, 1988
JACOB Vs. THASILDAR
October 27, 1988
JACOB Vs. ZACHARIA
October 7, 1988
JACOB Vs. ACHUKUTTY ABRAHAM
July 28, 1988
JACOB C V Vs. STATE OF KERALA
May 25, 1988
JACOB THOMAS Vs. ASSISTANT COLLECTOR OF CUSTOMS
February 23, 1988
JANAKI AMMA Vs. GOVT OF KERALA
December 1, 1988
JANU Vs. YESODA
July 29, 1988
JAVERILAL KALYANJI Vs. SHETH BROTHERS
December 19, 1988
JAYARAJAN Vs. STATE OF KERALA
August 30, 1988
JOHN Vs. KALLIYANI
October 18, 1988
JOHNEY Vs. S I OF POLICE
March 24, 1988
JOHNSON Vs. STATE OF KERALA
November 4, 1988
JOSE Vs. ALICE
October 28, 1988
JOSE Vs. STATE OF KERALA
March 4, 1988
JOSE Vs. ALICE & ANOTHER
October 27, 1988
JOSEPH Vs. STATE OF KERALA
February 26, 1988
JOSEPH Vs. KORA JOSEPH
January 3, 1988
JOSEPH Vs. MARY
June 17, 1988
JOSEPH Vs. EXCISE COMMISSIONER
November 1, 1988
JOSEPH Vs. MATHRUBOOMI PRINTING AND P CO LTD
October 14, 1988
JOSEPH Vs. JACOB
July 21, 1988
JOSEPH DOMINIC Vs. COMMISSIONER OF EXCISE
January 2, 1988
JOSEPH JOHN Vs. TALUK LAND BOARD
January 29, 1988
JOSEPH JOY Vs. STATE OF KERALA
October 24, 1988
JOSEPH LINUS Vs. SUSY MATHEW
January 28, 1988
JOSEPH MICHAEL LIMITED Vs. STATE OF KERALA
July 21, 1988
JOSEPH THOMAS Vs. FR. JOSEPH NETTUNILAM
March 21, 1988
JOY Vs. STATE OF KERALA
April 8, 1988
JYOTHI NAYAR Vs. PUBLIC SERVICE COMMISSION
January 4, 1988
K ABDUL RAHIMAN Vs. DIVISIONAL FOREST OFFICER
July 15, 1988
K ABDUL RASHEED Vs. STATE
January 7, 1988
K BHASKARAN Vs. R JANARDHANAN PILLAI
September 30, 1988
K G SREENIVASAN NAIR Vs. PRIYASENAN
November 9, 1988
K M K NAIR Vs. RADHAKUMARI
February 2, 1988
K M MATHEW Vs. NALINI
July 21, 1988
K P SOBHANA Vs. CATHOLIC SYRIAN BANK LTD
November 18, 1988
K P SUKUMARAN Vs. UNION OF INDIA UOI
July 1, 1988
K P ULAHANNAN Vs. WANDOOR JUPITER CHITS P LTD
September 6, 1988
K R VISALAKSHI Vs. POOKODAN HAMZA
March 29, 1988
K S ABOO BACKER Vs. STATE
January 20, 1988
K S ABRAHAM Vs. CHANDY ROSAMMA
September 27, 1988
K SURENDRANATHAN Vs. KERALA FINANCIAL CORPN
May 26, 1988
K T V KRISHNAN Vs. P T GOVINDAN
March 17, 1988
K VISWANATHAN NAIR Vs. DRUGS INSPECTOR ALLEPPEY
September 1, 1988
K. CHELLAPPAN PILLAI Vs. CANARA BANK
September 1, 1988
K. H. KRISHNA IYER Vs. PARVATHY AMMAL
July 19, 1988
K. M. ABDULRAHIMAN Vs. AYYAPPALI MUHAMED HAJI
October 27, 1988
K. MOIDNNNI Vs. B. SASIKUMAR
January 4, 1988
K. VISWANATHAN NAIR Vs. THE DRUGS INSPECTOR ATTEPPEY & ANOTHER
February 1, 1988
K.K. ANIRUDHAN Vs. T. PRASANNA KUMARI
November 24, 1988
KADERKUTTY Vs. STATE OF KERALA
December 21, 1988
KAKKACHERRA Vs. CHIYYAYI
October 11, 1988
KALIDAS Vs. STATE OF KERALA
July 15, 1988
KALLUVALAPPIL Vs. VEERANKUTTY
March 24, 1988
KAMALA Vs. PAKEERAN
September 28, 1988
KAMALAKSHI AMMA Vs. VIJAYAN
August 18, 1988
KANAKAPALAM ESTATE Vs. STATE OF KERALA
January 9, 1988
KANNAN Vs. STATE OF KERALA
September 15, 1988
KANNAPPAN Vs. RTO ERNAKULAM
April 8, 1988
KARMALI Vs. JOSEPH
September 30, 1988
KARUNAKARAN Vs. KRISHNAN
October 10, 1988
KARUNAKARAN Vs. SALES TAX OFFICER
December 7, 1988
KARUNAKARAN Vs. SREENIVASAN
March 7, 1988
KARUNAKARAN NAIR Vs. KARODE PANCHAYAT
March 30, 1988
KARUNAKARAN NAIR Vs. DHANALAKSHMI BANK LTD
June 23, 1988
KARUTHA PANICKER RAGHAVA PANICKER Vs. AMMUKKUTTY AMMA CHANDRIKA BAI
August 10, 1988
KARUVELIL ANNA Vs. SPECIAL TAHSILDAR L A K A S
October 6, 1988
KASSIM RAWTHER Vs. MYTHEEN BEEVI
October 7, 1988
KATHAYEE COTTON MILLS LTD Vs. DISTRICT LABOUR OFFICER
April 5, 1988
KATHIYAMMAKUTTY UMMA Vs. THALAKKADATH KATTIL KARAPPAN
February 15, 1988
KATHIYAMMAKUTTY UMMA Vs. KARAPPAN
January 15, 1988
KAYAMKULAM MUNICIPALITY Vs. STATE OF KERALA
November 11, 1988
KELANKUTTY Vs. NAYADI
November 21, 1988
KERALA HOTEL AND R ASSOCIATION Vs. STATE OF KERALA
July 29, 1988
KERALA RUBBER AND RECLAIMS LTD Vs. SUNNY
October 25, 1988
KERALA STATE ELECTRICITY BOARD Vs. P A THAMPI RAWTHER
October 31, 1988
KERALA STATE ELECTRICITY BOARD Vs. G. P. STEPHEN & CO
July 8, 1988
KERALA STATE HOUSING BOARD Vs. KAGHUNADHA
July 21, 1988
KERALA TRADING CORPORATION Vs. STATE OF KERALA
November 25, 1988
KERALA TRANSPORT COMPANY Vs. SANKAR
July 12, 1988
KERALA UNEMPLOYMENT SOLUTION COMMITTEE Vs. PSC
March 9, 1988
KERALA VYAPARI V Y WING Vs. STATE OF KERALA
June 27, 1988
KERALESWARAM W COMMITTEE Vs. SADASIVA BHAT
February 23, 1988
KESAVAN NAIR Vs. NARAYANAN NAIR
October 27, 1988
KIL KOTAGIRI TEA AND COFFEE ESTATES CO. LTD. Vs. INCOME TAX APPELLATE TRIBUNAL AND OTHERS.
March 26, 1988
KIL KOTAGIRI TEA AND COFFEE ESTATES COMPANY LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
July 26, 1988
KIRAN OVERSEAS Vs. ASSISTANT COLLECTOR OF CUSTOMS
December 5, 1988
KOCHARA PANICKER Vs. SEKHARA PANICKER
August 5, 1988
KOCHUNNY Vs. STATE OF KERALA
August 5, 1988
KODAMTHURUTH PANCHAYAT Vs. VASU PILLAI
August 5, 1988
KOTTAN THAZHATHU VEETTIL KRISHNAN Vs. PALARI THAIVALAPPIL GOVINDAN AND ORS.
March 17, 1988
KRISHNA KURUP Vs. STATE OF KERALA
July 29, 1988
KRISHNA PILLAI Vs. STATE OF KERALA
October 28, 1988
KRISHNA PILLAI Vs. STATE OF KERALA
January 14, 1988
KRISHNA PILLAI Vs. STATE OF KERALA
October 22, 1988
KRISHNAKUTTY Vs. STATE OF KERALA
January 27, 1988
KRISHNAN Vs. SANKARAN NAMBOODIRI
February 1, 1988
KRISHNAN Vs. RATNAM
January 7, 1988
KRISHNAN Vs. FOOD INSPECTOR
June 8, 1988
KRISHNAN Vs. SANKARAN NAMBOODIRI
February 15, 1988
KRISHNAN ASSARI Vs. PARAMESWARAN PILLAI
November 15, 1988
KRISHNAN CHELLAPPAN Vs. KUTTY KUNJAMMA
August 19, 1988
KRISHNAN NAIR Vs. CHERIANKUNJU
June 2, 1988
KRISHNAN NAIR Vs. STATE OF KERALA
January 5, 1988
KRISHNAN RAMAN Vs. SOMAN
April 6, 1988
KRISHNANKUTTY Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT
June 2, 1988
KRISHNANKUTTY Vs. STATE OF KERALA
June 30, 1988
KRISHNANKUTTY Vs. STATE OF KERALA
December 24, 1988
KRISHNANKUTTY NAIR Vs. SUBRAMANIAN
March 11, 1988
KSEB Vs. STEPHEN AND CO.
August 8, 1988
KUNCHUKUTTY MOOTHAN Vs. KRISHNA MOOTHAN
January 28, 1988
KUNHABDULLA Vs. KUNHAMMED
January 19, 1988
KUNHAMBU Vs. ABDULLA
November 23, 1988
KUNHATHI AMMAS CHILDREN KAKKACHEERA K. AND ORS. Vs. KAKKACHEERA CHIYYAYI AND ORS.
October 11, 1988
KUNHEEDU Vs. MARAKKAR
December 14, 1988
KUNHIMOIDEENKUTTY Vs. STATE OF KERALA
June 20, 1988
KUNHIRAMAN Vs. STATE OF KERALA
July 18, 1988
KUNJAN SASIDHARAN Vs. ALLI RADHA
July 1, 1988
KUNJAN SASIDHARAN Vs. ALLI RADHA
September 1, 1988
KUNJU Vs. STATE OF KERALA
September 16, 1988
KUNJU AND ORS. Vs. STATE OF KERALA AND ANR.
August 11, 1988
KUNJUKRISHNAN NAIR Vs. STATE OF KERALA
November 18, 1988
KURIAKOSE Vs. JOSEPH
June 23, 1988
KURIAN Vs. STATE OF KERALA
October 13, 1988
KURUVILLA THOMAS Vs. STATE BANK OF TRAVANCORE
March 17, 1988
KURUVILLA THOMAS MALIAKE KANJIRAPPALLY Vs. STATE BANK OF TRAVANCORE
January 8, 1988
KUTTAPPA Vs. STATE OF KERALA
June 16, 1988
KUTTAPPAN Vs. STATE OF KERALA
March 9, 1988
LAILA KARUNAKARAN Vs. STATE OF KERALA
April 26, 1988
LAKSHMI AMMA Vs. UMAYAMMA
June 2, 1988
LALITHA Vs. SARANGADHARAN
June 27, 1988
LALITHA THANKACHI Vs. DAMODARAN THAMPY
September 7, 1988
LALITHAMBA BAI Vs. M/S. HARRISONS MALAYALAM LTD
January 7, 1988
LAXMI Vs. SANKAPPA AIWA
June 21, 1988
LEELAVATHY AMMA Vs. TALUK LAND BOARD
October 31, 1988
LEENA MATHEW Vs. KERALA SHIPPING CORPORATION
January 2, 1988
LEO CONSTRUCTION CONTRACTORS Vs. GOVT OF KERALA
November 11, 1988
LORD KRISHNA BANK LIMITED Vs. INCOME TAX OFFICER
December 21, 1988
M D SEMINARI Vs. M P KARTHIYANI
October 11, 1988
M K HARSBAN Vs. STATE OF KERALA
November 28, 1988
M K JAMES Vs. GEORGE JOSEPH
July 26, 1988
M K MARATTUKULAM Vs. HEMCHAND
June 30, 1988
M P KADUNGON Vs. E K KADUNGON
September 20, 1988
M RAMA WARRIER Vs. COIR BOARD
November 10, 1988
M S ABBOBACKER Vs. HMT LTD
March 1, 1988
M. SUJATHA Vs. KERALA STATE ROAD TRANSPORT
August 11, 1988
M.K. GOVINDA PILLAI Vs. SECRETARY, CENTRAL BOARD OF EX.
April 4, 1988
MADAN GOPAL Vs. RUGMINI
March 17, 1988
MADAN GOPAL Vs. STATE OF KERALA
November 17, 1988
MADHAVAN Vs. DISTRICT JUDGE
January 4, 1988
MADHAVAN PILLAI Vs. VASU PILLAI
December 1, 1988
MADHAVI Vs. THILAKAN
October 5, 1988
MADHAVI AMMA Vs. AYAMAD
September 14, 1988
MADHAVI AMMA Vs. SAILAJA
December 7, 1988
MADHAVI AMMA Vs. KALLIANI AMMA
November 3, 1988
MAHADEVAN Vs. RESERVE BANK OF INDIA
February 26, 1988
MAJEED Vs. STATE OF KERALA
February 12, 1988
MAKKARKUNJU Vs. R T O ERNAKULAM
June 24, 1988
MALABAR MARKET COMMITTEE Vs. NIRMALA
July 26, 1988
MALABAR SPINNING AND WEAVING MILL Vs. NARAYANAN NAIR
October 27, 1988
MALANADU SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
August 18, 1988
MALATHY AMMA Vs. TALUK LAND BOARD
February 9, 1988
MALAYALAM PLANTATIONS (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX.
March 27, 1988
MALAYALAM PLANTATIONS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
July 27, 1988
MALLIKA Vs. SAMUEL GEORGE
May 23, 1988
MAMMAN MATHEW Vs. INSTRUMENTATION LTD
August 12, 1988
MANAGER A U P SCHOOL Vs. STATE OF KERALA
February 3, 1988
MANAGER LOYOLA COLLEGE Vs. UNIVERSITY OF KERALA
January 3, 1988
MANAGER LOYOLA COLLEGE Vs. UNIVERSITY OF KERALA
December 16, 1988
MANAGER, MARTHOMA COLLEGE Vs. SYNDICATE, UNIVERSITY OF CALICUT
June 27, 1988
MANGATTIL SIDDIQUE Vs. K M ABDUL LATHEEF
August 11, 1988
MANIYAN Vs. JYOTHIS
December 14, 1988
MANIYATH VARKEY Vs. MANAGING DIRECTOR K S R T C
May 13, 1988
MARIKAR MOTORS LTD Vs. M I RAYIKUMAR
November 4, 1988
MARIYUMMA Vs. BEEPATHUMMA
July 8, 1988
MARY GEORGE Vs. ZACHARIA KURIAKOSE
January 18, 1988
MATHAI MATHEW Vs. THAMPI
December 6, 1988
MATHEW Vs. STATE OF KERALA
December 16, 1988
MATHEW Vs. KERALA FINANCIAL CORPORATION
August 30, 1988
MATHEW KOSHY Vs. ORIENTAL INSURANCE CO LTD
July 15, 1988
MATHEW M C Vs. EDATHWA PANCHAYAT
June 23, 1988
MATHU Vs. VARIED
March 4, 1988
METRO FREIGHT CARRIERS PVT. LTD Vs. NATIONAL INSURANCE CO.
July 22, 1988
MOHAMMED Vs. STATE OF KERALA
August 18, 1988
MOHAMMED Vs. TALUK LAND BOARD
November 28, 1988
MOHAMMED HANEEFA Vs. STATE OF KERALA
November 2, 1988
MOHAMMED KUTTY Vs. STATE OF KERALA
May 25, 1988
MOHAMMED LEBBA Vs. PATHUMMAL BEEVI
December 22, 1988
MOHAN JOSE Vs. STATE OF KERALA
September 12, 1988
MOHANAN Vs. STATE OF KERALA
December 13, 1988
MOIDEEN HAJI Vs. ANDI
March 17, 1988
MONARCH INVESTMENTS ST THOMAS ROAD TRICHUR Vs. STATE OF KERALA
November 17, 1988
MOOSA Vs. SPECIAL TAHSILDAR
December 8, 1988
MOOSA KOYA AND CO K V Vs. INCOME TAX OFFICER
August 30, 1988
MUHAMMED Vs. KOYAMMU HAJI
November 30, 1988
MUHAMMED KUNHI Vs. FOOD INSPECTOR
February 18, 1988
MUHAMMED KUNHI V V Vs. VENUGOPALAN K NAMBIAR
October 12, 1988
MUHAMMEDUNNI Vs. STATE OF KERALA
July 29, 1988
MUMTHAS BEEGAM Vs. MAITHEEN SAHIB
March 10, 1988
MUNICIPAL COMMISSIONER Vs. DAVID J BHANU
January 2, 1988
MURALEEDHARAN NAIR Vs. KSRTC
May 31, 1988
MUSTHAFFA Vs. BOMBAY RURAL TRADING CORP LTD
October 31, 1988
N DIVAKARAN Vs. TALUK SUPPLY OFFICER
February 2, 1988
NABEESSUMMA Vs. AMINA
November 15, 1988
NALINI Vs. RADHAKRISHNAN
April 8, 1988
NARAMGANAM SERVICE CO OP SOC Vs. RADHAKRISHAN NAIR
September 28, 1988
NARAYANA IYER Vs. VELLA
January 28, 1988
NARAYANAN NAIR Vs. JOHN KURIEN
March 18, 1988
NARAYANAN NAIR Vs. STATE OF KERALA
August 18, 1988
NARAYANAN NAIR Vs. MARIAMMA KURIAN
August 10, 1988
NARAYANAN THAMPI Vs. DISTRICT COLLECTOR
June 23, 1988
NARAYANAN THANKAPPAN Vs. STATE OF KERALA
February 29, 1988
NARAYANI Vs. DAMU
October 6, 1988
NATIONAL INSURANCE CO Vs. NARAYANAN NAIR
March 18, 1988
NATIONAL INSURANCE CO. LTD. Vs. KATHRI AND ORS.
December 16, 1988
NEELANDAN Vs. K S E BOARD
September 22, 1988
NEW INDIA ASSURANCE CO. LTD Vs. THANKAMMA PHILIPOSE
August 18, 1988
NEW KERALA ROADWAYS P LTD Vs. NANU
July 14, 1988
NIMAL Vs. ASSTT COLLECTOR
March 28, 1988
Nimel Vs. Assistant Collector
March 28, 1988
NIRMALANANDAN Vs. DIVAKARAN
December 14, 1988
NOORJAHAN Vs. STATE OF KERALA
July 28, 1988
OMAGA TYRE RE TRADING CO Vs. SALES TAX OFFICER
July 5, 1988
ORIENT ROAD LINES Vs. M B MOHAMMAD HASSAN SAHIB AND CO
June 7, 1988
ORIENTAL FIRE AND GENERAL Vs. C.S. GOPINATHAN
December 8, 1988
OUSEPH ALY Vs. WELFARE FUND INSPECTOR
October 6, 1988
P C KHADER Vs. P K KHADER
January 6, 1988
P J JOHNSON AND SONS Vs. ASTROFIEL ARMADORN S A OF PANAMA
October 28, 1988
P K K NAIR Vs. STATE
November 18, 1988
P KARUNAKARAN Vs. CHIEF COMMERCIAL SUPERINTENDENT SOUTHERN
February 11, 1988
P KRISHNA PILLAI Vs. STATE OF KERALA
December 16, 1988
P MUTHUKOYA Vs. M MUTHUKOYA
April 7, 1988
P S N MOTORS Vs. STATE OF KERALA
November 15, 1988
P V CHANDRAN Vs. L V KRISHNAMOORTHY
September 27, 1988
P. JWALINI DEVI ADDWA Vs. K. PATHUMMA
May 31, 1988
P. KUNHALAN KUTTY Vs. R.T.A, MALAPPURAM
July 27, 1988
P. S. B. RAJ Vs. DIST. MANAGER
December 9, 1988
P.K. JOHN Vs. KALLIYANI
October 13, 1988
P.V. CHANDRAN Vs. MALABAR AND PIONEER HOSIERY P. LTD.
April 8, 1988
PADINHARA KOTTAYIL RAMLA BEEVI Vs. N. KRISTUDAS
August 10, 1988
PADINJAREKARA AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 8, 1988
PADMANABHA MENON Vs. KARUNAKARAN NAIR
July 20, 1988
PADMANABHA PILLAI Vs. BHASKARAN
January 14, 1988
PADMANABHAN Vs. THOMAS
November 25, 1988
PAILAPPAN Vs. SEBASTIAN
February 15, 1988
PALAKUNNATH JACOB MATHEW Vs. CORPORATION OF COCHIN
March 11, 1988
PANGU Vs. KUNHIMUHAMMED
September 23, 1988
PANKAJASHA MENON Vs. UNION BANK OF INDIA
June 29, 1988
PAPPU Vs. RAJA TILE AND MATCH WORKS
February 25, 1988
PARAMESWARAN Vs. STATE OF KERALA
November 15, 1988
PAREETHKUTTY Vs. R D O ALLEPPEY
June 20, 1988
PARMESWARAN PILLAI Vs. SPECIAL SALE OFFICER
March 16, 1988
PARUKUTTY AMMA Vs. THANKAMMA AMMA
March 29, 1988
PARVATHY Vs. IPE
January 7, 1988
PARVATHY BHAGINI Vs. KESAVAN VELUKUTTY
March 29, 1988
PATHOOTTY UMMA Vs. JANU
January 28, 1988
PATHROSE Vs. AMMINI JOHN
September 30, 1988
PATHUMMA Vs. VEERASHA
April 5, 1988
PAUL Vs. THOMAS
October 28, 1988
PHILIP Vs. EASO SAMUEL
November 3, 1988
PIERCE LESLIE INDIA LTD Vs. SPECIAL TAHSILDAR
January 4, 1988
PODIYAMMA Vs. SUBAN BEAKY
October 14, 1988
POIKATHUSSERI KSHEROLOPADAKA SAHAKARNA SANGHAM Vs. DY LABOUR COMMISSIONER
February 10, 1988
POISON DISTILLERY Vs. STATE OF KERALA
December 15, 1988
POLYPLAST INDUSTRIES Vs. SUKUMARAN PILLAI
July 19, 1988
POULOSE Vs. STATE OF KERALA
October 17, 1988
POULOSE Vs. CATHOLIC SYRIAN BANK LTD
August 18, 1988
PR FRANCIS FERNANDEZ Vs. D E O ERNAKULAM
July 22, 1988
PRABHAVATHI AND ORS. Vs. OMANAKUTTY AMMA AND ORS.
November 25, 1988
PRASANTH Vs. STATE OF KERALA
October 27, 1988
PRESIDENT T S CO OP BANK LTD Vs. JOINT REGISTRAR CO OP SOCYS
August 18, 1988
PUNALUR PAPER MILLS LTD Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
April 4, 1988
PUNALUR PAPER MILLS LTD. Vs. ASSISTANT COLLECTOR OF C. EX.
March 4, 1988
PURUSHOTHAMAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
April 6, 1988
PUSHPAM Vs. MANAGER, BENAMI ESTATE
March 18, 1988
PUSHPAN Vs. MANAGER, BOUANU ESTATE
March 25, 1988
PUSPHAM Vs. BONAMER ESTATE
April 4, 1988
R BALAKRISHNA PILLAI Vs. STATE
November 16, 1988
R SARASWATHY Vs. P BHAVATHY AMMAL
September 6, 1988
R VIJAYAN Vs. DEPUTY DIRECTOR OF EDUCATION ALLEPPEY
August 12, 1988
R. RETNAKARAN Vs. VENGANOOR PANCHAYAT
September 7, 1988
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
March 17, 1988
RADHAKUMARI Vs. K M K NAIR
February 2, 1988
RAGAM PLASTICS Vs. SALES TAX OFFICER
February 1, 1988
RAGHAVA KURUP Vs. JOINT REGISTRAR
August 5, 1988
RAGHAVAN NAIR Vs. STATE OF KERALA
March 4, 1988
RAGHAVAN NAIR Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE
February 29, 1988
RAJAKUMARI Vs. STATE OF KERALA
August 19, 1988
RAJAMANI Vs. CHATHU
August 2, 1988
RAJAN Vs. FOOD INSPECTOR
July 4, 1988
RAJANI Vs. SUBRAMONIAN
December 22, 1988
RAMACHANDRAN Vs. FOOD CORPORATION OF INDIA
November 17, 1988
RAMACHANDRAN Vs. CARDAMAM MARKETING CO
September 20, 1988
RAMACHANDRAN N Vs. COMMISSIONER OF WEALTH TAX
February 18, 1988
RAMADAS MOVIES HOUSE Vs. TRICHUR MUNICIPAL COUNCIL
July 28, 1988
RAMAKRISHNA PILLAI Vs. STATE OF KERALA
June 27, 1988
RAMAKRISHNAN Vs. DEVASSY
July 26, 1988
RAMAN Vs. TALUK LAND BOARD
July 11, 1988
RAMAN Vs. PATHU
May 8, 1988
RAMAN NAMBOODIRI Vs. KUNHAYAMATH
November 11, 1988
RAMAN NARAYANAN Vs. SANKARAN SIVARAMAN
October 24, 1988
RAMAN PILLAI Vs. SUBHADRA AMMA
August 5, 1988
RAMENDRAN Vs. STATE OF KERALA
March 23, 1988
RAMKUMAR Vs. K M MATHEW
March 28, 1988
RASHEED Vs. STATE OF KERALA
January 27, 1988
RAVI Vs. S I OF POLICE
December 1, 1988
RAVINDRAN Vs. CANNANORE CO OP S M LTD
October 10, 1988
REGIONAL DIRECTOR E S I CORPN Vs. SURESH TRADING CO
March 11, 1988
REGIONAL DIRECTOR E S I CORPN Vs. SAKTHI TILES
June 10, 1988
RETNAKARAN Vs. VENGANOOR PANCHAYAT
September 27, 1988
REVATHI Vs. UNION OF INDIA
February 25, 1988
ROHINI Vs. JANAKI
February 15, 1988
ROSSARIO Vs. NARAYANAN
February 12, 1988
RUGMINI AMMA Vs. R T A PALGHAT
June 30, 1988
S T REDDIAR AND SONS Vs. REGIONAL DIRECTOR
October 11, 1988
SABU RUBBER WORKS Vs. COLLECTOR OF C. EX.
October 24, 1988
SABU ZACHARIAS Vs. STATE OF KERALA
November 11, 1988
SADASIVA SARALAI Vs. GOVERNMENT OF KERALA
September 23, 1988
SADASIVAN Vs. STATE OF KERALA
November 16, 1988
SAFARI SALES P LTD Vs. STATE OF KERALA
August 10, 1988
SAHAJANANDHAN Vs. MANAGER S N COLLEGE
February 15, 1988
SAHINA Vs. STATE OF KERALA
September 23, 1988
SALEEM Vs. DEPUTY COLLECTOR
January 6, 1988
SAMSON JAYASINGH Vs. MALAYALAM PLANTATIONS LTD
June 15, 1988
SAMUEL Vs. MATHEW
March 8, 1988
SANKARA PILLAI Vs. BALAKRISHNAN NAIR
February 4, 1988
SANKUNNI NAIR Vs. JANAKI AMMA
December 22, 1988
SANTHAKUMAI AMMA Vs. KALYANI AMMA
July 13, 1988
SANTHIGIRI ASHRAM Vs. MOIDEEN HAJI
September 6, 1988
SANTHOSH KUMAR Vs. STATE OF KERALA
June 14, 1988
SARADAMMA Vs. BOARD OF REVENUE
August 3, 1988
SARASWATHY WARASSIAR Vs. PARUKUTTY WARASSIAR
February 26, 1988
SAROJINI Vs. STATE OF KERALA
October 12, 1988
SATHYAN Vs. MANAGER INDIAN OVERSEAS BANK
March 21, 1988
SATHYAN ALIAS SATHYAVRETHAN Vs. INDIAN OVERSEAS BANK
March 17, 1988
SATHYAVRETHAN Vs. INDIAN OVERSEAS BANK
March 21, 1988
SATYANARAYANAN Vs. STATE OF KERALA
June 30, 1988
SAVITHRI Vs. SANKARAN
February 23, 1988
SEALORD HOTEL (P) LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
February 26, 1988
SECRETARY TO GOVT Vs. SEBASTIAN
April 8, 1988
SEETHARAMA Vs. ABBAS
July 28, 1988
SELVARAJ Vs. KANTHASWAMY
September 30, 1988
SHADILI Vs. UTHEMAN
July 11, 1988
SHAHUL HAMEED Vs. REGIONAL TRANSPORT OFFICER
July 21, 1988
SHAHUL HAMEED Vs. STATE OF KERALA
October 27, 1988
SHAMSUDEEN Vs. SABHIYA
July 6, 1988
SHAMSUDEEN Vs. STATE OF KERALA
March 9, 1988
SHEELA Vs. STATE OF KERALA
October 10, 1988
SHELLY Vs. K.I. KUMARAN AND ANOTHER
November 11, 1988
SIVADASAN Vs. GOVTNDANKUTTY NAIR
November 17, 1988
SIVANKUTTY Vs. S KOMALAKUMARI
February 29, 1988
SIVARAJAN Vs. PRESIDING OFFICER
August 3, 1988
SMT. C. SARADAMMA Vs. BOARD OF REVENUE & OTHERS
March 8, 1988
SOBHANA Vs. CATHOLIC SYRIAN BANK LTD.
November 18, 1988
SOBHANA Vs. STATE OF KERALA
November 11, 1988
SOCIAL S G OF ASSISI SISTERS Vs. KSEB
April 5, 1988
SOMASEKHARAN NAIR Vs. LABOUR COURT
August 8, 1988
SOMASEKHARAN PILLAI Vs. STATE OF KERALA
August 3, 1988
SOUTH MALABAR G. BANK Vs. VIJAYARAJAN
July 21, 1988
SREE S N TEMPLE Vs. TAHSILDAR
June 16, 1988
SREEDHARAN Vs. SEETHALA
August 31, 1988
SREEDHARAN ERADY Vs. SREEDHARAN
October 6, 1988
SREEKUMAR AMMA Vs. STATE OF KERALA
August 2, 1988
SREEMAD ANANTHESWAR TEMPLE Vs. VASUDEVA KINI
September 5, 1988
SRINIVASAN Vs. STATE OF KERALA
September 22, 1988
ST GEORGE I T CENTRE Vs. GEORGE K JOHN
December 2, 1988
ST. JOSEPHS CHURCH, POONKUNNAM Vs. VELU
July 5, 1988
STATE Vs. GOPAKUMAR
February 26, 1988
STATE BANK OF TRAVANCORE Vs. THAYIKUTTY AMMA
June 23, 1988
STATE BANK OF TRAVANCORE Vs. K VINAYACHANDRAN
November 2, 1988
STATE BANK OF TRAVANCORE Vs. PUNNOSE NINAN
December 8, 1988
STATE OF KERALA Vs. ALFRED WILLIAM LESLIE
February 25, 1988
STATE OF KERALA Vs. RAVI
March 8, 1988
STATE OF KERALA Vs. GOPALAN NAIR
September 8, 1988
STATE OF KERALA Vs. UNNITHAN
October 14, 1988
STATE OF KERALA Vs. GOPALAN
November 3, 1988
STATE OF KERALA Vs. THOMAS
November 3, 1988
STATE OF KERALA Vs. UNNITHAN
October 10, 1988
STATE OF KERALA Vs. C K KUNJU
October 13, 1988
STATE OF KERALA Vs. MURALIDHARAN NAIR
October 17, 1988
STATE OF KERALA Vs. T J JOSE
December 2, 1988
STATE OF KERALA Vs. M K RAGHU
November 17, 1988
STATE OF KERALA Vs. KOMBIKHADEESA
September 20, 1988
STATE OF KERALA Vs. C ABRAHAM
September 20, 1988
STATE OF KERALA Vs. KARTHIYANI
July 29, 1988
STATE OF KERALA Vs. SUKUMARAN
July 21, 1988
STATE OF KERALA Vs. KHADEEJA BEEVI
June 30, 1988
STATE OF KERALA Vs. HAMSA
June 15, 1988
STATE OF KERALA Vs. SHANTILAL CHOK
May 5, 1988
STATE OF KERALA Vs. SOPHIA ROSE
March 22, 1988
STATE OF KERALA Vs. VARKEY MATHAI
March 29, 1988
STATE OF KERALA Vs. MC DOWELL AND CO LTD
February 23, 1988
STATE OF KERALA Vs. POULOSE
February 18, 1988
STATE OF KERALA Vs. RAMADASAN
January 25, 1988
STATE OF KERALA Vs. NARAYANAN NAMBOODIRI
January 1, 1988
STATE OF KERALA Vs. KERALA PANCHAYAT EMPLOYEES ORGANISATION
December 2, 1988
STELLA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
June 3, 1988
STELLA AND ANR. Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL AND ORS.
June 13, 1988
SUDARSAN CHITS (1) LTD. Vs. THE OFFICIAL LIQUIDATOR
March 28, 1988
SUDHAKARAN Vs. THANKAMMA
February 10, 1988
SUJATHA Vs. STATE OF KERALA
November 7, 1988
SUKU ALIAS SUKUMARAN Vs. CHELLAPPAN ARIAS KIDUMBA
November 11, 1988
SUKUMARAN NAIR Vs. STATE OF KERALA
November 11, 1988
SUNDARESAN Vs. VISWANATHAN PILLAI
June 8, 1988
SUNNY Vs. STATE
August 5, 1988
SUPERINTENDENT OF POLICE Vs. M K GOPINATHAN
December 8, 1988
SURENRANATHAN Vs. KERALA FINANCIAL CORPORATION
May 28, 1988
SURESH SHENOY Vs. COCHIN STOCK EXCHANGE LTD.
September 5, 1988
SYNDICATE CHIT FUNDS LTD Vs. NARAYANAN NAIR
January 20, 1988
T A C A ASSOCIATION Vs. STATE OF KERALA
March 28, 1988
T C C CO-OP SOCIETY LTD Vs. LABOUR COURT
September 13, 1988
T C KURIAKOSE Vs. REGIONAL DIRECTOR, E S I CORPORATION
June 22, 1988
T J CHANDY Vs. MARY BANEENA & ANOTHER
March 18, 1988
T V ALEXANDER Vs. GIFT TAX OFFICER
December 2, 1988
T.V. CHANDRAN Vs. PALGHAT EXPORT (P) LTD AND ORS.
March 9, 1988
THAMBAYI Vs. JANARDHANAN NAMBIAR
November 10, 1988
THANGAL KUNJU Vs. LABOUR COURT
January 5, 1988
THARA THOMAS Vs. NARAYANAN NAIR
November 25, 1988
THE MANAGER, MARTHOMA COLLEGE Vs. THE SYNDICATE, UNIVERSITY OF CALICUT AND ANR.
June 28, 1988
THENU Vs. JOSE
August 10, 1988
THOMA THOMAS Vs. PARAMESWARAN NAIR
November 25, 1988
THOMMAN Vs. KURIAKO
February 9, 1988
THOMMEN JOSEPH Vs. MATHAI GEORGE
January 23, 1988
TRAVANCORE RAYONS LTD Vs. REGISTRAR OF COMPANIES
April 5, 1988
TRAVANCORE RAYONS LTD Vs. PROVIDENT FUNDS OFFICER EMP PROVIDENT FUNDS AND
June 10, 1988
UDAYAN NARAYANAN NAMBOODIRI Vs. STATE OF KERALA
November 4, 1988
ULAHANNAN Vs. STATE OF KERALA
November 15, 1988
ULAHANNAN IYPE Vs. MULANTHURUTHY HANDLOOM WEAVING CO OP SOCIETY LTD
July 19, 1988
UNION OF INDIA Vs. SUBBAMMAL
June 22, 1988
UNION OF INDIA (UOI) Vs. T.V. SUBBAMMAL
June 17, 1988
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. VARGHESE
March 23, 1988
UNITED INDIA INSURANCE CO LTD Vs. ALPHONSA
March 23, 1988
UNITED INDIA INSURANCE CO LTD Vs. KAMMAD
April 7, 1988
UNITED INDIA INSURANCE CO LTD Vs. AISABI
July 19, 1988
UNITED INDIA INSURANCE CO LTD Vs. VASUDEVAN
December 21, 1988
UNITED INDIA INSURANCE CO. LTD. Vs. M.M. ALI
March 24, 1988
UNITED STATES LINES AGENCY Vs. STATE OF KERALA
January 5, 1988
UNNEENKUTTY Vs. TALUK LAND BOARD
January 18, 1988
UPABHOTHRU BKOPANA SAMITHI Vs. STATE OF KERALA
June 1, 1988
URAKAM SERVICE CO Vs. P. SUJATHA AND ANOTHER
June 24, 1988
UTHUPPU Vs. KUTTAN GOPALAN
September 1, 1988
V A ABRAHAM Vs. SUPDT OF POLICE COCHIN
January 14, 1988
V A DAVID Vs. KERALA STATE FINANCIAL CORPN
March 28, 1988
V J CHANDY Vs. VILLAGE OFFICER PATTANAKKAD
March 22, 1988
V M MATHEW Vs. ELISWA
January 28, 1988
V T THOMAS Vs. MALAYALA MANORAMA CO LTD
January 4, 1988
V VELAYUDHAN Vs. STATE BANK OF INDIA
February 17, 1988
V.A. DAVID AND ANR. Vs. KERALA STATE FINANCIAL CORPORATION AND ORS.
February 28, 1988
V.M. KUNHIMOHAMMED Vs. SUPERINTENDENT OF CUSTOMS
November 18, 1988
VARGHESE Vs. STATE
November 28, 1988
VARGHESE Vs. STATE OF KERALA
July 28, 1988
VARGHESE P D AND DAVIS E J Vs. COMMISSIONER OF INCOME TAX
December 12, 1988
VARKEY CHACKO Vs. KUMARAN KOCHUTTY AND OTHERS
February 23, 1988
VARKEY CHACKO Vs. KUMARAN KOCHUKUTTY
February 22, 1988
VASU Vs. HIGH COURT OF KERALA
November 25, 1988
VEERAPPA Vs. EVELYN SEQUEIRA
January 13, 1988
VELAYUDHA PILLAI Vs. KRISHNAN ASARI
July 22, 1988
VELAYUDHAN Vs. PADMANABHAN
June 15, 1988
VELAYUDHAN ASSARI Vs. MADHAVAN PILLAI
November 15, 1988
VELAYUDHAN RAMAKRISHNAN Vs. RAJEEV
August 1, 1988
VIJAYAN Vs. GENERAL MANAGER
June 16, 1988
VINCENT Vs. AISUMMA
February 10, 1988
VIP SEA FOODS Vs. COLLECTOR OF CUSTOMS
February 24, 1988
VISWAMBHARAN Vs. DAMODARAN NAIR
June 13, 1988
WEST INDIA STEEL COMPANY LTD Vs. AZEEZ
November 15, 1988
WYNAD COFFEE GROWERS ASSOCIATION Vs. STATE OF KERALA
September 29, 1988
Y. JOSEPH Vs. PARVATHY CHELLAMMA
June 13, 1988
YOUNUS KUNJU Vs. SPECIAL TAHSILDAR
August 19, 1988
YOUNUS KUNJU Vs. STATE OF KERALA
July 21, 1988
YOUNUS KUNJU Vs. STATE OF KERALA
April 4, 1988
YUNUSKUNJU Vs. DIRECTOR
May 13, 1988
ZOHARA A SAIT Vs. INDIAN AIRLINES CORPN
November 1, 1988