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Case Index
Title
Date
A BASAVE GOWDA Vs. RETURNING OFFICER
July 14, 1988
A G BASAVARAJAPPA Vs. STATE OF KARNATAKA
November 21, 1988
A G CHANNABASAPPA Vs. CHIEF SECRETARY
August 30, 1988
A GOPAL NAIDU Vs. STATE OF KARNATAKA
November 2, 1988
A M MALLEGOWDA Vs. KARNATAKA STATE TRANSPORT AUTHORITY
June 25, 1988
A RAM MOHAN Vs. LABOUR COURT BANGALORE
December 15, 1988
A RAMAKRISHNA RAO Vs. DISTRICT REGISTRAR BANGALORE URBAN DISTRICT
September 13, 1988
A S MOULANA Vs. GOVERNMENT OF INDIA
November 24, 1988
A. Gopal Naidu Vs. State of Karnataka and others
November 3, 1988
ABDUL JABBAR KHAN Vs. REGIONAL TRANSPORT OFFICER MYSORE
March 28, 1988
ABDUL JABBAR S K Vs. P Y DEVARAJAIAH
July 5, 1988
ABDUL SATTAR M MOKASHI Vs. COMMISSIONER OF INCOME TAX
August 12, 1988
ADIVEPPA BABAPPA HULASERA Vs. DIVISIONAL FOREST OFFICER BELGAUM DIVISION
May 23, 1988
ADMINISTRATOR BANGALORE CITY CORPORATION Vs. HINDUSTAN MILK FOOD MANUFACTURERS LTD
March 24, 1988
AIYAZ PASHA Vs. COMMISSIONER BANGALORE CITY CORPORATION
December 8, 1988
AKKAVVA Vs. STATE OF KARNATAKA
June 28, 1988
AMBASA NAGOSA KABADI Vs. STATE OF KARNATAKA
February 24, 1988
ANANDA SETTY Vs. CHOWDASETTY
April 8, 1988
ANANDAPPA Vs. STATE OF KARNATAKA
October 4, 1988
ANDHRA STEEL CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
June 10, 1988
ANIL KUMAR B N Vs. STATE OF KARNATAKA
February 25, 1988
ANJANAMMA Vs. STATE OF KARNATAKA
August 11, 1988
ANNAYYA Vs. STATE OF KARNATAKA
July 8, 1988
ANTHONY SWAMY Vs. CHOWRAMMA
July 26, 1988
ARCHAK RANGACHAR Vs. DEPUTY COMMISSIONER BANGALORE DIST
November 28, 1988
ARE THIMMAPPA Vs. BANDIAN
June 15, 1988
ARJUN RAMAPPA CHIGADOLLI Vs. ASSISTANT REGISTRAR OF CO OP SOCIETIES BAILHONGAL
April 7, 1988
ASHOK Vs. STATE OF KARNATAKA
July 4, 1988
ASHOK Vs. TAWANAPPA SIDDAPPA JAKKANNAVARA
December 13, 1988
ASSOCIATED ELECTRO CERAMICS Vs. CHAIRMAN CBDT
December 1, 1988
ASWATHANARAYANAPPA Vs. STATE OF KARNATAKA
December 13, 1988
AVALAPPA Vs. KRISHNAPPA
March 28, 1988
AYAZ AHMED Vs. STATE OF KARNATAKA
November 30, 1988
B ANNAPURNAMMA Vs. KARNATAKA SCHEDULED CASTES AND SCHEDULED TRIBES DEVELOPMENT CORPORATION
October 7, 1988
B GANESHA KRISHNA BHAT Vs. STATE OF KARNATAKA
June 17, 1988
B K RAMESH RAO Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
September 21, 1988
B KARIYAPPA Vs. LAND TRIBUNAL BHADRAVATHI
July 21, 1988
B M GANGADHARIAH Vs. H D DEVEGOWDA
October 3, 1988
B R SWARNAMBA Vs. KARNATAKA STATE AGRICULTURAL MARKETING BOARD
April 18, 1988
B RAHAMATHULLA KHAN Vs. STATE OF KARNATAKA
August 26, 1988
B S SURESH Vs. B S JAGADISH
October 6, 1988
B SUNDERA GOWDA Vs. MARTIN DSOUZA
August 2, 1988
B T SUBBARANGAYYA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES IN KARNATAKA
March 9, 1988
B V MALLA REDDY Vs. STATE OF KARNATAKA
October 4, 1988
B V VEENA Vs. DIRECTOR N C C DIRECTORATE KARNATAKA
July 12, 1988
B VARADURUJUGOUDA Vs. TAHSILDAR AND PRESCRIBED OFFICER VITHALAPURA MANDAL PANCHAYAT
July 4, 1988
B VENKATASWAMY REDDY Vs. STATE OF KARNATAKA
September 14, 1988
BABASAHEB ALIAS RANGANAGOUDA Vs. STATE OF KARNATAKA
September 30, 1988
BABUGOWDA Vs. STATE OF KARNATAKA
April 19, 1988
BABULAL VAKATAJI SHAH Vs. CHANDABAI
July 1, 1988
BALAJI TEXTILE MILLS PVT LTD Vs. ASHOK KAVLE
March 2, 1988
BALAKRISHNA NARAYAN NADKARNI Vs. SPECIAL LAND ACQUISITION OFFICER
October 28, 1988
BALASAHEB VENKATESH KHASBAG ALIAS KULKARNI Vs. LAND TRIBUNAL
July 27, 1988
BANGALORE DIST CO OP CENTRAL BANK EMPLOYEES CO OP SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
October 13, 1988
BANGALORE FABRICS Vs. UNION OF INDIA
February 25, 1988
BANGALORE HORTICULTURAL PRODUCERS MARKETING IT PROCESSING CO OP SOCIETY LIMITED Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES BANGALORE DIST
July 4, 1988
BANGALORE UNIVERSITY Vs. KUMARI RITA
August 11, 1988
BANGALORE UNIVERSITY Vs. RITA P B
August 11, 1988
BANGERA R S Vs. ASST REGISTRAR OF CO OPERATIVE SOCIETIES
May 23, 1988
BASAPPA Vs. UJJANAGOUDA MANNAPPAGOUDA HOSAGOUDRA
July 1, 1988
BASAVARAJ D Vs. BANGALORE UNIVERSITY
March 14, 1988
BASHA BAIG Vs. CHOODANATH
March 4, 1988
BATHAL GURAMMA Vs. DEPUTY COMMISSIONER
September 19, 1988
BHARAT ELECTRONICS LTD. Vs. INDUSTRIAL TRIBUNAL & ANR.
January 8, 1988
BHARAT FRITZ WERNER PVT LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL BANGALORE
September 23, 1988
BHARAT TEXTILE AND PROOFING INDUSTRIES Vs. STATE OF KARNATAKA
April 19, 1988
BHARATH GOLD MINES LTD Vs. KANNAPPA
August 11, 1988
BHARDWAJ R Vs. CHIEF COMMISSIONER ADMN
December 7, 1988
BINNY LIMITED AND P RAMACHANDRASETTY Vs. ASSISTANT COMMERCIAL TAX OFFICER INTELLIGENCE LR SOUTH ZONE BANGALORE
June 2, 1988
BOMBAY SWADESHI STORES Vs. STATE BANK OF MYSORE
December 1, 1988
BONGALE SESHAPPA Vs. R T PURUSHOTTAM
March 11, 1988
BOODA POOJARI Vs. THOMU POOJARTHI
September 29, 1988
BORAMMA Vs. RENT AND ACCOMODATION CONTROLLER
August 22, 1988
BYADARA BHEEMAPPA Vs. BANGARA RAJU
June 25, 1988
C DINAKAR Vs. STATE OF KARNATAKA
November 28, 1988
C G SOMASHANKAR Vs. TOWN MUNCIPAL COUNCIL
September 28, 1988
C K MOHAMMED KUNHI Vs. STATE OF KARNATAKA
November 2, 1988
C M EISAW Vs. STATE OF KARNATAKA
January 28, 1988
C SHARADA Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
February 11, 1988
C SOMASEKHAR Vs. K R CHOKKALINGA RAJU
November 4, 1988
CANARA SALES CORPORATION LTD Vs. COMMISSIONER OF I T KARNATAKA BANGALORE
November 18, 1988
CEMENT DISTRIBUTORS LTD Vs. KOMAL TRADERS
June 27, 1988
CHAIRMAN NIMHANS BANGALORE Vs. G N TUMKUR
August 19, 1988
CHANDEVARAPPA R Vs. SANNA SIDDAIAH
July 6, 1988
CHANDRASEKHAR Vs. REGIONAL TRANSPORT AUTHORITY
March 3, 1988
CHANNABASAMMA Vs. KARNATAKA APPELLATE TRIBUNAL
October 28, 1988
CHAYADEVI Vs. STATE OF KARNATAKA
September 14, 1988
CHEEPOORAPPANNAVARA MUNISAMI Vs. GANGAMMA
February 12, 1988
CHERUVATTY MAMMOO HAJEE Vs. STATE OF KARNATAKA
November 25, 1988
CHICKAVEERAPPA Vs. LAND TRIBUNAL DEVANAHALLI
August 10, 1988
CHIEF SECRETARY Vs. N SREEDHARA MURTHY
February 26, 1988
CHIKKA BETTATAH Vs. STATE OF KARNATAKA
March 1, 1988
CHIKKABOREGOWDA Vs. NANJE GOWDA
January 18, 1988
CHOMA NAIKA Vs. RAMA NAIKA
February 25, 1988
CITY MUNICIPAL COUNCIL Vs. C RAMU
July 13, 1988
COMMISSIONER OF INCOME TAX Vs. PANDAVAPURA SAHAKARA SAKKARE KARKHANE LIMITED
June 28, 1988
COMMISSIONER OF INCOME TAX Vs. M D VEERANARASIMHAIAH
June 24, 1988
COMMISSIONER OF INCOME TAX Vs. DIAMOND DIES MFG CORPORATION LIMITED
June 10, 1988
COMMISSIONER OF INCOME TAX Vs. CANARA BANK
June 10, 1988
COMMISSIONER OF INCOME TAX Vs. VALLIAPPA TEXTILES LIMITED
March 14, 1988
COMMISSIONER OF INCOME TAX Vs. POMPEI TILE WORKS
August 12, 1988
COMMISSIONER OF INCOME TAX Vs. CORPORATION BANK LIMITED
August 2, 1988
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LIMITED
November 18, 1988
COMMISSIONER OF INCOME TAX KARNATAKA II BANGALORE Vs. HINDUSTAN AERONAUTICS LTD
May 5, 1988
COMMISSIONER OF INCOME WEALTH TAX KARNATAKA I BANGALORE Vs. INDUMATHI R KIRLOSKAR
November 18, 1988
COMMISSIONER OF INCOME-TAX Vs. VIJAYA BANK
July 5, 1988
Commissioner of Income-tax/Wealth-tax Vs. Indumathi R. Kirloskar
November 18, 1988
COMMISSIONER OF WEALTH TAX Vs. LATHA D PAI
March 1, 1988
COMMISSIONER OF WEALTH TAX Vs. R SUSHEELA
November 18, 1988
CONSOLIDATED COFFEE LTD Vs. COFFEE BOARD
September 16, 1988
COSTA FORMS PRIVATE LTD Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
April 5, 1988
D ACHARIAH SETTY Vs. D ADINARAYANA SETTY
October 5, 1988
D K KULUR Vs. INDIAN DRUGS
August 9, 1988
D P SHARMA Vs. STATE TRANSPORT AUTHORITY
August 9, 1988
DADA JINNAPPA KHOT Vs. SHIVALINGAPPA GANAPATI BELLANKI
December 9, 1988
DANAKAYUVA VEERABHADRAPPA Vs. A GANGAMMA
July 18, 1988
DATTATRAYA RAGHAVENDRA PATKI Vs. SUMITRABAI
June 17, 1988
DAVANGERE EDUCATIONAL ASSOCIATION Vs. D ULAVAPPA
March 9, 1988
DEEPAK EXTRUSIONS Vs. J T CHOPRA
January 30, 1988
Deepak Extrusions and Mohanbhai Vs. J.T. Chopra, Asstt. Collector of Central Excise and The Union of India (UOI)
January 30, 1988
DEPUTY COMMISSIONER AND COURT OF WARDS DHARWAR Vs. DURGAPPA FAKIRAPPA RAMADURG
February 1, 1988
DHARMAJI AND OTHERS Vs. PARVATEWWA AND OTHERS
July 12, 1988
DHARMALINGA AND OTHERS Vs. M.N. NARAYANA PRASAD AND OTHERS
December 8, 1988
DHARMAPALA C Vs. HONBLE THE CHIEF JUSTICE OF HIGH COURT OF KARNATAKA
January 21, 1988
DHONDIBA HANMANTA DESAI Vs. L T BELGAUM
March 2, 1988
DODDAVENKATAPPA Vs. NARAYANAMMA
June 23, 1988
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUBBARAYA ADIGA
January 20, 1988
FAKRU SAB Vs. HUSSAIN BE
August 23, 1988
FERRO CONCRETE CO OF INDIA STEELS Vs. STATE OF KARNATAKA
July 27, 1988
FLAVIAN ALOYSIUS PINTO Vs. MANGALORE URBAN AGGLOMERATION
January 7, 1988
G ASWATHANARAYANA BABU Vs. SECRETARY S T A
August 8, 1988
G B SURESH Vs. G MAHESWARAPPA
July 12, 1988
G HANUMANTHA ACHARYA Vs. K MADHAVA PRABHU
August 18, 1988
G K BONAGERI Vs. STATE OF KARNATAKA
September 19, 1988
G KAMALA Vs. ASST R T O PUTTUR
March 28, 1988
G MARISWAMAIAH Vs. G CHANNABASAIAH
July 7, 1988
G N SUNANDA Vs. COMMISSIONER OF INCOME TAX
July 19, 1988
G PUTTA SWAMY GOWDA Vs. H D DEVEGOWDA
March 17, 1988
G S GANGAMMA Vs. KUNDALAPADY VENKAPPA
February 5, 1988
G T SWAMY Vs. GOODLUCK AGENCIES
June 3, 1988
G VENKATARAMANAPPA Vs. C KOTAPPA alias PILLANNA
June 23, 1988
G ZIA UR RAHAMAN Vs. REGIONAL TRANSPORT OFFICER WEST BANGALORE
October 5, 1988
G.C. BASAPPA Vs. H.N. GANGANNA
July 13, 1988
GADAG CO OPERATIVE TEXTILE MILLS LTD Vs. STATE OF KARNATAKA
February 15, 1988
GADIGEPPA MAHADEVAPPA CHIKKUMBI Vs. STATE OF KARNATAKA
December 1, 1988
GADIGEYYA Vs. ASSISTANT COMMISSIONER SAVANUR
July 22, 1988
GADIGEYYA SIDDALINGAYYA HIREMATH Vs. VEERAYYA SAVALAGEYYA SAVALAGJMATH
June 21, 1988
GANAPATHI RAMACHANDRA HEGDE Vs. DEPUTY COMMISSIONER FOR TRANSPORT BELGAUM DIVISION
May 31, 1988
GANAPATI Vs. MANDAL PANCHAYAT KAGWAD
November 3, 1988
GANGAMALAMMA Vs. STATE OF KARNATAKA
June 10, 1988
GANGAMMA Vs. STATE OF KARNATAKA
February 5, 1988
GAUTAM BUDHA EDUCATION SOCIETY Vs. NEELAMMA
June 22, 1988
GERALD C S LOBO Vs. CANARA BANK
September 30, 1988
GOLLAPPAGOUDA Vs. LINGANNA
July 29, 1988
GOPAL Vs. LAKSHMAMMA
July 7, 1988
GOPAL NAIDU A Vs. STATE OF KARNATAKA
November 3, 1988
GOPAL PURUSHOTHAM BICHU Vs. PURUSHOTHAM GOVID BICHU
February 5, 1988
GOPAL RAMANARAYAN Vs. COMMISSIONER OF INCOME TAX
August 12, 1988
GOPALA SOMAYAJI C Vs. R MADHAVA PAI
March 1, 1988
GOPINATH A Vs. K RAMALINGAM
November 2, 1988
GOURI Vs. N K D P T C C T S ANKOLA
July 28, 1988
GOUSE MOHUDDIN IMAM HUSSAIN MULLA Vs. HUBLI DHARWAD MUNICIPAL CORPORATION
September 13, 1988
GOVIND SHETTAPPA KAKATKAR Vs. NAGUBAI
November 23, 1988
GUDDANAGOUDA TIRUKANAGOUDA PATIL Vs. ASST COMMISSIONER HAVERI
September 14, 1988
GURUMURTHY B M Vs. CHIEF SECRETARY ZILLA PARISHAD CHICKMAGALUR
August 11, 1988
GURUSHANTAPPA VEERAPPA KULKARNI Vs. PARAPPA FAKIRAPPA AYATTI
January 27, 1988
H ANJANAPPA Vs. CHANCELLOR BANGALORE UNIVERSITY
November 23, 1988
H DASAPPA and SONS Vs. STATE OF KARNATAKA
May 25, 1988
H DASAPPA and SONS SAPTAGIRI ENTERPRISES Vs. STATE OF KARNATAKA
April 13, 1988
H KENCHE GOWDA Vs. STATE OF KARNATAKA JOINT COMMISSIONER OF AGRL INCOME TAX
June 8, 1988
H S APPAJI Vs. BANGALORE UNIVERSITY
June 23, 1988
H S PRAKASH Vs. STATE OF KARNATAKA
February 2, 1988
H S RANGA SWAMY Vs. BANGARAMMA
July 1, 1988
H V PRASANNA Vs. DEPUTY COMMISSIONER and RETURNING OFFICER HASSAN CITY MUNICIPAL COUNCIL
April 22, 1988
H. Kenche Gowda Vs. State of Karnataka (Joint Commissioner of Agrl. Income-tax)
June 8, 1988
H. RAMAIAH Vs. B.N. PAPAPPA (DECEASED) BY HIS L.RS. AND OTHERS
November 14, 1988
H.N. GURUSHANTHAPPA Vs. SBANTHALAKSHMI AND OTHERS
December 12, 1988
HANAMAWWA AND OTHERS Vs. NAGAPPA AND OTHERS
March 8, 1988
HANMANT SUBBUJI JOSHI Vs. GANESH RAMACHANDRA MUJUMDAR
August 8, 1988
HANUMANTHA DURGA NAIK Vs. STATE OF KARNATAKA
July 8, 1988
HANUMEGOWDA Vs. M SUDARSHANACHAR
September 16, 1988
HARADI RAGHAVENDRA PAI Vs. UNIVERSITY OF MYSORE
May 24, 1988
HARSH V. RAI Vs. JEEVARATHNAKARA ALVA AND ORS.
September 5, 1988
HINDUSTAN MACHINE TOOLS LIMITED NO 3 Vs. COMMISSIONER OF INCOME TAX
March 17, 1988
HIS HOLINESS SHRI VIDYA PAYONIDHI THEERTHA SREEPADANGALAVARU Vs. SPECIAL DEPUTY COMMISSIONER RULCHUR
November 28, 1988
HOLEHONNUR MANDAL PANCHAYAT Vs. KARNATAKA APPELLATE TRIBUNAL
October 28, 1988
HOSALLAIAH Vs. BHEEMANNA AND OTHERS
May 24, 1988
HOTEL NATARAJ Vs. KARNATAKA STATE FINANCIAL CORPN
April 19, 1988
HOTEL OWNERS CONSUMERS CO OP SOCIETY LTD Vs. SYED KHALEEL AHMED
June 29, 1988
HUCHEGOWDA Vs. CHANNAMMA
June 28, 1988
HUSSAIN SAB Vs. RAHIM KHAN
June 20, 1988
HUSSENABI Vs. HUSENSAB HASAN SAB
March 1, 1988
I T C LIMITED Vs. V GUNASHEKAR
July 5, 1988
IBRAHIM KATNALSAB MASKAWALE Vs. JOINT REGISTRAR OF CO OP SOCIETIES BELGAUM
July 20, 1988
INDIAN ALUMINIUM COMPANY LTD Vs. STATE OF KARNATAKA
August 11, 1988
INDIRA BAI Vs. SHYAMASUNDAR
January 8, 1988
INDIRA DEVI BALLAL MOTOR SERVICE Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
May 2, 1988
INDIRABAI Vs. SHYAMASUNDER
January 11, 1988
INDRA PRAKASH CHABRA Vs. REGIONAL TRANSPORT OFFICER
July 12, 1988
INSTALLATION MANAGER BHARATH PETROLEUM CORPORATION Vs. KANIEKA RAJ
August 16, 1988
J C RUDRASHARMA Vs. STATE OF KARNATAKA
June 9, 1988
J M KAMALPASHA Vs. CHAIRMAN DISTRICT WAKF COMMITTEE KARNATAKA WAKF BOARD HASSAN
July 8, 1988
J S AUTO MACHINE SHOP Vs. STATE OF KARNATAKA
April 13, 1988
J S CHIKKANNAVAR Vs. VENKATESH
November 4, 1988
JAI BHARAT ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
March 1, 1988
JAYANNA Vs. ASSISTANT REGIONAL TRANSPORT OFFICER
January 27, 1988
JAYARAM Vs. STATE OF KARNATAKA
August 10, 1988
JAYASHANKARA GOWDA Vs. CHIEF SECRETARY
March 14, 1988
JAYASREE S Vs. BANGALORE UNIVERSITY
July 22, 1988
JOSE CHAKE MANAKATTU Vs. TREE OFFICER DY CONSERVATOR OF FORESTS
February 15, 1988
JOSEPH DSOUZA Vs. PRESCILLA RODRIGUES
December 9, 1988
K G BELLIAPPA Vs. F C KUNDER
July 27, 1988
K G KALLAPPA AND CO Vs. STATE OF KARNATAKA
March 21, 1988
K KARUNAKAR SHETTY Vs. SYNDICATE BANK
November 28, 1988
K LAXMINARAYANA ADIGA Vs. R GOVINDARAJULU
July 15, 1988
K M DODDANAGOUDA Vs. RYTHARA SEVA SAHAKARA SANGHA NIYAMITHA
March 30, 1988
K MARUTHI Vs. K DASAPPA
November 15, 1988
K MOHIYUDDIN KHAN Vs. A N MALLIKARJUNA
June 22, 1988
K N PRABHAKAR Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
July 19, 1988
K N VENKATARAMANIAH SETTY Vs. B N SRINIVASA
June 21, 1988
K NARAYAN Vs. CENTRAL BUREAU OF INVESTIGATION
June 16, 1988
K RAGHAVENDRA RAO Vs. K SRINIVASA RAO
November 30, 1988
K RAM MOHAN RAO Vs. ENDOWMENTS COMMISSIONER IN KARNATAKA BANGALORE
November 5, 1988
K S DATTATREYA Vs. C S SESHADRI
July 8, 1988
K SATHYANARAYANA Vs. M GOVINDRAJ
July 11, 1988
K SIDDARAMAIAH Vs. MANAGING DIRECTOR
November 14, 1988
K SUBBARAJU Vs. DATTAMURTHY
June 20, 1988
K SUBRAMANYA BHAT Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE
August 11, 1988
K T VENKATAPPA Vs. K N KRISHNAPPA
April 13, 1988
KADDIPUDI SIDDAPPA SHETTY Vs. M IBRAHIM BAIG
May 25, 1988
KALAPPA MANAPPA KARMAR Vs. ASST COMMISSIONER HAVERI
November 2, 1988
KALLAYYA NINGAYYA HIREMATH Vs. STATE OF KARNATAKA
December 15, 1988
KALYANI Vs. SANJEEVA SOANS
June 27, 1988
KAMAL CHOPRA Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
January 4, 1988
KAPLI SIDDANAGOUD Vs. GANGAWALA SIDDAPPA
July 11, 1988
KAPOOR INVESTMENTS P LTD Vs. STATE OF KARNATAKA
December 14, 1988
KARIAPPA Vs. STATE OF KARNATAKA
August 17, 1988
KARIAPPA GADAGEPPA AMALJARI Vs. ADDL SPECIAL LAND ACQUISITION OFFICER
August 23, 1988
KARIYAPPA Vs. HALADAPPA
August 19, 1988
KARNATAKA AGRO IND. CORP. LTD. Vs. A. NARAYANA NAYAK
October 6, 1988
KARNATAKA BANK LIMITED Vs. ASSISTANT PROFESSION TAX OFFICER
August 12, 1988
KARNATAKA BANK LTD Vs. ASSISTANT PROFESSION TAX OFFICER MANGALORE
August 12, 1988
KARNATAKA BANK LTD Vs. K SHANKARA BHAT
February 29, 1988
Karnataka Bank Ltd. and another Vs. The Assistant Profession Tax Officer, Mangalore
August 12, 1988
KARNATAKA CONSTRUCTION CORPORATION LIMITED EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA
February 19, 1988
KARNATAKA ELECTRICITY BOARD Vs. ASHOK IRON WORKS PVT LTD
December 14, 1988
KARNATAKA ELECTRICITY BOARD Vs. ASHOK IRON WORKS PVT LTD
October 3, 1988
KARNATAKA FILM CHAMBER OF COMMERCE Vs. T H NARASINGA RAO
January 14, 1988
KARNATAKA PHARMACY TEACHERS ASSOCIATION Vs. STATE OF KARNATAKA
June 3, 1988
KARNATAKA ROLLER FLOUR MILLS Vs. DIRECTOR OF FOOD AND CIVIL SUPPLIES
January 6, 1988
KARNATAKA STATE FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
February 26, 1988
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SINDHANOOR VEERABHADRAPPA
January 20, 1988
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. BASAVANNAPPA
March 30, 1988
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KARNATAKA STATE TRANSPORT AUTHORITY
June 10, 1988
KARNATAKA THEATRES LTD Vs. S VENKATESAN
January 8, 1988
KARNATAKA THEATRES LTD Vs. RATNAVARAMA PADIVAL
January 8, 1988
KASIM PEER and CO Vs. DEPUTY TRANSPORT COMMISSIONER SHIMOGA DIVISION
August 5, 1988
KATAPPA Vs. STATE OF KARNATAKA
October 25, 1988
KENCHAPPA Vs. LAND TRIBUNAL BIJAPUR
November 30, 1988
KENCHAPPA KALLU KURUBAR Vs. BALASAHEB KALAGOUDA PATIL
May 26, 1988
KENCHAWWA Vs. AMAGONDA
February 24, 1988
KENCHE GOWDA H Vs. STATE OF KARNATAKA
June 8, 1988
KHANCHAND H CHATLANI Vs. SUREST RAMCHAND CHUGANI
July 18, 1988
KHURUSHEED BEGAUM Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
April 6, 1988
KOOSAPPA GOWDA K Vs. ADMINISTRATOR KOYYUR SERVICE CO OP BANK LTD
August 17, 1988
KORIPALLI VIJAYALAKSHMI Vs. TAHASILDAR GANGAVATHI
July 1, 1988
KOTTURESWARA RICE AND OIL MILLS Vs. STATE OF KARNATAKA
July 1, 1988
KRISHNA VILAS TOURIST HOTEL Vs. STATE OF KARNATAKA
September 2, 1988
KRISHNABHAT B Vs. BANGALORE DEVELOPMENT AUTHORITY
August 30, 1988
KRISHNAPPA REDDI S A Vs. GOVERNMENT OF KARNATAKA
November 28, 1988
KUKKAVADESWARI MEENUGARARA SANGHA R GUNDERI Vs. MANDAL PANCHAYATHI R NULENUR
June 3, 1988
KUMAR AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES
September 22, 1988
KUMMAGAL GOWRAMMA Vs. DODDA BHIMANNA
March 17, 1988
L SHIVANNA Vs. STATE OF KARNATAKA
June 30, 1988
LAKSHMI K Vs. SUB INSPECTOR OF POLICE TRAFFIC WEST MANGALORE
June 13, 1988
LARRY DSOUZA Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
April 13, 1988
LATHA Vs. STATE OF KARNATAKA
February 2, 1988
LAXMAN PUNAPPA CBAUGALA Vs. RAMESH MALAKAPPA BALLOLI
June 1, 1988
LAXMAN T Vs. ASST REGISTRAR OF CO OPERATIVE SOCIETIES
August 22, 1988
LAXMINARAYAN Vs. RAMASWAMY
October 7, 1988
LEELA PALANI Vs. J R MANJUNATH
November 17, 1988
LEELAVATHAMMA Vs. DEPUTY COMMISSIONER CHICKMAGALUR
July 11, 1988
LIFE INSURANCE CORPORATION Vs. BANGALORE L I C EMPLOYEES HOUSING CO OP SOCIETY LTD
May 27, 1988
LIFE INSURANCE CORPORATION OF INDIA Vs. B KUSUMA T RAI
August 23, 1988
M ABDUL ZAHEER Vs. ASSTT R T O BANGALORE
August 17, 1988
M B SADASHIVIAH Vs. CITY IMPROVEMENT TRUST BOARD MYSORE
September 23, 1988
M G RAJU Vs. CITY MUNICIPAL COUNCIL MANDYA
November 16, 1988
M J RODRIGUES Vs. CONTROLLER OF ESTATE DUTY
March 19, 1988
M K RAMANNA Vs. STATE OF KARNATAKA
August 1, 1988
M L GOPALA SETTY Vs. M A AYODYARAM
July 11, 1988
M MUNIYAPPA Vs. STATE OF KARNATAKA
October 13, 1988
M N MUDDIAH SETTY Vs. STATE OF KARNATAKA
September 14, 1988
M NAGAPPA Vs. DEPUTY COMMISSIONER SHIMOGA
June 1, 1988
M P ANANTHADEVARAJ Vs. STATE OF KARNATAKA
January 8, 1988
M RAMACHANDRA GOWDA Vs. GANGADARA GOWDA
August 11, 1988
M SHANKARA RAO Vs. STATE OF KARNATAKA
September 2, 1988
M SOMASHEKAR Vs. S A SUBBARAJU
November 24, 1988
M V CHAYAPATHI RAO Vs. M V SATHYANARAYANARAO
December 2, 1988
M V SHANKARA RAO Vs. SARVAMANGALAMMA
March 14, 1988
M VASUDEVA BHAT Vs. ESTATE OFFICER AND DY GENL MANAGER CORPORATION BANK
September 28, 1988
M VENKATARAMAIAH Vs. STATE OF KARNATAKA
October 31, 1988
M VINODA RAO Vs. M JANARDHANA RAO
April 8, 1988
M. SIDDAPPA & ORS. Vs. INDIAN INSTITUTE OF MANAGEMENT & ORS.
February 4, 1988
MADHUSUDAN TIVARI Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER
August 18, 1988
MAHADEVAPPA H G Vs. G BASAVARAJAPPA
November 4, 1988
MAHADEVASWAMY Vs. STATE OF KARNATAKA
June 15, 1988
MAJOR OBANNA KAMMA PEDDA Vs. UNION OF INDIA
December 12, 1988
MAKBULAHMMAD Vs. SHABAZAR MANDAL PANCHAYAT BANKAPUR
July 13, 1988
MALLAPPA CHANNAPPA DHARMOJI Vs. LAND TRIBUNAL BELGAUM
June 1, 1988
MALLU VEERAGOUDA PATIL Vs. ANNU SUBRAO MADGUM
March 2, 1988
MANAGEMENT OF MESSRS KUSHALNAGAR WORKS Vs. P NAGARAJU
January 12, 1988
MANAPPA Vs. STATE OF KARNATAKA
July 26, 1988
MANGALA PLASTOPACKS Vs. COMMISSIONER MANGALORE CITY CORPORATION
May 21, 1988
MANGALAMBA and PAPULU Vs. SULOCHANA BAI
August 1, 1988
MANGALORE UNIVERSITY NON TEACHING EMPLOYEES ASSOCIATION Vs. MANGALORE UNIVERSITY
June 10, 1988
MANICK ENTERPRISES Vs. HAJI SULAIMAN
July 29, 1988
MANIKAPPA ALIAS MANICK RAO CHIDRI Vs. STATE OF KARNATAKA
June 22, 1988
MANJAYYA SHETTY N Vs. DIST MAGISTRATE D K
March 21, 1988
MANJUNATH V JANNU Vs. LATHA M RALKAR
January 25, 1988
MANJUNATHA S Vs. CHIEF SECRETARY ZILLA PARISHAD KOLAR
September 5, 1988
MANJUNATHAGOWDA PRABHUGOWDA PATIL Vs. SHANTAVVA
March 16, 1988
MANOHAR TULAJARAM Vs. VALLABHA RAMAGOPAL
October 28, 1988
MARATT RUBBER LTD Vs. COMMERCIAL TAX OFFICER DISTRICT CIRCLE IV BANGALORE
August 25, 1988
MARIYAPPA K S Vs. K T SIDDALINGA SETTY
February 18, 1988
MARIYAPPA NARASAPPA HALAVAGALA Vs. CHIEF SECRETARY
August 11, 1988
MEENAKSHI ALIAS RAMABAI Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
August 9, 1988
MEERA SAHEB Vs. CHIEF SECRETARY ZILLA PARISHAD KARWAR
November 22, 1988
MEHABOOB M S Vs. TOWN MUNICIPAL COUNCIL CHENNAPATNA
July 7, 1988
MILAP CUT PIECE CENTRE Vs. SARVADE CUT PIECE CLOTH STORES
August 26, 1988
MINERAL MINERS UNION Vs. KUDREMUKH IRON ORE COMPANY LIMITED
August 26, 1988
MOHAMADSA Vs. ALLISA
January 19, 1988
MOHAMMED KALEMULLA KHAN Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER CIVIL AREA BANGALORE
May 24, 1988
MOHAMMED NAZIR MOHAMMAD ABBAS MULLA Vs. STATE OF KARNATAKA
July 22, 1988
MOTOR INDUSTRIES CO LTD Vs. GOVERNMENT OF KARNATAKA
April 12, 1988
MUDLAIAH Vs. A R NAGARAJAIAH
June 23, 1988
MUDUKAPPA HANUMAPPA HADAPAD Vs. DAVALAWWA
December 1, 1988
MULIMANI MARULAPPA Vs. MULIMANI SHANMUKAPPA
May 25, 1988
MUNEER AHAMED Vs. STATE OF KARNATAKA
January 28, 1988
MUNEER AHMED Vs. STATE OF KARNATAKA
November 28, 1988
MUNIBATHAPPA Vs. SOMAIAH
June 27, 1988
MUNILAKSHMAMMA Vs. DEPUTY COMMISSIONER KOLAR DISTRICT
June 21, 1988
MYSORE CEMENTS LIMITED Vs. UNION OF INDIA
March 1, 1988
MYSORE FEEDS LTD Vs. STATE OF KARNATAKA
March 1, 1988
MYSORE UNIVERSITY ENGINEERING STUDENTS ASSOCIATION Vs. UNIVERSITY OF MYSORE
March 25, 1988
N A NAGENDRAPPA Vs. STATE OF KARNATAKA
October 4, 1988
N G E F LTD Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT
November 18, 1988
N NAGARAJA SETTY Vs. H N KRISHNAMURTHY alias MADDURAPPA
September 28, 1988
N R REVANNA Vs. R T A BANGALORE ER
August 12, 1988
N SWAMINATHAN Vs. STATE OF KARNATAKA
July 20, 1988
N VENKATACHALAPATHY Vs. STATE OF KARNATAKA
February 23, 1988
N. JAYARATHNA Vs. RENT CONTROLLER
June 8, 1988
NAGANAGOWDA Vs. S HANMANTHAPPA
December 14, 1988
NAGARAJA SETTY N.V AND ANOTHER Vs. H.N. KRISHNAMURTHY @ MADDURAPPA SINCE DECEASED BY L.RS.
July 28, 1988
NAGARAJAIA K B Vs. REGIONAL TRANSPORT OFFICER BANGALORE SOUTH
September 21, 1988
NAGARAPPA S Vs. STATE OF KARNATAKA
August 19, 1988
NAGE GOWDA Vs. BASAVANA GOWDA
July 18, 1988
NAGEEB ABDULQADER BAMATRAF Vs. UNIVERSITY OF MYSORE
September 21, 1988
NANJAPPA Vs. STATE OF KARNATAKA
September 19, 1988
NANJUNDASWAMY Vs. R NAGARAJ
July 20, 1988
NARASAPPAIAH K S Vs. EDUCATIONAL APPELLATE TRIBUNAL MYSORE
November 3, 1988
NARASIMHADUTTA KUMAR M N Vs. BANGALORE UNIVERSITY
March 15, 1988
NARAYAN DEVARU BHAT Vs. CHANDRAKANTA SAIRU KOCHAREKAR
June 3, 1988
NARAYAN MUKUND SHET Vs. NARAYAN NAGESH SHETTY
February 5, 1988
NARAYANA RAJU Vs. STATE OF KARNATAKA
May 30, 1988
NARAYANA RAO Vs. M S SHIVARAMA
January 1, 1988
NARAYANA RAO K Vs. R T A BANGALORE
June 17, 1988
NATIONAL VIDEO Vs. STATE OF KARNATAKA
May 26, 1988
NEELAVVA KOM YALLAPPA ROTTI Vs. BHEEMAPPA MALLAPPA ROTTI
March 17, 1988
NINGAPPA Vs. STATE OF KARNATAKA
July 29, 1988
NINGAPPA BASAPPA HULLURA Vs. STATE OF KARNATAKA
August 2, 1988
NINGAYYA ERAYYA HIREMATH Vs. LAND TRIBUNAL MUNGOD
September 21, 1988
O K DEPUTY COMMISSIONER Vs. RUDOLPH FERNANDES
March 22, 1988
ORIENTAL INSURANCE CO LTD Vs. GOWRAMMA
June 3, 1988
ORIENTAL INSURANCE CO LTD Vs. FELIX CORREA
November 23, 1988
Oriental Insurance Co. Ltd. Vs. K. Gowramma and others
June 3, 1988
ORIENTAL INSURANCE CO. LTD. Vs. K. GOWRAMMA AND OTHERS
June 30, 1988
ORIENTAL INSURANCE COMPANY Vs. FOLIX CORREA
November 23, 1988
ORIENTAL INSURANCE COMPANY Vs. JEVARAMMA
February 17, 1988
ORIENTAL INSURANCE COMPANY LTD Vs. K GOWRAMMA
June 3, 1988
P A KANNAN Vs. STATE OF KARNATAKA
October 31, 1988
P L SANNAPPA Vs. COMMON CADRE AUTHORITY
September 26, 1988
P SUBBARAYAPPA Vs. REGIONAL TRANSPORT AUTHORITY MANDYA
September 29, 1988
P SUBBASETTY Vs. KARNATAKA ELECTRICITY BOARD
October 28, 1988
PALEKANDA KARUMBAIAH Vs. STATE OF KARNATAKA
June 14, 1988
PANCHALINGAIAH B Vs. KARNATAKA STATE CONSTRUCTION CORPORATION LIMITED
April 18, 1988
PANCHUPPU Vs. STATE OF KARNATAKA
May 30, 1988
PANDIT RAO Vs. SHARANAPPA
November 24, 1988
PARAMESHWARA POOJARY Vs. B THIMMAPPA SHETTY
June 25, 1988
PARIKSHATRAJ Vs. ASST REGISTRAR OF CO OP SOCIETIES RAICHUR
September 19, 1988
PARVATHAMMA B N Vs. B M NAGARAJA SETTY
July 20, 1988
PATEL CHANDRAPPA Vs. HANUMANTHAPPA
January 13, 1988
PATIL L S Vs. JOINT REGISTRAR OF CO OP SOCIETIES BELGAUM DIVISION
September 1, 1988
PATIL R B Vs. REGISTERING AUTHORITY and REGIONAL TRANSPORT AUTHORITY BIJAPUR
August 27, 1988
PATIL R V Vs. STATE OF KARNATAKA
March 1, 1988
PEE KAY CONSTRUCTIONS Vs. K CHANDRASHEKAR HEGDE
December 14, 1988
PIERCE LESLIE INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
March 15, 1988
POOJA EXPORTERS Vs. ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE
April 25, 1988
POPULAR AUTOMOBILES Vs. N VEERASWAMY
October 7, 1988
PRABHAKAR R S Vs. LAND TRIBUNAL SAKALESHPUR
September 5, 1988
PRABHAT ROLLING METAL WORKS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
January 13, 1988
PREMCHAND GUPTA Vs. P SURYANARAYANA
December 7, 1988
PRESIDENT CINEMA WORKERS UNION Vs. GOPAL NAIDU
January 30, 1988
PUNCHAGRUHU HIRENIUTH VEERABHADRASWAMI PATTAD PRASANNASWAMI Vs. DEVENDRAPPA MANIGAPPA MISAL
July 18, 1988
PUTTA THAYAMMA Vs. KARAGAIAH
June 6, 1988
R ABDUL SALAM Vs. GHOUSE BI
August 19, 1988
R BASAVANNA Vs. ASST COMMR MYSORE SUB DIVISION MYSORE
March 8, 1988
R GOVENDARAJ Vs. GOVT TOOL ROOM AND TRAINING CENTRE
November 18, 1988
R GURULINGAIAH Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
November 3, 1988
R HANUMANTHAPPA AND SON Vs. STATE
January 5, 1988
R KEMPANNA AND CO Vs. STATE OF KARNATAKA
April 12, 1988
R KRISHNA MURTHY Vs. ANNAPURNAMMA
June 9, 1988
R L JALAPPA Vs. DELHI POLICE ESTABLISHMENT
May 12, 1988
R N KALYANI Vs. SUPERINTENDING ENGINEER ELEC
August 11, 1988
R NARAYANASWAMI Vs. DEPUTY COMMISSIONER
October 14, 1988
R VAIKUNTU BULIGU Vs. PANGAL NAYAK BANK LTD
November 7, 1988
R VIJENDRA Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER, BANGALORE
May 25, 1988
R. JANARDHAN NAIDU Vs. CAUVERY GRAMMEENA BANK AND OTHERS
November 16, 1988
RADHA Vs. RAMAN
February 23, 1988
RAGHAVENDRU Vs. RAMAKRISHNA
June 13, 1988
RAITABANDU GRAMODYOGA Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
October 3, 1988
RAJASHEKHAR Vs. DEPUTY COMMISSIONER DHARWAD
June 14, 1988
RAMACHANDRA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
March 7, 1988
RAMACHANDRA OMNA MUCHANDI Vs. RAMACHANDRA SHANKAR KULKANDRI
July 22, 1988
RAMAIAH Vs. GODAPPA
December 16, 1988
RAMAKRISHNA SUVARNA Vs. SHESHI HENGSU
August 23, 1988
RAMALAH Vs. GOWDAPPA
December 16, 1988
RAMU Vs. DISTRICT AND SESSIONS JUDGE KOLAR
December 13, 1988
RAMU DADA PANADE Vs. STATE OF KARNATAKA
July 4, 1988
RANGAIAH R Vs. STATE OF KARNATAKA
February 9, 1988
RASAL BAI Vs. BANGALORE DEVELOPMENT AUTHORITY
November 30, 1988
RODRIGUES M J Vs. CONTROLLER OF ESTATE DUTY
July 19, 1988
ROHAN SACKS and PLASTICS INDUSTRIES Vs. KARNATAKA ELECTRICITY BOARD
September 13, 1988
RUDRAIAH C M Vs. DEPUTY COMMISSIONER
November 23, 1988
RUDRAMMA AND 3 ORS. Vs. K.C. SUKUNDRAJ
September 12, 1988
S A JAFFAR Vs. UNIVERSITY OF GULBARGA
June 2, 1988
S BHEEMAPPA Vs. RETURNING OFFICER FOR ELECTION TO INDIAN MEDICAL COUNCIL
March 22, 1988
S K SHARMA Vs. REGIONAL TRANSPORT AUTHORITY
January 1, 1988
S KRISHNA Vs. STATE OF KARNATAKA
October 4, 1988
S R ANJAN SETTY Vs. GOVERNMENT OF KARNATAKA
December 16, 1988
S S K T COMPANY Vs. FOOD CORPORATION OF INDIA
August 8, 1988
S SACHIDANANDA CHATRA Vs. REGIONAL TRANSPORT AUTHORITY DAKSHINA KANNADA MANGALORE
August 27, 1988
S SHIVARUDRAPPA Vs. MEMBER COMMON CADRE COMMITTEE AND M D BELLARY DISTRICT CENTRAL CO OP BANK LTD
July 7, 1988
S SRIDEVI Vs. S VIJAY
November 16, 1988
S SRIDHARA SETTY Vs. K RAMA RAO
March 1, 1988
S V SHASTRI Vs. K S R T C
March 8, 1988
S VISWESWARIAH Vs. NEW INDIA ASSURANCE CO LTD
March 28, 1988
SADASHIVA PARSHURAM PATIL Vs. STATE OF KARNATAKA
September 22, 1988
SADASHIVACHARI Vs. CHANDRAMOULESHWARA SWAMY TEMPLE TRUST
October 5, 1988
SAHYADRI EDUCATION TRUST R Vs. STATE OF KARNATAKA
July 4, 1988
SAHYADRI WINE TRADERS Vs. STATE OF KARNATAKA
March 30, 1988
SAMPKHAND MANDAL PANCHAYAT Vs. KUSUMAKARA VISHNU KODIYA
December 9, 1988
SANTOSH ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
September 29, 1988
SANULLA Vs. DEPUTY COMMISSIONER KODAGU
May 31, 1988
SAROJA B R Vs. PRINCIPAL JUDGE FAMILY COURT BANGALORE
October 3, 1988
SARVOTHAMA ANCHAN Vs. CHITTA RANJAN SHETTY
July 26, 1988
SATHYANARAYANA RAO Vs. N ABDUL KAREEM
July 13, 1988
SATISH RAMAKRISHNA RAO Vs. STATE OF KARNATAKA
August 17, 1988
SATYANARAYANA SETTY N C Vs. NAGARATNAMMA
March 16, 1988
SECRETARY K S L S CO OP SOCIETY LTD Vs. N BETTAIAH
March 21, 1988
SEETARAM C N Vs. STATE OF KARNATAKA
July 6, 1988
SELVAN M Vs. VIVEK FINANCE CORPORATION
June 24, 1988
SETHURAMAN Vs. KARNATAKA STATE TRANSPORT AUTHORITY
February 24, 1988
SHA M HASTIMAL AND CO Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ADMINISTRATION CITY DIVISION II
September 1, 1988
SHAMBU SHETTY T Vs. STATE OF KARNATAKA
August 2, 1988
SHANKAR PUNDALIK GIRAP Vs. STATE OF KARNATAKA
April 5, 1988
SHANKARAYYA BALAYYA PUJARI Vs. CHAMPABAI
February 8, 1988
SHANTABAI RAMACHANDRA DHANAI Vs. DIVISIONAL COMMISSIONER BELGAUM
November 16, 1988
SHANTHA KUMAR Vs. COMMISSIONER
December 3, 1988
SHANTHARAM VAJRAPPA ANDAGI Vs. STATE OF KARNATAKA
August 3, 1988
SHANTHI INSTITUTE OF COMMERCE Vs. STATE OF KARNATAKA
August 16, 1988
SHARABHESHWARA VIDYA PEETHA BANDINOTU Vs. STATE OF KARNATAKA
July 20, 1988
SHASHIKALA Vs. MAHADEVAPPA
July 6, 1988
SHIMOGA HOUSING CO OP SOCIETY LTD Vs. STATE OF KARNATAKA
August 18, 1988
SHIVALINGAPPA Vs. GOURAMMA
January 12, 1988
SHIVANANDA KASHE Vs. REGIONAL TRANSPORT OFFICER AND REGISTERING AUTHORITY BLJAPUR
June 22, 1988
SHIVANNA Vs. STATE OF KARNATAKA
October 13, 1988
SHRIMANTH RAMAGOWDA PATIL Vs. TUKARAM BHARAMANNA BASRIKATTI
August 4, 1988
SHYAMA NAIK Vs. STATE OF KARNATAKA
November 5, 1988
SIDDALINGIAH Vs. STATE OF KARNATAKA
December 17, 1988
SITA BHATEJAS NURSING HOME Vs. DIST JUDGE BANGALORE
February 2, 1988
SMT. PANI BAI Vs. CHANNABASAPPA GURAPPA BELAGAVI AND OTHERS
December 13, 1988
SONI SAMARATAMAL BHURAJ Vs. P B NAGIREDDY
February 26, 1988
SOUTH KANARA DIST CO OP FISH MARKETING FEDERATION LTD Vs. SOUTH CANARA DIST CENTRAL CO OP BANK LTD
June 2, 1988
SREENIVASA KRISHNAPPA BILAGI Vs. SHIVAPPA CHANNABASAPPA
August 1, 1988
SRIDHARA KUMAR Vs. K RAMACHANDRAPPA
January 6, 1988
SRIKANTA DATTA NARASIMHARAJA WADIYAR Vs. VENKATESWARA REAL ESTATE ENTERPRISES PVT LTD
August 11, 1988
STATE BANK OF HYDERABAD Vs. VARSON CHEMICALS PRIVATE LTD
April 15, 1988
STATE BANK OF MYSORE Vs. COMMISSIONER OF INCOME TAX
June 15, 1988
STATE OF KARNAKA Vs. JAMEER PASHA
March 1, 1988
STATE OF KARNATAKA Vs. ANJANAPPA and CO
March 1, 1988
STATE OF KARNATAKA Vs. AMEER
March 7, 1988
STATE OF KARNATAKA Vs. NINGAPPA RAMACHANDRA GURAV
March 30, 1988
STATE OF KARNATAKA Vs. SAIBANNA
March 30, 1988
STATE OF KARNATAKA Vs. KHAWALI ALIAS BABUJAN
January 5, 1988
STATE OF KARNATAKA Vs. GANGADHAR MARI NAIK
January 28, 1988
STATE OF KARNATAKA Vs. SENAPATHY WHITELY LTD
January 25, 1988
STATE OF KARNATAKA Vs. MOHD ISMAIL ALIAS MAQBOOL AHMED
June 27, 1988
STATE OF KARNATAKA Vs. A JOSEPH
June 30, 1988
STATE OF KARNATAKA Vs. ABDUL RAZAK MOHAMED SAHEB
July 20, 1988
STATE OF KARNATAKA Vs. ANAND MANJUNATH PAI
July 14, 1988
STATE OF KARNATAKA Vs. C THIMMAIAH
August 26, 1988
STATE OF KARNATAKA Vs. AHMED
August 17, 1988
STATE OF KARNATAKA Vs. LAND TRIBUNAL SORAB
September 20, 1988
STATE OF KARNATAKA Vs. E MARUTHI RAO PAWAR
December 6, 1988
STATE OF KARNATAKA Vs. ASWATHAPPA
November 18, 1988
STEELWYN SHUTTERS AND ENGINEERING WORKS Vs. ADDL COMMERCIAL TAX OFFICER VI CIRCLE MANGALORE
February 9, 1988
SUBASH OATTA KINI Vs. DEPUTY COMMISSIONER
August 22, 1988
SUBBA RAJU K Vs. G S DATTAMURTHY
June 20, 1988
SUBBANNA Y K Vs. KAMAIAH
February 9, 1988
SUBBARAYA THIMMAPPA NAYAK Vs. STATE OF KARNATAKA
November 16, 1988
SUBRAMANYAM AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
April 19, 1988
SUDHIR KUMAR Vs. BANGALORE UNIVERSITY
September 28, 1988
SUDHIR MEHTA Vs. DIST MAGISTRATE AND DY COMMISSIONER GULBARGA
September 13, 1988
SULOCHANA S SHETTY Vs. CHIEF EXECUTIVE OFFICER TALUK DEVELOPMENT BOARD COONDAPUR
June 23, 1988
SURENDRAIAH H M Vs. PRESIDENT ZILLA PARISHAD TUMKUR
July 14, 1988
SURESH V TALARAJA Vs. GOPAL PUNDALIK KOPARGE
April 13, 1988
SUSHILA A DASS Vs. MARY BOLGER
March 14, 1988
SYNDICATE BANK Vs. UNITED COMMERCIAL BANK
February 23, 1988
T M MADDUNAPPA Vs. KARNATAKA STATE TRANSPORT AUTHORITY
July 14, 1988
T RAMAIAH Vs. K S ROOPRAJ
July 19, 1988
T V SATYANARAYANA Vs. SUBBA ARUNA MEENAKSHI
February 26, 1988
THANIYA NAIKA Vs. BABU MUKHARI
August 17, 1988
THERESSA GURUDAS Vs. K S GURUDAS
January 6, 1988
THIMMAMMA Vs. SIDDARANGAIAH
March 4, 1988
THIMMAPPA Vs. STATE OF KARNATAKA
May 31, 1988
THIMMAPPA BASAPPA KURAHATTI Vs. SOMAPPA VENKAPPA NAGNUR
February 11, 1988
THIPPAIAH G E Vs. AGRICULTURAL INCOME TAX OFFICER
June 22, 1988
THOMAS D CASTELINO Vs. SPECIAL DEPUTY COMMISSIONER
September 8, 1988
TOPASA RAMASA PATIL Vs. KARNATAKA ELECTRICITY BOARD
September 23, 1988
TOWN HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. SPECIAL DEPUTY COMMISSIONER
February 11, 1988
TUNGABHADRA SUGAR WORKS (P) LTD. Vs. A. VENKATAPPA
September 20, 1988
TUNGBHADRA SUGAR WORKS PRIVATE LTD Vs. COLLECTOR OF C EX
November 3, 1988
TYPE TOOLS CORPORATION Vs. REGISTRAR OF FIRMS BANGALORE
August 17, 1988
U PANDURANGA MALLYA Vs. U VAMANA MALLYA
March 14, 1988
U R NARASIMHA MURTHY Vs. MADHAVA TENKILLAYA
March 14, 1988
UB MAC BATTERIES LIMITED Vs. T RAJENDRAN
December 13, 1988
UMAKANT RAO Vs. LALITABAI
June 24, 1988
UMAKANTH M Vs. M MALATHI
June 15, 1988
UNION OF INDIA Vs. MYSORE SUGAR CO LTD
March 25, 1988
UNITED BREWERIES LTD Vs. D C SRINIVASA
February 3, 1988
UNITED INDIA INSURANCE CO LTD Vs. THIMMAWWA
March 23, 1988
V SUBBA REDDY Vs. STATE OF KARNATAKA
September 14, 1988
V V SURYANARAYANA SHETTY Vs. V PRAKASH
July 8, 1988
VALLIKUNNI Vs. B KALYANI GOWDA
July 20, 1988
VEERABHADRAPPA ALIAS IRAPPA Vs. BASAVANNAPPA
July 20, 1988
VEERAYYA SIDDARAMAYYA HASAVIMATH Vs. ZILLA PARISHAD DHARWAD
November 3, 1988
VELAN TEXTILES PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
November 18, 1988
VENKAMMA Vs. REGIONAL TRANSPORT OFFICER and REGISTERING AUTHORITY BELLARY
July 6, 1988
VENKAPPA BASAPPA HUMASHIKATTI (DECEASED) BY L.RR. AND ORS. Vs. RAMAPPA KADAPPA KUMAR AND ANR.
November 2, 1988
VENKAPPA SHETTIGAR Vs. SPECIAL TAHSILDAR
September 9, 1988
VENKATALAKSHMAMMA Vs. RAJKUMAR BHATIA
July 6, 1988
VENKATAMUNIYAPPA Vs. KOLAR AGRL PRODUCE MARKET COMMITTEE
July 29, 1988
VENKATARAMAIAH S Vs. STATE OF KARNATAKA
November 24, 1988
VENKATARAMAPPA Vs. MOOGAPPA alias MUNIVENKUTAPPA
July 26, 1988
VENKATASWAMY REDDY Vs. ADMINISTRATOR KOTHANUR VILLAGE PANCHAYAT
August 26, 1988
VENKATESH Vs. AZAD COMMERCIAL CHIT FUND MANDYA
August 23, 1988
VENKATESWARA OIL MILLS Vs. SYNDICATE BANK
June 13, 1988
VIDYACHARAN SHUKLA Vs. B S ADITYAN
August 25, 1988
VIDYAPAYAONIDHI THEERTHA Vs. G V R ACHAR
October 14, 1988
VIJAYA BANK Vs. COMMISSIONER OF INCOME TAX
July 5, 1988
VIJAYAKUMARI Vs. STATE OF KARNATAKA
July 7, 1988
VIMALA BAI Vs. DISTRICT MAGISTRATE
February 12, 1988
VISALAM CHIT FUND LTD Vs. UNION OF INDIA NEW DELHI
April 29, 1988
Visalarn Chit Fund Ltd. and another Vs. Union of India, New Delhi and others
April 29, 1988
VISHAKANTE GOWDA Vs. ASST COMMISSIONER MANDYA SUB DIVN
May 26, 1988
VISHAL ENTERPRISES Vs. UNION OF INDIA
July 19, 1988
VISHWANATHA NAYAK U Vs. M V KAMATH and CO
October 28, 1988
VITHAL SHRINIVAS KULKARNI Vs. EXECUTIVE ENGINEER KUWS and DB BIJAPUR
April 12, 1988
WORKMEN OF GOWRIBIDANUR SAHAKARI SAKKARE KARKHANE LIMITED Vs. MANAGEMENT OF GOWRIBIDANUR SAHAKARI SAKKARE KARKHANE LTD
September 21, 1988
Y SURYANARAYANA SETTY Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT
July 22, 1988
YASHODARA KADAMBA Vs. K S T A T
March 30, 1988
YEJAMANA CHIKKA JAVARAYI HEGGADA Vs. POOJARI LINGAPPA
March 9, 1988
YELLAPPA Vs. ASST COMMISSIONER BELGAUM
August 18, 1988
YESHODHARA KADAMBA Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
March 30, 1988
YESHWANT VITHAL Vs. STATE OF KARNATAKA
January 20, 1988
ZIA-UR-RAHAMAN Vs. REGIONAL TRANSPORT OFFICER
October 5, 1988
ZOO AUTHORITY OF KARNATAKA Vs. RANGA
June 15, 1988