Case Index

Title
Date
AMMI DEVI GARU Vs. VIKRAMA DEVU GARU
April 21, 1888
APPASAMI ODAYAR Vs. SUBRAMANYA ODAYAR
June 23, 1888
BHAIYA RABIDAT SINGH Vs. MAHARANI INDAR KUNWAR
December 1, 1888
BHUGWAN DAS Vs. NETHERLANDS INDIA SEA AND FIRE INSURANCE COMPANY OF BATAVIA
December 1, 1888
CHUNDI CHURN BARUA Vs. RANI SIDHESWARI DEBI
April 26, 1888
DEORAJ KUARI, MOTHER AND GUARDIAN OF LAL NARINDAR BAHADUR PAL Vs. SARTAJ KUARI
January 21, 1888
GUNGA NARAIN GUPTA Vs. TILUCKRAM CHOWDHRY
February 7, 1888
HAIDAR ALI Vs. TASSADDUK RASUL
July 21, 1888
HARDEO BAKSH Vs. SHANKAR BAKSH
November 15, 1888
HARI RAM AND RAJA RAM Vs. SHEODIAL RAM AND HARDIAL RAM
November 3, 1888
HARI SARAN MOITRA Vs. BHUBANESWARI DEBI
April 21, 1888
IMDAD HUSAIN Vs. AMANAT BIBI
March 16, 1888
IMMUDI KANAKA RAMAYA KOUNDEN Vs. MEENAKSHI NAIDU
November 1, 1888
KALI KRISHNA TAGORE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
June 23, 1888
MAHARANI JAIPAL KUNWAR Vs. MAHARANI INDAR KUNWAR AND UDIT NARAYAN
March 10, 1888
MAJID HOSAIN Vs. MUSSAMAT FAZL-UN--NISSA
November 16, 1888
MOHIMA CHUNDAR MOZOOMDAR Vs. MOHESH CHUNDAR NEOGI
November 20, 1888
MUSSAMAT BASSO KUAR Vs. LALA DHUM SINGH
July 7, 1888
MUSSUMAT GIRJA KOER Vs. BHAGBUT PERSHAD
February 15, 1888
NANDI SINGH Vs. SITA RAM
December 1, 1888
PARTAB SINGH Vs. MUSSUMMAT CHAND KOUR
May 2, 1888
RADHAMADHUB HOLDAR Vs. MONOHUR MUKERJI
March 15, 1888
SARDHARI LAL Vs. AMBIKA PERSHAD
February 8, 1888
SHEIK ABDOOL ALI Vs. KALI DUTT JHA
December 19, 1888
SREEMUTTY KRISTOROMONEY DOSSEE Vs. MAHARAJAH NORENDRO KRISHNA BAHADOOR
November 21, 1888
SRIMATI AMTAL KARIM BANU AND SRIMATI AMTAL KADER BANU Vs. MOULVI ABU MAHOMED ABDOOL KADER
June 23, 1888
SRIMATI KAMINI DEBI Vs. ASUTOSH MOOKERJEE
May 3, 1888
T. R. ARUNACHELLAM CHETTI Vs. V. R. R. M. A. R. ARUNACHELLAM CHETTI
June 27, 1888
TRILOKI NATH SINGH Vs. PERTAB NARAIN SINGH
March 20, 1888
TWIDALE PETITION Vs. STATETL
December 19, 1888