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Case Index
Title
Date
GOUR CHANDRA DAS Vs. DY COLLECTOR OF CENTRAL EXCISE
September 21, 1978
INSTRUMENTATION LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
July 10, 1978
RAYALA CORPORATION P LTD Vs. STATE
December 7, 1978
SUJATHA TEXTILE MILLS Vs. ASST COLLECTOR OF CENTRAL EXCISE
January 23, 1978