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Title
Date
ABDUL SATTAR Vs. STATE OF BIHAR
May 4, 1978
ABHAI KUMAR SINGH Vs. DIRECTOR, SCHOOL EDUCATION BIHAR, PATNA AND ORS.
August 18, 1978
Abhay Kumar Sinha Vs. State of Bihar
July 7, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DONGARSIDAS BIHARILAL
September 20, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAGHUNANDAN PRASAD RADHEY SHYAM
September 20, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. S MUKHERJEE AND CO
September 20, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAM BAHADUR THAKUR AND COMPANY
November 8, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOUTH GOBINDPUR COLLIERY COMPANY
November 17, 1978
AHMAD ALI KHAN Vs. STATE OF BIHAR
February 3, 1978
AHMAD RAZA KHAN Vs. BHOLA PRASAD
August 24, 1978
Alakrani Kuer Vs. Bahrain Tiwari
July 5, 1978
ALANKAR JEWELLERS Vs. COMMISSIONER OF INCOME TAX
September 12, 1978
AMIR HASSAN Vs. STATE OF BIHAR
February 17, 1978
ANAND MOHAN BORAL Vs. BILAS BIHARI LAL
July 28, 1978
Anandi Prasad Gupta Vs. State of Bihar
December 19, 1978
ANANT LAL SHAW Vs. GAURI PRASAD YADAV
December 8, 1978
ANANT PRASAD SINGH Vs. THE STATE OF BIHAR AND OTHERS
February 8, 1978
BACHHA SINGH Vs. RAGHUNANDAN PRASAD
November 22, 1978
BACHI DEVI ALIAS KANTI DEVI Vs. STATE OF BIHAR
December 16, 1978
BADRI NARAIN PRASAD Vs. ANIL KUMAR GUPTA
September 8, 1978
BAIKUNTH SINGH Vs. NORTH BIHAR REGIONAL TRANSPORT AUTHORITY
May 16, 1978
Basant Mahton Vs. S M Yusuf
April 27, 1978
BASUDEB NARAYAN SINGH Vs. SHESH NARAYAN SINGH
May 19, 1978
BHAGELU MIAN Vs. MAHBOOB CHIK
January 4, 1978
Bhagwan Maharaj Vs. State of Bihar
November 21, 1978
BIBI ASGHARI KHATOON Vs. RAJENDRA MAHTO
February 10, 1978
BIBI SAIRA KHATOON Vs. UNION OF INDIABIBI SHAHIDAN KHATOON
April 19, 1978
BIBI SHAB JEHAN BEGAM Vs. KAPILDEO NARAIN GUPTA
May 5, 1978
Bihar Relief Committee Vs. State of Bihar
May 16, 1978
BIHAR STATE BOARD OF RELIGIOUS Vs. MISSIR
January 4, 1978
BIHAR STATE BOARD OF RELIGIOUS TRUSTS Vs. BALDEO GIR
July 11, 1978
BIHAR STATE ELECTRICITY BOARD Vs. GAYA COTTON JUTE MILLS LTD
April 26, 1978
BIHAR STATE ROAD TRANSPORT Vs. JADUNANDAN SINGH
March 9, 1978
BIHAR STATE TRANSPORT Vs. BHAWSAGAR MISHRA
October 6, 1978
BIMAL CHAND BOTHRA Vs. STATE OF BIHAR
May 2, 1978
BIMAL KUMAR Vs. SHIVANANDAN PRASAD CHOWDHARY
May 12, 1978
BINDESHWARI KAMKAR Vs. RADHA TIWARI
May 8, 1978
BIRAHIM MIAN Vs. RAMJI PRASAD
May 1, 1978
BISHUN PRASAD Vs. CENTRAL BANK OF INDIA
November 10, 1978
BISHWANATH BALKRISHNA Vs. RAMPEYARI DEVI
May 12, 1978
BISHWANATH KEJRIWAL Vs. STATE OF BIHAR
February 7, 1978
BISHWANATH MAHTO Vs. JANKI DEVI
January 6, 1978
Bishwanath Manilal Vs. State
August 10, 1978
BISWANATH CHAUDBARY Vs. STATE OF BIHAR
May 15, 1978
BRIJLAL MANDAL Vs. STATE OF BIHAR
January 3, 1978
C I O FULL MOULD TYRE RETREADERS INDIA Vs. COMMISSIONER OF INCOME TAX
July 3, 1978
CASTINGS INDIALTD Vs. BIHAR STATE ELECTRICITY BOARD
March 3, 1978
CHAIRMAN BIHAR STATE ELECTRICITY BOARD Vs. HIND AGRICULTURAL FARM AND COLD STORAGE
February 6, 1978
CHAIRMAN BIHAR STATE ROAD TRANSPORT CORPORATION Vs. DHARMENDRA NATH GUPTA
February 22, 1978
CHHATIYA DEVI GOWALIN Vs. RUP LAL SAO
March 11, 1978
CHIRANJI LAL ALIAS CHIRANJI LAL PODDAR Vs. STATE OF BIHAR
July 28, 1978
COMMISSIONER OF COMMERCIAL TAXES Vs. ROHTAS INDUSTRIES LTD
October 24, 1978
COMMISSIONER OF INCOME TAX Vs. A RAHMAN
November 28, 1978
COMMISSIONER OF INCOME TAX Vs. MAHARANI LALITA RAJYA LAXMI SAHEBA
December 21, 1978
COMMISSIONER OF INCOME TAX Vs. BIHAR STATE FINANCIAL CORPORATION
August 7, 1978
COMMISSIONER OF INCOME TAX Vs. PARMANAND ADVANI
August 1, 1978
COMMISSIONER OF INCOME TAX Vs. MURARILAL BUDHIA
August 23, 1978
COMMISSIONER OF INCOME TAX Vs. RIDHKERAN SOMENI
September 4, 1978
COMMISSIONER OF WEALTH TAX Vs. MAKHANLAL AGRAWALLA
September 21, 1978
COMMISSIONER OF WEALTH TAX Vs. SHIVRAM SINGH
September 19, 1978
CONTROLLER OF ESTATE DUTY Vs. MADAN LAL BHIMSARIA
August 28, 1978
DAIB DAYAL TEWARI Vs. CHAIRMAN SOUTH BIHAR REGIONAL TRANSPORT AUTHORITY
May 18, 1978
DAMODAR PRASAD Vs. STATE OF BIHAR
April 19, 1978
DARBHANGA LAHERIASARI ELECTRIC SUPPLY CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
July 20, 1978
DAROGA CHAUBEY Vs. KANTI BAITHA
March 16, 1978
DASAI KANDU ALIAS DASAI PRASAD Vs. STATE OF BIHAR
July 6, 1978
DHIRENDRANATH CHANDRA Vs. APURBA KRISHNA CHANDRA
August 1, 1978
Dina Kumar Vs. State of Bihar
December 22, 1978
DINESHWAR PRASAD SINGH Vs. MANORAMA DEVI
February 17, 1978
DR. BAMBAM SINGH AND OTHERS Vs. VICE CHANCELLOR OF LALIT NARAYAN MITHILA UNIVERSITY AND OTHERS
July 27, 1978
Durga Prasad Vs. Gita Kumari
August 29, 1978
DWARIKA PRASAD CHAUDHARY Vs. STATE OF BIHAR
August 28, 1978
DWARIKA RAI Vs. BABU LAKSHMI NARAIN SINGH
January 22, 1978
DWARKA RAI Vs. BABU LAKSHMI NARAIN SINGH
February 28, 1978
Fulena Singh Vs. State of Bihar
September 29, 1978
G S SHARMA Vs. DEPUTY COMMISSIONER
May 19, 1978
GANESH PRASAD SAH Vs. SADASIV PRASAD
May 15, 1978
GOOGAN LAL MARWARI AND MAHENDRA KUMAR Vs. THE STATE OF BIHAR
March 22, 1978
HAJI TAIYAB ALI Vs. STATE OF BIHAR
January 16, 1978
HARBANSH MISRA Vs. COMMISSIONER PATNA DIVISION
February 2, 1978
HARDEO SINGH Vs. STATE OF BIHAR
July 11, 1978
HAREKANT JHA Vs. SPECIAL SECRETARY, EDUCATION DEPARTMENT PATNA AND OTHERS
July 26, 1978
HARGOBIND PRASAD SINGH Vs. KUMAR SURENDRA SHAHI
February 21, 1978
HARI PRASAD MANDAL Vs. ADDITIONAL COLLECTOR
April 26, 1978
Heavy Engineering Corporation LTD Vs. Regional Director Employees state Insurance Corporation
November 28, 1978
HEM CHANDRA CHOWDHARY Vs. SARPADHIPESHWAR MISHRA
February 9, 1978
HINDUSTAN MALLEABLES AND FORGINGS LTD Vs. INDIAN FURNACE CO LTD
July 10, 1978
HINDUSTAN MALLEABLES AND FORGINS LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
February 3, 1978
Hussaini Prasad Vs. Mat Kanchan Devi alias Lnxmi Kuer
March 3, 1978
INCOME TAX OFFICER Vs. TAURUS EQUIPMENT PRIVATE LIMITED
December 13, 1978
INCOME TAX OFFICER Vs. EAST INDIA COAL COMPANY LIMITED
November 16, 1978
INDIA MICA AND MICANITE INDUSTRIES LTD Vs. STATE OF BIHAR
September 22, 1978
ISRAFUL SHEIKH Vs. STATE OF BIHAR
February 3, 1978
Jagdish Yadav Vs. State of Bihar
November 14, 1978
JAGTAL MAHTO Vs. SURENDRA SINGH
February 9, 1978
JAINARAIN SINGH Vs. STATE OF BIHAR
October 3, 1978
Jamshedpur General Consumers Central Co-operative Stores LTD Vs. Regional Provident Fund Commissioner
September 19, 1978
JAMUNA SAH Vs. STATE OF BIHAR
April 19, 1978
JHAURI PASWAN Vs. LOBHI PASWAN
January 31, 1978
JHULAN PRASAD Vs. RAM RAJ PRASAD
March 14, 1978
JITAN CHOWDHARY Vs. STATE OF BIHAR
May 15, 1978
Jitendra Pandey Vs. Bagar Sah
April 21, 1978
K P MODI Vs. BASANT KUMAR SINHA
February 17, 1978
KADAM LAL YADAV Vs. ADDITIONAL MEMBER BOARD OF REVENUE
May 19, 1978
Kailas Tewari Vs. State of Bihar
August 31, 1978
KAILASH KANT JHA Vs. STATE OF BIHAR
March 28, 1978
KALIPADA GHOSH Vs. STATE OF BIHAR
November 4, 1978
KAMLA KANT JHA Vs. KANTIBRA RAI
February 16, 1978
KASHI RAM DHANDHANIA Vs. UNION OF INDIA
July 26, 1978
KEDARNATH GOENKA Vs. INCOME TAX OFFICER
August 11, 1978
KESHAV SINGH Vs. THE CHAIRMAN, BIHAR SECONDARY EDUCATION BOARD, PATNA, AND ORS.
October 24, 1978
KISHORILAL SHARAFF Vs. GOPAL TUSLIYAN AND ORS.
November 14, 1978
Kishun Mandal Vs. State of Bihar
December 12, 1978
KOSHILA DEVI Vs. PARVATI DEVI
September 6, 1978
KRISHNA KUMAR Vs. RAGHUBIR PRASAD YADAV
May 15, 1978
KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
April 21, 1978
Krishna Trading Company Vs. State of Bihar
June 7, 1978
KULI SINGH Vs. STATE OF BIHAR
May 5, 1978
KUMAR KRISHNA ROHATGIAND INDIA ELECTRIC WORKS LIMITED Vs. STATE BANK OF INDIA
April 17, 1978
Kuteshwar Choubey Vs. State of Bibar
July 19, 1978
LAKHI PRASAD CHOUDHARY Vs. MOHAMMAD MATIN
April 13, 1978
LAKHPAT RAI HUKUM CHAND Vs. CHHEDI RAM RAJKUMAR
September 25, 1978
LAKSHMAN PRASAD SINHA Vs. THE STATE OF BIHAR AND OTHERS
April 11, 1978
Lakshman Sahani Vs. State of Bihar
August 11, 1978
LAKSHMI NARAYAN Vs. STATE OF BIHAR
March 22, 1978
LAKSHMI PRASAD BHAGAT Vs. STATE OF BIHAR
May 9, 1978
Lal Bihari Prasad Vs. State of Bihar
December 19, 1978
LAL SARAF Vs. STATE OF BIHAR
November 11, 1978
LALITA TODI Vs. COMMISSIONER OF INCOME TAX
September 25, 1978
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMDAS AGARWAL
May 4, 1978
LIFE INSURANCE CORPORATION OF INDIA Vs. BAIDYANATH SINGH
April 24, 1978
MADHUSUDAN PRASAD AGARWAL Vs. SHUSMA BALA DASI
March 28, 1978
MAHABIR Vs. D K MITTAL DY CHIEF MACHANICAL
July 27, 1978
MAHABIR PRASAD JHUNJHUNWALA Vs. RAMCHANDRA PRASAD CHOUDHARY
January 5, 1978
MAHABIR PRASAD SARAOGI Vs. STATE OF BIHAR
September 25, 1978
MAHABIR SINGH Vs. RAMESHWAR SINGH
June 27, 1978
Mahanth Dinesh Datta Giri Vs. Bihar State Board of Hindu Religions Trust
June 14, 1978
Mahanth Ram Narain Gir Vs. State of Bihar
January 17, 1978
Management of Motihari Sugar Factory Vs. State of Bihar
August 8, 1978
MANAGEMENT OF TATA IRON AND STEEL CO. LTD., JAMSHEDPUR Vs. PRESIDING OFFICER, LABOUR COURT, JAMSHEDPUR AND OTHERS
February 28, 1978
Manji Ram alias Manji Halwai Vs. State of Bihar
January 16, 1978
MANJOOR AHMAD Vs. STATE OF BIHAR
February 22, 1978
MANORAMA SINHA Vs. BIJOY KUMAR SINHA
July 10, 1978
MEWALAL KAPILDEO PRASADAND Vs. STATE OF BIHAR
January 20, 1978
MITHILESHWARI SARAN SINHA Vs. STATE OF BIHAR
May 2, 1978
Mohammad Gulam Rasul Ansari Vs. Bibi Majida Khatoon
December 21, 1978
Mohammad Islam Vs. District Cooperative Officer-cum-District Certificate Purnea
September 19, 1978
MOHAMMED ZAMIRUDDIN Vs. FATIMA AHMAD
January 24, 1978
Mohan Lal Bajoria Vs. State of Bihar
September 27, 1978
Mohan Singh Vs. Ishwari Singh
July 27, 1978
Mohd Murtaza alias Mohd Murtaza Ansari Vs. Assistant Collector of Customs
January 10, 1978
MOSAFIR YADAV Vs. MAHANTH CHANDRA SHAKHAR GIRI
January 2, 1978
MOTIPUR SUGAR FACTORY LTD Vs. STATE OF BIHAR
February 22, 1978
Mukhi Mali Vs. State of Bihar
September 28, 1978
MUKTESHWAR SINGH Vs. STATE OF BIHAR
July 13, 1978
MUNESHWAR PRASAD Vs. STATE OF BIHAR
September 4, 1978
MURARI SINGH Vs. STATE OF BIHAR
February 22, 1978
Nagina Sah Vs. Rajpati Devi
May 15, 1978
Nakul Chandra Mandal Vs. Commissioner of Bhagalpur Division
July 4, 1978
NAMDEB Vs. THE UNION OF INDIA AND ANOTHER
August 11, 1978
Nand Kisbore Singh Vs. State of Bihar
September 22, 1978
NAND KISHORE SINGH Vs. SATYA NARAIN SINGH
February 14, 1978
NANHAK SINGH Vs. ADDITIONAL COLLECTOR
April 24, 1978
NARENDRA SINGH Vs. STATE OF BIHAR
January 2, 1978
Naud Lal Poddar Vs. State of Bihar
September 9, 1978
OM PRAKASH Vs. SARJUG PRASAD
May 19, 1978
PADMRAJ SAMARENDRA Vs. STATE OF BIHAR
March 22, 1978
PANY MARANDI ALIAS PANU Vs. THAKUR KISKU
August 18, 1978
PARRY CO LTD Vs. INDIA MACHINERY STORES (P LTD
August 9, 1978
Parsuram Mishra Vs. Union of India
December 20, 1978
PASHUPATI NATH SINHA Vs. STATE OF BIHAR
July 11, 1978
Peyarc Mahto Vs. State of Bihar
August 19, 1978
PRABLAD UPADHYAYA Vs. NOTIFIED AREA COMMITTEE RAJGRIH
February 1, 1978
Prahlad Singh Vs. State of Bihar
December 23, 1978
PRASANJIT MAHTHA Vs. UNITED COMMERCIAL BANK LTD
September 4, 1978
PREMLATA DEVI Vs. NIRMALA DEVI
February 15, 1978
PUNA MAHTO Vs. STATE OF BIHAR
May 1, 1978
Purtabpur Co LTD Vs. State of Bihar
April 4, 1978
PURUSOTTAM LAL KISHORILAL Vs. COMMISSIONER OF INCOME TAX
April 3, 1978
RABINDRA NATH VERMA Vs. THE STATE OF BIHAR AND OTHERS
July 19, 1978
RADHA DEVI Vs. MANI PRASAD SINGH
April 10, 1978
Radha Kishan Sinha Vs. State of Bihar
August 21, 1978
RADHA KRISHNA SURAJMAL Vs. COMMISSIONER OF COMMERCIAL TAXES
August 3, 1978
RADHA RAMAN SAHI Vs. STATE OF BIHAR
January 11, 1978
RADHA SAHANI Vs. RAMAKANT JHA
August 4, 1978
RAIKAB CHAND JAIN Vs. STATE
August 4, 1978
RAJ KUMAR AWADHENDRA PRASAD NARAYAN SINGH Vs. RAJ KUMAR RAGHUBANSMANI PRASAD NARAYAN SINGH
March 16, 1978
RAJ KUMAR SINGH YADAV Vs. CHAIRMAN BIHAR SECONDARY EDUCATION BOARD
January 24, 1978
Rajdeo Singb Vs. Ramladp Singh
September 7, 1978
RAJENDRA MOHAN GHOSH Vs. KAUSHALLA DEVI
January 16, 1978
RAJNATH SAHGAL Vs. SHIVA PRASAD SINHA
November 28, 1978
Ram Chandra Ram Kesri Vs. Ambika Sao alias Amika
August 10, 1978
RAM DHIR PRASAD Vs. RAM SEWAK LAL
January 16, 1978
RAM GOERKA Vs. SAMPAT RAJ
January 17, 1978
Ram Kumar Pandey Vs. State of Bihar
December 6, 1978
RAM MAHARAJ Vs. RAJ KISHORE BHAGAT
July 3, 1978
RAM NARAIN PRASAD Vs. SETH SAO
July 27, 1978
RAM NARESH RAI Vs. STATE OF BIHAR
September 28, 1978
RAM RAN VIJAY PRASAD SINHA Vs. STATE OF BIHAR
February 2, 1978
Ram Sarowar Thakur Vs. State of Bihar
July 25, 1978
RAMA SINGH Vs. STATE OF BIHAR
February 17, 1978
RAMCHANDRA THAKUR AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT, CHHOTANAGPUR DIVISION, RANCHI AND OTHERS
July 19, 1978
RAMENDRA NATH BOSE Vs. BIRENDRA NATH BOSE
September 25, 1978
RAMESHWAR LAL PRAHLAD RAI Vs. STATE OF BIHAR
August 23, 1978
Rameshwar Purbey Vs. State of Bihar
September 27, 1978
RAMNATH MANDAL Vs. KEWAL MANDAL
February 17, 1978
RAMSUNDER SINGH Vs. MOST. PANA KUER AND ORS.
January 5, 1978
RANA PRATAP Vs. STATE OF BIHAR
July 13, 1978
RANCHI KHUNTI CENTRAL CO OPERATIVE BANK LTD Vs. PREM PRAKASH BAGROY
July 28, 1978
RANG LAL MAHTO Vs. STATE OF BIHAR
August 30, 1978
RASIK LAL SINGH Vs. STATE OF BIHAR
November 22, 1978
RIKHAB CHAND JAIN Vs. STATE OF BIHAR
August 4, 1978
Rohtas Industries LTD Vs. Dhrova Narayan Pathak
March 28, 1978
RUKMINI DEVI Vs. PAWAN KUMAR GUPTA
February 23, 1978
RULIA DEVI Vs. RAGHUNATH PRASAD
October 5, 1978
S M THAKKAR Vs. A K HAZRA AND SONS
July 21, 1978
SAHDEO DAS Vs. LILA DAI KISKU
July 17, 1978
SAHDEO DAS Vs. LILA DAI KISKU
July 28, 1978
SAHDEO SINGH Vs. RAMCHHABILA SINGH
February 15, 1978
Sant Bilas Singh Vs. State of Bihar
November 17, 1978
SANTOSH KUMAR BHATTACHARJEE Vs. STATE OF BIHAR
January 31, 1978
SARDAMONI DEBI Vs. STATE OF BIHAR
October 6, 1978
SARJOO PRASAD Vs. REGIONAL MANAGER, STATE BANK OF INDIA
December 21, 1978
SARJUG PRASAD Vs. BIHAR STATE BOARD OF RELIGIONS TRUST
January 4, 1978
SASS CONSTRUCTION AND POWER COMPANY P LTD Vs. FERTILIZER CORPORATION OF INDIA LTD
April 11, 1978
SHAKUNTALA SINGH Vs. STATE OF BIHAR
September 4, 1978
SHANKAR BHAI DADA BHAI PATEL Vs. STATE OF BIHAR
January 25, 1978
SHANKAR KUMAR Vs. STATE OF BIHAR
April 10, 1978
SHANKAR PRASAD CHOUDHARY Vs. STATE OF BIHAR
April 21, 1978
SHEIKH ABDUL SATTAN Vs. BIBI RAHAZANI
January 25, 1978
Sheo Nandan Singh Vs. Surajdeo Singh
November 30, 1978
Sheonandan Roy Vs. Ramjiwan Thakur
December 15, 1978
SHEVNANDAN PRASAD Vs. STATE OF BIHAR
July 25, 1978
SHIRESHWAR PRASAD NARAIN SINGH Vs. BRAJ KISHORE SINGH
February 1, 1978
SHREE KRISHNA GYANODAY SUGAR LTD Vs. STATE OF BIHAR
January 3, 1978
Shree Ranjit Narain Vs. State of Bihar
May 15, 1978
SIDHESHWAR PRASAD Vs. STATE OF BIHAR
January 11, 1978
SIYA RAM DAS Vs. STATE OF BIHAR
May 11, 1978
STATE BOARD OF RELIGIOUS TRUSTS Vs. SHEO KUMAR MISRA
January 4, 1978
STATE OF BIHAR Vs. HARDWAR PANDEY
July 11, 1978
STATE OF BIHAR Vs. PRASAD CONSTRUCTIONS
March 3, 1978
STATE OF BIHAR Vs. PARAS NATH PANDEY
December 21, 1978
State of Bihar Vs. Jagdish Dubey
December 19, 1978
State of Bihar Vs. Hare Krishna Singh
November 8, 1978
SURENDRA SINGH Vs. BIRENDRA KUMAR SINGH
January 10, 1978
Tarak Nath Roy Vs. State of Bihar
September 15, 1978
TETAR MANDAL Vs. EXECUTIVE OFFICER
April 6, 1978
THAKUR CHAUDHRY Vs. BRAHMDEO CHAUDHRY
February 16, 1978
THAKUR RAMSUNDER SINGH Vs. PANA KUER
January 5, 1978
TIME HOUSE Vs. KAILASHI DEVI
January 13, 1978
TUNESHWAR PRASAD SINGH Vs. STATE OF BIHAR
January 20, 1978
UNION OF INDIA Vs. HARPAL DASS MADHYANI
April 7, 1978
USHA ALLOYS AND STEELS LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
July 13, 1978
VASUDEO AGARWAL Vs. RISHAV CHAND JAIN
February 7, 1978
Workman of Indian Oil Corporation LTD Vs. Union of India
May 15, 1978
YADUBIR SINHA Vs. DINESH NARAYAN SINGH
February 21, 1978