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Case Index
Title
Date
AMAR NATH GUPTA Vs. STATE OF HIMACHAL PRADESH
March 24, 1978
ANIL NAG Vs. STATE OF H.P.
November 18, 1978
ATMA RAM Vs. SHAMSHER SINGH
July 17, 1978
BALBIR SINGH SAINI Vs. STATE OF HIMACHAL PRADESH
June 15, 1978
BALWANT RAI MAHAJAN Vs. V.P. KHOSLA, DEPTY CONTROLLER (FORMS) AND ORS.
September 25, 1978
BHAGAT RAM SHARMA Vs. R.C.SHARMA, DIVISIONAL FOREST OFFICER
July 20, 1978
CHANNAN SINGH Vs. COLLECTOR LAND ACQUISITION B/S LINK PROJECT
April 5, 1978
CHATTAR SINGH Vs. THE DEPUTY COMMISSIONER, SIMLA AND ORS.
April 14, 1978
DAULAT RAM Vs. STATE OF HIMACHAL PRADESH
December 5, 1978
DES RAJ Vs. PIYARU RAM
November 24, 1978
DEV DUTT Vs. STATE OF H.P.
December 25, 1978
DEVI RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
November 7, 1978
G.C.DHIMAN Vs. STATE OF HIMACHAL PRADESH
September 8, 1978
GOPAL CHAUHAN Vs. SATYA
November 10, 1978
GRAM PANCHAYAT KHUNYARA Vs. STATE OF HIMACHAL PRADESH
April 21, 1978
GURBACHAN SINGH Vs. STATE OF HIMACHAL PRADESH
September 29, 1978
H P STATE CO-OPERATIVE BANK LTD Vs. NAROO DEVI
May 17, 1978
HANS RAJ SOOD Vs. STATE OF HIMACHAL PRADESH
April 24, 1978
HARI DASS Vs. KALI DASS
December 6, 1978
HARI DUTT Vs. SHIV RAM
April 27, 1978
HARI RAM Vs. STATE
December 29, 1978
HIMACHAL FLOUR MILLS Vs. STATE OF HIMACHAL PRADESH
June 12, 1978
JAI SINGH Vs. KHIMI BHIKLU
February 23, 1978
K.L. PRASHAR Vs. THE STATE OF HIMACHAL PRADESH AND ANOTHER
April 13, 1978
KHYALI RAM Vs. STATE OF HIMACHAL PRADESH
October 24, 1978
LACHHI RAM Vs. DEPUTY COMMISSIONER, BILASPUR
April 13, 1978
LEKH RAM Vs. STATE AND ANOTHER
August 10, 1978
LONGU Vs. JNDHVIR SINGH
February 2, 1978
MANGAL SINGH KATHIAT Vs. K.D.SHARMA
March 29, 1978
MANOHAR LAL Vs. MEGH RAJ
May 4, 1978
MOHAR SINGH PREM SINGH Vs. STATE
January 5, 1978
NANDU Vs. STATE
September 21, 1978
NUTRINE CONFECTIONERY CO LTD Vs. STATE OF HIMACHAL PRADESH
November 10, 1978
PARAMJIT SINGH Vs. STATE OF HIMACHAL PRADESH
May 24, 1978
PARCY CHAUHAN Vs. STATE OF H.P.
December 6, 1978
PREMCHAND AND SONS Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 28, 1978
R K VOL GOLDSTAIN Vs. STANLEY HAQUE
November 1, 1978
R.D.BHARDWAJ Vs. STATE OF HIMACHAL PRADESH
September 21, 1978
RAM Vs. HUKMI
April 26, 1978
RAM PARKASH Vs. STATE OF H P
September 8, 1978
RATTAN LAL Vs. STATE OF H P
October 24, 1978
SAMUNDRA DEVI Vs. CHAND SINGH
August 23, 1978
SARWAN SINGH Vs. ROSHAN LAL
December 14, 1978
SHAKTI SINGH Vs. STATE
November 8, 1978
SHAKTI SINGH Vs. STATE OF HIMACHAL PRADESH
October 30, 1978
SHAMSHER SINGH Vs. ASSISTANT RETURNING OFFICER
November 7, 1978
SHER SINGH Vs. PARAS RAM
June 23, 1978
SHIV RAM Vs. BHAGAT RAM
April 10, 1978
SHRI KUMAR SINGH ACHARYA, PANDIT AND ORS Vs. THE DIRECTOR OF EDUCATION, SIMLA AND ANR.
December 18, 1978
SHRI NAROTAM RAM SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
April 21, 1978
SHRI SURAJ SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 13, 1978
SHRI TAREN TEJ SINGH Vs. THE STATE AND ANR.
August 17, 1978
SOM KRISHAN Vs. STATE OF HIMACHAL PRADESH
October 28, 1978
STATE OF H.P. Vs. RAM SARAN
October 30, 1978
SUBHASH CHANDER AND OTHERS Vs. STATE OF H.P. AND OTHERS
January 6, 1978
UNION OF INDIA Vs. ROOP SINGH
November 23, 1978
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
April 25, 1978
X Vs. Y
August 10, 1978