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Case Index
Title
Date
AJIT SINGH BOTHRA Vs. STATE OF ASSAM
June 16, 1978
ARUN CHANDRA DAS MAZUMDAR Vs. WAJID ALI
January 4, 1978
AYEKPAM BIRAMANGOL SINGH Vs. STATE BANK OF INDIA AND ANR.
March 8, 1978
BACHRAJ DUGAR Vs. NARENDRA KUMAR SINGH
March 20, 1978
BASUDEO NIRMAL Vs. ASSAM BOARD OF REVENUE
September 6, 1978
BENI MADHAB NATH Vs. JUYANDRA NATH BARMAN AND ANR.
January 13, 1978
CHANDRA KANTA ARANDHARA Vs. STATE OF ASSAM
December 7, 1978
CHANDRA KANTA DEKA Vs. HEM CHANDRA DEKA
March 9, 1978
CHANDRESWAR SINGH Vs. STATE OF ASSAM
August 30, 1978
CHITTARANJAN BANERJEE Vs. DEPUTY COMMISSIONER OF LAKHIMPUR
February 6, 1978
CHOUKHANYBAG TEA COMPANY PVT. LTD. Vs. PRABHU DAYAL LOHIA
February 9, 1978
COLLECTOR OF KAMRUP Vs. MD. ABDUL ALI FAKIR
September 25, 1978
COMMISSIONER OF INCOME TAX Vs. CHHAGNI DEVI DHADA SMT
July 7, 1978
COMMISSIONER OF INCOME TAX Vs. SMT. CHHAGNI DEVI DHADA
March 7, 1978
HALADHAR SARMA Vs. ASSAM GO-SEVA SAMITY
March 22, 1978
HURMAT ALI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
March 23, 1978
KALI CHARAN RAJ BONGSHI Vs. ROHESWARIPRIYA RAJ BONGSHI
September 19, 1978
KASHI NATH PANDEY Vs. THE STATE OF ASSAM AND OTHERS
July 17, 1978
KSHETRA MOHAN SARKAR Vs. PARAN CHANDRA MANDAL
April 20, 1978
MD. SAIMUDDIN SHEIKH Vs. ABEJUDDIN SHEIKH
July 20, 1978
NEPAL CHANDRA SAHA Vs. REBATI MOHAN SAHA AND ORS
September 20, 1978
PRAFULLA CHANDRA SAIKIA Vs. THE STATE OF ASSAM AND ORS.
March 28, 1978
PROMODE DAS Vs. DHARMADUTTA SARMA
April 20, 1978
RASHENDRA MOHAN DUTTA Vs. S.K. NANDA
September 12, 1978
ROY T K Vs. COMMISSIONER OF WEALTH TAX
April 3, 1978
RUPESWAR SAIKIA Vs. ANIRAM SAIKIA
January 8, 1978
S. KAMAYAO Vs. A.C. MAMATUITHEI
August 1, 1978
SRI. JIAUDDIN AHMED Vs. MRS. ANWARA BEGUM
March 31, 1978
STATE OF ASSAM AND ANR. Vs. MRS. BANTI BARNAH AND ANR.
June 16, 1978
SUKHAMAY SEN GUPTA Vs. STATE OF TRIPURA
September 12, 1978
SUPPLY CO. INDIA Vs. RAFIULLA TEA AND INDUSTRIES P. LTD. AND ANR.
January 6, 1978
SURESH NARAYAN ROY Vs. STATE OF ARUNACHAL PRADESH,
January 4, 1978
THE COMMISSIONER OF TAXES Vs. GOLAK NATH KAKATI AND ANR.
September 18, 1978
THOKCHOM KHOYON SINGH Vs. MOIRANGMOYUN BIRA SINGH
April 12, 1978
UNION OF INDIA Vs. DEV AND COMPANY
March 3, 1978
UNION OF INDIA (UOI) Vs. MANGILAL JANAKIPRASAD
August 21, 1978
UNIT OFFICER, M/S. N.P.C.C. LTD. Vs. MADHUSUDAN DEB BARMA
September 14, 1978