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Case Index
Title
Date
A.N. CHOUDHRY Vs. DEBAHUTI PATTNAIK
July 11, 1978
ACHUTANANDA DASH Vs. THE STATE OF ORISSA
March 1, 1978
AKSHAY KUMAR JENA AND ANOTHER Vs. STATE OF ORISSA AND ORS.
July 10, 1978
AMINA BIBI Vs. TAHSILDAR-CUM-REVENUE OFFICER
September 12, 1978
ANAND PADHAN Vs. DHUBA MOHANTY
August 11, 1978
ANANTA JENA Vs. DEITY SHRI GOPINATH JEW
June 30, 1978
ANIL KUMAR DAS Vs. ORISSA CEMENT LTD.
December 1, 1978
ANIL KUMAR MITRA Vs. UNION OF INDIA AND OTHERS
December 1, 1978
ARDA MURARI Vs. STATE OF ORISSA
November 2, 1978
ARJUNA JENA Vs. CHAITANYA THAKUR AND ORS.
March 17, 1978
ARJUNA PADHAN Vs. SURENDRANATH SATPATHY
February 13, 1978
B SITARAM RAO Vs. BIBHISANO PRADHAN
April 28, 1978
B. BHIMRAJU PATRO Vs. STATE
October 6, 1978
BABAJI CHARAN SAHU Vs. NETRANANDA SAHU
August 17, 1978
BAHANI SANTA AND 14 ORS. Vs. STATE OF ORISSA
January 11, 1978
BALAJI MOHAPRABHU Vs. NARASINGHA KAR
January 31, 1978
BALUNKI BEHERA Vs. RUKUNI BEHERANL
January 16, 1978
BATAKALA BUDHIA PATRO Vs. DURGASI DANDASI PATRO
January 2, 1978
BHAGABAT BASUDEV Vs. AJODHYA DAS
February 23, 1978
BHIKARI CHARAN PANDA Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
January 5, 1978
BHIKARI MAJHI Vs. BAIDYANATH BATIK AND ANR.
December 19, 1978
BHIKSHYAKARI BISOI Vs. STATE OF ORISSA AND ORS.
August 10, 1978
BHIMA BEHERA Vs. THE STATE
September 26, 1978
BHIMASENA MAHAPATRA Vs. RAMESH CHANDRA MOHAPATRA
March 10, 1978
BHUBANESWARI BEWA Vs. STATE OF ORISSA
December 4, 1978
BIRENDRA KUMAR DAS Vs. TULASI DEI AND ORS.
September 19, 1978
BISWANATH DAS Vs. RAMESH CHANDRA PATNAIK
August 9, 1978
BOLANGIR WHOLESALE CONSUMERS CO-OPERATIVE STORE EMPLOYEES UNION Vs. SUB-DIVISIONAL OFFICER
December 6, 1978
BRAJAMOHAN BAHIDAR Vs. CHAIRMAN, NOTIFIED AREA COUNCIL, KANTABANJI
June 18, 1978
BUDHI MAHAL AND ORS. Vs. GANGADHAR DAS AND ORS.
August 2, 1978
CH SEETHARAM SWAMY Vs. A SATYANARAYANA
August 17, 1978
CHITTARANJAN CHOUDHURY Vs. UTKAL UNIVERSITY
August 9, 1978
COMMISSIONER OF INCOME TAX Vs. L HADIBANDHU
January 13, 1978
DAITARI SAHU Vs. PEGAL PANDA AND ANR.
December 6, 1978
DAITARI SWAIN Vs. SUDHIR KUMAR MOHAPATRA
September 22, 1978
DAMHARU ALIAS CHAMARI BHOI AND ORS. Vs. KAPURCHAND PATRA AND ANR.
December 20, 1978
DHARMU NAIK Vs. RABINDRANATH ACHARYA
January 16, 1978
DHRUBAJYOTI CHATTERJEE Vs. DILA MUKHERJEE
July 26, 1978
DIBAKAR PRADHAN Vs. SK. MISKINI
October 23, 1978
DIGAMBAR PADHY AND ORS. Vs. JAGANNATHA MOHANTY AND ORS.
December 18, 1978
DIKHEI ALIAS DUKHAI SAHU Vs. BISHNU CHARAN SAHU AND ANR.
February 21, 1978
DURGA CHARAN PATTANAIK Vs. THE STATE OF ORISSA AND ANR.
July 31, 1978
DURJODHAN JENA AND ANR. Vs. MATI DEI AND ORS.
December 14, 1978
DUTI DEI Vs. THE STATE
February 1, 1978
EXECUTIVE ENGINEER GANJAM Vs. SANKAR MAHARANA
January 11, 1978
EXECUTIVE OFFICER, NOTIFIED AREA COUNCIL Vs. KOTINI KRISHNATNURTY AND PARTNERS AND ORS.
June 27, 1978
FAKIR MAJHI AND ANR. Vs. BHAGIRATHI MAJHI AND ANR.
November 10, 1978
FAKIRMOHAN RANA Vs. BASANTI DEBI THAKURANI
March 13, 1978
FERTILISER CORPORATION OF INDIA LTD Vs. RAVI KUMAR OHRI
August 2, 1978
G. ANJI Vs. SUNANDA KAR @ GORA BABU
October 23, 1978
GANGADHAR PANDA Vs. STATE
January 23, 1978
GANGADHAR SAHU Vs. AKHAPATI RAM MURTY PATRO
August 29, 1978
GANGADHAR SWAIN Vs. STATE OF ORISSA AND ORS.
August 17, 1978
GHANASHYAM DAS Vs. STATE OF ANDHRA PRADESH REPRESENTED BY SECRETARY, TRANSPORT DEPARTMENT AND ORS.
December 7, 1978
GHANASHYAM DAS Vs. MURALIDHAR
August 16, 1978
GIRISH CHANDRA SAHU Vs. NAGENDRANATH MITRA
March 10, 1978
GOBINDA CHANDRA SAHU Vs. STATE OF ORISSA
September 22, 1978
GOKULANANDA MOHANTY AND ORS. Vs. MURALIDHAR MALLIK
December 1, 1978
HADU PALEI Vs. CHANDRAMANI MANTRI
March 16, 1978
HARA SATNAMI Vs. DHANESWAR PUTEL
February 23, 1978
HAREKRUSHNA PATRA AND ORS. Vs. CHOUDHURY RAMASANKAR DAS AND ORS.
January 13, 1978
HARIKISHANDAS BAJORIA Vs. E I D PARRY LTD
November 2, 1978
HARMOHAN SENAPATI Vs. KAMALA KUMARI SENAPATI
August 29, 1978
HINDUSTAN SAMACHAR Vs. STATE OF ORISSA
August 18, 1978
HRUDANANDA PATRA Vs. REVENUE DIVISIONAL COMMISSIONER CENTRAL DIVISION
August 10, 1978
I.T.C. LIMITED AND ANR. Vs. PURI MUNICIPAL COUNCIL AND ORS.
July 21, 1978
INDIAN INDUSTRIES Vs. INDIAN TRADERS PVT. LTD.
September 20, 1978
INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD Vs. JAJODIA OVERSEAS PVT LTD
August 16, 1978
ISWAR CHANDRA MOHANTY Vs. RAMNIK LAL
February 20, 1978
JADU @ GHANASHYAM PATEL AND 2 ORS. Vs. STATE
December 4, 1978
JAGANNATH DASH Vs. STATE BANK OF INDIA
December 4, 1978
JAGANNATH MOHAPATRA Vs. UTKAL UNIVERSITY
August 30, 1978
JAYANTA KUMAR DAS AND ORS. Vs. PANDAB CHARAN MOHANTY AND ORS.
January 2, 1978
JOGENDRA MOHANTY Vs. STATE OF ORISSA AND ORS.
November 9, 1978
K CHITTI BABU Vs. K ANJANEYELU
January 31, 1978
KABIR PADHI Vs. STATE OF ORISSA
October 3, 1978
KARUNAKAR MATGAJ AND ANR. Vs. STATE
January 9, 1978
KASTURA SAHUANI Vs. DAS SETH
July 24, 1978
KHETRAMOHAN NAYAK Vs. STATE OF ORISSA
December 12, 1978
KRISHNA STORES Vs. SODORMAL AND ORS.
March 23, 1978
M P SWAMI Vs. MANGARAM AGARWALLA
July 17, 1978
MADGA @ LUSU @ CHANDRAMOHAN MAJHI Vs. THE STATE
November 17, 1978
MADHUSUDAN SAHA Vs. STATE
August 16, 1978
MAGUNI DEI Vs. GOURANGA SAHU
February 27, 1978
MAHADEV KISAN Vs. STATE
August 14, 1978
MALA MOHAN RAO Vs. THE PRINCIPAL, M.K.C.G. MEDICAL COLLEGE AND ORS.
August 17, 1978
MATIA CHALAN AND ORS. Vs. STATE OF ORISSA
August 24, 1978
MISS UMAMONI DASH Vs. UTKAL UNIVERSITY AND ANR.
July 14, 1978
MOCHI BISOI Vs. STATE
October 6, 1978
MOHANLAL AGARWALLA Vs. BIDYADHAR PURUSETH AND ORS.
December 8, 1978
NARAYAN BEHERA Vs. PANU MOHAPATRA
August 4, 1978
NARAYAN DAS Vs. STATE OF ORISSA
November 27, 1978
NATHA NAIK Vs. PADMALOCHAN NAIK
March 15, 1978
NAYANASUNDARI BEWA Vs. SUBASH CH. BEHERA AND ORS.
December 20, 1978
NEW INDIA ASSURANCE CO. LTD. Vs. P. MOHALAXMI
September 7, 1978
NILAKAMAL DAS Vs. COMMISSIONER LAND RECORDS AND SETTLEMENT
October 4, 1978
NILAMADHAB SAHU Vs. REGISTRAR OF CO
May 1, 1978
NIMAI MAHARANA AND ANR. Vs. BASUDEV MAHARANA AND ORS.
July 21, 1978
NIRANJAN MAHAKUL AND ANR. Vs. KARTIKA MOHAPATRA AND ORS.
January 24, 1978
NIRANJAN PANIGRAHI AND ORS. Vs. SHYAMSUNDAR PRATIHARI
March 2, 1978
NRUSINGH CHARAN NAYAK Vs. HEMANT KUMARI NAYAK
February 6, 1978
NRUSINGHA CHARAN PRUSTI Vs. RATIKANTA MOHANTY
February 28, 1978
ORIENT PAPER MILLS LTD Vs. CHIEF INSPECTOR OF FACTORIES, ORISSA
November 27, 1978
ORIENTAL CHEMICAL INDUSTRIES Vs. STATE OF ORISSA
March 10, 1978
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY Vs. ANKURADA MAHALAXMI AND ORS.
December 14, 1978
ORISSA POLICE CO-OPERATIVE SYNDICATE Vs. BINOY KUMAR BOSE
March 22, 1978
ORISSA ROAD TRANSPORT CO. LTD. Vs. SIBANANDA PATNAIK
November 30, 1978
ORISSA STATE ELECTRICITY BOARD Vs. SHASHIKANTA NAYAK
April 25, 1978
ORISSA STATE ELECTRICITY BOARD Vs. PYARI MOHAN PATNAIK
April 7, 1978
P. CHIRANJIVI Vs. PRINCIPAL, M. K. C. G. MEDICAL COLLEGE AND ANR.
February 25, 1978
P. VENKATA RAO Vs. DISTRICT JUDGE AND ANR.
November 28, 1978
PANDAB PANIGRAHI Vs. MST LAXMI MISRANI
July 14, 1978
PANU SABOTO Vs. STATE OF ORISSA
July 6, 1978
PATTNAIK INDUSTRIES (P) LTD. Vs. CONTROLLER OF WEIGHTS AND MEASURES AND ANR.
August 22, 1978
PAWAN KUMAR MORE Vs. INCOME TAX OFFICER
May 8, 1978
PRAG OIL MILLS DEPOT Vs. TRANSPORT CORPORATION OF INDIA
February 20, 1978
PRAHALLAD CHANDRA DAS Vs. STATE OF ORISSA AND ORS.
January 6, 1978
PRAJATANTRA PRACHAR SAMITI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 26, 1978
PRATAP CHANDRA PATNAIK Vs. KAMALA KANTA DAS
January 31, 1978
PRATAP CHANDRA SINGH AND ANR. Vs. MADHABA SWAIN AND ORS.
October 23, 1978
PUNI BEWA AND ANR. Vs. ANANTA SAHOO AND ORS.
December 20, 1978
PUNJAB NATIONAL BANK LTD Vs. UDYOG SILPA PVT LTD
August 10, 1978
PURNA CH. ACHARYA Vs. SRI KAKHARESWAR BAIDYANATH AND ORS.
September 13, 1978
RABINDRA NATH MOHANTY Vs. STATE TRANSPORT APPELLATE TRIBUNAL
November 15, 1978
RABINDRANATH BARIK Vs. PRAMILA BALA BARIK
December 5, 1978
RADHAMONI PADHIARI Vs. TANGUDU JAGANATHAM
June 21, 1978
RADHASHYAM ROUT Vs. STATE OF ORISSA AND ORS.
October 4, 1978
RADHIKA CHARAN BANERJEE Vs. SAMBALPUR MUNICIPALITY
August 17, 1978
RAGHUBAR RAMANUJA DAS Vs. COMMISSIONER OF ENDOWMENTS
October 23, 1978
RAGHUNATH DAS AND ORS. Vs. STATE OF ORISSA AND ORS.
February 27, 1978
RAJANIKANTA MEHETA Vs. THE STATE
November 2, 1978
RAJKISHORE PARIDA Vs. ADDL. DIRECTOR OF INDUSTRIES AND ANR.
October 4, 1978
RAMACHANDRA DAS Vs. HIRALAL MODI
February 15, 1978
RAMANATH SAHU Vs. REVENUE DIVISIONAL COMMISSIONER, CENTRAL DIVISION AND ANR.
April 26, 1978
RAMESH CHANDRA BAISAK Vs. INSPECTOR OF POST OFFICES, DHENKANAL SUB-DIVISION
April 18, 1978
RAMESH CHANDRA RAY Vs. SMT. NANDITA RAY
September 26, 1978
RAMESWAR PATRA AND 2 ORS. Vs. THE STATE
November 16, 1978
RAMKUMAR GUPTA AND ANR. Vs. STATE OF ORISSA AND ORS.
December 6, 1978
RAMNIWAS KABULPURIA Vs. STATE OF ORISSA
January 11, 1978
REPUBLIC OF INDIA Vs. HADIBANDHU DAS
April 20, 1978
SAKHI BEWA AND ANR. Vs. HEMA DEI AND 23 ORS.
February 20, 1978
SALICHARAN BISI Vs. SUKANTI PUJHARI
November 17, 1978
SANATAN PATRA AND GOLAKH PATRA Vs. THE STATE
August 4, 1978
SARAT CHANDRA PANDA Vs. STATE OF ORISSA
October 6, 1978
SARAT KUMAR SAHOO Vs. STATE OF ORISSA AND ORS.
January 12, 1978
SATYABADI NAIK Vs. STATE OF ORISSA
July 25, 1978
SHEIK HALIM Vs. STATE OF ORISSA
February 1, 1978
SHYAMSUNDER SAHU Vs. GAGAN BEHERA
October 23, 1978
SK. KHAIRATI AND ORS. Vs. SK. RASHID MAHAMMAD
November 2, 1978
SMT. NANDINI SATPATHY Vs. P.L. DANI AND ANR.
January 30, 1978
SMT. SAVITRI SAHUANI AND ANR. Vs. MAGUNI SAHU
November 7, 1978
SREEDHAR PANI Vs. STATE OF ORISSA
November 17, 1978
SRI BISWANATH DASH Vs. THE COMMISSIONER OF O.H.R. ENDOWMENTS AND ANR.
March 23, 1978
SRI GOLAK BEHARI DAS Vs. JADU SAHU AND ORS.
October 3, 1978
SRI NATHA ROUT AND ORS. Vs. BISWANATH PATRA AND ORS.
August 17, 1978
SRI. BANSIDHAR JENA Vs. TRILOCHAN JENA AND ANR.
December 13, 1978
SRI. DEBARAJ MALLIKA Vs. COLLECTOR, PURI AND ORS.
January 23, 1978
STATE OF ORISSA Vs. SUSANTA KUMAR DEY AND ANR.
September 12, 1978
STATE OF ORISSA Vs. BUDARA MAJHI
July 20, 1978
STATE OF ORISSA Vs. BIRENDRA MOHAN PATNAIK
July 12, 1978
STATE OF ORISSA Vs. GOVIND CHANDRA BISWAL AND ORS.
September 14, 1978
STATE OF ORISSA Vs. MATHURI MALLIK
September 19, 1978
STATE OF ORISSA Vs. BUILDERS UNION ENGINEERS AND CONTRACTORS
July 19, 1978
STATE OF ORISSA Vs. KABASI SUBA
March 22, 1978
STATE OF ORISSA Vs. LAXMINARAYAN LAL
April 25, 1978
STATE OF ORISSA Vs. KASINATH NAIK
April 27, 1978
STATE OF ORISSA Vs. BHAGABAT MAHANTA
April 10, 1978
STATE OF ORISSA Vs. KHORA GHASI
March 21, 1978
STATE OF ORISSA Vs. BALAJI WOOD INDUSTRIES
March 6, 1978
STATE OF ORISSA Vs. NAGINDAS JEWELLERS
March 6, 1978
STATE OF ORISSA Vs. GOTI LACHHUMU DORA
November 22, 1978
STATE OF ORISSA Vs. RATNAKAR SAHU
November 21, 1978
STATE OF ORISSA Vs. KARTIKA NAIK AND ORS.
December 18, 1978
STATE OF ORISSA Vs. RAGHURAM SAHU
October 30, 1978
STATE OF ORISSA Vs. U N SAMANTRAY
October 4, 1978
STATE OF ORISSA Vs. G. SEETARAM SWAMY
October 6, 1978
STATE OF ORISSA Vs. CHINTAI REDDY AND ORS.
December 8, 1978
SUDARSAN SWAIN Vs. STATE
November 8, 1978
SUNDARI DEI Vs. DILIP KUMAR SABAT
September 15, 1978
SUNIL KUMAR GHOSE Vs. PRESIDING OFFICER LABOUR COURT
July 28, 1978
SURENDRA BISWAL AND ORS. Vs. BHARAT CHANDRA JENA AND ANR.
October 25, 1978
SURENDRA CHANDRA DASH Vs. THE ASST. LABOUR COMMISSIONER AND ANR.
October 25, 1978
SUSHANTA KUMAR MALLIK Vs. STATE OF ORISSA AND ANR.
January 31, 1978
T KAMESWAR RAO Vs. PANASA NARAYANAMMA
March 14, 1978
TATA IRON AND STEEL CO LTD Vs. RAJARISHI EXPORTS P LTD
February 6, 1978
TATA IRON AND STEEL CO LTD Vs. RAJRISHI MINERAL INDUSTRIES
July 5, 1978
THE MANAGING COMMITTEE, MOHAVIR UCHA VIDYAPITHA Vs. BAISHNAB CHARAN NAYAK AND ORS.
August 11, 1978
THE STATE OF ORISSA Vs. BUDA MUDULI
March 23, 1978
THE STATE OF ORISSA Vs. MUTUKA BARIK
March 23, 1978
THE STATE OF ORISSA Vs. MAHESWAR MOHANTY AND ANR.
January 16, 1978
TRILOCHAN JENA Vs. BHAGABAT JENA
November 14, 1978
TRINATH MOHANTY Vs. LAKHAN NAPAK AND ANR.
December 13, 1978
UDAYANATH SATAPATHY Vs. REVENUE DIVISIONAL COMMR CENTRAL DIVISION CUTTACK
May 10, 1978