Case Index

Title
Date
A GASPER Vs. COMMISSIONER OF INCOME TAX
March 30, 1978
A K DUTTA Vs. UNION OF INDIA
January 16, 1978
A K M HOSSAN UZZAMAN Vs. DEBABRATA BANDOPADHYA
May 29, 1978
A P V ENGINEERING CO LTD Vs. COMMISSIONER OF INCOME TAX
June 12, 1978
A W FIGGIS AND CO PVT LTD Vs. STATE
July 31, 1978
A.K. MAJUMDAR Vs. STATE
June 2, 1978
A.V.B. WORKMENS UNION AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
April 7, 1978
ABU SK ALIAS MICHU SK Vs. MINOR SUSUTANNESSA KHATUN
January 30, 1978
ACHARYA BROTHERS Vs. UNION OF INDIA
June 19, 1978
ADDL COLLECTOR OF CUSTOMS Vs. INDIA STEAMSHIP CO LTD
August 17, 1978
AGARWAL HARDWARE WORKS P LTD Vs. COMMISSIONER OF INCOME TAX
July 18, 1978
AGARWAL HARDWARE WORKS P LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
January 1, 1978
AHMED HOSSAIN Vs. CORPORATION OF CALCUTTA
July 10, 1978
AJIT KUMAR CHATTERJEE Vs. JUGAL KISHORE DHANDHANIA AND ANR.
April 7, 1978
AJIT KUMAR SARKAR Vs. ASSISTANT REGISTRAR OF COMPANIES
June 21, 1978
AJOY KUMAR ROY Vs. RAJ BALLAV MONDAL
April 7, 1978
ALI AHMED Vs. STATE OF WEST BENGAL AND OTHERS
July 31, 1978
ALI MAHAMMAD MALLICK Vs. SHAIKH GOLAM RAHAMAN
March 31, 1978
ALKALI AND CHEMICAL CORPORATION OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
December 5, 1978
ALLIANCE JUTE MILLS Vs. ALLIANCE MILLS LESSEES P LTD
March 28, 1978
ALUMINIUM COMPANY OF AMERICA Vs. JOINT CONTROLLER OF PATENTS AND DESIGNS
August 23, 1978
AMALGAMATED COALFIELDS LTD Vs. COMMISSIONER OF INCOME TAX
April 12, 1978
AMAR NATH ASH Vs. MAHADEO SARAF
January 24, 1978
AMCO FURNACE CONTRACTORS LTD Vs. COMMISSIONER OF INCOME TAX
June 8, 1978
AMIYA KUMAR SEN Vs. STATE OF WEST BENGAL
July 26, 1978
ANATH BANDHU DE Vs. KRISHNA LAL DAS
September 4, 1978
ANATH BANDHU DE Vs. KRISHNA LAL DAS
September 6, 1978
ANDREW YULE AND CO. LTD. Vs. THE FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL AND OTHERS
April 26, 1978
ANIL BANDHU SEN Vs. NAGENDRA BALA DEBI
February 6, 1978
ANIL KUMAR BANERJEE AND OTHERS Vs. STATE OF WEST BENGAL
January 21, 1978
ANIL MOHAN BANERJEE Vs. REGISTRAR OF COMPANIES
April 12, 1978
ANIMA BASU SOLE EXECUTRIX TO THE WILL OF S M BASU Vs. COMMISSIONER OF INCOME TAX
April 28, 1978
APEEJAY P LTD Vs. UNION OF INDIA
March 10, 1978
APEEJAY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL
February 1, 1978
ARCHANA GUHA Vs. STATE
February 17, 1978
ARUN KUMAR MONDAL Vs. STATE
January 31, 1978
ARUP KUMAR PAL CHAUDHURY Vs. SATYESH CHANDRA BAGCHI
September 25, 1978
ARVIND EXPORTS PRIVATE LTD Vs. KAMANI ENGINEERING CORPORATION LTD
September 7, 1978
ASCU HICKSON LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
June 16, 1978
ASGAR ALI SK. AND OTHERS Vs. GOLAM RASUL AND ANOTHER
July 28, 1978
ASHOK FINANCE CORPORATION Vs. SARDAR BHAG SINGH
March 17, 1978
ASHRU BINDU ROY Vs. CHITTARANJAN BANERJEE
January 19, 1978
ASHUTOSH NAG ALIAS A NAG Vs. STATE
February 27, 1978
ASIAN ASPHALT Vs. SHALIMAR TAR PRODUCTS LTD
March 20, 1978
ASRAF HOSSAIN Vs. JAHANGIR HOSAIN
July 14, 1978
ASRAFANNESSA KHANUM Vs. MIRZA ALI ZAMIN
August 31, 1978
ASSISTANT REGISTRAR OF COMPANIES Vs. MATI BEGUM SAFARAN KHATOON
March 1, 1978
ASSISTANT SUPERINTENDENT OF SALES TAX Vs. SUNIL KUMAR ROY
February 16, 1978
ASWINI KUMAR PATI Vs. UNIVERSITY OF BURDWAN
September 25, 1978
AVON CYCLES PRIVATE LTD. Vs. DEPUTY REGISTRAR OF TRADE MARKS AND OTHERS
July 19, 1978
B C PAUL AND SONS P LTD Vs. UNION OF INDIA
July 6, 1978
B M GUPTA Vs. STATE OF WEST BENGAL
August 21, 1978
B P KHEMKAP LTD Vs. BIRENDRA KUMAR BHOWMIK
April 3, 1978
BAIDYA NATH BANERJEE AND OTHERS Vs. NIHAR KUMAR ADITYA AND OTHERS
February 10, 1978
BAIDYANATH DUTTA Vs. RADHESHYAM DUTTA
April 26, 1978
BAIJNATH SABOO Vs. INCOME TAX OFFICER J WARD
March 17, 1978
BALAI KUMAR SARKAR Vs. BIMAL CHANDRA SARKAR
March 7, 1978
BALARAM OJHA Vs. STAR TRADING AND INVESTMENT LTD
January 5, 1978
BALARAM OJHA Vs. STAR TRADING CO
January 13, 1978
BALI RAM DHOTE Vs. BHUPENDRA NATH BANERJEE
June 1, 1978
BALMER LAWRIE AND COMPANY LTD Vs. ASSAM BROOK ESTATES LTD
September 29, 1978
BANSHI DHAR CHAKRAYRTY Vs. SRI NEMAI AND ORS.
November 20, 1978
BANSHIDHAR CHAKRAVARTY Vs. SRI NEMAI
November 20, 1978
BANWARIDAS PUGALIA Vs. COLGATE PALMOLIVE CO
June 8, 1978
BAR COUNCIL OF WEST BENGAL Vs. AJANTA AUGHSTIN
August 24, 1978
BARENDRA NATH DAS Vs. PANNA RANI DAS
February 10, 1978
BATA KRISHNA MANNA Vs. MD. MAJIT ALI
July 7, 1978
BENGAL CREDIT CORPORATION Vs. CENTRAL BANK OF INDIA
April 25, 1978
BENGAL DECORATORS Vs. COMMISSIONER OF INCOME TAX
January 20, 1978
BENGAL PAPER MILL COMPANY LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
December 20, 1978
BESTOBELL INDIA LTD Vs. COMMISSIONER OF INCOME TAX
September 18, 1978
BETTS HARTLEY HUETT AND CO LTD Vs. COMMISSIONER OF INCOME TAX
April 26, 1978
BHADU BALA DEBI Vs. GOBARDHAN CHATTARAJ
June 27, 1978
BHAGABAN BHUNIYA Vs. SM. SARALA BALA DHAR
February 24, 1978
BHAGABAN SHAW Vs. SIMMI GOYEL
August 4, 1978
BHAGIRATH KANORIA Vs. COMMISSIONER OF INCOME TAX CENTRAL
March 8, 1978
BHAWANI SHANKAR SAHAY Vs. REGISTRAR OF COMPANIES AND CHOTANAGPUR LIMESTONE AND MINERALS P LTD
May 31, 1978
BHOLANATH SREEMANY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
July 13, 1978
BHUDEV MONDAL AND OTHERS Vs. LAKHINDAR MONDAL
January 13, 1978
BIBHUTI BHUSAN CHAKRABARTI Vs. STATE OF WEST BENGAL
December 18, 1978
BIDYUT KUMAR SETT Vs. SATYESH CHANDRA BAGCHI
April 20, 1978
BIJAN BHUSAN MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
May 29, 1978
BIJOLI CHOUDHURY Vs. SUKOMAL CHOUDHURY
July 10, 1978
BIMAL KUMAR CHOWDHURY AND ANOTHER Vs. DR. A.K. MUKHERJEE AND OTHERS
April 25, 1978
BIMAL KUMAR DAS Vs. CORPORATION OF CALCUTTA
July 6, 1978
BIMAL KUMAR PRAMANICK AND OTHERS Vs. SANTOSH KUMAR PRAMANICK AND OTHERS
August 25, 1978
BIMAN KUMAR ROY Vs. S. LAKSHMINARAYANAN AND OTHERS
April 13, 1978
BINOD KR. JHUNJHUNWALLA Vs. STATE
November 21, 1978
BIRD AND CO Vs. TRIPURA JUTE MILLS
June 8, 1978
BIRENDRA NATH BASAK AND OTHERS Vs. ANIL KUMAR SEN AND OTHERS
September 8, 1978
BIRENDRA NATH DHAR Vs. FOOD CORPORATION OF INDIA
June 5, 1978
BIRENDRA NATH DHAR Vs. FOOD CORPORATION OF INDIA
February 28, 1978
BISHNU KUMAR MISRA Vs. S.D.O. HOWRAH AND ORS.
November 8, 1978
BISWANATH BANDAPADHYAY Vs. PURNAMONI DASSI
November 10, 1978
BISWANATH DAS Vs. DEBIPROSAD PAUL
July 13, 1978
BISWANATH JHUNJHUNWALLA Vs. COMMERCIAL TAX OFFICER LYONS RANGE
May 23, 1978
BISWANATH KUNDU Vs. BIMALA DAS
July 31, 1978
BISWANATH SARAF Vs. STATE
January 3, 1978
BIYANI AND SONS P LTD Vs. COMMISSIONER OF INCOME TAX
April 25, 1978
BLUE STAR ENGINEERING CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
December 21, 1978
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. DHANRAJMAL GOBINDRAM
May 30, 1978
BOARD OF TRUSTEES OF THE PORT OF CALCUTTA Vs. BENGAL CORPORATION PVT LTD
July 31, 1978
BOMBAY GAS COMPANY LTD Vs. HINDUSTAN MERCANTILE BANK LTD
June 8, 1978
BRIJ GOPAL BINANI Vs. SREELAL BINANI
March 15, 1978
BROJBEHARI SEN Vs. CORPORATION OF CALCUTTA
January 25, 1978
CALCUTTA ART STUDIO PVT LTD Vs. COMMISSIONER OF INCOME TAX
November 17, 1978
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. P. C. SEN
July 28, 1978
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. CONILLACION OFFICER AND JOINT LABOUR COMMISSIONER WEST BENGAL
July 28, 1978
CALCUTTA JUTE AGENCY P LTD Vs. COMMISSIONER OF INCOME TAX
March 14, 1978
CALCUTTA LANDING AND SHIPPING CO LTD Vs. COMMISSIONER OF INCOME TAX
November 7, 1978
CENTRAL BANK OF INDIA Vs. SUNIL KUMAR PAUL
March 20, 1978
CHAMPARANI MAJUMDAR Vs. MRINAL KANTI MAJUMDAR
February 22, 1978
CHANDRA KANTA AGARWALLA Vs. COMMISSIONER OF INCOME TAX
April 5, 1978
CHANTI CHARAN PAL Vs. MONINDRA NATH DAS
June 23, 1978
CHARAN SANTHAL Vs. INDRAJIT SEN
July 25, 1978
CHHAGAN LAL Vs. INDIAN IRON AND STEEL CO LTD
November 16, 1978
CHIMANLAL Vs. ADDL DISTRICT MAGISTRATE L R
September 15, 1978
CHINTAMONI MONDAL Vs. STATE OF WEST BENGAL
February 24, 1978
CHIRANJAN JADAVJI PADIA Vs. BHUPESH CHANDRA DUTT
November 7, 1978
CHITTARANJAN BHATTACHARJEE Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD
June 20, 1978
CHOKSHI AND CO Vs. COMMISSIONER OF INCOME TAX
November 13, 1978
CHOUDHURI MOHAMMAD YASIN Vs. REGISTRAR UNIVERSITY OF CALCUTTA
February 15, 1978
COMMERCIAL TAX OFFICER Vs. JASODALAL GHOSAL PRIVATE LTD
September 8, 1978
COMMISSIONER OF COMMERCIAL TAXES Vs. KESORAM INDUSTRIES AND COTTON MILLS LTD
June 13, 1978
COMMISSIONER OF INCOME TAX Vs. DUNLOP RUBBER CO INDIA LTD
June 13, 1978
COMMISSIONER OF INCOME TAX Vs. SWADESHI MINING AND MANUFACTURING CO LTD
June 6, 1978
COMMISSIONER OF INCOME TAX Vs. KANAN DEVAN HILLS PRODUCE COMPANY LTD
July 5, 1978
COMMISSIONER OF INCOME TAX Vs. SOUTHERN BANK LTD
July 13, 1978
COMMISSIONER OF INCOME TAX Vs. PURNENDU MULLICK
July 14, 1978
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND BROS P LTD
July 27, 1978
COMMISSIONER OF INCOME TAX Vs. ANUP KUMAR KAPOOR
July 28, 1978
COMMISSIONER OF INCOME TAX Vs. RAM KUMAR AGARWALLA AND BROS P LTD
August 7, 1978
COMMISSIONER OF INCOME TAX Vs. JUGANTAR P LTD
July 19, 1978
COMMISSIONER OF INCOME TAX Vs. DHANUKA AND SONS
July 21, 1978
COMMISSIONER OF INCOME TAX Vs. EAST INDIA DEVELOPMENT CO P LTD
August 16, 1978
COMMISSIONER OF INCOME TAX Vs. BHURAMAL MANICKCHAND
August 31, 1978
COMMISSIONER OF INCOME TAX Vs. KATRAS JHARIA COAL CO LTD
September 15, 1978
COMMISSIONER OF INCOME TAX Vs. JAGADISH PRASAD AGARWALLA
September 22, 1978
COMMISSIONER OF INCOME TAX Vs. WILLIAMSON MAGOR AND CO LTD
September 25, 1978
COMMISSIONER OF INCOME TAX Vs. NATIONAL PROPERTIES LTD
November 13, 1978
COMMISSIONER OF INCOME TAX Vs. DELTA JUTE MILLS CO LTD
November 15, 1978
COMMISSIONER OF INCOME TAX Vs. HARNANDRAI BADRIDAS
November 8, 1978
COMMISSIONER OF INCOME TAX Vs. C L BAJORIA
November 17, 1978
COMMISSIONER OF INCOME TAX Vs. SHANTI DEVI JALAN
November 10, 1978
COMMISSIONER OF INCOME TAX Vs. AVERY INDIA LTD
November 20, 1978
COMMISSIONER OF INCOME TAX Vs. N GURU INVESTMENT PVT LTD
November 21, 1978
COMMISSIONER OF INCOME TAX Vs. R S SINGH AND CO
November 24, 1978
COMMISSIONER OF INCOME TAX Vs. CALCUTTA HYDRAULIC PRESS ASSOCIATION
December 21, 1978
COMMISSIONER OF INCOME TAX Vs. KANAIYALAL NIMANI
December 18, 1978
COMMISSIONER OF INCOME TAX Vs. KARNANI INDUSTRIAL BANK LTD
February 15, 1978
COMMISSIONER OF INCOME TAX Vs. EYRE SMELTING P LTD
February 8, 1978
COMMISSIONER OF INCOME TAX Vs. T I AND M SALES LTD
February 9, 1978
COMMISSIONER OF INCOME TAX Vs. I B SEN AND SONS P LTD
February 10, 1978
COMMISSIONER OF INCOME TAX Vs. HEALTH AND CO CALCUTTA P LTD
February 23, 1978
COMMISSIONER OF INCOME TAX Vs. SAHIBGANJ ELECTRIC CABLES PVT LTD
February 27, 1978
COMMISSIONER OF INCOME TAX Vs. JIYA JEERAO COTTON MILLS LTD
February 27, 1978
COMMISSIONER OF INCOME TAX Vs. BHIKRAJ JAIPURIA
February 21, 1978
COMMISSIONER OF INCOME TAX Vs. DE LUXE FILM DISTRIBUTORS LTD
February 22, 1978
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA INDUSTRIES LTD
February 28, 1978
COMMISSIONER OF INCOME TAX Vs. NEW INDIA INVESTMENT CORPORATION LTD
February 28, 1978
COMMISSIONER OF INCOME TAX Vs. PATROKOLA TEA CO LTD
March 1, 1978
COMMISSIONER OF INCOME TAX Vs. KATIHAR JUTE MILLS P LTD
March 9, 1978
COMMISSIONER OF INCOME TAX Vs. INDIAN IRON AND STEEL CO LTD
March 10, 1978
COMMISSIONER OF INCOME TAX Vs. LALIT TRADING CORPORATION
March 8, 1978
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL FERTILISER CO P LTD
January 27, 1978
COMMISSIONER OF INCOME TAX Vs. LALIT PRASAD ROHINI KUMAR
January 27, 1978
COMMISSIONER OF INCOME TAX Vs. SIMPLEX CONCRETE PILES INDIA PVT LTD
January 27, 1978
COMMISSIONER OF INCOME TAX Vs. INDIA TOBACCO CO LTD
January 31, 1978
COMMISSIONER OF INCOME TAX Vs. H V YAZDI
January 31, 1978
COMMISSIONER OF INCOME TAX Vs. PANCHANAN DAS
January 31, 1978
COMMISSIONER OF INCOME TAX Vs. CHAMPLAL JAIN
February 1, 1978
COMMISSIONER OF INCOME TAX Vs. INDIAN STANDARD WAGON CO LTD
February 2, 1978
COMMISSIONER OF INCOME TAX Vs. SHYAM NARAIN MEHROTRA
February 7, 1978
COMMISSIONER OF INCOME TAX Vs. LONGVIEW TEA CO LTD
January 5, 1978
COMMISSIONER OF INCOME TAX Vs. CHLORIDE AND EXIDE BATTERIES P LTD
January 10, 1978
COMMISSIONER OF INCOME TAX Vs. BHOWANIPUR MOTOR ACCESSORIES AGENCY P LTD
January 3, 1978
COMMISSIONER OF INCOME TAX Vs. ASHIMA SINHA
January 20, 1978
COMMISSIONER OF INCOME TAX Vs. EASTERN BENGAL JUTE TRADING CO LTD
January 18, 1978
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN INVESTMENT CO P LTD
January 13, 1978
COMMISSIONER OF INCOME TAX Vs. LUXMI TRADING CO
April 7, 1978
COMMISSIONER OF INCOME TAX Vs. W J WALKER AND COMPANY
April 4, 1978
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND BROS COAL SALES LTD
April 5, 1978
COMMISSIONER OF INCOME TAX Vs. ANANDA BAZAR PATRIKA P LTD
April 3, 1978
COMMISSIONER OF INCOME TAX Vs. NATIONAL SOUND STUDIO P LTD
April 4, 1978
COMMISSIONER OF INCOME TAX Vs. SWADESHI MINING AND MANUFACTURING CO LTD
March 21, 1978
COMMISSIONER OF INCOME TAX Vs. M M PRESS P LTD
March 28, 1978
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND BROS P LTD
April 27, 1978
COMMISSIONER OF INCOME TAX Vs. NEW GUJARAT COTTON MILLS LTD
May 2, 1978
COMMISSIONER OF INCOME TAX Vs. N GUIN AND CO P LTD
May 11, 1978
COMMISSIONER OF INCOME TAX Vs. B R VASA
May 8, 1978
COMMISSIONER OF INCOME TAX Vs. LIONEL EDWARDS LTD
April 19, 1978
COMMISSIONER OF INCOME TAX Vs. SARDA RICE AND OIL MILLS
April 19, 1978
COMMISSIONER OF INCOME TAX Vs. J K INDUSTRIES P LTD
April 20, 1978
COMMISSIONER OF INCOME TAX Vs. DALHOUSIE PROPERTIES LTD
April 21, 1978
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND SONS LTD
April 24, 1978
COMMISSIONER OF INCOME TAX Vs. BUDGE BUDGE AMALGAMATED MILLS LTD
April 25, 1978
COMMISSIONER OF INCOME TAX Vs. ANNA ART PRESS P LTD
April 11, 1978
COMMISSIONER OF INCOME TAX Vs. SOORAJMUL NAGARMULL
April 13, 1978
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL TRADING CO
April 10, 1978
COMMISSIONER OF INCOME TAX AND SUPER PROFIT TAX Vs. INDIAN STANDARD WAGON CO
February 20, 1978
COMMISSIONER OF INCOME TAX AND SUPER PROFITS TAX Vs. EYRE SMELTING PVT LTD
January 12, 1978
COMMISSIONER OF INCOME TAX AND SUPER PROFITS TAX Vs. BURN AND CO LTD
January 25, 1978
COMMISSIONER OF INCOME TAX AND SURTAX Vs. STANDARD PHARMACEUTICALS LTD
December 14, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. LEELA NATH
December 12, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. CHRISTIAN MICA INDUSTRIES LTD
December 13, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. NEW CENTRAL JUTE MILLS CO LTD
August 25, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. DEHRI ROHTAS LIGHT RAILWAY CO LTD
July 14, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. MATHURADAS GOVARDHANDAS
June 15, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. MODEL MANUFACTURING CO P LTD
January 18, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. ROHTAS INDUSTRIES LTD
January 30, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. INDO BURMA PETROLEUM CO LTD
February 1, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. SOORAJMUL NAGARMALL
January 13, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. SHYAMLAL BHUWALKA
January 13, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. RISHABH INVESTMENT LTD
January 18, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASSAM CO LTD
February 23, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. ROHTAS INDUSTRIES LTD
February 22, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. B P INDIA LTD
March 8, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASHOKA CEMENT LTD
April 17, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. KUMARDHUBI ENGINEERING WORKS LTD
April 24, 1978
COMMISSIONER OF INCOME TAX CENTRAL Vs. SOORAJMULL NAGARMULL
March 10, 1978
COMMISSIONER OF WEALTH TAX Vs. BEJOY KUMAR KARNANI
April 6, 1978
COMMISSIONER OF WEALTH TAX Vs. MAHARANI KAMALA DEVI EXECUTRIX TO THE ESTATE OF MAHARAJA PADMA SHAMSER JUNG BAHADUR
May 3, 1978
COMMISSIONER OF WEALTH TAX Vs. MD ISMAIL
April 21, 1978
COMMISSIONER OF WEALTH TAX Vs. PRAHLADRAI AGARWALLA JALAN
April 10, 1978
COMMISSIONER OF WEALTH TAX Vs. ADITYA VIKRAM BIRLA
January 16, 1978
COMMISSIONER OF WEALTH TAX Vs. B N CHOWDHURY
January 16, 1978
COMMISSIONER OF WEALTH TAX Vs. EXECUTORS TO THE ESTATE OF SIR E C BENTHAL DECD
December 4, 1978
CONTROLLER OF ESTATE DUTY Vs. JYOTIRMOY RAHA
March 3, 1978
CONTROLLER OF ESTATE DUTY Vs. GOURI PRASAD GOENKA
April 5, 1978
CORPORATION OF CALCUTTA Vs. ARUN KUMAR SEN
July 19, 1978
CROMPTON GREAVES LTD Vs. HINDUSTAN STEEL LTD
June 6, 1978
DABUR P LTD Vs. STATE OF WEST BENGAL
January 27, 1978
DAMODAR HANSRAJ Vs. COMMISSIONER OF INCOME TAX
March 10, 1978
DAMODAR VALLEY CORPORATION Vs. HARIPADA DAS
July 7, 1978
DAUGHTERS OF THE CROSS Vs. STATE OF WEST BENGAL
August 16, 1978
DAVY AND UNITED ENGINEERING CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
March 16, 1978
DAYARAM GARIA Vs. STATE
November 22, 1978
DEBABRATA BHOWMICK Vs. NANI BALA SOME
July 25, 1978
DEBENDRA CH DAS Vs. COMMERCIAL TAX OFFICER
August 25, 1978
DEBENDRA NATH SANYAL Vs. UNION OF INDIA AND OTHERS
January 20, 1978
DEBI BHADURI Vs. KUMARJIB BHADURI
February 19, 1978
DHIRENDRA CH. BHOWMICK Vs. THE STATE
February 2, 1978
DHIRENDRA NATH GOLE Vs. REVENUE OFFICER HOOGLY
April 13, 1978
DHRUBA SEN Vs. SALIL SEN GUPTA
March 3, 1978
DHRUBA SEN Vs. SALIL SEN GUPTA
March 13, 1978
DHURJATI MOHAN DAS Vs. BALAI CHANDRA DAS
March 3, 1978
DILIP SAHA Vs. STATE OF WEST BENGAL
July 25, 1978
DIPTI BIKASH SEN Vs. INDIA AUTOMOBILES 1960 LTD
April 5, 1978
DIRECTOR OF ENTRY TAXES Vs. SRICOL CHEMICALS INDUSTRIES
July 25, 1978
DISERGARH COAL CO LTD Vs. COMMISSIONER OF INCOME TAX
April 24, 1978
DIVISIONAL PERSONNEL OFFICER, SOUTH EASTERN RAILWAY AND OTHERS Vs. M. P. RANGA REDDY AND OTHERS
February 21, 1978
DORI LALL GUPTA Vs. DHARAMPAL PREMCHAND P LTD
June 28, 1978
DR. S.C. PAL AND OTHERS Vs. SHRI J. SARMA SARKAR AND OTHERS
July 25, 1978
DUKHHARAN MUKHERJI Vs. TARA SUNDARI DASSI
November 8, 1978
DUNCAN BROTHERS AND CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
August 4, 1978
DUNLOP RUBBER CO (INDIA) LTD Vs. COMMISSIONER OF INCOME TAX
June 13, 1978
DWIJENDRA MOHAN BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
April 25, 1978
DWIJENDRA NATH SINGHA AND OTHERS Vs. STATE AND OTHERS
March 28, 1978
EAST INDIA HOTELS LTD Vs. STATE
July 31, 1978
EAST INDIA PHARMACEUTICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 21, 1978
EASTERN DRUG CO. LTD. Vs. STATE OF WEST BENGAL & ORS.
March 16, 1978
EASTERN INDIA MOTION PICTURES Vs. PERFORMING RIGHT SOCIETY LTD
April 25, 1978
EASTERN SCALES P LTD Vs. COMMISSIONER OF INCOME TAX
February 9, 1978
ELECTRICAL INDUSTRIES CORPORATION Vs. PUNJAB NATIONAL BANK
July 13, 1978
ELECTROSTEEL CASTINGS LIMITED Vs. STATE OF WEST BENGAL
April 28, 1978
EMPLOYEES OF CENTRAL SALES ORGANISATION AND CENTRAL TRANSPORT AND SHIPPING ORGANISATION OF HINDUSTHAN STEEL LTD. Vs. HINDUSTHAN STEEL LTD. AND ANOTHER
March 15, 1978
EMPLOYEES STATE INSURNCE CORPORATION Vs. BROOKE BOND INDIA LTD
June 7, 1978
EYACHHIN ALI NASKAR Vs. G0LAP GAZI
September 15, 1978
FAKRUDDIN LATUWALA Vs. BHAGIRATHMULL KANODIA
December 1, 1978
FATIK LAL PAL Vs. KALIPADA DAS
April 4, 1978
FEROZE SONS Vs. B C BASU
September 19, 1978
FOOD CORPORATION OF INDIA Vs. BIRENDRA NATH DHAR
February 28, 1978
FORT WILLIAM CO LTD Vs. INSPECTOR CENTRAL EXCISE
July 19, 1978
FORT WILLIAM COMPANY LTD Vs. RAM DEO RAM
March 31, 1978
G B BANERJEE Vs. COMMISSIONER OF INCOME TAX
April 5, 1978
G D JATIA Vs. COMMISSIONER OF INCOME TAX
July 11, 1978
G D PHARMACEUTICALS P LTD Vs. REGISTRAR OF TRADE MARKS
November 7, 1978
G. ATHERTON AND CO. (PVT.) LTD. Vs. CORPORATION OF CALCUTTA
April 17, 1978
GANESH CHANDRA BAG Vs. RASHBEHARI CHAKRABARTI
July 12, 1978
GANGADHAR BHANDARI Vs. LALMOHAN MUKHERJEE
March 30, 1978
GAZIPUR CHEMICAL WORKS Vs. DEPUTY REGISTRAR OF TRADE MARKS
November 7, 1978
GENERAL INDUSTRIAL SOCIETY LTD Vs. EIGHTH INDUSTRIAL TRIBUNAL
February 14, 1978
GHANSHYAM DAS Vs. KRISHNA GOPAL GHOSAL
December 1, 1978
GHULAM MOHIUDDIN Vs. OFFICIAL ASSIGNEE
March 27, 1978
GOBIND PRITAMDAS MALKANI Vs. AMARENDRA NATH SIRCAR
June 9, 1978
GOBIND SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL I
August 24, 1978
GOBINDA GHOSH Vs. SUBALA GHOSH
March 29, 1978
GOBINDA PROSAD MUKHERJEE Vs. SUJIT BHOWMICK
January 2, 1978
GOBINDA RAM SINGHANIA Vs. STATE OF WEST BENGAL
May 29, 1978
GOLAK BEHARI MITRA Vs. G S S BROTHERS
September 13, 1978
GOLAM MOHIT MONDAL Vs. ABDUL JALIL SEPAI
June 9, 1978
GOPI NATH SEN Vs. BAHADURMUL DULICHAND
November 24, 1978
GOSTO BEHARI ROY Vs. RAMESH CHANDRA DAS
February 6, 1978
GOURPADA BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
May 12, 1978
GRAPHITE INDIA LTD Vs. DALPAT RAI MEHTA
June 1, 1978
GRIFFON LABORATORIES P LTD Vs. COMMISSIONER OF INCOME TAX
March 15, 1978
GRINDLAYS BANK LTD Vs. INCOME TAX OFFICER H WARD
May 8, 1978
GRINDLAYS BANK LTD Vs. INCOME TAX OFFICER H WARD
March 8, 1978
GURDEV KAUR Vs. RASH BEHARI DAS
September 7, 1978
GUROKESH DEBANGSHI Vs. BIMALENDRA NATH BANERJEE
March 23, 1978
GURUPADA SAHA Vs. STATE OF WEST BENGAL
April 21, 1978
H S KOHLI Vs. UNION OF INDIA
March 28, 1978
H S KOHLI Vs. GENERAL MANAGER CHITTARANJAN LOCOMOTIVE WORKS
April 4, 1978
HARBANSLAL MALHOTRA AND SONS P LTD Vs. COMMISSIONER OF INCOME TAX
November 30, 1978
HARI NATH PODDAR Vs. STATE
March 3, 1978
HARIPADA MONDAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
January 3, 1978
HASIM ABDUL HALIM Vs. SYED ELLAHI BUKSH AND ANOTHER
December 7, 1978
HENRY AH HOE AND ANR. Vs. STATE AND ANOTHER
June 5, 1978
HIMANGSHU SEKHAR JHA Vs. STATE OF WEST BENGAL
November 15, 1978
HIMANGSU SEKHAR JHA Vs. STATE OF WEST BENGAL
November 30, 1978
HIND DEVELOPMENT CORPORATION Vs. INCOME TAX OFFICER
June 1, 1978
HIND GALVANISING & ENGINEERING CO. (P) LTD. Vs. STATE OF WEST BENGAL AND OTHERS
August 31, 1978
HIND TIN INDUSTRIES Vs. STATE
April 28, 1978
HIND WIRE INDUSTRIES LTD Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES
April 4, 1978
HINDUSTAN GAS AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
August 25, 1978
HINDUSTHAN SANITARY WARE AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
March 6, 1978
HIRAK KUMAR GHOSH Vs. JITENDRA KUMAR MANSATA
January 13, 1978
HIRALAL GOENKA P LANDER Vs. state
January 11, 1978
HIRENDRA NATH PODDAR Vs. SHIBENDRA NATH PODDAR
November 17, 1978
HIRENDRA NATH PODDAR Vs. SHIBENDRA NATH PODDAR
November 8, 1978
HIRJI AND CO PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
March 20, 1978
HOPE INDIA LIMITED Vs. MINING AND ALLIED MACHINERY CORPN LTD
March 6, 1978
HRISHIKESH BARIK Vs. STATE OF WEST BENGAL
July 6, 1978
I M THAPAR EXECUTOR TO THE ESTATE OF LATE LALA KARAM CHAND THAPAR Vs. COMMISSIONER OF INCOME TAX
March 29, 1978
IMPERIAL CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
March 7, 1978
IN RE: SAILENDRANATH GHOSE Vs. STATE
June 20, 1978
INCHEK TYRES LTD Vs. UNION OF INDIA
June 21, 1978
INCOME TAX OFFICER "B" WARD Vs. BRITISH PAINTS INDIA LTD
March 6, 1978
INCOME TAX OFFICER "E" WARD Vs. CHANDI PRASAD MODI
March 17, 1978
INCOME TAX OFFICER "F" WARD Vs. EASTERN SCALES PVT LTD
April 6, 1978
INCOME TAX OFFICER A WARD Vs. R L RAJGHORIA
March 16, 1978
INDIAN OVERSEAS BANK LTD Vs. THERMOLITH PRODUCTS PRIVATE LTD
August 30, 1978
INDIAN SCIENTIFIC ACCESSORIES CO PVT LTD Vs. ANIL DEY
June 26, 1978
INDO SWISS TRADING CO Vs. GHATAL STEAM NAVIGATION CO
January 13, 1978
INDRA NATH GUHA Vs. STATE OF WEST BENGAL
November 28, 1978
INDRA SINGH AND SONS PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
July 13, 1978
INSPECTOR CENTRAL EXCISE Vs. BENGAL PAPER MILLS CO LTD
March 21, 1978
ISWAR PURNANANDA MAHADEB JEW Vs. RAM NARAIN KAPOOR
November 16, 1978
J THOMAS AND CO JUTE AND GUNNIES PVT LTD Vs. BENGAL JUTE BALING CO LTD
March 31, 1978
JAGADHATRI BHANDAR AND JAGADHATRI OIL MILLS Vs. COMMERCIAL UNION ASSURANCE CO LTD
September 29, 1978
JAGANNATH PAL Vs. KALIPADA PAL
April 18, 1978
JAGAT JANANI DEBI Vs. JYOTSNA BASU
April 3, 1978
JAHAR LAL MANNA Vs. TARAKESHWAR JEWS SHEBAIT MOHUNT SREEMAT DANDISWAMI HRISHIKESH ASRAM OF TARAKESWAR
March 22, 1978
JEEWANLAL 1929 LTD Vs. COMMISSIONER OF INCOME TAX
March 9, 1978
JEEWANLAL 1929 LTD Vs. INCOME TAX OFFICER
June 2, 1978
JERFAN SK Vs. STATE
November 15, 1978
JESRAJ SUBHACHAND Vs. UNION OF INDIA
July 3, 1978
JHARNA GHOSAL Vs. SATYENDRA PROSAD DHAR
January 31, 1978
JNANADA DEBI Vs. NATH BANK LTD
September 18, 1978
K K GOENKA Vs. SUPERINTENDENT OF CUSTOMS PREVENTIVE
July 25, 1978
K.P. BHASKARAN Vs. R.SEN
August 4, 1978
KAJAL KUMAR PANDEY Vs. STATE OF WEST BENGAL AND OTHERS
January 19, 1978
KALI MOHAN DAS Vs. KALI MOHAN DAS
May 3, 1978
KALIDAS MUKHERJEE Vs. JARI SINGH
January 12, 1978
KALIDAS PAL Vs. SRIPATI M ROYCHOWDHURY
March 22, 1978
KALINATH MUKHERJEE Vs. SANTILATA DEVI
May 26, 1978
KALIPADA GHOSH Vs. DULAL CHANDRA GHOSH
May 23, 1978
KALIPADA MUDI Vs. STATE OF WEST BENGAL AND OTHERS
January 4, 1978
KALYANI BANDOPADHYAY Vs. ANIMA RANI BASU
April 18, 1978
KALYANI SPG MILLS LTD Vs. SHIVA TRADING CO
July 17, 1978
KAMALA DEVI JHAWAR Vs. COMMISSIONER OF INCOME TAX
January 19, 1978
KANAILAL PRAMANIK Vs. PUSPA RANI PRAMANIK
August 30, 1978
KANCHAN LAL SARKAR Vs. CALCUTTA IMPROVEMENT TRUST AND OTHERS
March 3, 1978
KANCHAN LAL SARKAR Vs. IMPROVEMENT OF CALCUTTA
March 8, 1978
KANCHANOOR BHASKAR SHETTY Vs. STATE OF WEST BENGAL AND OTHERS
July 24, 1978
KANCHANOOR BHASKAR SHETTY Vs. STATE OF WEST BENGAL AND OTHERS
February 9, 1978
KANTILAL AND BROS Vs. RAMARANI DEBI
September 7, 1978
KARAMCHAND THAPAR COAL SALES LTD Vs. COMMISSIONER OF INCOME TAX
June 5, 1978
KARTIK CHANDRA JANA Vs. REKHA DAS
March 28, 1978
KARTIK CHANDRA JANA Vs. REKHA DAS
March 14, 1978
KASHINATH DAS Vs. PRAVASH CHANDRA DAS
April 13, 1978
KEDAK NATH GOENKA Vs. SUPERINTENDENT OF CENTRAL EXCISE
August 28, 1978
KEDARNATH GOENKA Vs. SUPERINTENDENT CENTRAL EXCISE
August 22, 1978
KESORAM INDUSTRIES AND COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
February 27, 1978
KHAGENDRA NATH GHOSH Vs. KARUNADHAR KALA
May 30, 1978
KHAITAN AND CO Vs. COMMISSIONER OF INCOME TAX
September 15, 1978
KHANDELWAL BROTHERS PVT LTD Vs. COMMISSIONER OF INCOME TAX
March 13, 1978
KINKAR CHANDRA HAZRA Vs. SUDHIR CHANDRA GHOSAL
July 14, 1978
KRISHNADAS ROY Vs. BASANTA KUMAR SETT AND ANOTHER
February 10, 1978
KULFATAN BIBI Vs. AFUAN SK.
September 1, 1978
KUMARAPURAM GOPAL KRISHNAN ANANTHAKRISHNAN Vs. BURDWAN CUTWA RAILWAY CO LTD
April 4, 1978
L N BIRLA Vs. UNIVERSITY OF CALCUTTA
September 11, 1978
L.N. BIRLA AND OTHERS Vs. UNIVERSITIES OF CALCUTTA AND OTHERS
January 4, 1978
LACHMI DASI Vs. KALIDAS MUKHERJEE
July 21, 1978
LALIT MOHAN CHATTERJEE Vs. TARA PADA BHATTACHARJEE
May 31, 1978
LAXMI NARAYAN PATTAYANAYAK Vs. STATE
May 24, 1978
LIFE INSURANCE CORPORATION Vs. M L DALMTYA AND CO LTD
August 10, 1978
LIFE INSURANCE CORPORATION OF INDIA Vs. SUBKARAN MOHANSARIA
May 5, 1978
LIONAL EDWARDS LTD. AND ANOTHER Vs. LABOUR ENFORCEMENT OFFICER AND OTHERS
September 12, 1978
LUDLOW JUTE COMPANY Vs. APEEJAYP LTD
July 7, 1978
M D MUNDHRA Vs. ASSISTANT REGISTRAR OF COMPANIES
December 1, 1978
M M MEHTA Vs. COMMISSIONER OF INCOME TAX CENTRAL
June 21, 1978
M M THAPAR Vs. COMMISSIONER OF INCOME TAX
March 17, 1978
MADAN MOHAN SAMANTA Vs. STATE
September 19, 1978
MADAN MOHAN VARMA Vs. UNIVERSITY OF CALCUTTA
June 20, 1978
MADURA COATS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
September 1, 1978
MAHALDERAM TEA ESTATE P LTD Vs. D N PRODHAN
March 6, 1978
MAHAMAYA DASSI Vs. COMMISSIONER OF INCOME TAX
February 16, 1978
MAHESHWAR THAKUR Vs. UNION OF INDIA
February 18, 1978
MAHESWAR THAKUR Vs. UNION OF INDIA
February 28, 1978
MAINA DEBI GOENKA Vs. UNION OF INDIA
February 8, 1978
MALCHAND THIRANI AND SONS Vs. COMMISSIONER OF INCOME TAX
December 15, 1978
MANINDRA LAL DATTA Vs. GENERAL MANAGER, EASTERN RAILWAY & ORS.
May 3, 1978
MANTON AND CO LTD Vs. UNION OF INDIA
March 14, 1978
MARCHHIA SAHUN Vs. STATE OF WEST BENGAL
December 4, 1978
MARTIN BURN LTD Vs. COMMISSIONER OF INCOME TAX
February 8, 1978
MAYA CHANDRA Vs. INSPECTOR, MINIMUM WAGES OFFICE
June 5, 1978
MAYA DEBI BANSAL Vs. COMMISSIONER OF INCOME TAX
September 20, 1978
MEHERAN BIBI Vs. SK RAZZAK
May 4, 1978
MESSRS RADHESHYAM SONS P. LTD. & ORS. Vs. CORPORATION OF CALCUTTA & ORS.
November 10, 1978
METAL PRESS WORKS LTD Vs. J K AND SONS
April 28, 1978
MINING, GEOLOGICAL METALLURGICAL INSTITUTE OF INDIA AND OTHERS Vs. SHYAMALESH NATH BHADURI AND OTHERS
April 6, 1978
MIRA DEBI Vs. LILABATI BORAL AND OTHERS
July 19, 1978
MISHRI SHOW Vs. BELUR NIKUNJAMOYEE GADAR INSTITUTION AND OTHERS
April 27, 1978
MOHINI MOHAN DAWN Vs. SRIS CHANDRA HATI
May 11, 1978
MOMIN ALI LASKAR Vs. BEJOY KRISHNA ROY & ORS.
May 29, 1978
MONOMOHAN SAHA Vs. USHARANI GHOSH
August 31, 1978
MOTILAL KALA Vs. HARI GOVIND RAI
June 8, 1978
MRIGANKA MOHAN SUR Vs. COMMISSIONER OF INCOME TAX
July 31, 1978
MRS. ROMA BOSE AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 10, 1978
MUSSADI S S Vs. REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGL
April 12, 1978
N SCIANDRA Vs. COMMISSIONER OF INCOME TAX
June 6, 1978
NABIN MAJHI Vs. TELA MAJHI
July 18, 1978
NAKTALA IRON WORKS Vs. STATE OF WEST BENGAL
February 22, 1978
NAKUL MAHATO Vs. GITA RANI DEY AND ANOTHER
November 8, 1978
NANDA LAL AGARWALLA Vs. RAMESWAR LAL SHARMA
December 4, 1978
NARAHARI DEY Vs. CHANDU HERRAM
February 8, 1978
NARAYAN CH SAHA Vs. JIBAN BALLAV ADDYA
February 2, 1978
NATH BANK LTD Vs. JOGENDRA KUMAR MAJUMDER
September 19, 1978
NATIONAL ENGINEERING INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
March 13, 1978
NATIONAL IRON AND STEEL CO LTD Vs. BANK OF INDIA
July 3, 1978
NATIONAL TOBACCO CO Vs. FIFTH INDUSTRIAL TRIBUNAL
July 12, 1978
NATSIN INDIA PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
August 22, 1978
NEMAI CHANDRA SADHUKHAN Vs. CHHATRAPATI SADHUKHAN
January 5, 1978
NEW INDIA ASSURANCE COMPANY LTD. Vs. SRI RAM MAINI
February 8, 1978
NIHARBALA BANERJEE Vs. STATE
March 7, 1978
NILIMA DAS Vs. CALCUTTA STATE TRANSPORT CORPORATION
July 14, 1978
NILMANI PAKIRA & ANR. Vs. KIRTI BHUSAN BANERJEE & ORS.
February 21, 1978
NIRANJAN MONDAL Vs. STATE AND ANOTHER
February 9, 1978
NIRMAL CHANDRA DUTTA Vs. GIRINDRA NARAYAN ROY
June 20, 1978
NIRMAL CHANDRA DUTTA Vs. GIRINDRA NARAYAN ROY
June 29, 1978
NORTHERN BENGAL JUTE TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
August 30, 1978
NRIPATI NATH DUTT Vs. RAJLAKSHMI BISWAS
March 15, 1978
NRITYA GOPAL NANDI Vs. GOUR MOHAN ADAK
June 2, 1978
NURUDDIN AND BROTHERS Vs. COMMISSIONER OF INCOME TAX
July 20, 1978
OFFICIAL TRUSTEE OF WEST BENGAL Vs. COMMISSIONER OF INCOME TAX
March 3, 1978
OGARHMULL CHOUDHURY AND COMPANY Vs. COMMERCIAL TAX OFFICER AND BUREAU OF INVESTIGATION
May 23, 1978
OIL INDIA LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
April 3, 1978
ONDAL INVESTMENTS CO LTD Vs. COMMISSIONER OF INCOME TAX
February 6, 1978
ORIENT PAPER MILLS Vs. UNION OF INDIA
September 26, 1978
ORIENT TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX
August 25, 1978
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. USHARANI KAR
March 2, 1978
ORISSA MINERALS DEVELOPMENT CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
November 23, 1978
OVERSEARS SCRAP TRADING CORPORATION Vs. SEN RALEIGH LIMITED
August 4, 1978
P C SHARMA AND SONS Vs. COMMISSIONER OF INCOME TAX
August 29, 1978
P R MUKHERJEE Vs. COMMISSIONER OF INCOME TAX
March 2, 1978
PAHARI MATA IRON AND STEEL WORKS PVT. LTD. Vs. A.C. ROY AND OTHERS
November 11, 1978
PAHARPUR COOLING TOWERS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
August 25, 1978
PANCHANAN DEY DECD Vs. COMMISSIONER OF INCOME TAX
April 7, 1978
PANCHANAN HATI Vs. COMMISSIONER OF INCOME TAX
May 12, 1978
PARESH CHANDRA CHATTERJEE Vs. PROBODH CHANDRA MAJUMDAR
June 29, 1978
PARESH CHANDRA HATI Vs. AHITOSH PANDA
April 13, 1978
PARESH NATH DUTTA Vs. DISTRICT CONTROLLER, FOOD AND SUPPLIES AND OTHERS
January 10, 1978
PASUPATI MONDAL Vs. SUBHRANGSU MONDAL
April 28, 1978
PHANI BABU PATHAK Vs. UNION OF INDIA
December 25, 1978
PHANINDRA BIKASH ROY CHOWDHURY Vs. UNION OF INDIA
April 12, 1978
PIONEER SHIPPING CO LTD Vs. COMMISSIONER OF INCOME TAX
August 9, 1978
PIONEER SPRING AND STEEL CONCERN PVT LTD Vs. COMMISSIONER OF INCOME TAX
November 20, 1978
PRABHABATI DAS Vs. R R JONEJA
February 28, 1978
PRAFULLA KR. DUTT Vs. AJIT KR. DATTA
January 10, 1978
PRAFULLA KUMAR GHOSH Vs. STATE
February 24, 1978
PRAKASH TEXTILE AGENCY Vs. COMMISSIONER OF INCOME TAX
July 10, 1978
PRANAB KUMAR MUKHERJEE Vs. YUSUF ALI BHAR
August 16, 1978
PRASANTA KUMAR BOSE AND OTHERS Vs. DIRECTOR OF SECONDARY EDUCATION, WEST BENGAL AND OTHERS
September 14, 1978
PRAVA SUNDARI DEBI Vs. PRATAP CHANDRA DAS
June 19, 1978
PREMIER SUPPLIERS P LTD Vs. COMMISSIONER OF INCOME TAX
July 7, 1978
PRITHWIRAJ BHADANI Vs. STATE
May 12, 1978
PRIYANATH GHOSH Vs. NISHI KANTA SAHA
July 24, 1978
PROBODH KR BAJPAYEE Vs. MOHIT KR BANERJEE
April 25, 1978
PROSAD KUMAR MONDAL Vs. COMMISSIONER OF KRISHNAGORE MUNICIPALITY
March 3, 1978
PROVABATI CHAKRABARTY Vs. SATYENDRA NATH CHATTERJEE AND OTHERS
May 11, 1978
PULAK CHANDRA PAUL Vs. COMMERCIAL TAX OFFICER
April 24, 1978
PULIN KUMAR CHOWDHURY Vs. SACHINDRA MOHAN BOSE AND ANOTHER
April 19, 1978
PURNA CHANDRA GHOSE Vs. DURLAV CHANDRA GHOSH
August 8, 1978
PUSHRAJ PURANMULL Vs. N ROY
January 19, 1978
R R JONEJA Vs. PROVABATI DAS
March 31, 1978
RABINDRA NATH MUKHERJEE Vs. S.R. DAS AND ANOTHER
August 16, 1978
RADHA DASI BASAK Vs. SANTOSH KUMAR GHOSH
June 6, 1978
RADHABALLAV KUNDU Vs. PURNA CHANDRA SINGH
April 10, 1978
RADHEYSHYAM KHETRIWAL Vs. THE STATE OF WEST BENGAL AND OTHERS
November 21, 1978
RADKAPADA JANA Vs. JNANENDRA NATH BOSE
April 4, 1978
RAGHUBIR PRASAD GUPTA Vs. COMMISSIONER OF INCOME TAX
November 28, 1978
RAJ KISHORE SINGH Vs. UNION OF INDIA AND OTHERS
February 15, 1978
RAJANI KANTA HAZRA Vs. JUNIOR LAND REFORMS OFFICER AND OTHERS
February 10, 1978
RAJENDRA NATH MAJHI Vs. TUSTU CHARAN DAS
November 30, 1978
RAJESHWARI BIRLA Vs. WEALTH TAX OFFICER H WARD
May 26, 1978
RAM AWATAR SINGH Vs. KHAJAN SINGH
March 20, 1978
RAM CH SINHA Vs. SM. PROTIVA DUTTA
March 29, 1978
RAM KHELOWN SHAW Vs. SM. KESHARI DEBI (KOIRI)
July 4, 1978
RAM PROSAD GHOSH Vs. HARI NARAYAN LAHA
August 11, 1978
RAMA PROSAD ROY AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
March 29, 1978
RAMANLAL MADANLAL Vs. COMMISSIONER OF INCOME TAX CENTRAL
February 6, 1978
RAMENDRA KRISHNA BOSE Vs. SM. MANJUSHREE BHATTACHARYA
February 7, 1978
RAMESH COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
July 25, 1978
RAMESHWARLAL LOHARIWALLA Vs. COMMISSIONER OF INCOME TAX
February 15, 1978
RANIBALA DAS Vs. KANAILAL SHAW
June 7, 1978
RANJAN KUMAR SAFUI Vs. SM. ASHALATA HAIDAR AND OTHERS
March 15, 1978
RASH MOHAN CHATTERJEE Vs. STATE OF WEST BENGAL
April 3, 1978
RATAN CHAND KHANNA Vs. MAHENDRA KUMAR
February 28, 1978
RAWATMAL HARAKCHAND Vs. COMMISSIONER OF INCOME TAX
March 6, 1978
REFORM FLOUR MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
March 22, 1978
REGISTRAR OF TRADE MARKS Vs. J B WILLIAMS AND CO INC
December 5, 1978
RELIANCE JUTE AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
March 8, 1978
RENUKA DEY CHOWDHURY AND OTHERS Vs. DHARAM CHAND SARDA AND OTHERS
June 2, 1978
RENUKA PACHAL Vs. CHAPA GUHA NEOGI
May 8, 1978
REPRESENTATIVES OF MOUZA ASTI Vs. CHANDU HERRAM
February 8, 1978
RESERVE BANK EMPLOYEES ASSOCIATION Vs. UNION OF INDIA AND OTHERS
August 28, 1978
RITZ CONTINENTAL HOTELS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL II
February 3, 1978
ROMA BOSE Vs. UNION OF INDIA
June 16, 1978
ROSHAN SINGH Vs. STATE
March 1, 1978
ROY AND CO Vs. NANI BALA DEY
August 31, 1978
S B HOUSE AND LAND PVT LTD Vs. COMMISSIONER OF INCOME TAX
February 21, 1978
S K BISWAS Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 19, 1978
S R MISRA Vs. MD AMINUDDIN
January 11, 1978
S.N. GUHA ROY Vs. KANAI LAL PAUL
September 26, 1978
S.S. CHAMARIA Vs. D.K. BHATTACHARJEE AND OTHERS
March 31, 1978
SACHIBALA ROY Vs. STATE OF WEST BENGAL
January 25, 1978
SACHINDRA NATH MAZUMDER Vs. BISTUPADA DAS
July 28, 1978
SADHAN CH KOLEY Vs. DULAL BIBI
January 30, 1978
SADHANA BALA DEBI Vs. LIFE INSURANCE CORPORATION OF INDIA
June 23, 1978
SAGAR BHATTACHARYYA Vs. CHHAYARANI SARKAR
April 28, 1978
SAIYED AHMED Vs. RATAN CHAKLADAR & ORS.
June 20, 1978
SAJJAN KUMAR SARAF Vs. COMMISSIONER OF INCOME TAX
March 10, 1978
SAKTIPADA DEY Vs. UNION OF INDIA
December 13, 1978
SALIL KUMAR MUKHERJEE DURUBENDRA NATH BASU Vs. HINDUSTHAN STEEL LTD
April 7, 1978
SAMARENDRA JANA Vs. BASANTA KUMAR SHIT
January 5, 1978
SANAT KUMAR BURMAN Vs. COLLECTOR BURDWAN
December 7, 1978
SANGAM Vs. COMMISSIONER OF INCOME TAX
February 23, 1978
SANJAY TRADING COMPANY Vs. DAL CHEMICAL N V
February 7, 1978
SANKAR PRASAD KHAN Vs. USHABALA DASI
April 7, 1978
SANKARDAS BANERJEE Vs. NANDA KISHORE AGARWAL
September 26, 1978
SANTIMOY MUKHERJEE Vs. SM NILIMA MUKHERJEE
August 8, 1978
SANTIMOY MUKHERJEE Vs. NILIMA MUKHERJEE
August 9, 1978
SANTOSH KUMAR BISWAS Vs. STATE
March 30, 1978
SARAT CHATTERJEE AND CO Vs. MD KHALIL
December 18, 1978
SARAT KUMAR BARMAN Vs. COLLECTOR BURDWAN
December 12, 1978
SAROJ KUMAR MONDAL MINOR Vs. ANIL KUMAR MONDAL
July 13, 1978
SASHIKANT T MEHTA Vs. STATE OF WEST BENGAL
September 11, 1978
SATISH CHANDRA MAITY Vs. SAILA BALA DASSI
June 2, 1978
SATYA CHARAN DUTTA Vs. SHYAM SUNDAR NANDI
February 3, 1978
SATYA KINKAR MALLICK Vs. THE STATE OF W.B.
June 29, 1978
SATYA NARAYAN TODI Vs. SUREKHA CHOWDHURY
April 17, 1978
SATYANARAYAN RUNGTA Vs. COMMISSIONER OF INCOME TAX
April 13, 1978
SHAHADARA DELHI SAHARANPUR LIGHT RAILWAY COMPANY LTD Vs. UNION OF INDIA
March 28, 1978
SHALIMAR ROPE WORKS LTD. Vs. JUTE CORPORATION OF INDIA LTD.
December 6, 1978
SHAMBHOO PROSAD BAJORIA Vs. UNION OF INDIA
September 4, 1978
SHANKAR INDUSTRIES Vs. COMMISSIONER OF INCOME TAX CENTRAL
March 21, 1978
SHANTI DEVI JALAN Vs. COMMISSIONER OF INCOME TAX
April 18, 1978
SHAW WALLACE AND CO LTD Vs. COMMISSIONER OF INCOME TAX
July 25, 1978
SHEO PRASAD JETHIA Vs. STATE
February 15, 1978
SHEO PRASAD JETHIA AND OTHERS Vs. STATE
February 9, 1978
SHEW KARAN AGARWALLA Vs. SATYANARAIN MANSINKA
June 9, 1978
SHEW KARAN AGARWALLA MUNDHRA BROTHERS Vs. SATYANARAIN MANSINKA
June 8, 1978
SHIA KUMAR DALMIA Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR PREVENTIVE 1
November 8, 1978
SHIB SANKAR DEY Vs. SABITRI DEBI SARAFF
November 24, 1978
SHIBA PROSANNA BANERJEE Vs. MRITYUNJOY KHAN
June 16, 1978
SHIPPING CORPORATION OF INDIA LTD Vs. SEVENTH INDUSTRIAL TRIBUNAL
June 5, 1978
SHIV PRASAD SHARMA Vs. UNION OF INDIA
January 31, 1978
SIBDAS DUTTA Vs. NIRMAL CHANDRA DUTTA
September 11, 1978
SIDDHESWARI COTTON MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
March 1, 1978
SINGHAL BROTHERS P LTD Vs. COMMISSIONER OF INCOME TAX
April 28, 1978
SISIR KUMAR MITRA Vs. COMMISSIONER PRESIDENCY DIVISION
April 12, 1978
SITAL CHOWDHURY Vs. COMMISSIONER OF INCOME TAX
May 4, 1978
SITARAM RICE MILLS Vs. UNION OF INDIA
August 31, 1978
SM. ANNAPURNA MUKHERJEE Vs. SATISH CHANDRA SIKDAR
February 2, 1978
SM. BINAPANI RAY Vs. SM. JYOTIRMOYEE DEVI AND OTHERS
June 23, 1978
SM. ETWARI ORAON AND ANOTHER Vs. SRI AMAL CHANDRA BASU AND ANOTHER
August 10, 1978
SM. RADHA RANI DATTA AND OTHERS Vs. SUBHABRATA MUKHERJEE
December 22, 1978
SOHANLAL RAJGHARIA AND OTHERS Vs. CALCUTTA CHROMOTYPE PRIVATE LTD. AND OTHERS
August 18, 1978
SOORAJMULL NAGARMULL Vs. ASIATIC TRADING CO
January 20, 1978
SRI BHABENDRANTH THAKUR Vs. PARUL BALA DAS AND OTHERS
May 5, 1978
SRI KALIDAS MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
May 24, 1978
SRI SHANKAR KHAN AND OTHERS Vs. SRI KALIPADA ROY AND OTHERS
February 14, 1978
SRI SUSANTA KUMAR MAJUMDAR Vs. CALCUTTA STATE TRANSPORT CORPORATION
April 25, 1978
STANDARD BRANDS LTD Vs. STATE
July 20, 1978
STATE Vs. BENI ISRAIL & ANR.
March 17, 1978
STATE OF ASSAM AND ANOTHER Vs. STRESSCON ENGINEERING CO. (P) LTD.
May 12, 1978
STATE OF W B Vs. MIDNAPORE COMMERCIAL CO LTD
April 5, 1978
STATE OF WEST BENGAL Vs. NIMAI CHAND KUNDU
January 30, 1978
STATE OF WEST BENGAL Vs. JATINDRA NATH ROY
January 13, 1978
STATE OF WEST BENGAL Vs. SATYESH CH LAHIRY
February 9, 1978
STATE OF WEST BENGAL Vs. NEMAI CHAND KUNDU
March 30, 1978
STATE OF WEST BENGAL Vs. KIRAN CHANDRA
April 18, 1978
STATE OF WEST BENGAL Vs. RAM NAGINA DUBEY
July 28, 1978
STATE OF WEST BENGAL Vs. KANAI LAL SAHA
December 19, 1978
STATE OF WEST BENGAL Vs. SMT. JASADORANI MONDAL
December 18, 1978
STATE OF WEST BENGAL AND OTHERS Vs. KISORI MOHAN SAHA AND OTHERS
August 23, 1978
STATE OF WEST BENGAL AND OTHERS Vs. MANIK GOPAL MONDAL
May 29, 1978
STEEL PLANT P LTD Vs. SWASTIKA ALLOY STEEL LTD
April 5, 1978
STEEL PLANT PRIVATE LTD Vs. SWASTIKA ALLOY STEEL LTD
April 13, 1978
STEWARTS AND LLOYDS OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
November 23, 1978
SUBAL CHANDRA GHOSH Vs. STATE OF WEST BENGAL & ORS.
February 16, 1978
SUBHAS CHANDRA KAMALIA Vs. STATE OF WEST BENGAL
September 8, 1978
SUCHANA ROY Vs. PARESH KR. RAY
February 3, 1978
SUDHIR CHANDRA MAITY Vs. STATE OF WEST BENGAL
March 27, 1978
SUDHIR KUMAR SEAL Vs. ASSISTANT REGISTRAR OF COMPANIES
August 8, 1978
SUJATA MAITRA Vs. STATE OF WEST BENGAL
April 10, 1978
SUKUMAR BANERJEE Vs. CHAIRMAN CAL IMPROVEMENT TRUST
January 6, 1978
SUKUMAR CHANDRA Vs. JIBAN KUMAR BASU
April 13, 1978
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. NASINA RANGO RAO
January 10, 1978
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. MAHENDRA SINGH
September 6, 1978
SUPDT AND REMENBRANCJUR OF LEGAL AFFAIRS Vs. N SEEN
August 30, 1978
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MADHABLAL MEHTA
September 21, 1978
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. NASIMA RANGA RAO
January 10, 1978
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MANSUR ALI AND ANR
June 28, 1978
SURAJMALL GOUTI Vs. CONTROLLER OF ESTATE DUTY
March 27, 1978
SURENDRA MOHAN DAS BHOUMICK Vs. STATE OF WEST BENGAL
July 21, 1978
SURENDRA NATH ARORA Vs. SM. PUSPA ARORA
November 20, 1978
SURENDRA NATH SARKAR Vs. MANATAB MONIAN
February 9, 1978
SURENDRANATH NUNDY P LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR EXPORTS
July 24, 1978
SURRENDRA OVERSEAS LTD Vs. COMMISSIONER OF INCOME TAX
August 30, 1978
SURRENDRA OVERSEAS PRIVATE LTD Vs. TOM WILHELMSEN
September 29, 1978
SUSHIL KUMAR LAHIRI Vs. REGISTRAR OF COMPANIES
August 24, 1978
SUTLEJ COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
June 20, 1978
SUTLEJ COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
December 18, 1978
T. ABRAHAM Vs. DEBT PRASAD BHATTACHARYA
June 7, 1978
TALCHAR COALFIELDS LTD Vs. CENTRAL COALFIELDS LTD
May 12, 1978
TARA DEVI GOENKA Vs. COMMISSIONER OF INCOME TAX
March 9, 1978
TARAI TEA CO PVT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
August 16, 1978
TARAKDAS MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
July 26, 1978
TARAPADA HAZARI Vs. REVENUE OFFICER
December 5, 1978
TARAPADA MAJUMDAR Vs. K B GHOSH AND CO
April 10, 1978
TARAPADA ROY Vs. STATE OF WEST BENGAL
January 10, 1978
TARIT KUMAR TALUKDAR Vs. COMMISSIONER OF POLICE AND ANOTHER
December 15, 1978
TATA AIRCRAFT LIMITED Vs. STATE OF WEST BENGAL
April 25, 1978
TEXMACO LTD Vs. STATE BANK OF INDIA
May 12, 1978
THAKURDAS SUREKA CHARITY FUND Vs. COMMISSIONER OF INCOME TAX
July 19, 1978
THE LIFE INSURANCE CORPORATION OF INDIA Vs. THE UNION OF INDIA AND OTHERS
May 31, 1978
THE TITAGHAR JUTE FACTORY CO LTD. Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION W.B. & ORS.
July 10, 1978
TIDE WATER OIL CO INDIA LTD Vs. COLLECTOR OF CUSTOMS
June 15, 1978
TIDE WATER OIL COMPANY INDIA LTD Vs. COLLECTOR OF CUSTOMS
March 27, 1978
TINSUKIA DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
March 16, 1978
TOFAZAL HOSSAIN MRIDHA Vs. SHRI ISWAR RADHA BALLAV JEW AND OTHERS
March 1, 1978
TRIPURA CHARAN CHATTERJEE Vs. STATE OF WEST BENGAL
September 20, 1978
TUBE MILL INDIA P LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
November 10, 1978
TURNER MORRISON AND CO LTD Vs. SHALIMAR TAR PRODUCTS 1935 LTD
December 6, 1978
UNION OF INDIA Vs. GREAT EASTERN SHIPPING COMPANY LTD
May 30, 1978
UNION OF INDIA Vs. CENTRAL GULP STEAMSHIP CORPORATION
July 19, 1978
UNION OF INDIA Vs. COMMERCIAL TAX OFFICER
April 3, 1978
UNION OF INDIA Vs. SIKRI AND SONS
January 16, 1978
UNION OF INDIA Vs. RATANLAL BHAWALKA
January 25, 1978
UNION OF INDIA Vs. SHAMLAL DEY
February 2, 1978
UNION OF INDIA Vs. N K CHOWDHURY
March 8, 1978
UNION OF INDIA Vs. NARESH CHAND GOYAL
February 15, 1978
UNION OF INDIA Vs. RAJ KUMARI NARENDRA KUMARI
February 27, 1978
UNION OF INDIA Vs. M/S. CAMINCO BINANI ZINC LTD.
January 25, 1978
UNION OF INDIA Vs. HARIBHAI VITHALJI SONI
January 19, 1978
UNION OF INDIA (UOI) Vs. LINOTYPE MACHINERY LTD
April 12, 1978
UNITED BANK OF INDIA Vs. P K MUKHERJEE COAL AND AGENCY P LTD
December 22, 1978
UNITED COMMERCIAL BANK LTD Vs. DIRECTOR ENFORCEMENT DIRECTORATE
July 10, 1978
UPPER GANGES SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
August 24, 1978
V G GHAWDA PVT LTD Vs. UNION OF INDIA
March 8, 1978
V R SONTI Vs. COMMISSIONER OF INCOME TAX
August 29, 1978
VABAKKTHA GOPALPILLAI VASUDEVA PILLAI Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD.
September 25, 1978
VALLEY REFRACTORIES PVT LTD Vs. K S GAREWAL
April 7, 1978
VISHNU AGENCIES P LTD Vs. COMMISSIONER OF INCOME TAX
August 28, 1978
VISHNU AGENCIES P LTD Vs. COMMISSIONER OF INCOME TAX
December 6, 1978
VISHNU SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
April 6, 1978
WALDIES LTD Vs. COMMISSIONER OF INCOME TAX
February 24, 1978
WALFORD TRANSPORT LTD. Vs. STATE OF WEST BENGAL AND OTHERS
June 16, 1978
WEST BENGAL DOCK AND PORT MAZDOOR UNION Vs. UNION OF INDIA
May 12, 1978
WIRE MACHINERY MANUFACTURING CORPORATION LTD. Vs. STATE
March 7, 1978
ZULEKHA BEGUM KHATOON Vs. COMMISSIONER OF INCOME TAX
August 10, 1978