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Case Index
Title
Date
A C RAWAL Vs. O P HAJARNIS
March 21, 1978
A J PUNWANI Vs. S V BHOITA
July 25, 1978
A RUKMINIBAI HARIBHAU GHODKE Vs. NARHAR TUKARAM MUDGAL
March 16, 1978
ABDUL KARIM S O ABDUL AZIZ Vs. STATE OF MAHARASHTRA
March 8, 1978
AGARWAL INDUSTRIES Vs. S.D. RANE AND ANOTHER
July 26, 1978
AMRITSINGH SARDARSINGH SURI Vs. KHANDRAO PANDURANG ARYAMANE
December 6, 1978
ANANDA Vs. STATE OF MAHARASHTRA
July 12, 1978
ANANDRAO TOHLUJI BAGADE Vs. NAMDEORAO LALWANJI SONTAKKEY
February 27, 1978
ANANT GOVIND JHARA Vs. MATAJI RAGHUNATHJI RATHOD
March 28, 1978
ANTHONY LOBO Vs. C.M. MERCHANT
July 11, 1978
ANWARBEG LALBEG Vs. SUKDEO NATHU MALI
February 27, 1978
ARUN OIL MILL Vs. COMMISSIONER OF INCOME TAX
July 20, 1978
ARUNODAYA PREFAB Vs. M.D. KAMBLI
November 17, 1978
ASHOK HARIBA MORE Vs. STATE OF MAHARASHTRA
February 9, 1978
ASRAM MARUTI PATHE Vs. A A ADARI
June 12, 1978
ASSUMPCAO RIBEIRO Vs. ELAVIANO BOAVENTURA SALVADOR SILVEIRA
December 7, 1978
AVABA BAJIRAO NIKAM Vs. STATE OF MAHARASHTRA
April 17, 1978
AYURVEDA RASASHALA Vs. SAROJINI N GANDHI
July 7, 1978
B.E.S.T. WORKERS' UNION Vs. P.B. KERKAR
December 16, 1978
B.M.K. INDUSTRIES (P) LTD. Vs. EMPLOYEES' STATE INSURANCE CORPORATION
September 20, 1978
BABAN ALIAS MADHAV DAGADU DANGE Vs. PARVATIBAI DAGADU DANGE
February 9, 1978
BABAN NAIK Vs. UNION OF INDIA
September 22, 1978
BAJIRAO DOMAJI SHREERANG Vs. KASHIRAO AJABRAO DESHMUKH
February 14, 1978
BALKRISHNA BHANUDAS CHILLAL Vs. NARAYANIBAI RAMKRISHNA KUKAL
April 27, 1978
BALKRISHNA KARKERA Vs. K J MISHRA
November 15, 1978
BALKRISHNA MAHADEO DHARKAR Vs. STATE OF MAHARASHTRA
November 7, 1978
BALLARPUR PAPER AND STRAW BOARD MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 14, 1978
BALWANTRAO ANANDRAO RAUT Vs. MOLHARRAO RAJAM DESAI
November 29, 1978
BANABAI Vs. WASUDEO
November 10, 1978
BANWARILAL KEDARNATH PARDESHI Vs. STATE OF MAHARASHTRA
August 17, 1978
BAR COUNCIL OF MAHARASHTRA Vs. COMMISSIONER OF INCOME TAX
August 8, 1978
BARSI MUNICIPAL COUNCIL Vs. SHANKAR IRANA GUNDEL
July 27, 1978
BASAVVA Vs. MOHAMMAD SULTAN WATANGI
June 26, 1978
BAYADABAI Vs. STATE OF MAHARASHTRA
September 4, 1978
BHANUDAS RAMJI LOKHANDE Vs. STATE OF MAHARASHTRA
November 10, 1978
BHARAT BARREL AND DRUM MANUFACTURING CO PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 13, 1978
BHARATIYA ENGINEERING CORPN PRIVATE LIMITED Vs. DESHPANDE R G CIT
November 30, 1978
BHASKAR AYAPPA Vs. STATE OF MAHARASHTRA
June 5, 1978
BHASKARRAO JAGESHWARRAO BUTY Vs. SARU JADHAORAO TUMBLE
February 27, 1978
BHAURAO SHAMRAO BHALME Vs. MAHADEO RAGHU YELEKAR
August 16, 1978
BHAWANIDAS BINANI Vs. COMMISSIONER OF WEALTH TAX
June 27, 1978
BHIWA YESHWANT Vs. REGIONAL DIRECTOR E S I CORP
April 25, 1978
BHOORSINGH PALASINGH Vs. KESUMAL ARATMAL
July 17, 1978
BHUMANNA POSHANNA Vs. R.N. GHANEKAR AND CO.
July 6, 1978
BIRU NANA KOLEKAR Vs. STATE OF MAHARASHTRA
June 19, 1978
BOMBAY FANCY TEXTILES Vs. UNION OF INDIA
December 8, 1978
BOMBAY WOLLEN MILLS PVT LTD Vs. M R BASTIKAR
August 9, 1978
BRADY W H AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
June 30, 1978
C L KAVISH Vs. SARANSINGH PRUTHI
August 23, 1978
C. CHETHANDAS AND CO., NAGPUR Vs. APPELLATE DEPUTY COLLECTOR, NAGPUR AND ORS.
August 30, 1978
C.P. KELKAR AND OTHERS Vs. S.B. GHOTGEKAR AND OTHERS
February 23, 1978
CARAVAN CONTAINERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 4, 1978
CENTURY SPG. AND MFG. CO. LTD. Vs. EMPLOYEES' STATE INSURANCE CORPORATION, BOMBAY
July 14, 1978
CHANDAK AND COMPANY, NAGPUR Vs. DEOKARAN KANAIYALAL
July 18, 1978
CHANDRAKANT MAHADEO TAVALE Vs. STATE OF MAHARASHTRA
October 19, 1978
CHEMICAL INDUSTRIAL AND PHARMACEUTICAL LABORATORIES LTD Vs. A WULFING
September 21, 1978
CHHATRAPATI CHARITABLE DEVASTHAN TRUST Vs. PARISA APPA BHOSKA
November 23, 1978
CHHATRU SHOBRAJ TALERAJ Vs. STATE OF MAHARASHTRA
April 3, 1978
CO OPERATIVE TYPEWRITER SERVICES LIMITED Vs. COMMISSIONER OF INCOME TAX
July 7, 1978
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PHALTON SUGAR WORKS LIMITED
November 17, 1978
COMMISSIONER OF GIFT TAX Vs. MARSHALL J N
August 11, 1978
COMMISSIONER OF GIFT TAX Vs. PREMJI TRIKAMJI JOBANPUTRA
August 16, 1978
COMMISSIONER OF GIFT TAX Vs. EBRAHIM HAJI USUF BOTAWALA
June 20, 1978
COMMISSIONER OF INCOME TAX Vs. BOTTLEWALA D S
June 21, 1978
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL SOLVENTS AND CHEMICALS PVT LIMITED
June 20, 1978
COMMISSIONER OF INCOME TAX Vs. SHAHIBAG ENTREPRENEURS P LIMITED
June 28, 1978
COMMISSIONER OF INCOME TAX Vs. CENTRAL PROVINCES RAILWAYS COMPANY LIMITED
June 28, 1978
COMMISSIONER OF INCOME TAX Vs. RADHESHYAM R MORARKA
June 29, 1978
COMMISSIONER OF INCOME TAX Vs. GOVIND D GOKHALE
June 30, 1978
COMMISSIONER OF INCOME TAX Vs. KAMINI KAUSHAL SMT
June 27, 1978
COMMISSIONER OF INCOME TAX Vs. GAGALBHAI JUTE MILLS PRIVATE LIMITED
July 10, 1978
COMMISSIONER OF INCOME TAX Vs. GOPALDAS T AGARWAL
July 11, 1978
COMMISSIONER OF INCOME TAX Vs. HERBERTSONS PRIVATE LIMITED
July 11, 1978
COMMISSIONER OF INCOME TAX Vs. ARJAN KHIMJI AND CO
July 3, 1978
COMMISSIONER OF INCOME TAX Vs. RALLIWOLF LIMITED
July 17, 1978
COMMISSIONER OF INCOME TAX Vs. KANTILAL SHAH
July 18, 1978
COMMISSIONER OF INCOME TAX Vs. MANGESH J SANZGIRI
July 19, 1978
COMMISSIONER OF INCOME TAX Vs. MODELLA PRIVATE LIMITED
July 19, 1978
COMMISSIONER OF INCOME TAX Vs. ALCOCK ASHDOWN AND COMPANY LIMITED
July 7, 1978
COMMISSIONER OF INCOME TAX Vs. GLOBE THEATRES PVT LIMITED
July 12, 1978
COMMISSIONER OF INCOME TAX Vs. UNITED WIRE ROPES LIMITED
July 14, 1978
COMMISSIONER OF INCOME TAX Vs. BALLARPUR INDUSTRIES LIMITED
June 16, 1978
COMMISSIONER OF INCOME TAX Vs. BANK OF INDIA LIMITED
July 27, 1978
COMMISSIONER OF INCOME TAX Vs. BASSEIN ELECTRIC SUPPLY COMPANY LIMITED
July 25, 1978
COMMISSIONER OF INCOME TAX Vs. VISSONJI SONS AND COMPANY PRIVATE LIMITED
July 25, 1978
COMMISSIONER OF INCOME TAX Vs. TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED
July 26, 1978
COMMISSIONER OF INCOME TAX Vs. SURAT COTTON SPINNING AND WEAVING MILLS PVT LIMITED
July 26, 1978
COMMISSIONER OF INCOME TAX Vs. MURLIDHAR CHIRANJILAL
July 26, 1978
COMMISSIONER OF INCOME TAX Vs. VISHNUDAYAL DWARKADAS
July 20, 1978
COMMISSIONER OF INCOME-TAX Vs. KRISHNAGOPAL MAHESHWARI
August 3, 1978
COMMISSIONER OF INCOME-TAX Vs. BASSEIN ELECTRIC SUPPLY CO.LTD
March 25, 1978
COMMISSIONER OF SALES TAX Vs. FAMOUS CINE LABORATORIES LTD
December 19, 1978
COMMISSIONER OF SALES TAX Vs. ESSO STANDARD EASTERN INC
December 8, 1978
COMMISSIONER OF SALES TAX Vs. RAMKRISHNA KULWANTRAI
November 21, 1978
COMMISSIONER OF SALES TAX Vs. BOMBAY COMPANY PVT LTD
December 14, 1978
COMMISSIONER OF SALES TAX Vs. CHANDRAKANT KESHAV WADKE
November 28, 1978
COMMISSIONER OF SALES TAX Vs. JOY ICE CREAM
April 3, 1978
COMMISSIONER OF SALES TAX Vs. INDIAN OIL CORPORATION LTD
April 3, 1978
COMMISSIONER OF WEALTH TAX Vs. ANURADHA SMT
August 18, 1978
COMMISSIONER OF WEALTH TAX, VIDARBHA Vs. BALLARPUR INDUSTRIES LTD.
June 17, 1978
CONTROLLER OF ESTATE DUTY Vs. MOHD. ISMAIL
April 6, 1978
CONTROLLER OF ESTATE DUTY Vs. KOTAK N H
August 18, 1978
CONTROLLER OF ESTATE DUTY Vs. RAMESH RAJARAM SAKHALKAR
August 17, 1978
CONTROLLER OF ESTATE DUTY Vs. JAISINH GOPALDAS
June 22, 1978
CONTROLLER OF ESTATE DUTY Vs. FATIMABAI H JAMAL SMT
June 21, 1978
COORLA SPINNING AND WEAVING CO. LTD Vs. TRIMBAK NARAYAN DESHMUKH
September 22, 1978
CORPORATION OF THE CITY OF NAGPUR Vs. DATTATRAYA BALKRISHNA NANIWADEKAR
August 11, 1978
D K MAGDUM Vs. S L MAGDUM
August 29, 1978
D K MEHRA Vs. N Y FAZALBHOY
June 20, 1978
DADDO ATMARAM PATIL Vs. RAGHUNATH ATMARAM PATIL SAVANT
February 14, 1978
DALICHAND Vs. STATE OF MAHARASHTRA
April 28, 1978
DATTUDAGA UDAMALE Vs. STATE OF MAHARASHTRA
September 20, 1978
DELTA PRODUCTS PRIVATE LIMITED Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED
September 13, 1978
DELTA PRODUCTS PVT LTD Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD
September 12, 1978
DEOKARAN MOHANLALJI CHANDAK Vs. VISHWESHWAR LAXMAN DABHADE
September 8, 1978
DHIRUBHAI H. AMBANI Vs. DHANPATI THAKERSI
October 20, 1978
DINESH GIJUBHAI MEHTA Vs. USHA DINESH MEHTA
March 7, 1978
DISTRICT JUDGE Vs. PEADER M.
September 12, 1978
DISTRICT JUDGE, PUNE Vs. VASANT SHANKAR MAHAGAONKAR, EX-POLICE PROSECUTOR
September 12, 1978
DOMINGO SANTANA D SOUZA Vs. M R WAGLE TRUST
June 30, 1978
DR. HEMANT DIGAMBAR WAIKAR Vs. THE CHAIRMAN, SELECTION COMMITTEE INDIRA GANDHI CORPORATION MEDICAL COLLEGE, NAGPUR AND OTHERS
March 23, 1978
EMIL WEBBER Vs. COMMISSIONER OF INCOME TAX
June 15, 1978
ESTATE INVESTMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 6, 1978
FLORI RODRIQUES Vs. MAXIE JEROME DANIEL CABRAL
February 16, 1978
FORTUNE FILMS INTERNATIONAL Vs. DEV ANAND
March 14, 1978
G RITA AND CO Vs. CHANDRAKANT HARILAL SHAH
April 26, 1978
G.L. METHWANI Vs. UNION OF INDIA
June 30, 1978
GANESH RANGNATH DHADPHALE Vs. SPECIAL LAND ACQUISITION OFFICER
August 10, 1978
GANGADHAR Vs. STATE OF MAHARASHTRA
January 23, 1978
GHANSHYAM LAXMANRAO Vs. KISHAN JIWANLAL
June 16, 1978
GOPAL KHANDU WANI Vs. VASTA RAMSING FASEPARDHI
March 9, 1978
GORDHANDAS DESAI P LTD Vs. KULKARNI V B ITO
November 23, 1978
GORDHANDAS HARGOVANDAS Vs. COMMISSIONER OF INCOME TAX
August 1, 1978
GOVIND SADASHIV APARAJIT Vs. STATE OF MAHARASHTRA
March 29, 1978
GULANIKAR C A ITO Vs. RAMNARAIN SONS PVT LIMITED
March 2, 1978
H J ARANHA Vs. S H ARANHA
June 23, 1978
H W PENDARKAR Vs. MAHARASHTRA STATE ELECTRICITY BOARD
July 12, 1978
HARGOVIND DHARAMSEY AND CO A FIRM Vs. RUBY AND CO A FIRM
July 21, 1978
HARI KATI BODE Vs. RAMBHAU NARAYAN GADEWAR
August 7, 1978
HASHMATRAI Vs. TARACHAND
April 18, 1978
HASMUKHRAY N DESAI Vs. DEEPCHAND WAGHJI
June 20, 1978
HINDUSTAN TILES CORPORATION Vs. KISANLAL MATAPRASAD AGRAWAL
August 18, 1978
HIRABAI WAMAN LAUD Vs. R N BHATT
June 29, 1978
INAYAT HUSSAIN Vs. UNION OF INDIA
August 4, 1978
INDRAWADHAN KANTILAL Vs. STATE OF MAHARASHTRA
April 19, 1978
ISHWARIBAI HARCHANDRAI HARGUNANI Vs. DE SMET INDIA PRIVATE LIMITED
March 23, 1978
J V DALAL Vs. PLASTPEEL CHEMICALS
June 29, 1978
JACOB HAROLD ARANHA Vs. VERA ARANHA
June 23, 1978
JAGDISH KRISHNA KAPUR Vs. VACHHA AND CO
September 12, 1978
JAGDISHPRASAD KESARMAL SABU Vs. DHARAMDAS THARUMAL HASNANI
September 1, 1978
JANA HANDLOOM WEAVING FACTORY AND FURNITURE SUPPLIERS Vs. LAXMI HANDLOOM FACTORY
November 27, 1978
JANABAI Vs. NARAYAN V JOSHIRAO
August 22, 1978
JASWANTLAL HARJIVANDAS DHOLAKIA Vs. STATE OF MAHARASHTRA
July 14, 1978
JAYA SHEENA SHETTY Vs. STATE OF MAHARASHTRA
February 24, 1978
JAYASHTREE BHASKAR KHAMBATE Vs. STATE OF MAHARASHTRA
April 3, 1978
JERAMA RUBAJI VALVI Vs. STATE OF MAHARASHTRA
June 26, 1978
JOHN JOSEPH KUMMEL Vs. STATE OF MAHARASHTRA
October 19, 1978
JOLLY STEEL INDUSTRIES PVT LTD , POONA Vs. UNION OF INDIA
March 22, 1978
JOSHI AND VARMA Vs. COMMISSIONER OF INCOME TAX
June 30, 1978
JOSHI M R Vs. COMMISSIONER OF INCOME TAX
July 31, 1978
JULIANA MARGARIDA COELHO Vs. MAKARAND SHANKAR PARNAIK
August 31, 1978
KAMAL TUKARAM CHAUDHARI Vs. RAMCHANDRA LAXMAN NAGULDE
February 15, 1978
KAMALAKANT MULLA NAIK Vs. DHARMA DEVBA KALANGUTKAR
December 6, 1978
KAMALAKANT SADASHIV SATPUTE Vs. MADHAV DHONDO ALWANI
November 30, 1978
KAMLABAI KESHAV KAGALE Vs. KESHAV PANDHARINATH KAGALE
August 17, 1978
KANTILAL NANCHAND AND CO Vs. S C ROY ADDL COLLR P C EX BOMBAY
September 12, 1978
KASHIRAM WAMAN THOTAM Vs. SONU GANU THOTAM
July 31, 1978
KESHAV DATTU PATIL Vs. STATE OF MAHARASHTRA
February 8, 1978
KESHEORAO BHIOSANJI NAVALE Vs. STATE OF MAHARASHTRA
June 17, 1978
KEWAL P KASHYAP Vs. J H JAGTIANI
April 11, 1978
KHAJABI CHANDKHAN PATHAN Vs. GULABKHAN JAMALKHAN PATHAN
February 22, 1978
KHAJABI CHANDKHAN PATHAN Vs. GULABKHAN JAMALKHAN PATHAN
August 22, 1978
KHUSHALBHAI HIRABHAI PATEL Vs. NATIONAL GENERAL KAMGAR UNION
December 15, 1978
KISANRAO MADHAVLAL BARTAKKA Vs. NARAYAN DHODI SHETE
March 3, 1978
KISANRAO MADHAVRAO BARTAKKE Vs. NARAYAN DHONDI SHETE
March 28, 1978
KISHAN VITHAL Vs. STATE OF MAHARASHTRA
June 26, 1978
KISHORILAL MAIKULAL JAIS Vs. NAGPUR ELECTRIC LIGHT AND POWER CO LTD
February 27, 1978
KOTHARI AUTO PART MFG P LTD Vs. K R PAWAR
August 8, 1978
KRISHNA A KHASGIWALE Vs. SITARAM L RATHI
October 5, 1978
KUNVERJI NANJI Vs. STATE OF MAHARASHTRA
March 13, 1978
LAKSHMI VISHNU TEXTILE MILLS Vs. P S MAVLANKAR
July 12, 1978
LAXMAN MAHADU Vs. STATE OF MAHARASHTRA
March 13, 1978
LAXMANRAO MADHAVRAO Vs. STATE OF MAHARASHTRA
June 22, 1978
LAXMI VISHNU TEXTILE MILLS LTD Vs. MUNICIPAL CORPORATION OF THE CITY OF SHOLAPUR
July 31, 1978
LAXMIBAI Vs. RAGHUNATH G TANAWADE
May 25, 1978
LAXMIKANT B MULIK Vs. CHANDRIKA P SANGHAVI
February 7, 1978
LEELABAI Vs. STATE OF MAHARASHTRA
August 29, 1978
M A RANGASWAMI Vs. AMIN CHAND PAYARELAL FIRM BOMBAY
March 9, 1978
M R JOSHI H U F Vs. COMMISSIONER OF INCOME-TAX
July 31, 1978
M S MUTHANNA Vs. PARVATI M HEBLE
March 7, 1978
M/S. NAROTTAMDAS BHAU Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, BOMBAY
July 15, 1978
MADHAV VITHAL KUDWA Vs. MADHAVDAS VALLABHDAS
June 30, 1978
MADHAVDAS DWARKADAS Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
December 6, 1978
MADHAVRAO SITARAM KOHALI Vs. STATE OF MAHARASHTRA
February 21, 1978
MADHUKAR YESHWANT PATANKAR Vs. SAVLERAM GOTIRAM TELI
March 1, 1978
MADHUKAR YESHWANTJOSHI Vs. BHIMRAO RAGHUNATH KARANDIKAR
October 20, 1978
MAHANT MADHAVDAS DEVADAS Vs. MATHURADAS MOKTA AND OTHERS
October 18, 1978
MALGONDA BALGONDA Vs. MOTIBAI RAMCHANDRA
August 21, 1978
MALINI GANESH TARLEKAR Vs. HANSRAJ MADHAORAO PATIL
February 14, 1978
MAMAN CHAND RATILAL AGARWAL Vs. JAYSINGH JAIRAM TYAGI
February 18, 1978
MANGALDAS H VERMA Vs. COMMISSIONER OF INCOME TAX
August 9, 1978
MANGRU PALJI Vs. ROBINSONS
June 13, 1978
MANIKA S O RAMCHANDRA Vs. SHAMJI S O SAMBHUJI
March 17, 1978
MANNABI SHAMSI Vs. B.B. GUJRAL
September 19, 1978
MANOHAR GANESH BHAGWAT Vs. DINKAR BALWANT DEODHAR
June 29, 1978
MANUBHAI SOMABHAI SHAH Vs. BIPINCHANDRA JAGMOHANDAS PATIKH
October 4, 1978
MARDICHAND DAYARAM JAIN Vs. STATE OF MAHARASHTRA
February 7, 1978
MARUTI NARAYAN SARDESAI Vs. M/S. SOUTHERN MACHINE INDUSTRIES AND ANOTHER
July 4, 1978
MASTER ARJUN FATCHAND GOVINDANI Vs. BALSHIL GULATI
September 13, 1978
MHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PRABHAKAR KASHINATH PRATE
April 10, 1978
MOHAMAD ISMAIL ANSARI Vs. E S I C BOMBAY
February 7, 1978
MOHAMAD SHAFIQ KHANMOHAMAD Vs. STATE OF MAHARASHTRA
August 19, 1978
MOHAMMAD SHAFI Vs. SHAMIN BANOO
August 10, 1978
MOHAMMAD SHAFIK KHAN MOHAMMAD Vs. STATE OF MAHARASHTRA
August 18, 1978
MOHANSHET PURUSHOTTAM GUJAR Vs. JAYASHRI VASANTRAO MAHAGAONKAR
September 18, 1978
MOHD MUNEER MOHAMMAD HAYAT Vs. YADAV NARAYAN ADKAR
February 8, 1978
MOHD. ISMAIL MOHD. IBRAHIM AND ANOTHER Vs. STATE OF MAHARASHTRA
July 12, 1978
MULRAJ T MORARJI Vs. STATE OF MAHARASTRA
April 17, 1978
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. N L ABHYANKAR
August 30, 1978
MURLIDHAR YADAV PATIL Vs. STATE OF MAHARASHTRA
February 10, 1978
MUSABHAI S O HAJI BILAL Vs. STATE OF MAHARASHTRA
June 23, 1978
MUSTAN KIKABHAI BOHARI Vs. CHIEF CONTROLLING REVENUE AUTHORITY MAHARASHTRA STATE AND
August 18, 1978
N B SHUKLA Vs. BANK OF BARODA
October 12, 1978
NAGPUR HOTEL OWNERS ASSOCIATION Vs. CORPORATION OF THE CITY OF NAGPUR
September 11, 1978
NAJI RAI CHHEDA Vs. STATE OF MAHARASHTRA
March 14, 1978
NAMDEO APPA SADAPHAL Vs. SURPLUS LAND DETERMINATION TRIBUNAL
July 24, 1978
NAMDEO S O LAXMAN MULEY Vs. STATE OF MAHARASHTRA
March 28, 1978
NANIKRAM GOVINDRAM MAKHIJA Vs. SUNITA ALIAS INDIRA NANIKRAM
August 1, 1978
NARAENDRASHINGH GURDITSHINGH Vs. ABDUL GAFUR NABITAL STATE OF MAHARASHTRA
July 5, 1978
NARAYAN PUNO GAUDO Vs. KISHORE TANU CHODANKAR AND ANR.
July 19, 1978
NARAYAN RAJARAM WANI Vs. STATE OF MAHARASHTRA
March 23, 1978
NARAYANDAS HOTCHAND CHANDWANI Vs. STATE OF MAHARASHTRA
November 22, 1978
NARSHIBHAI FAKIRBHAI PATEL Vs. RESERVE BANK OF INDIA
June 13, 1978
NATHUMAL CHANDANMAL AND CO. AND ANOTHER Vs. DAMODAR PRABHAT SHARMA AND OTHERS
April 27, 1978
NATWARLAL PRANBHAI THAKKAR Vs. DWARKADAS B THAKKAR
December 7, 1978
NAVJEEVAN CHIT FUND PRIVATE LIMITED Vs. RUPCHAND BHATIA
September 4, 1978
NETERWALLA D M Vs. COMMISSIONER OF INCOME TAX
July 21, 1978
NORMAN J HAMILTON Vs. UMEDBHAI S PATEL
July 24, 1978
OM RAJNARAIN SHIVPURI Vs. R M PATIL
February 14, 1978
OUDH SUGAR MILLS LTD Vs. UNION OF INDIA AND ANOTHER
November 7, 1978
PADMARAJE R KADAMBANDE Vs. COMMISSIONER OF INCOME TAX
July 28, 1978
PAIKANNA VITHOBA MAMIDWAR Vs. LAXMINARAYAN SUKHDEO DALYA
September 11, 1978
PANDHARINATH KISHTIAH RENGUNTAWAR Vs. DEPUTY DIRECTOR OF ENFORCEMENT FOREIGN EXCHANGE REGULATIONS
October 5, 1978
PANDURANG NARAYAN NATHE Vs. RAMCHANDRA MAROTI JAWARKAR
August 25, 1978
PANDURANG SHIVARAM NARVEKAR Vs. HANSA D SINGH
April 27, 1978
PARSU ANTU BARDESHKAR Vs. TAMAS SHAHU BARDESHKAR
February 16, 1978
PARVEEN DALPATRAI DESAI Vs. GANGAVISHINDAS RIJHARAM BAJAJ
February 9, 1978
PATEL U S Vs. COMMISSIONER OF INCOME TAX
August 8, 1978
PFIZER EMPLOYEES UNION BOMBAY Vs. MAZDOOR CONGRESS BOMBAY
June 19, 1978
POONA CONTRACTORS COOPERATIVE BANK LTD. Vs. DATTATRAYA SHANKARRAO DHUMAL AND ANOTHER
April 24, 1978
PRABHAKAR GANPATRAO POKALE Vs. STATE OF MAHARASHTRA
October 12, 1978
PRABHAKAR VISHNU BHAGWAT Vs. THE STATE
February 16, 1978
PRABHUDAS S THAKKAR Vs. M D SHAH
July 3, 1978
PRADYUT NATWARLAL SHAH Vs. SURYAKANT N SANGANI
April 25, 1978
PRAVEEN DALPATRAI DESAI Vs. GANGAVISHINDAS RIJHARAM BAJAJ
February 8, 1978
PUNJA C DHOTRALE Vs. VITHOBA L DHOTRALE
September 1, 1978
PURSHOTTAM BHAGWANT SULAKHE Vs. SURYAKANT GOPAL SULAKHE
February 10, 1978
PURUSHOTTAM Vs. NAG VASTRA BHANDAR
June 22, 1978
R JAIKRISHNA AND CO Vs. MUNICIPAL CORPORATION OF BOMBAY
April 14, 1978
R M SHAH Vs. BOMBAY PORT TRUST
June 23, 1978
RADADEVI S RATHI Vs. SHANKAR PANDURANG FALLE
August 29, 1978
RADADEVI S RATHI Vs. SHANKAR PANDURANG FALLE
August 30, 1978
RADHAKISHAN SONI Vs. GANGARAM
July 19, 1978
RAICHAND KHUSALCHAND BHANDARI Vs. GOURIHAR V HINGAMORE
April 20, 1978
RAJAB MAHAL CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
December 1, 1978
RAJRUPSINGH RAMDULARSINGH Vs. CHHOTALAL MAKHANLAL
February 9, 1978
RAMA ABA SINGALE Vs. SUMITRABAI
March 31, 1978
RAMA YESHWANT KAMAT Vs. STATE
July 4, 1978
RAMAKANT MADHUSUDAN TIPNIS Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
June 19, 1978
RAMAN LAL NAGJI AND DHIRAJLAL NAGJI Vs. CONTROLLER OF ESTATE DUTY
August 17, 1978
RAMBHAU BHAGWAN DHORE Vs. STATE OF MAHARASHTRA
August 11, 1978
RAMBHAU LAXMAN PINGALE AND ANR. Vs. POONA MUNICIPAL CORPORATION AND ANR.
June 17, 1978
RAMCHAND TALEGA KHURD Vs. ISLAMPUR URBAN CO OP BANK LIMITED
March 10, 1978
RAMGOPAL HAZARIMAL PARIKH Vs. RIKHABCHAND SUMERMAL SURANA
August 29, 1978
RAMJILAL Vs. GULABRAO
July 27, 1978
RAMKRISHAN KULWANTRAI Vs. COMMISSIONER OF SALES TAX
December 1, 1978
RAMKRISHNA BALAJI KIRNAPURE AND OTHERS Vs. D.S. PATIL AND ANOTHER
February 17, 1978
RAMNARAYAN KISANLAL MANIYAR Vs. WAMAN TUKARAM JOSHI
December 21, 1978
RAMRAJSING SADANANDSING CHANDELE Vs. STATE OF MAHARASHTRA
August 19, 1978
RANGA BAPUJI SHINDE Vs. NIVRUTTI BAPURAO PANDE
March 2, 1978
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. BOMBAY METAL AND ALLOYS MFG CO PVT LIMITED BOMBAY
August 24, 1978
RUKMINIBAI RAMVILAS LABOTI Vs. DHANPAL BABURAO HAVALE
March 8, 1978
S RAO OFFICIAL LIQUIDATORAMTEE PROPERTIES PVT LTD Vs. JYOTI ASSOCIATES
March 15, 1978
S SUKMINI ACHI Vs. BANKIMCHANDRA K LODAYA
December 15, 1978
S. RAO Vs. PRABHUDAS S. BUDHWANI
July 24, 1978
SABERA BEGUM Vs. G M ANSARI
December 15, 1978
SADABAI MANIKCHAND BORA Vs. NIVRUTTI VITHOBA TAKALE
March 14, 1978
SADANAND DEVIDAS KAMAT AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
December 5, 1978
SAGUNABAI LAHANU SHENDE Vs. PATRU GOMA LENGURE AND OTHERS
September 4, 1978
SAHEBLAL CHANDBHAI Vs. CHANDANMAL KUNDANMAL
September 11, 1978
SAKAMARI STEEL AND ALLOYS LTD Vs. STATE INDUSTRIAL AND INVESTMENT CORPORATION
August 24, 1978
SAKARCHAND B GUJRATHI Vs. TRIBHUWANDAS LOHANA
April 18, 1978
SAKINABIBI RAJABALI BOHRI Vs. GOPAL HIRU GHARAT
September 22, 1978
SALLITHO ORES LTD Vs. BHIMAPPA CHANDRAPPA DADUGOL
August 3, 1978
SAMBHAJINAGA KOLI Vs. STATE OF MAHARASHTRA
August 16, 1978
SANGLI CITY MUNICIPAL COUNCIL Vs. SHESHYAPPA BALA BOLAJ
March 21, 1978
SANTOSHI TEL UTPADAK KENDRA Vs. DEPUTY COMMISSIONER
July 5, 1978
SATVASHILA Vs. RUKMINI D GATH
November 17, 1978
SERMAN JAGOO Vs. GENERAL MANAGER, WESTERN RLY
December 5, 1978
SHAFIQUE AHMED Vs. JAYANT METALS CORPORATION BOMBAY
April 14, 1978
SHAGWAN SONAJI AMBHURE Vs. STATE OF MAHARASHTRA
September 8, 1978
SHAHUL HAMID ISMAIL SHAHBENDRAY PATEL Vs. R.D. PRADHAN
July 11, 1978
SHAIKH GULAB CHANDU KHATIK Vs. STATE OF MAHARASHTRA
June 15, 1978
SHAMRAO D GOSAVI Vs. BHAU M BUSANE
November 20, 1978
SHAMRAO D GOSAVI Vs. BHAU M BUSANE
November 21, 1978
SHANKAR GOTIRAM KALE Vs. STATE OF MAHARASHTRA
September 11, 1978
SHANKERLAL Vs. STATE OF MAHARASHTRA
June 21, 1978
SHANTINATH S GHONGADE Vs. RAJMAL UTTAMCHAND GUGALE
February 28, 1978
SHARAD SADASHIV MULEY Vs. STATE OF MAHARASHTRA
November 28, 1978
SHARANGDHAR PURSHOTTAM KANHARE Vs. SITARAM MAHADEO DABHOKAR
June 14, 1978
SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED, SANGLI Vs. NARHARI BALKRISHNA TULPULE
June 26, 1978
SHIVA PUNJA JADHAV Vs. STATE OF MAHARASHTRA
June 21, 1978
SHIVAJI KESHAVJI THAKKAR Vs. RANCHODDAS GOKULDAS
June 17, 1978
SHIVLINGAMVA IRAPPA BIRAJDAR Vs. YESHWANTRAO HANUMANTRAO VORPETTI
April 13, 1978
SHRIMANT APPAJI PATIL Vs. STATE OF MAHARASHTRA
June 29, 1978
SHRIPATRAO LIMBAJI KADAM Vs. STATE OF MAHARASHTRA
October 3, 1978
SITABAI RAMCHANDRA JALTARE Vs. MASJID NURUN MOHALLA JINGERWADI
April 24, 1978
SK HASHIM Vs. STATE OF MAHARASHTRA
March 29, 1978
SOFIABEGUM MOHAMMAD SHAIKH Vs. JOSEPH ISRAEL
September 29, 1978
SOPAN TRIMBAK WANI Vs. STATE OF MAHARASHTRA
June 20, 1978
STANDARD BATTERIES LTD Vs. CASINGS (INDIA) PVT. LTD
July 17, 1978
STANDARD BATTERIES LTD Vs. CASINGS (INDIA) PVT. LTD
August 16, 1978
STATE Vs. VINAYAK PANDHARI NATH KOKATE
April 18, 1978
STATE Vs. SHRIKANT MARUTI BARKAT
March 7, 1978
STATE Vs. RATANRAJ GAJRAJ MEHATA RESPONDENT
November 18, 1978
STATE Vs. RAMESH CHANDULAL AND OTHER
April 12, 1978
STATE Vs. SABIR K. DUDHAVALLA
April 12, 1978
STATE Vs. CHANDU LAXMAN KAHAR
April 13, 1978
STATE BANK OF INDIA Vs. KALPAKA TRANSPORT CO PVT LTD
November 17, 1978
STATE OF MAHARASHTRA Vs. PURANCHAND GIRIRAJ AND CO
November 17, 1978
STATE OF MAHARASHTRA Vs. SAHEBA SAINAPPAL KHODVE
November 6, 1978
STATE OF MAHARASHTRA Vs. NARAYAN KISHAN DASARWAR
November 16, 1978
STATE OF MAHARASHTRA Vs. LINGAYYA KARIAPPA
November 27, 1978
STATE OF MAHARASHTRA Vs. PRAKASH
December 1, 1978
STATE OF MAHARASHTRA Vs. VASANT LAXMAN KALE
December 1, 1978
STATE OF MAHARASHTRA Vs. JANARDHANRAMCHANDRA HORWANKAR
October 18, 1978
STATE OF MAHARASHTRA Vs. NARAYAN SHRINIVAS CHEPE
August 17, 1978
STATE OF MAHARASHTRA Vs. MOTILAL DATTU PRASAD
August 11, 1978
STATE OF MAHARASHTRA Vs. SHAMJI PREMJI SHAH
August 11, 1978
STATE OF MAHARASHTRA Vs. HARIRAM HAMBARRAM
August 19, 1978
STATE OF MAHARASHTRA Vs. SHRIRAM HOTEL
July 26, 1978
STATE OF MAHARASHTRA Vs. ABDUL KADAR ISMAIL PAWASKAR
July 25, 1978
STATE OF MAHARASHTRA Vs. ABDUL BEG SANDU BEG MUSALMAN
July 21, 1978
STATE OF MAHARASHTRA Vs. RAMDAYAL RAMCHANDRA BANGAD
July 19, 1978
STATE OF MAHARASHTRA Vs. SHRIRAM
July 31, 1978
STATE OF MAHARASHTRA Vs. AJIT MANEKLAL CHOKSEY
August 7, 1978
STATE OF MAHARASHTRA Vs. NIZAMUDDIN HAJI MOHAMMAD KASAM
June 21, 1978
STATE OF MAHARASHTRA Vs. HANSRAJ GANGAJI
July 18, 1978
STATE OF MAHARASHTRA Vs. BABAN CHATURBHUJ CHAVAN
July 17, 1978
STATE OF MAHARASHTRA Vs. BASHIR AHMED S O MOHAMAD OSMAN
July 18, 1978
STATE OF MAHARASHTRA Vs. SHRINIVAS SUBRAO SHENVI
July 15, 1978
STATE OF MAHARASHTRA Vs. SAKHARAM RAGHUNATH DANGE
April 12, 1978
STATE OF MAHARASHTRA Vs. SHAIKH MAQBUL ABDUL QADAR
April 12, 1978
STATE OF MAHARASHTRA Vs. MAHABOOB VAZIRSAHEB SHAIK
April 12, 1978
STATE OF MAHARASHTRA Vs. RATANLAL JUGALAL AGRAWAL
April 12, 1978
STATE OF MAHARASHTRA Vs. RAGHUNATH SHANKAR TORSE
April 19, 1978
STATE OF MAHARASHTRA Vs. BOXUMAL JIYANDMUL GANGWANI
April 18, 1978
STATE OF MAHARASHTRA Vs. ANDERSON FINN KAY OVE
April 25, 1978
STATE OF MAHARASHTRA Vs. JOHN SALVADOOR LOBO
April 26, 1978
STATE OF MAHARASHTRA Vs. B K MEHTA
June 18, 1978
STATE OF MAHARASHTRA Vs. DATTATRAYA NARAYAN MANDAVKAR
June 17, 1978
STATE OF MAHARASHTRA Vs. DNYANOBA BHIKOBA DAGADE
June 12, 1978
STATE OF MAHARASHTRA Vs. RAMJI DEVSHI
June 12, 1978
STATE OF MAHARASHTRA Vs. CHHAGAN NATH RANE
August 11, 1978
STATE OF MAHARASHTRA Vs. DAMODHAR S/O TUKARAM AND ANOTHER
November 18, 1978
STATE OF MAHARASHTRA Vs. SHANTILAL JAMNADAS THAKKAR
October 7, 1978
STATE OF MAHARASHTRA Vs. DHANNAJI KACHARE
July 27, 1978
STATE OF MAHARASHTRA Vs. MALLU S/O. RAMA GADGEWAR
September 4, 1978
STATE OF MAHARASHTRA Vs. KORAGA AND ANOTHER
August 18, 1978
STATE OF MAHARASHTRA Vs. POPAT LAL RATANSI SHAH AND OTHERS
August 17, 1978
STATE OF MAHARASHTRA Vs. SHESHANARAYAN
January 8, 1978
STATE OF MAHARASHTRA Vs. REWATIPARSAD MENDURAM AGARWAL AND OTHERS
October 16, 1978
STATE OF MAHARASHTRA Vs. ANNA MURLIDHAR DHAVALE
November 17, 1978
STATE OF MAHARASHTRA Vs. PANDU SUKA PORADE
June 27, 1978
STATE OF MAHARASHTRA Vs. SHAIKH IDDO S.K. ILLAHIBUX AND ANOTHER
April 12, 1978
STATE OF MAHARASHTRA Vs. P.M. MUIDDIN AND ABDUL RAHAMAN MOHAMMED
November 9, 1978
STATE OF MAHARASHTRA Vs. LAXMARI NARAYAN HEGADE AND OTHERS
November 18, 1978
STATE OF MAHARASHTRA Vs. NARAYAN DEVRU SHANBHAG
November 23, 1978
STATE OF MAHARASHTRA Vs. SHRIDAYAL CHOTHARAM AND OTHERS
February 16, 1978
STATE OF MAHARASHTRA Vs. RANJITBHAI BABUBHAI SURATWALLA
December 18, 1978
STATE OF MAHARASHTRA Vs. BAPURAO BABURAO DIKLE
February 24, 1978
STATE OF MAHARASHTRA Vs. GULABSINGH
February 17, 1978
STATE OF MAHARASHTRA Vs. YASHWANTRAO DATTATRAYA RANANAVARE
February 10, 1978
STATE OF MAHARASHTRA Vs. KISAN RUPAJI GHATAL
February 28, 1978
STATE OF MAHARASHTRA Vs. KACHARADAS D. BHALGAR
July 10, 1978
STATE OF MAHARASHTRA Vs. VISHWAS SHRIPATI PATIL
April 4, 1978
STATE OF MAHARASHTRA Vs. JAWAHARLAL SHAMLAL UJAWANE
June 15, 1978
STATE OF MAHARASHTRA Vs. RASIKLAL K. MEHTA
February 15, 1978
STATE OF MAHARASHTRA Vs. SAMPAT TABAJI GANGURDE
December 31, 1978
STATE OF MAHARASHTRA Vs. KASHINATH DAGADU SANAP
October 12, 1978
STATE OF MAHARASHTRA MOHAMAD ISMAIL MOHAMED IBRAHIM Vs. STATE OF MAHARASHTRA RAMKARAN GANPATLAL SHARMA
July 12, 1978
STATEOF MAHARASHTRA Vs. YESHWANT PANDU BHAVAR
July 28, 1978
STATEOF MAHARASHTRA Vs. MANIK CHIMANDAS
January 1, 1978
SUBHADRABAI DIGAMBAR GODSE Vs. BHAU MAHADU BAGANE
November 20, 1978
SUKHDEO KRISHNA KADAM Vs. STATE OF MAHARASHTRA
August 23, 1978
SUSHILABAI VASUDEO JAEEL Vs. M.S. DILLON
October 19, 1978
TAHERALI MULLA IBRAHIM BOHRI Vs. MUNICIPAL COUNCIL, AKOLA
March 4, 1978
TAHERBHAI ABDULALLI Vs. NAGINDAS GOKULDAS SARAF
August 2, 1978
TANA HANDLOOM WEAVING FACTORYAND FURNITURE SUPPLIERS Vs. LAXMI HANDLOOM FACTORY
October 27, 1978
TATA HYDRO ELECTRIC POWER SUPPLY CO LTD Vs. MUNICIPAL COMMISSIONER OF GREATER BOMBAY
June 13, 1978
TECHNI-GLASS LIMITED Vs. UNION OF INDIA
November 26, 1978
TEKSONS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
July 28, 1978
TELSTER ADVERTISING PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
July 7, 1978
THE EMPLOYEES STATE INSURANCE CORPORATION Vs. SHREE SITARAM MILLS LIMITED
February 13, 1978
THE STATE Vs. HINDURAO D. PATIL
July 19, 1978
THE STATE Vs. PURSHOTTAM BABURAO PANDE
November 24, 1978
THE STATE Vs. VITHALRAO ASHROBA BETKAR
November 24, 1978
THE STATE Vs. THAKARDAS JEEVANDAS SHAH
November 10, 1978
THE STATE Vs. RAJARAM HARI PATIL
July 17, 1978
THE STATE Vs. JUDIOMAL SANGATMAL LALU
April 19, 1978
THE STATE Vs. TUKARAM GOPAL KURDE
April 12, 1978
THE STATE Vs. MISHRILAL DHANRAJ PARIKH AND OTHERS
April 13, 1978
THE STATE Vs. LAXMAN JADHAV
August 18, 1978
THE STATE Vs. SURESH SHRIRAM GUDE AND OTHERS
April 17, 1978
THE STATE Vs. PUKHRAJ CHIMANLAL JAIN
July 5, 1978
THE STATE Vs. MOHAN RAMCHANDRA VERNEKAR
August 10, 1978
THE STATE Vs. DAWOODBHAI VALLABHAI
November 24, 1978
THE STATE Vs. PRAKASH AMRUTLAL SHAH
October 18, 1978
THE STATE OF MAHARASHTRA Vs. VRAJ LAL P. SHAH AND OTHERS
December 19, 1978
THE STATE OF MAHARASHTRA AND ANOTHER Vs. PARMESHWARAN MAJJERI KASTURIRANGA IYER AND OTHERS
February 6, 1978
TIGRANIA STEEL CORPORATION Vs. UNION OF INDIA
December 22, 1978
TRUSTEES OF THE PORT OF BOMBAY Vs. NATWARLAL PAREKH
July 20, 1978
TRUSTEES OF THE PORT OF BOMBAY Vs. JAYANTILAL L GANDHI
March 16, 1978
TRUSTEES OF THE PORT OF BOMBAY Vs. P D KARANDIKAR SALES TAX OFFICER A WARD UNIT III BOMBAY
November 27, 1978
TUKARAM PUNJU KOLI Vs. STATE OF MAHARASHTRA
February 8, 1978
TUKARAM RAGHO MATI Vs. RADHABAI
March 4, 1978
TULSIDAS KILACHAND Vs. BOMBAY BUILDINGS REPAIRS RECONSTRUCTION BOARD AND
June 23, 1978
U K ROLLER FLOUR MILL Vs. INDUSTRIAL COURT, MAHARASHTRA, NAGPUR
March 30, 1978
UDESHI K T Vs. COMMISSIONER OF INCOME TAX
June 30, 1978
UNION BANK OF INDIA Vs. SALES TAX OFFICER ENFORCEMENT BRANCH GREATER BOMBAY
March 31, 1978
UNION OF INDIA Vs. ELPHINSTONE SPINNING AND WEAVING MILLS CO LTD
January 20, 1978
UNION OF INDIA Vs. INDIA GEM HOUSE
January 12, 1978
URMILA SMT Vs. CONTROLLER OF ESTATE DUTY
June 22, 1978
VASANT ABAJI MANDKE Vs. STATE OF MAHARASHTRA
October 4, 1978
VASANT INVESTMENT CORPORATION LTD Vs. STATE OF MAHARASTRA
October 16, 1978
VASANT KESHAV KOLVANKAV Vs. RUKHMINIBAI
April 20, 1978
VASANT MANGA MAHAJAN Vs. BABURAO BHIKANNA NAIDU
July 31, 1978
VEGOILS P LIMITED Vs. N G CHITALE
November 27, 1978
VENKATRAO NARAYANRAO AMBEKAR Vs. ALMA SUGAR MILLS
August 10, 1978
VIDARBHA MILLS BERAR LIMITED, ACHALPUR Vs. COLLECTOR OF CENTRAL EXCISE, NAGPUR AND ORS
January 1, 1978
VINAYAK PURUSHOTTAM KALANTRE Vs. VIKRAM BALWANTRAO DESHMUKH
July 19, 1978
VITHAL MOTIRAM Vs. STATE OF MAHARASHTRA
June 21, 1978
VITHALDAS GIRDHARIDAS Vs. SHELAR B L JUDICIAL MEMBER ITAT
December 16, 1978
VITHALRAO MAROTRAO AWADHUT Vs. RATNAPRABHA AWADHUT
March 8, 1978
VITHOBA S O BALWANT GOND Vs. STATE OF MAHARASHTRA
August 18, 1978
WAZIRKHAN SHERKHAN Vs. PROPRIETOR, MS. SHRIKRISHNA GYANODAYA COTTAGE INDUSTRIES, NAGPUR
December 8, 1978
WESTERN INDIA OIL DISTRIBUTING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 3, 1978
YASHWANTLAL DHIRAJLAL CHOTAI Vs. JAGANNATH MARUTI BHUSARI
September 19, 1978
YESHWANT GANPAT KHOT Vs. ANUSAYABAI ANNA KHOT
July 28, 1978
YUSUF SARDAR NIYAMATULLA MOMIN Vs. STATE OF MAHARASHTRA
August 17, 1978