Case Index

Title
Date
A A NATHAN Vs. UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY
February 3, 1978
A ANNAMALAI Vs. SARASWATHI AMMAL
March 23, 1978
A BOAKE ROBERTS AND COMPANY INDIA LIMITED [NOW BUSH BOAKE ALLEN INDIA LIMITED ] Vs. BOARD OF REVENUE COMMERCIAL TAXES CHEPAUK MADRAS 5
January 6, 1978
A C PAUL Vs. TAX RECOVERY OFFICER
April 10, 1978
A K A CT V CT MEENAKSHISUNDARAM CHETTIAR Vs. A K A CT V CT VENKATACHALAM CHETTIAR
October 22, 1978
A M NANJAN Vs. MADRAS STATE ELECTRICITY BOARD
January 23, 1978
A M P S MUTHUSWAMY Vs. REVENUE DIVISIONAL OFFICER NAGAPATTINAM
August 3, 1978
A N RANGANATHA NAIDU Vs. SENTHAMARAI
April 27, 1978
A R BROTHERS Vs. GOVERNMENT OF TAMIL NADU
February 8, 1978
A RAMIAH NADAR Vs. SECRETARY MINISTRY OF FINANCE
September 15, 1978
A. PARTHASARATHY AND ANR. Vs. THE MANAGEMENT OF STANDARD MOTORS PRODUCTS OF INDIA LTD. AND ANR.
November 16, 1978
A. SRUVLI BABU Vs. STATE OF TAMIL NADU AND ANOTHER
April 20, 1978
A.K. VAVALLEVVAI MARICAIR DHARMAM, REPRESENTED BY A.K.V. AHAMED MARICAIR SOLE AND MANAGING TRUSTEE Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE COLLECTOR
November 1, 1978
A.K.A.CT. V.C.T. MEENAKSHISUNDARAM CHETTIAR Vs. A.K.A.CT.V.C.T. VENKATACHALAM CHETTIAR
December 22, 1978
A.M. GANDHISAN Vs. AYYASAMI
March 7, 1978
A.N.N.K. MOHAMED KASIM AND ORS. Vs. ALAGAN AND ORS.
September 14, 1978
ABDUL MOHAMMED Vs. ARUMUGHAM PILLAI
September 27, 1978
ABDUL RAHIM AND ANOTHER Vs. THE STATE BY THE CHIT REGISTRAR, NAGAPATTINAM
November 7, 1978
ABDUL RAHIMAN ROWTHER, SON OF VAPRIYA KHIYA ROWTHER Vs. KOMALATHAMMAL, WIFE OF C.V. RAJAGOPALACHARIAR
July 26, 1978
ABDUL RAHMAN S Vs. COMMISSIONER OF WEALTH TAX
April 11, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VICTORIA TECHNICAL INSTITUTE
April 12, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. TRICHY STEEL ROLLING MILLS LIMITED
June 27, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SUBRAMANIA CHETTIAR S RM PL
June 30, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. WHEEL AND RIM COMPANY OF INDIA LIMITED
February 4, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VELLORE ELECTRIC CORPORATION LIMITED
February 6, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHEIK MOHIDEEN K S
February 2, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ANAMALLAIS BUS TRANSPORTS P LIMITED
January 30, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAMBAL PRIVATE LIMITED
January 30, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KARUPPAN CHETTIAR P L
February 1, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NAMMALVAR NAIDU P AND SONS
January 20, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KANAKAMMAL SMT V
January 23, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PROGRESSIVE FINANCIERS
January 16, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. B M S P LIMITED
March 13, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHANKAR AND CO
February 17, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA HIRE PURCHASE ASSOCIATION
February 17, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BRAKES INDIA LIMITED
February 22, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHITRA SAGAR
December 4, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. THYAGASUNDARA MUDALIAR
December 6, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADRAS FERTILISERS LIMITED
December 7, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS Vs. TRICHY STEEL ROLLING MILLS LIMITED
January 27, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS Vs. K S SHEIK MOHIDEEN
February 2, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS Vs. WHEELER CLUB LIMITED
February 4, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS- Vs. P L KARUPPAN CHETTIAR
February 1, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS-I Vs. S RM PL SUBRAMANIA CHETTIAR
June 30, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX-I Vs. P NAMMALVAR NAIDU AND SONS
January 20, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX-I Vs. V KANAKAMMAL
January 23, 1978
AGATHEESWARAR AND PRASANNA VENKATESA PERUMAL DEVASTHANAM BY ITS HEREDITARY TRUSTEE R. VALLIAMMAL Vs. VARADA REDDY AND ANR.
March 15, 1978
ALAMELU ALIAS CHINNAKANNAMMAL AND ORS. Vs. MANICKKAMMAL
December 12, 1978
AMEENA BIBI ALIAS SAHEBZADI AND ORS. Vs. THE ASSISTANT COMMISSIONER OF URBAN LAND TAX AND ANR.
August 14, 1978
AMINA BIVI Vs. ABDUL JABAR
July 17, 1978
AMIRJAN SAHEB Vs. SYED KHADER
February 1, 1978
ANNAMALAI Vs. ABITHAKUJAMBAL
June 15, 1978
AR N SOLACHI ACHI Vs. LIFE INSURANCE CORPORATION OF INDIA
September 13, 1978
ARUMUGHA GOUNDER Vs. KANNAMMAL AND ANR.
July 26, 1978
ARUMUGHAM Vs. ARUMUGHAM
October 25, 1978
ARUMUGHAM AND OTHERS Vs. ARUMUGHAM
October 26, 1978
ARUNACHALAM RM Vs. CONTROLLER OF ESTATE DUTY
March 13, 1978
ARUNAGIRI CHETTIAR S Vs. THIRD INCOME TAX OFFICER
January 17, 1978
ARUPPUKOTTAI SRI JAYA VILAS P Vs. K N KARUPPIAH
March 7, 1978
ASI BAI Vs. GOMATHI
March 13, 1978
ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS II Vs. PRITHAM SINGH
October 17, 1978
AUROFOOD PRIVATE LIMITED Vs. UNION OF INDIA
February 8, 1978
AYYASAMY GOUNDER Vs. KESAVAMOORTHY AND OTHERS
January 24, 1978
B NATHMALL VAID Vs. STATE OF TAMIL NADU
November 2, 1978
B R SUNDARAM Vs. COMMISSIONER OF INCOME TAX
January 30, 1978
B SEETHARAMA PILLAI Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
April 12, 1978
B SESHAMMA Vs. COMMISSIONER OF INCOME TAX
March 30, 1978
B.N. ANANTHACHARY AND ANR. Vs. MOHAN RAM AND ORS.
August 10, 1978
BABUBHAI PATEL AND ANR. Vs. MADAVI PATEL AND ANR.
March 21, 1978
BAKOLA PHARMACEUTICAL COMPANY Vs. THE UNION OF GOVERNMENT OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF HEALTH AND FAMILY PLANNING AND U.D., GOVERNMENT OF INDIA AND ANR.
January 6, 1978
BALAIYANANDHA NADAR Vs. VALAGURUSAMI KOIL AT KOMMADIKOTTAI
July 7, 1978
BALAKRISHNA GOUNDER Vs. V.A. VADIVEL MUDALIAR AND ANR.
December 22, 1978
BALAKRISHNA TAWKER AND ANR. Vs. SHANMUGHAVALLI AND ANR.
October 24, 1978
BHAGAVATHI VILAS CIGAR CO Vs. LABOUR COURT
February 23, 1978
BHARAT ELECTRONICS LTD Vs. AMERICAN EXPORT ISBRANDSEN LINES INCO MADRAS
August 19, 1978
BHERU INDUSTRIES Vs. THE GOVERNMENT OF INDIA, REPRESENTED BY THE JOINT SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND BANKING
September 19, 1978
BINNY LIMITED AND ORS. Vs. UNION OF INDIA (UOI)
December 5, 1978
BINNY LIMITED MADRAS Vs. SUPERINTENDENT CENTRAL EXCISE GULNDY
September 20, 1978
BLAZE AND CENTRAL P LIMITED Vs. COMMISSIONER OF INCOME TAX
June 30, 1978
BOJRAJ TEXTILE MILLS LIMITED Vs. THE ELECTRICAL INSPECTOR AND ORS.
November 6, 1978
BOMBAY HARDWARE SYNDICATE Vs. COMMISSIONER OF INCOME TAX
February 14, 1978
BUHARI SONS (P) LTD Vs. PROVIDENT FUND INSPECTOR
July 25, 1978
C CHENNAIYA NAIDU Vs. PANCHAYAT BOARD VENUKADATHAMPATTI
April 4, 1978
C HAJEE ABDUL KHALIQUE SAHIB AND COMPANY Vs. STATE OF TAMIL NADU
October 23, 1978
C. ABDUL SALAM Vs. A.A. JALEEL AND ORS.
September 22, 1978
C. PALANISAMI CHETTI Vs. MURUGANNA GOUNDER
February 20, 1978
C. RAMAMURTHI Vs. KARUPPASAMI AND ORS.
September 1, 1978
C.A. GALIAKOTWALA AND CO. (P.) LTD., BY ITS MANAGING DIRECTOR Vs. KANDASAMY SPINNING MILLS BY PARTNER I.K.K. MUNIRAJAH
July 20, 1978
C.D. GOPINATH Vs. GORDON WOODROFFE AND COMPANY (MADRAS) PVT. LTD.
October 5, 1978
C.G. RAMANATHAN Vs. COMMISSIONER, CORPORATION OF MADRAS
January 18, 1978
C.K. RAMASWAMY, SECRETARY TO GOVERNMENT, LEGISLATIVE COUNCIL DEPARTMENT Vs. G. VASANTHA PAL AND ANR.
August 29, 1978
C.M.K. RAMU MUDALIAR Vs. KANTHAMANI NATARAJAN AND ANR.
July 5, 1978
C.S. NARAYANASWAMI IYER Vs. NARAYANA SARMA
December 21, 1978
CALCUTTA CHEMICAL COMPANY LIMITED Vs. UNION OF INDIA
March 2, 1978
CHEMICAL ENTERPRISES P LTD Vs. K P KRISHNAN
March 31, 1978
CHENGAYYA Vs. M V SWAMINATHA MUDALIAR
March 3, 1978
CHERAN TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS
March 27, 1978
CHERAN TRANSPORT CORPORATION LIMITED Vs. ADDL COMMISSIONER FOR WORKMENS COMPENSATION
November 16, 1978
CHIDAMBARAM CHETTIAR Vs. PERIYASAMY CHETTIAR
April 10, 1978
CHINNA THEVAR Vs. GNANAPRAKASI AMMAL
January 18, 1978
CHRISTINAMARY STELLA Vs. VIJAY SIDDHARAJ
September 7, 1978
CLAN LINE STEAMERS LTD Vs. GORDON WOODROFFE AND CO MADRAS PVT LTD
November 6, 1978
COMBINED INDUSTRIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
April 4, 1978
COMMISSIONER OF GIFT TAX Vs. SHANMUGAM G
February 4, 1978
COMMISSIONER OF GIFT TAX Vs. PAPPATHI ANNI
December 18, 1978
COMMISSIONER OF GIFT TAX TAMIL NADU-I Vs. G SHANMUGAM
February 4, 1978
COMMISSIONER OF INCOME TAX Vs. NARASIMHAN G
March 30, 1978
COMMISSIONER OF INCOME TAX Vs. STANDARD TRIUMPH MOTOR COMPANY LIMITED
March 14, 1978
COMMISSIONER OF INCOME TAX Vs. INLAND AGENCIES PRIVATE LIMITED
March 3, 1978
COMMISSIONER OF INCOME TAX Vs. THIAGARAJAN S S
March 8, 1978
COMMISSIONER OF INCOME TAX Vs. GORDHANDAS MOOLCHAND
March 8, 1978
COMMISSIONER OF INCOME TAX Vs. FOMRA BROTHERS
February 14, 1978
COMMISSIONER OF INCOME TAX Vs. DORAISAMI NAIDU R AND SONS
February 24, 1978
COMMISSIONER OF INCOME TAX Vs. BHASKARAN NAIR V K DR
June 20, 1978
COMMISSIONER OF INCOME TAX Vs. PRATAP M P
December 6, 1978
COMMISSIONER OF INCOME TAX Vs. MIR MOHAMED ALI
November 29, 1978
COMMISSIONER OF INCOME TAX AND ORS. Vs. M. RAMALINGAM AND ANR.
October 20, 1978
COMMISSIONER OF INCOME TAX II Vs. R DORAISAMI NAIDU AND SONS
February 24, 1978
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. V K BHASKARAN NAIR
June 20, 1978
COMMISSIONER OF INCOME TAX TAMIL NADU-I Vs. G NARASIMHAN DECD BY LRS
March 30, 1978
COMMISSIONER OF INCOME TAX-II Vs. S S THIAGARAJAN
March 8, 1978
COMMISSIONER OF WEALTH TAX Vs. J K K ANGAPPA CHETTIAR
February 15, 1978
COMMISSIONER OF WEALTH TAX Vs. THAYARAMMAL V
February 3, 1978
COMMISSIONER OF WEALTH TAX Vs. KUMARI KAVITHA GOENKA
June 13, 1978
COMMISSIONER OF WEALTH TAX Vs. SHANMUGHA KESARI S P
November 22, 1978
COMMISSIONER OF WEALTH TAX Vs. VANAVARAYAR M K S
December 18, 1978
COMMISSIONER OF WEALTH TAX II Vs. M K S VANAVARAYAR
December 18, 1978
COMMISSIONER OF WEALTH TAX TAMIL NADU Vs. V THIRUVENGADATHAN INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
February 3, 1978
COMMISSIONER OF WEALTH TAX TAMIL NADU IV Vs. S P SHANMUGHA KESARI
November 22, 1978
CONTROLLER OF ESTATE DUTY Vs. LEELAVATHI DEVI SMT
November 21, 1978
CONTROLLER OF ESTATE DUTY MADRAS Vs. LEELAVATHI DEVI MADRAS
November 21, 1978
CRITERION PUBLICITY PRIVATE LTD. Vs. GOLDEN PLASTICS A FIRM OF MERCHANTS BY ITS PARTNERS
April 24, 1978
D. NAGALAKSHMI AND OTHERS Vs. KALIMUTHU PADAYACHI AND OTHERS
January 18, 1978
D. RAMASWAMI Vs. STATE OF TAMIL NADU
March 6, 1978
D.V. DOMA SAH Vs. N.C. BALASUBRAMANIAN
February 27, 1978
DEEPCHAND KHERAJMAL BY PARTNER D. RAMCHAND Vs. UNION OF INDIA (UOI) OWNING SOUTHERN RAILWAY BY ITS GENERAL MANAGER, MADRAS AND ANR.
February 1, 1978
DEIVASIGAMANI GOUNDER Vs. AUTHORISED OFFICER LAND REFORMS ERODE
March 1, 1978
DEPUTY COMMISSIONER C T COIMBATORE Vs. INDIAN REFRIGERATION INDUSTRIES PRIVATE LIMITED
December 15, 1978
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. SHANMUGA ESTATE
February 13, 1978
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE 2 Vs. NEW AJANTHA WINES
October 18, 1978
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. ADAM AND COMPANY
June 19, 1978
DOLLAR COMPANY MADRAS Vs. JOINT SECRETARY MINISTRY OF FINANCE
August 22, 1978
DOULAT SHINANDAR Vs. P. KARUNA BAI
March 10, 1978
DR. BALAGURU Vs. THE GOVERNMENT OF TAMIL NADU REPRESENTED BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT AND ANR.
August 17, 1978
DURAISAMI MUDALIAR Vs. RAMASAMI CHETTIAR AND ANR.
December 5, 1978
DWARAKADOSS GOVERDHANDOSS AND SOW GANGABAI MEMORIAL Vs. PADMAVALLI THAYORAMMAL
March 8, 1978
E I D PARRY INDIA LIMITED Vs. STATE OF TAMIL NADU
November 14, 1978
E P RAMAKRISHNAN Vs. V BASHYAM ACHARI
January 30, 1978
E S I C Vs. BHARAT PULVERISING MILLS P LTD
October 17, 1978
E.V. GANAPATHI IYER AND ANR. Vs. V. VENUGOPAL (DIED) AND FIVE ORS.
December 8, 1978
EMPLOYEES STATE INSURANCE CORPORATION Vs. SPENCER AND CO LTD
March 31, 1978
EXECUTIVE ENGINEER CONSTRUCTION Vs. K J VERGHESE
September 20, 1978
FATHIMA BIVI AND ORS. Vs. BHAVASA MARACAIR AND ORS.
April 12, 1978
G LOGANAYAKI Vs. MOOLANGUDI CHIT FUNDS PRIVATE LIMITED
February 2, 1978
G T VENKATASAMY REDDI Vs. STATE OF TAMIL NADU
September 4, 1978
G VASANTHA PAI Vs. C K RAMASWAMY
July 5, 1978
G. JAGADESH CHANDRAN Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.
September 11, 1978
G. JYOTHEMANY NAGAR Vs. UNION OF INDIA (UOI), REPRESENTED BY THE DIRECTOR OF ENFORCEMENT
September 27, 1978
G.P. GOVINDARAJULU Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE COLLECTOR
December 14, 1978
GANESAN Vs. MADURAL ASARI AND ANOTHER
July 12, 1978
GENERAL SECRETARY NATIONAL AND GRINDLAYS BANK EMPLOYEES UNION Vs. I KANNAN
March 27, 1978
GEORGE HARRIS Vs. UNION OF INDIA UOI
November 3, 1978
GORDON WOODROFFE AND CO MADRAS P Vs. C D GOPINATH
March 21, 1978
GORDON WOODROFFE AND COMPANY MADRAS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
March 13, 1978
GOVINDACHARI Vs. STATE
March 15, 1978
GOVINDARAJ Vs. S I OF POLICE MADUKKUR, PATTUKOTTAL TALUK
March 8, 1978
GOVINDASAMI PADAYACHI AND ORS. Vs. KALYANASUNDARAM
November 24, 1978
GULAM MOHIDEEN M Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
January 6, 1978
GURUSWAMI CHETTIAR Vs. SUBRAMANIAM
February 22, 1978
GYANCHAND SHANTILAL JAIN Vs. UNION OF INDIA REPRESENTED BY THE ASSISTANT COLLECTOR OF CENTRAL EXCISE (PREVENTIVE DEPARTMENT, MADRAS)
July 13, 1978
H L NANTHA Vs. T C RAMALINGAM PILLAI
February 24, 1978
H N HABIB AND BROS Vs. LABOUR COURT
April 17, 1978
HAJIA AIYSHA NACHIAR KALVI ARAKKATTALAI BY ITS TRUSTEE HAJIA S.M.I. AYISHA NACHIAR Vs. STATE OF TAMIL NADU REPRESENTED BY COLLECTOR OF THANJAVUR
December 14, 1978
HARRIS Vs. S I OF POLICE, KUZHITHURAI
November 6, 1978
HIDAYATHULLA Vs. BALASUBRAMANIAM
September 27, 1978
HUSSAIN AYSA NACHIAL AND ORS. Vs. VEMBU AMMAL
June 19, 1978
IBRAHIM FATHIMA Vs. MOHAMED SALEEM
August 3, 1978
IN RE : R DAYALAN AND ORS Vs. STATE
February 27, 1978
IN RE: A.I. GEORGE Vs. STATE
August 10, 1978
IN RE: ARUNACHALA MUDALIAR Vs. STATE
December 1, 1978
IN RE: K. DHANABAL Vs. STATE
September 22, 1978
IN RE: P J SOMON AND OTHERS Vs. STATE
July 7, 1978
IN RE: RAMAKRISHNAN Vs. STATE
September 14, 1978
IN RE: SESURAJ AND OTHERS Vs. STATE
September 22, 1978
IN RE: SUDUKATTAN ALIAS ARUMUGAM Vs. STATE
February 25, 1978
IN RE: VEERAPPAN AND OTHERS Vs. STATE
November 13, 1978
INCOME TAX OFFICER Vs. FAGOOMAL LAKSHMI CHAND
July 3, 1978
INDIA LEATHER CORPORATION P LTD Vs. COMMISSIONER OF INCOME TAX
January 30, 1978
INDIA LEATHER CORPORATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 14, 1978
INDIA MOTOR PARTS AND ACCESSORIES LIMITED Vs. COMMISSIONER OF INCOME TAX
April 4, 1978
INDIAN AIRLINES Vs. W B CORREYA
July 3, 1978
INDIAN OIL CORPORATION LTD. Vs. DISTRICT TRANSPORT OFFICER AND ANR.
October 25, 1978
INTERNATIONAL COTTON TRADERS TATABAD COIMBATORE Vs. P NARAYANASWAMI
July 6, 1978
JAGANNATHAN BY NEXT FRIEND ANDAL AMMAL Vs. SUNDARI ALIAS NALLAMMAL AND ORS.
October 18, 1978
JAIHIND ROADWAYS, A PROPRIETORY CONCERN, REPRESENTED BY PROPRIETOR MR. VAIDYA Vs. CHELLARAMA GARMENTS (P) LTD., A PRIVATE LTD., CO., REPRESENTED BY ITS POWER OF ATTORNEY AGENT, NEW INDIA ASSURANCE COMPANY LTD. AND
October 24, 1978
JAMEELA BEEVI Vs. SHEIK ISMAIL
June 13, 1978
JAYALAKSHMI AMMAL Vs. LAKSHMI AMMAL
January 12, 1978
JAYANTHI TALKIES DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX
July 3, 1978
JONAS WOODHEAD AND SONS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 20, 1978
K KHAJA MOHIDEEN Vs. K MUHAIDEEN BATCH
July 21, 1978
K KRISHNAN Vs. S AYYATHURAI
February 6, 1978
K KRISHNAN NAIR Vs. GOVT OF TAMIL NADU
February 23, 1978
K MOHAMMAD HUSSAIN RECEIVER OF ESTATE OF M D T KUMARASWAMI MUDALIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
January 4, 1978
K. KRISHNAM Vs. MUNUSAMY
January 12, 1978
K. KRISHNASWAMI PILLAI Vs. THE KUMBAKONAM CITY UNION BANK LTD. AND ORS.
April 6, 1978
K. KUTTYA NADAR Vs. K. KUMARESWARAPERUMAL AND ORS.
December 7, 1978
K. MUNUSWAMI GOUNDAR Vs. PERUMAL AND ORS.
July 26, 1978
K. RAJAGOPALAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSIONE, ANNASALAI, MADRAS BY ITS SECRETARY AND OTHERS
January 12, 1978
K. SUBRAMANIAM Vs. UNITED BANK OF INDIA THROUGH ITS DEPUTY GENERAL MANAGERE, (ADMINISTRATION)
February 3, 1978
K. VENGOPALAN Vs. THE SECRETARY TO GOVT. COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT, MADRAS
March 2, 1978
K.A. SUBRAMANIAN Vs. COMMISSIONER, THE REGIONAL PROVIDENT FUND TAMIL NADU AND PONDICHERRY STATES AND ANOTHER
August 23, 1978
K.P. NALLA GOUNDAR Vs. P. RAMASWAMY AND ORS.
July 7, 1978
K.R. CHAKRAPANI Vs. P.G. GENGAMMAL
April 25, 1978
KANDASWAMY GOUNDER & ANOTHER Vs. SINNA GOUNDER & OTHERS
April 12, 1978
KANYALAL CHANDRAKUMAR Vs. UNION OF INDIA (UOI) REPRESENTED BY THE JOINT SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND INSURANCE
April 17, 1978
KARMEGA KONE Vs. UDAYAR KONE AND ORS.
December 1, 1978
KARUMBAYIRAM Vs. THE FOOD INSPECTOR, THIRUVAIYARU
November 17, 1978
KARUPPA KUDUMBAN Vs. AROKIAM SERVAI
July 14, 1978
KARUPPUSAMI GOUNDER Vs. PALANISWAMI GOUNDER
November 22, 1978
KASTHURI Vs. RAMASAMY
November 28, 1978
KATHIRESAN YARN STORES Vs. STATE OF TAMIL NADU
April 11, 1978
KESAVALU NAIDU Vs. JANAKIRAMA NAIDU
April 25, 1978
KESAVAN Vs. STATE OF TAMIL NADU
April 7, 1978
KODAIKANAL MOTOR UNION P LTD Vs. SRINIVASA ROADWAYS MADURAI
April 15, 1978
KOODAPPAN Vs. KOTHAI ALIAS KOTHAI NACHIARAMMAL
November 21, 1978
KRISHNASWAMY REDDIAR Vs. MUTHU REDDIAR
September 22, 1978
KRISHNASWAMY REDDY AND ANOTHER Vs. STATE BY SUB-INSPECTOR OF POLICE, POLICE OUT POST TIRUPATHUR, NORTH ARCOT DT
July 24, 1978
KUPPURAMA MUDALIAR Vs. STATE OF TAMIL NADU
August 24, 1978
KUTTIAMMAL Vs. CONTROLLER OF ESTATE DUTY
March 13, 1978
LAKSHMAN AND OTHERS Vs. ELLAMMAL AND OTHERS
June 19, 1978
LAKSHMANA CHETTY Vs. M S ASKAR AHMED
January 23, 1978
LAKSHMI AMMAL Vs. THE SPECIAL TAHSILDAR (LA.) MISCELLANEOUS SCHEME
December 19, 1978
M A R ARUNACHALAM CHETTIAR AND COMPANY Vs. STATE OF TAMIL NADU
June 21, 1978
M ARUMUGAM PILLAI Vs. K S KULLAPPAN
August 9, 1978
M C DURAISWAMI Vs. SAKTHI SUGARS LIMITED
June 14, 1978
M GOPAL Vs. S M MUTHIAH KONAR
February 7, 1978
M GOPAL PONDITHER Vs. DISTRICT MAGISTRATE-CUM-COLLECTOR OF CHINGLEPUT AND
March 21, 1978
M GULAM MOHIDEEN Vs. COMMISSIONER OF AGRICULTURAL INCOME-TAX BOARD OF
January 6, 1978
M JALALUDDIN Vs. SYED IBRAHIM AND ANOTHER
February 27, 1978
M M ABBAS BROTHERS Vs. CHETHANDAS FATHECHAND
June 21, 1978
M VISWANATHAN Vs. COMMISSIONER OF INCOME TAX MADRAS I
March 7, 1978
M. ABDUL MALICK Vs. RIZWANA BEGUM AND ANOTHERS
November 8, 1978
M. BALASUBRAMANIAN AND ANR. Vs. PANDIA NADAR FIRM, REPRESENTED THOUGH ONE OF ITS PARTNERS RAJATHIAMMAL
March 14, 1978
M. DURAISWAMI ACHARI Vs. PAVUNAMMAL
August 24, 1978
M. GANESAN Vs. N.P. RENGASAMY
August 29, 1978
M. KUNJITHAPATHAM AND ORS. Vs. THE THIRUVILAIYATTAM VILLAGE CO-OPERATIVE AGRICULTURAL CREDIT SOCIETY BY ITS SECRETARY AND ANR.
August 11, 1978
M. MASTHAN ROWTHER AND ORS. Vs. SULAIKA BEEVI (DEAD) AND ORS.
November 10, 1978
M. PONNUSWAMY Vs. V.K.T. PERIASAMI PILLAI AND ANR.
November 6, 1978
M. SARASWATHI ACHI Vs. CHITRALAYA PICTURES PVT. LTD.
October 23, 1978
M. THAMILMANI Vs. THE SUB COLLECTOR, MANNARGUDI & ORS.
June 13, 1978
M.A.R. ARUNACHALAM CHETTIAR & CO Vs. STATE OF TAMIL NADU
May 21, 1978
M.K.S. GOPALAKRISHNA CHETTIAR AND ANR. Vs. N. SANKARAMOORTHY AND ORS.
July 26, 1978
M.S. MANI Vs. K.N. VELAYUDHAM CHETTIAR
November 9, 1978
M.S. NARAYANA IYER Vs. A.C.A. FUNDS, PALAYAMKOTTAI AND ORS.
January 27, 1978
M/S. BANWARILAL AND COMPANY Vs. M/S. SUNDARAM SPINNING MILLS
February 25, 1978
M/S. MAYAVARAM FINANCIAL CORPORATION LIMITED, KARAIKAL REPRESENTED BY ITS FOREMAN R. KALYANASUNDARAM Vs. THE REGISTRAR OF CHITS, KARAIKAL
September 22, 1978
MADRAS FERTILIZERS LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS I
December 7, 1978
MADURA COATS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TIUNELVELI
April 3, 1978
MANAGEMENT OF COIMBATORE PIONEER B MILLS Vs. PRESIDING OFFICER LABOUR COURT
November 17, 1978
MANAGEMENT OF W.S. INSULATOR OF INDIA LTD. Vs. MOHAMED MOOSA AND ANR.
March 21, 1978
MARIMUTHU GOUNDER Vs. RAMASWAMY GOUNDER
September 11, 1978
MD HUSSAIN SAIT Vs. CONTROLLER OF ESTATE-DUTY
April 4, 1978
MEENAKSHIAMMAL AND OTHERS Vs. INSPECTOR OF POLICE, HASTHAMPATTI AND ANOTHER
September 18, 1978
MILL STORES PRIVATE LIMITED Vs. UNION OF INDIA
March 6, 1978
MOHAMED ABDUL KADER MARICAIR Vs. STATE OF PONDICHERRY
December 22, 1978
MOHAMED ABDUL KADER MARICIAR ALIAS M.M. MARICAIR, REPRESENTED BY POWER OF ATTORNEY AGENT, IDRIS MARICAIR Vs. THE STATE OF PONDICHERRY, REPRESENTED BY ITS CHIEF SECRETARY
February 22, 1978
MOHAMED HANIF Vs. SALEEMA AND ORS
September 14, 1978
MOHAMED YUSUF ALU ABBAS Vs. A. KUPPU KONAR AND OTHERS
November 22, 1978
MOHAMMAD HUSSAIN SAIT Vs. CONTROLLER OF ESTATE DUTY
April 4, 1978
MOHANDASS AND ORS. Vs. HAJI ABDULLAH SAIB
March 30, 1978
MONEYS TRANSPORTS TIRUCHIRAPALLI Vs. TANJORE CO-OPERATIVE MARKETING FEDERATION LTD
June 15, 1978
MUTHUKRISHNAN V Vs. COMMISSIONER OF WEALTH TAX
February 24, 1978
N MAHAMOOD HAJEE, PARTNER, NEO RANGA VILAS, MADRAS Vs. COMMISSIONER OF POLICE, EGMORE, MADRAS
June 23, 1978
N MOHAMOOD HAJEE Vs. COMMISSIONER OF POLICE
April 25, 1978
N MOHANLAL Vs. COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM MADRAS 5
March 15, 1978
N RAMAMOORTHY Vs. NELLAI METAL ROLLING MILLS P LIMITED
February 14, 1978
N SHANTILAL Vs. A SANKARASUBHA MUDALIAR
January 9, 1978
N V LAKSHMANAN CHETTIAR Vs. STATE OF TAMIL NADU
April 10, 1978
N V P PANDIAN Vs. M M ROY
February 6, 1978
N. PREMA ALIAS RUKMANI AMMAL Vs. THE RECORD OFFICER AND SPECIAL TAHSILDAR, (TENANCY RECORDS) AND ORS.
April 26, 1978
N. SRINIVASAN Vs. V.N. RAMASAMY CHETTIAR AND ANR.
January 11, 1978
N. SUBBANNA Vs. N. SESHAGIRI RAO AND ANR.
September 28, 1978
N.A. PERIANNA CHETTIAR (DIED) AND ORS. Vs. SOORA RADHAKRISHNA CHETTI AND ORS.
April 7, 1978
N.K. AHAMMED Vs. THE MADRAS STATE HOUSING BOARD AND ANR.
March 23, 1978
N.S. BALASUBRAMANIAM Vs. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT AND ANR.
March 9, 1978
N.S. RAMALINGAM Vs. THE MAHATMA GANDHI TUBERCULOSIS SANATORIUM, SENGIPATTI, BY ITS CHAIRMAN, THE COLLECTOR OF THANJAVUR
March 23, 1978
NAGAPATTINAM PERMANENT FUND LIMITED BY ITS SECRETARY Vs. N. THIRUNAVUKKARASU MUDALIAR
August 24, 1978
NATESA REDDIAR Vs. SARADHAMBAL
December 6, 1978
NATIONAL MATCH WORKS SIVAKASI Vs. S T KARUPPANNA NADAR DIED
April 15, 1978
NAZIRUDDEEN Vs. P A ANNAMALAI
June 23, 1978
NELLAI COTTON MILLS (P ) LTD Vs. EXECUTIVE OFFICER, OFFICE OF TOWN PANCHAYAT
November 10, 1978
NELLAYAPPAN SASTHA AND BROS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 12, 1978
NEW HORIZON SUGAR MILLS PRIVATE LIMITED PONDICHERRY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE PONDICHERRY
August 19, 1978
NEYVELI LIGNITE CORPORATION LTD Vs. J SATAGOPAN
December 15, 1978
NOOHU PATHUAMMAL Vs. UMMATHU AMEENA
January 3, 1978
OFFICIAL LIQUIDATOR MADRAS OILS AND FERTILISERS PRIVATE LIMITED Vs. G SHANMUGHAM
February 9, 1978
OPERATIVE SOCIETY MALAYADI VANNIYUR P O KANYAKUMARI DIST Vs. SECRETARY MULTI PURPOSE CO PRESIDING OFFICER LABOUR COURT MADURAI
November 10, 1978
ORIENT TOOLS AND GAUGES LIMITED MADRAS Vs. ASSISTANT COLLR CUSTOMS HOUSE MADRAS
April 3, 1978
P KRISHNAMURTHI Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE I D O SHIVAKASI
March 28, 1978
P MOORTHY Vs. A R KOTHANDARAMAN
March 14, 1978
P MUTHU PILLAI Vs. STATE OF TAMIL NADU
April 27, 1978
P V MOHAMMED GHOUSE Vs. STATE OF TAMIL NADU
January 5, 1978
P. LACHIRAM Vs. K.N. KUMARESAN
November 16, 1978
P. SRINIVASA THEVAR Vs. S. RAJAM IYER
February 27, 1978
P.M. KUPPA SAH Vs. RAJARAM SAH
November 10, 1978
P.M. RAJAGOPALAN Vs. MOHANAN AND ORS.
April 7, 1978
PALANISWAMI Vs. GUNDU PALANI AND OTHERS
April 28, 1978
PANCHALAI AMMAL Vs. MUTHULAKSHMI AMMAL
February 2, 1978
PANTHANAM AMMAL AND ORS. Vs. K. SRINIVASA AYYANGAR AND SONS THROUGH ONE OF ITS PARTNERS S. KRISHNASWAMY
April 20, 1978
PAPPAYAMMAL Vs. ARUMUGHAM
January 30, 1978
PAPPU AMMAL Vs. LAB CHEMICALS
January 27, 1978
PAPPU REDDIAR S Vs. COMMISSIONER OF GIFT TAX
February 7, 1978
PATTURAJU AND OTHERS Vs. THE STATION HOUSE OFFICER, OOMANGALAM
August 11, 1978
PAVADAI ALIAS SELVARAJ CHETTIAR Vs. CHINNADURAI PADAYACHI AND ANOTHER
November 24, 1978
PAVUNAMBAL Vs. RAMASWAMY AND ANR.
August 24, 1978
PECHIAMMAL Vs. PUNNAIVANAN CHETTIAR
January 17, 1978
PEDDANAICKENPALAYAM CO-OPERATIVE AGRICULTURAL BANK Vs. GOVERNMENT OF TAMIL NADU
November 21, 1978
PEER MOHAMED Vs. STATE
March 22, 1978
PERIASAMI THEVAR Vs. NAMASIVAYAM PILLAI
April 5, 1978
PERIASWAMI GOUNDER Vs. NACHIMUTHU MUDALIAR
February 2, 1978
PERIYAKARUPPAN Vs. SOLOMON
August 4, 1978
PONNUSWAMI GOUNDER Vs. RAMA BOYAN
April 24, 1978
PREMIER COTTON SPINNING MILLS LIMITED Vs. DISTRICT AGRICULTURAL OFFICER
March 21, 1978
R BALAKRISHNAN Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE VELLORE
September 22, 1978
R DAYALAN Vs. STATE
July 27, 1978
R LAKSHMINARAYANA REDDIAR Vs. COMMISSIONER OF INCOME TAX
December 4, 1978
R M SUBBIAH Vs. N SANKARAN NAIR
July 13, 1978
R MAHALINGAM Vs. G PADMAVATHI AND ANOTHER
January 27, 1978
R NARASIMHACHARI Vs. ANDALAMMAL DIED
March 1, 1978
R RADHA Vs. C R GOVINDARAJULU
April 19, 1978
R. DORAIRAJAN Vs. SAMINATHAN
April 11, 1978
R. KALYANAKRISHNAN Vs. AUTHORISED OFFICER (LAND REFORMS)
December 15, 1978
R. RENGASWAMY IYENGAR Vs. POSTMENS CO-OPERATIVE CREDIT SOCIETY, THROUGH ITS PRESIDENT AND ANR.
April 27, 1978
R. THILLAI GOVINDAN, PROPRIETOR, SRI R. KANNAN LORRY SERVICE Vs. V. KARUPPASAMY AND ORS.
April 3, 1978
R.J. MEHTA AND CO. REPRESENTED BY ITS PARTNERS Vs. PROOTAM SINGH
November 29, 1978
R.M. CHINNIAH Vs. N.P.P.S. NATARAJA NADAR FIRM AND ORS.
September 4, 1978
R.M.S. JAYARAM Vs. A. NARAYANAN AND ORS.
December 12, 1978
RAGHAVA MUDALIAR M Vs. COMMISSIONER OF GIFT TAX
January 31, 1978
RAGHAVAN Vs. NAGAMMAL
April 26, 1978
RAGHURAM TEXTILES Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
December 15, 1978
RAJAGOPALASWAMI TEMPLE Vs. B. RAJARAMAN
September 7, 1978
RAJAH SIR M.A. MUTHIA CHETTIAR Vs. R.M. MURUGAPPAN AND ORS.
September 4, 1978
RAJALAKSHMI AMMAL AND ANR. Vs. S.S. PIRAMANAYAGAM PILLAI
August 17, 1978
RAJAMMAL Vs. SENGAVA NAICKER
April 26, 1978
RAJARATHNAM Vs. ANANTHA NARAYANAN
February 27, 1978
RAJASEKARAN AND ORS. Vs. NAGARATHINAMMAL AND ORS.
February 15, 1978
RAJENDRAN Vs. RAJAMBAL AMMAL
April 10, 1978
RAJYAM PICTURES Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 30, 1978
RAM AND COMPANY Vs. STATE OF TAMIL NADU
August 22, 1978
RAMAIAH THEVAR Vs. SHANMUGAVEL THEVAR AND ORS.
July 19, 1978
RAMALINGAM AND ANOTHER Vs. THE FOOD INSPECTOR, NAGAPATTINAM MUNICIPALITY, NAGAPATTINAM
September 28, 1978
RAMANUJALU NAIDU Vs. THE SECRETARY PAKKAM CO-OPERATIVE AGRICULTURAL ANK LTD. AND TWO ORS.
August 1, 1978
RAMASWAMY PILLAI AND OTHERS Vs. INSPECTOR OF POLICE, VELLUR, NAMMAKKAL TALUK, SALEM DISTRICT AND OTHERS
October 24, 1978
RAMASWAMY UDAYAR Vs. PONNIAH PILLAI AND ANOTHER
March 29, 1978
RAMU REDDY AND ANOTHER Vs. A.K. SAMPATH REDDY AND ANOTHER
February 25, 1978
RANGANATHAN Vs. RANGANATHAN
March 14, 1978
RAVINDRA FINANCE Vs. YAANAI TOBACCO CO
April 27, 1978
REETHALAMMAL Vs. K. ARUMUGHAM PILLAI AND ORS.
February 3, 1978
REGIONAL DIRECTOR ESIC Vs. M M RUBBER CO P LIMITED
October 6, 1978
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, MADRAS Vs. FREEDOM PRESS
January 17, 1978
RENGANATHA IYER Vs. PAKIRIA PILLAI
April 25, 1978
ROCKWELD ELECTRODES INDIA LIMITED Vs. K C VIJAYAN
August 1, 1978
RUBKA FRUIT PRODUCTS PVT LTD Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUNDS AND FAMILY PENSION FUND
February 24, 1978
S DURAISWAMI NADAR Vs. ADDITIONAL SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
January 19, 1978
S G R SUBRAMANIA IYER Vs. COMMISSIONER OF INCOME TAX
March 13, 1978
S LEELAVATHI Vs. N DURAIRAJ
February 10, 1978
S NESAMONY NADAR Vs. NIDALAM GOVERNMENT HIGH SCHOOL IMPROVEMENT COMMITTEE
March 8, 1978
S SETHURATNAM Vs. M MUTHIAH
March 2, 1978
S VAIDYANATHASWAMI Vs. COMMISSIONER OF INCOME TAX
March 7, 1978
S. ALAGHIA DOSS, OFFICIATING SUPERINTENDENT Vs. THE DIRECTOR GENERAL, POST AND TELEGRAPHS ORS.
December 13, 1978
S. GOPALASWAMI Vs. A.B.M. NAGAMIAH
April 3, 1978
S. KRISHNAN Vs. ARUNA AND ASSOCIATES
October 24, 1978
S. LAKSHMINARAYANAN Vs. THE SECRETARY TO THE GOVT. OF TAMIL NADU DEPARTMENT OF COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS, MADRAS
February 17, 1978
S. MUTHUVEL Vs. MURUGESAN PILLAI ALIAS BALASUBRAMANIA PILLAI AND ORS.
November 2, 1978
S. SHANKAR KUMAR Vs. J. RAMACHANDRAN
December 15, 1978
S.C. BASAPPA Vs. JUMNADOSS ALSO KNOWN AS JUMNADOSS MANICKCHAND
October 6, 1978
S.K. YESUDASAN Vs. A. GRANT
February 5, 1978
S.R. RAJASEKHARAN Vs. R. NOOKKANDI AND ORS.
September 20, 1978
S.T. KANNABIRAN Vs. AUTHORISED OFFICER, LAND REFORMS
January 17, 1978
S.V.A. KARUPPANNA THEVAR, JAYALAKSHMI VILAS TRANSPORT Vs. THE REGIONAL TRANSPORT OFFICER
November 24, 1978
SAKTHI TEXTILES LIMITED Vs. STATE OF TAMIL NADU
January 19, 1978
SALEM CHEMICAL INDUSTRIES A REGISTERED FIRM Vs. BIRD AND CO P LTD
April 5, 1978
SANGA PILLAI Vs. STATE OF TAMIL NADU
November 3, 1978
SAROJINI AMMAL Vs. STATE OF TAMIL NADU
November 13, 1978
SATISH MAJUMDAR Vs. STATE OF TAMIL NADU
July 21, 1978
SAVANI TRANSPORT (P.) LTD. Vs. MADRAS ALUMINIUM COMPANY LTD.
July 25, 1978
SAVANI TRANSPORT PVT LTD Vs. CHINNASWAMI MUDALIAR AND CO
June 23, 1978
SECRETARY MULTI-PURPOSE CO-OPERATIVE SOCIETY Vs. PRESIDING OFFICER LABOUR COURT
November 10, 1978
SEENICHAMY AND OTHERS Vs. RAMAKRISHNAMMAL
February 16, 1978
SENGODA GOUNDER Vs. SHANMUGHAM
February 17, 1978
SESHASAYEE PAPER AND BOARDS LIMITED Vs. DEPUTY DIRECTOR OF INSPECTION CUSTOMS AND CEN
February 3, 1978
SESHASAYEE PAPER AND BOARDS LIMITED ERODE Vs. UNION OF INDIA
January 3, 1978
SHANMUGHA NADAR Vs. THE CORPORATION OF MADURAI BY ITS COMMISSIONER
September 8, 1978
SHANMUGHAM Vs. MURUGAN
January 12, 1978
SHANMUGHASUNDARAM (UNSOUND MIND) BY GUARDIAN MOTHER BAGYA RATHNAMMAL Vs. C. PONNUSAMI MUDALIAR AND ANR.
December 14, 1978
SOUTH INDIA SHIPPING CORPORATION LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 13, 1978
SOUTHERN STEELMET AND ALLOYS Vs. B M STEEL MADRAS
February 1, 1978
SOUTHERN TEXTILES Vs. THE REVENUE DIVISIONAL OFFICER AND ANR.
October 23, 1978
SPECIAL TAHSILDAR FOR LAND ACQUISITION MUNICIPAL CASES Vs. G VENKATESAN
February 9, 1978
SPL TAHSILDAR R W L A SRIVILLIPUTTUR Vs. SRI PETHAVANALLUR MAYURAUATHASAMI TEMPLE RAJAPALAYAM
February 22, 1978
SRI PUSHPAGIRI MUTT, BY ITS PEEDATHIPATHI SRI VIDYA NRUSIMHA BHARATHY SWAMY VARU Vs. RAMALINGA SASTRI AND ORS.
March 6, 1978
SRI RAM AND CO LESSE OF SRI RAMA RICE MILLS TIRPPUR Vs. STATE OF TAMIL NADU
August 22, 1978
SRI SAKTHI TEXTILES LTD Vs. STATE OF TAMIL NADU
January 19, 1978
SRI THIRUVENGADA RAMANUJACHARIAR Vs. THE GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT REVENUE DEPARTMENT AND ORS.
March 1, 1978
STANDARD ELECTRIC APPLIANCES Vs. SUPERINTENDENT OF CENTRAL EXCISE
March 15, 1978
STANMORE ESTATE AND ORS. Vs. THE COMMISSIONER OF LABOUR AND ORS.
September 28, 1978
STATE Vs. VIRUBATCHI AND OTHERS
September 29, 1978
STATE Vs. K M GOPAL
March 9, 1978
STATE Vs. HARIRAMA NADAR AND ANOTHER
November 2, 1978
STATE BANK OF INDIA Vs. THE OFFICIAL LIQUIDATOR, REPRESENTING STRAPS (INDIA) PRIVATE LIMITED
January 19, 1978
STATE BY PUBLIC PROSECUTOR Vs. SIVAPRAKASAM
April 4, 1978
STATE BY PUBLIC PROSECUTOR Vs. K.R. KRISHNAMURTHY
March 1, 1978
STATE BY PUBLIC PROSECUTOR Vs. SOUNDARA PANDIAN AND ANR.
April 12, 1978
STATE BY PUBLIC PROSECUTOR Vs. G. RANGARAJ
November 9, 1978
STATE BY THE PUBLIC PROSECUTOR Vs. MARAPPAN
September 6, 1978
STATE INSURNCE CORPORATION Vs. FREEDOM PRESS MADRAS
January 17, 1978
STATE OF MADRAS Vs. EFFICIENT PUBLICITIES PRIVATE LIMITED
November 9, 1978
STATE OF TAMIL NADU Vs. S MOHAMMAD YOUSUFF SAHIB AND COMPANY
January 19, 1978
STATE OF TAMIL NADU Vs. BHAGAVANCHAND AND COMPANY
February 8, 1978
SUBBIAH CHETTI Vs. VEERAJINNU AMMAL
January 24, 1978
SUBRAMANIAM AND OTHERS Vs. K SANKARA ASARI
June 12, 1978
SUNSINE CO Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS NEW DELHI
July 6, 1978
SUSILADEVI AMMAL AND OTHERS Vs. THE STATE OF MADRAS, BY THE COLLECTOR OF TANJORE
April 26, 1978
SYED ISMAIL Vs. S ABDUL SALAM
February 13, 1978
T R SUKUMARAN Vs. STATE OF TAMIL NADU
August 21, 1978
T S KUNCHITHAPADAM Vs. ADDL LABOUR COURT
October 19, 1978
T S R AND COMPANY KUMBAKOHAM Vs. UNION OF INDIA
March 21, 1978
T.R. KALLAPIRAN PILLAI Vs. THE AUTHORISED OFFICER, (LAND REFORMS) TIRUNELVELI
November 30, 1978
T.R.P. RAJA SEKARA BHOOPATHY Vs. NAVANEETHAMMAL AND ORS.
October 23, 1978
TAMIL NADU WAKF BOARD Vs. M EBRAHIM MUSUEE MUTHAVALLI
March 27, 1978
TARAPORE J H Vs. INCOME TAX OFFICER
March 2, 1978
TAX RECOVERY OFFICER Vs. RAMASWAMI V A
February 8, 1978
THANGAKANI AMMAL AND ORS. Vs. A.K.A. KHAJA MOHIDEEN SAHIB AND ANR.
March 10, 1978
THANGAMMAL Vs. K DHANALAKSHMI
November 20, 1978
THANGAVELU NAICKER Vs. MUTHUKUMARA CHETTIAR AND ANR.
September 26, 1978
THE ASSISTANT COLLECTOR OF CENTRAL EXCISE, CUSTOMS DIVISION Vs. MOHAMED MOHIDEEN
October 26, 1978
THE COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LTD.
February 4, 1978
THE COMMISSIONER, TAMBARAM MUNICIPALITY Vs. KOTHANDARAMAN
December 22, 1978
THE EAST ASIATIC COMPANY (INDIA) LTD. Vs. THE MARITIME COLLECTOR OF CENTRAL EXCISE AND THE JOINT SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND INSURANCE
June 15, 1978
THE GENERAL MANAGER HEAVY VEHICLES FACTORY AND ANR. Vs. T. SHEDRAK
June 16, 1978
THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY THE SUB-COLLECTOR Vs. MUTHU GOUNDAN AND ORS.
July 26, 1978
THE MANAGEMENT OF HACKBRIDGE HEWITTIC AND EASUN LIMITED Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR.
August 4, 1978
THE MANAGEMENT OF MESSRS. WHITEWAY DRESSES Vs. THE PRESIDING OFFICER, II ADDITIONAL LABOUR COURT AND ANR.
February 22, 1978
THE MANAGEMENT, SREE LALITHAMBIKA ENTERPRISES Vs. KAILASAM
November 7, 1978
THE NEW COLLEGE, REPRESENTED BY ITS SECRETARY-CUM-CORRESPONDENT, A.A. RASHEED AND ORS. Vs. BASHEER MOHAMMED AND ORS.
August 19, 1978
THE OFFICIAL RECEIVER, SALEM Vs. C.B. SAMANTHAGAM AMMAL AND ORS.
December 22, 1978
THE UNION OF INDIA (UOI), REPRESENTED BY THE EXECUTIVE ENGINEER, COIMBATORE CENTRAL DIVISION, C.P.W.D. Vs. S. NATARAJA PILLAI
June 16, 1978
THE UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED REPRESENTING THE UNION ASSURANCE SOCIETY LIMITED Vs. AYISA AND ORS.
November 29, 1978
THE UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED UNIT MADRAS MOTOR AND GENERAL INSURANCE COMPANY Vs. THE UNION OF INDIA (UOI) OWNING THE SOUTHERN RAILWAY BY ITS GENERAL MANAGER AND ORS.
July 5, 1978
THE UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY, LIMITED (UNIT), THE MADRAS MOTOR AND GENERAL INSURANCE COMPANY LIMITED Vs. PARVATHY AND ANR.
April 27, 1978
THEAGARAYA REDDIAR Vs. VEDACHALA GOUNDER AND ORS.
December 20, 1978
THIAGARAJA SENDAR Vs. SRI PASUPATHESWARARSWAMI DEVASTHANAM REPRESENTED BY ITS EXECUTIVE OFFICER, THIRU N. PANNEERSELVAM
October 17, 1978
THIMMI CHETTY Vs. GOUNDAN ALIAS MUNIAPPA GOUNDER
February 28, 1978
TMT. RAJAM SIVASUBRAMANIAM ALIAS MUTHU MEENAKSHI VEERA LAKSHMI AND NAGAMMAL Vs. THE AUTHORISED OFFICER (LAND REFORMS) AND ORS.
November 16, 1978
TRAC INDUSTRIES AND COMPONENTS LIMITED Vs. STATE OF TAMIL NADU
January 3, 1978
TUFFLLTE PLASTICS PRIVATE LIMITED COIMBATORE Vs. UNION OF INDIA
January 10, 1978
U. BALU CHETTIAR Vs. THE DISTRICT COLLECTOR OF RAMANITHAPURAM AT MADURAI
November 24, 1978
UMAYAL ACHI AND ANR. Vs. RAMANATHAN CHETTIAR
November 10, 1978
UNION CARBIDE INDIA LIMITED Vs. UNION OF INDIA
October 25, 1978
UNION OF INDIA Vs. TUBES AND MALLEABLES LTD
October 25, 1978
UNION OF INDIA Vs. P MARUTHAI PILLAI
July 4, 1978
UNION OF INDIA Vs. JAYALAKSHMI AND CO
June 22, 1978
UNION OF INDIA Vs. GANESH LAL BAJAJ
April 4, 1978
UNITED FOOTWEAR PRIVATE LIMITED MADRAS Vs. UNION OF INDIA
January 19, 1978
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. JOSEPHINE MARY
March 17, 1978
UPAGARA MARIE ANDRE REPRESENTED BY POWER OF ATTORNEY, SRI ANDRE Vs. SAMARAJ
April 13, 1978
V GOVINDASWAMY Vs. STATE OF TAMIL NADU
July 21, 1978
V N M S AYYACHAMI NADAR AND BROS Vs. BOARD OF REVENUE COMMERCIAL TAXES
February 8, 1978
V PICHAIKUTTY Vs. COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI
November 14, 1978
V RAMCHANDRAN Vs. INDIAN BANK
October 6, 1978
V V P THANGARAJUT Vs. K V PERUMAL CHETTIAR
December 22, 1978
V. BALAKRISHNA MENON Vs. M.A.K. GOVINDAN
March 31, 1978
V. DEVARAJULU NAIDU Vs. THE AUTHORISED OFFICER (LAND REFORMS) KANCHEEPURAM
March 17, 1978
V. KASINATHA THEVAR Vs. SRI GNANAPURISWARASWAMI DEVASTHANAM THRIUMAKOTTAI
August 9, 1978
V. NATARAJAN Vs. PRINCIPAL DISTRICT JUDGE
February 2, 1978
V. NATARAJAN Vs. THE GOVT. OF TAMIL NADU AND ANR.
January 6, 1978
V. PALANIAPPA CHETTIAR Vs. P. VAIDYANATHA IYER AND ORS.
December 8, 1978
V. RAMALINGAM Vs. S.C.S. PALANIAPPAN
July 25, 1978
V. VATSALA Vs. OFFICIAL ASSIGNEE OF MADRAS REPRESENTING THE ESTATE OF S.V. NAMASIVAYAM
October 5, 1978
V.P. ABDUL RAHMAN AND OTHERS Vs. GANGA CHANDRASEKARAN
June 23, 1978
V.S. SELVANATHAN Vs. STATE OF TAMIL NADU BY THE INSPECTOR OF FACTORIES, CUDDALORE
July 31, 1978
VADAPALLI SATHYAVATHI Vs. V.V.S.N. RAJU
August 29, 1978
VAIYAPURI PARADESI ANNADHANA CHATRAM AND DHARMASTHAPANAM BY FIT PERSON T.V. LAKSHMINARAYANA REDDIAR Vs. THE AUTHORISED OFFICER, LAND REFORMS, CUDDALORE
January 31, 1978
VALLIAMMAL Vs. SAROJA
August 7, 1978
VARUDAYAMMAL Vs. BALASUBRAMANIA GOUNDER
August 16, 1978
VEERAPPAN Vs. THE UNION TERRITORY OF PONDICHERRY, REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ANR.
April 18, 1978
VELAYUDHAM JUNIOR BASIC SCHOOL SRIVILLIPUTJUR Vs. DISTRICT EDUCATIONAL OFFICER VIRUDHUNAGAR
November 24, 1978
VELLAIYA MOOPAN Vs. KRISHNAMMAL
April 4, 1978
VENUGOPALA PILLAI Vs. THAYYANAYAKI AMMAL AND OTHERS
April 19, 1978
VENUGOPALA PILLAI Vs. THAYYANAYAKI AMMAL
May 17, 1978
VERGHESE AND ORS. Vs. MRS. IRUDAYA MARY
November 29, 1978
VIJAYA PRODUCTION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 19, 1978
VILLA VENKATA RAO Vs. SATYANANDAM MUMMIDI
January 16, 1978
VISALAM CHIT FUND LIMITED Vs. N KRISHNAMURTHY RAO DEPUTY CHIEF OFFICER DEPARTMENT OF NON BANKING COMPANIES RESERVE BANK OF INDIA BANGALORE
December 1, 1978
VISWANATHAN M Vs. COMMISSIONER OF INCOME TAX
March 17, 1978
W.R. KUMARASWAMY MUDALIAR Vs. P.M. RADHAKRISHNAN
November 16, 1978
WHITEWAY DRESSES Vs. ADDL LABOUR COURT
February 22, 1978
YARN AND CLOTH PROCESSING CENTRE ERODE Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE ERODE
December 5, 1978