Case Index

Title
Date
A C PATEL Vs. MAJMUDAR N N ITO ASST
February 21, 1978
ABDULALI YUSUFALI Vs. ABDULHUSAN TAIYABALI DHALRIA
April 21, 1978
ABDULGANI ALIAS GANI ISMAIL Vs. JAISWAL CHIMANLAL MANEKLAL
July 17, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DOSHI M K
October 5, 1978
ADDL COMMR OF INCOME TAX GUJARAT Vs. SPECIALITY PAPER LIMITED
October 19, 1978
AHMEDABAD MUNICIPAL CORPORATION Vs. AMINABIBI
April 17, 1978
AKBAR HUSSEIN GULAM HUSSEIN Vs. APPELLATE AUTHORITY FOR PAYMENT OF GRATUITY AHMEDABAD
July 28, 1978
AKHILESH CHANDRA BHARGAVA Vs. UNION OF INDIA AND ANOTHER
January 12, 1978
AMBABEN BAVABHAI JADAV Vs. V V RAMSUBARAO
December 22, 1978
AMBABEN WD O MANILAL JIVABHAI CHAUHAN Vs. USMANBHAI AMIRMIYA SHEIKH
May 4, 1978
AMBABEN WD O MANILAL JIVABHAI CHAUHAN Vs. USMANBHAI AMIRMIYA SHEIKH
June 27, 1978
AMBALAL VALLAVBHAI PATEL Vs. MANGALBHAI DHULABHAI BHOI
February 1, 1978
AMBICA WOOD WORKS Vs. STATE OF GUJARAT
December 4, 1978
AMUL RAMESHCHANDRA GANDHI Vs. ABBASBHAI KASAMBHAI DIWAN
May 1, 1978
ANAND TALUKA CO-OPERATIVE COTTON-SALE GINNING AND PRESSING SOCIETY LTD Vs. STATE OF GUJARAT
November 29, 1978
ANANTRAY JATASHANKER TRIVEDI Vs. BANK OF BARODA
October 17, 1978
ANUP ENGINEERING LIMITED Vs. UNION OF INDIA
June 16, 1978
ARIVND BOARDS AND PAPER PRODUCTS LTD. Vs. M.T. KESHRUWALA, INCOME-TAX OFFICER, WARD A
February 16, 1978
ARJUNSINGH JEHALJI GURJAR DR Vs. STATE OF GUJARAT
August 10, 1978
ARVIND BOARDS AND PAPER PRODUCTS LIMITED Vs. KESHRUWALA M T ITO
February 15, 1978
ATAM SUGNOMAL POHANI Vs. THE GUJARAT ELECTRICITY BOARD, BARODA AND ANOTHER
February 6, 1978
B R KULKARNI DR Vs. GOVERNMENT OF GUJARAT
February 16, 1978
BABIBEN RIKHAVCHAND DOSHI Vs. DEPUTY COLLECTOR THARAD
July 31, 1978
BABU MANSA Vs. AHMEDABAD MUNICIPAL CORPORATION
April 5, 1978
BAI MANI WD O SUKHA RANCHHOD Vs. SPECIAL LAND ACQUISITION OFFICER BROACH
February 27, 1978
BARODA MUNICIPAL CORPORATION Vs. HINDUSTAN CONDUCTORS PVT LIMITED
June 19, 1978
BHAKTIBAI MOHANLAL PATEL Vs. PARI VITHALDAS GOPALDAS
September 12, 1978
BHALCHANDRA GOPALRAV TAMBEKAR Vs. DAKOR TOWN MUNICIPALITY
September 12, 1978
BHARAT PETROLEUMS Vs. COMMISSIONER OF INCOME TAX
October 5, 1978
BHARAT PREMJIBHAI Vs. AHMEDABAD MUNICIPAL CORPORATION
April 10, 1978
BHARAT SURYODAYA MILLS COMPANY LIMITED Vs. VAISHNAV C N
November 30, 1978
BHARAT TEXTILE WORKS Vs. INCOME TAX OFFICER
February 22, 1978
BHARATBHAI KASTURCHAND SHAH Vs. MAFATBHAI BABABHAI MAKWANA
August 2, 1978
BHASKARBHAI KHANDUBHAI DESA Vs. REMANIAL NATHUBHAI PATEL
April 18, 1978
BHATT CHIMANLAL RATANJI Vs. PATEL NANU LADHU
August 7, 1978
BIHARILAL NATHURAM MALI Vs. HIRALAL BIHARILAL MALI
September 20, 1978
CHAIRMAN SARVAJANIK EDUCATION SOCIETY SURAT Vs. JASHVANTRAI GULABRAI DESAI
April 18, 1978
CHARITY COMMISSIONER GUJARAT STATE Vs. RUSTOM FARAMROZ DABOO
August 24, 1978
CHATURBHAI BECHARBHAI PATEL Vs. STATE OF GUJARAT
October 17, 1978
CHATURJI AMARJI Vs. AHMAD RAHIMBUX
April 3, 1978
CHHOTALAL PRABHUDAS Vs. COMMISSIONER OF INCOME TAX
October 10, 1978
CHIMANBHAI ASHABHAI PATEL Vs. STATE OF GUJARAT
April 25, 1978
CIBATUL LIMITED Vs. UNION OF INDIA AND ORS
January 1, 1978
CO OPERATIVE BAR ASSOCIATION Vs. UNDER SECRETARY TO THE GOVERNMENT
August 14, 1978
COMMISSIONER INCOME TAX GUJARAT II Vs. TRUSTEES OF SHRI MANEKLAL CHUNILAL SHAH TRUST
August 23, 1978
COMMISSIONER OF INCOME TAX Vs. MANEKLAL CHUNILAL SHAH TRUST TRUSTEES OF SHRI
August 22, 1978
COMMISSIONER OF INCOME TAX Vs. RASIKLAL BALABHAI
October 12, 1978
COMMISSIONER OF INCOME TAX Vs. TRINITY TRADERS
October 13, 1978
COMMISSIONER OF INCOME TAX Vs. CIBATUL LIMITED
October 18, 1978
COMMISSIONER OF INCOME TAX Vs. VINAYCHAND HARILAL
October 17, 1978
COMMISSIONER OF INCOME TAX Vs. CHUDGAR RANCHHODLAL JETHALAL
September 21, 1978
COMMISSIONER OF INCOME TAX Vs. MANU ENGINEERING WORKS
September 21, 1978
COMMISSIONER OF INCOME TAX Vs. KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED
March 24, 1978
COMMISSIONER OF INCOME TAX Vs. NAVNITLAL SAKARLAL
January 25, 1978
COMMISSIONER OF INCOME TAX Vs. RAMANBHAI B AMIN
March 11, 1978
DAMYANTI HASMUKHLAL PATEL Vs. SOUTH GUJARAT UNIVERSITY, SURAT AND OTHERS
May 5, 1978
DASA SORATHIYA VANIK GNATI Vs. STATE OF GUJARAT
February 27, 1978
DEVIDAS MANHARLAL DADIYA Vs. AHER GHELUBHAI RAMBHAI
December 6, 1978
DEVRAJBHAI VALABHAI Vs. ADDITIONAL DEVELOPMENT COMMISSIONER GUJARAT
March 15, 1978
DHOBI RAHEMAN PIRBHAI DECD Vs. TAHERALI HASANALI
November 8, 1978
DINESH SHIVSHANKER JANI Vs. STATE OF GUJARAT
December 12, 1978
DIPCHAND PYARELAL Vs. THAKKAR HASMUKHLAL KESHAVLAL
September 8, 1978
DOSAN NOORMOHMED HASAN Vs. VAJIRBHAI ALIMAD AMI
June 29, 1978
GARIADHAR GRAM PANCHAYAT Vs. NANUBHAI S. DESAI
February 6, 1978
GLAXO LABORATORIES INDIA LTD Vs. STATE OF GUJARAT
December 1, 1978
GOMANBHAI G PATEL Vs. VALAVADI VIBHAG SARVAJANIK KELAVANI MANDAL
August 8, 1978
GUJARAT MINERAL DEVELOPMENT CORPORATION Vs. VARJUBHAI LALLUBHAI BHIL
April 21, 1978
GUJARAT STATE FERTILISERS CO LTD Vs. DEEPAK NITRITE LIMITED
April 21, 1978
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PATEL AUTOMOBILES
November 13, 1978
GUNVANTRAY MANILAL DESAI Vs. DIRECTOR OF AGRICULTURAL GUJARAT MARKETING AND RURAL FINANCE GUJARAT STATE
February 6, 1978
H P THAKORE Vs. STATE OF GUJARAT
April 28, 1978
HAKIM A SHAH Vs. STATE OF GUJARAT
July 20, 1978
HANSRAJ C PATEL DR Vs. DARJI NARSI DAMJI
August 11, 1978
HARIJAN UKA AMRA Vs. CHAMAR DHUDA VIRA
July 11, 1978
HARYANT C SHELAT Vs. STATE OF GUJARAT
April 28, 1978
HIMATSINH BHAIJIBHAI Vs. MANHARSINH ABHESINH
August 7, 1978
ILABEN RAMANLAL ZARIWALA Vs. UNION OF INDIA
November 30, 1978
J M PARMAR Vs. STATE OF GUJARAT
December 14, 1978
J P STEEL INDUSTRIES Vs. STATE OF GUJARAT
February 20, 1978
JAGDISH RAVINDRABHAI SHAH Vs. M/S. CHOKSHI CHANDULAL GOKALDAS
October 18, 1978
JAGUBHAI HAMIRBHAI SHAIKHVA Vs. DEPUTY COMMISSIONER OF POLICE, AHMEDABAD AND ANOTHER
February 7, 1978
JAMALUDIN G PAINTER Vs. MUNICIPAL CORPORATION OF AHMEDABAD
October 17, 1978
JAMNA MANGAJI Vs. VAKTAVARMAL GANGARAM
October 19, 1978
JASVANTBHAO CHIMANLAL DESAI AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
February 14, 1978
JIVANBHAI KHUSHALBHAI Vs. GULAM MOHMED FAROOKH GULAM MOHINDDIN SHAIKH
November 27, 1978
K.C. PARMAR Vs. DIRECTOR OF FISHERIES, GOVERNMENT OF GUJARAT AND OTHERS
February 16, 1978
KALINDI INVESTMENT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 3, 1978
KANTILAL AMRATLAL Vs. SNEHLATA VIPINCHANDRA MEHTA
August 14, 1978
KANTILAL MAGANLAL SHAH Vs. RATILAL KESHAVLAL KHATWALA
June 26, 1978
KANUBHAI SANKALCHAND PATEL HEIR OF DECD SANKALCHAND MANILAL MUKHI Vs. NAYANKUNJ CO OPERATIVE HOUSING SOCIETY LIMITED
January 23, 1978
KASAMKHAN RASULKHAN PATHAN Vs. STATE OF GUJARAT
November 8, 1978
KHALID IBRAHIM BEG Vs. STATE OF GUJARAT
September 29, 1978
KHARVA GIGABHAI MAVJI Vs. SONI JAGJIVAN KANJI
August 11, 1978
KHATUBAI NATHU SUMRA Vs. RAJGO MULJI NANJI
November 10, 1978
KHUSMANBEN BANKULAL Vs. BABUBHAI RANGILDAS
April 17, 1978
KISHORSINH SYAMSINH THAKUR Vs. STATE OF GUJARAT
August 1, 1978
KUMARI JAYSHREE CHANDRACHUD DIXIT Vs. STATE OF GUJARAT
September 20, 1978
KUMBHAR GAMNAJI RATNAJI Vs. GURDIPSINH AMARSINH
December 13, 1978
LIFE INSURANCE CORPORATION OF INDIA Vs. SAUBHAGYACHAND T VASA
July 18, 1978
M D PARMAR Vs. Y B ZALA
September 5, 1978
M G MODI, SUPERINTENDENT (P & J), CENTRAL EXCISE Vs. VITHALBHAI NARSIBHAI PATEL AND STATE OF GUJARAT
January 1, 1978
M K JANARDAN Vs. UNION OF INDIA
March 30, 1978
M M PANDYA FOOD INSPECTOR BARODA Vs. BHAGWANDAS CHIRANJILAL
December 5, 1978
MADHUKAR MANILAL MODI Vs. COMMISSIONER OF WEALTH TAX
February 16, 1978
MAGANBHAI MADHAVBHAI PATEL Vs. PATEL DHULABHAI CHUNIBHAI
June 29, 1978
MAGANLAL LALBHAI PATEL Vs. STATE OF GUJARAT
May 1, 1978
MAHAVIR TRANSPORT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 17, 1978
MANAGEMENT OF BANK OF BARODA Vs. WORKMEN OF BANK OF BARODA
December 15, 1978
MANBA BIKHA Vs. UNION OF INDIA
March 24, 1978
MANEKLAL HARILAL SPG AND MFG COMPANY LIMITED Vs. UNION OF INDIA
August 10, 1978
MANIBEN Vs. RAMANBHAI CHHITUBHAI PATEL
December 5, 1978
MANILAL KHETABHAI UDEL Vs. STATE OF GUJARAT
August 10, 1978
MANUBHAI SOMABHAI SHAH Vs. BIPINCHANDRA JAGMOHANDAS PARIKH
October 4, 1978
MARTAND BALVANT RISALDAR Vs. HASANBHAI GULAMHUSAIN HEMANI
March 10, 1978
MARTAND BALVANT RISALDAR Vs. CHHAGANLAL AMBALAL GANDHI
February 27, 1978
MASTER SILK MILLS PRIVATE LIMITED Vs. DHARAMDAS HARGOVINDAS MEHTA
December 21, 1978
MEHTA BRORS LABELLA SURAT Vs. STATE OF GUJARAT
December 15, 1978
MER JESA KACHRA Vs. MERANI JAYANI LAKHMAN SINCE DECD
June 28, 1978
MERCURY PHARMACEUTICALS INDUSTRIES Vs. STATE OF GUJARAT
December 5, 1978
MOGHAL MAMADBEG SHERBAG Vs. A W P DAVID
December 8, 1978
MOHAN GAMIRA Vs. STATE OF GUJARAT
August 10, 1978
MOHANBHAI DUNGARBHAI PARMAR Vs. Y B ZALA
September 15, 1978
MOHANLAL MANKELAL SHAH Vs. BAI MANIBEN
December 27, 1978
MUNICIPAL CORPORATION OF AHMEDABAD Vs. JYOTINDRA HARIPRASAD MEHTA
July 6, 1978
N K DHOLAKIA Vs. STATE OF GUJARAT
December 20, 1978
NAJMUDIN I BHARMAL AND OTHERS Vs. CHAROTAR GRAMODDHAR SAHAKARI MANDALI LTD AND OTHER
October 20, 1978
NANALAL AMARDAS NIMAVAT Vs. STATE OF GUJARAT
February 7, 1978
NANIKRAM SOBHARAJ MILLS PRIVATE LIMITED Vs. KIRTIDEV CHINUBHAI
July 7, 1978
NANJI KALUBHAI OIL MILL Vs. STATE OF GUJARAT
November 20, 1978
NARANDAS VALLABHRAM PARMAR AND ANR Vs. UNION OF INDIA AND ORS
January 1, 1978
NARSINHBHAI GOVINDBHAI RANK Vs. DEVSHI LAXMIDAS DEDANIA
November 15, 1978
NATHALAL CHHAGANLAL Vs. KOLI KARSAN LAVJI
April 27, 1978
NATHUBHAI RAMBHAI Vs. BHAIDAS RANCHHODDAS SINCE DECD
October 13, 1978
NAUTAMBHAI RASIKBHAI Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
December 1, 1978
NIRMALADEVI DILIPKUMAR GANDHI Vs. GULAMNABI USMANBHAI SHAIKH
April 27, 1978
NIZAMUDDIN SULEMAN Vs. NEW SHORROCK SPG AND MFG MILLS COMPANY LIMITED
November 24, 1978
NOWROJI N VAKIL AND CO Vs. STATE OF GUJARAT
November 27, 1978
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. GANCHI RAMANLAL KANTILAL
July 10, 1978
PALITANA NAGARPALIKA Vs. ARISA BHUWAN JAIN DHARAMSHALA
August 2, 1978
PALLAVI S MAYOR KUM Vs. COMMISSIONER OF INCOME TAX
September 20, 1978
PARDI NAGAR PANCHAYAT Vs. KHANDUBHAI DAHYABHAI DESAI
April 18, 1978
PARMAR CHIMANBHAI GHEMABHAI Vs. PASIBEN
February 23, 1978
PARVATISHANKER MULSHANKER Vs. PRAFULCHANDRA RAVJIBHAI PATEL
November 17, 1978
PATEL KANJI VIRJI BHAYANI DECD Vs. PATEL MOHANLAL DEVRAJ GOVANI
November 22, 1978
PATEL KASHIRAM LAVJIRAM Vs. NAROTTAMDAS BECHARDAS
June 19, 1978
PATEL LILABHAI HIRABHAI Vs. STATE OF GUJARAT
September 4, 1978
PATEL MANILAL HARJIVANDAS Vs. GANGABEN GANESHBHAI
April 7, 1978
PATEL PARSHOTTAM AMBAVI Vs. PATEL HANSRAJ VALJI BHALODIA
August 21, 1978
PATEL PURSHOTTAMDAS MOTILAL Vs. PATEL CHHOTABHAI MOTIBHAI
November 15, 1978
POONJABHAI VANMALIDAS Vs. WEALTH TAX OFFICER
February 17, 1978
PRABHAT SOLVENT EXTRACTION INDUSTRIES PVT LTD Vs. STATE OF GUJARAT
December 15, 1978
PREMCHAND GORDHANDAS VALIA Vs. RAJPIPLA NAGRIK SAHAKARI BANK LIMITED
August 22, 1978
RABARI KHIMA GANDA Vs. STATE OF GUJARAT
November 16, 1978
RAMANBHAI TRIKAMLAL Vs. VAGHRI VAGHABHAI OGHABHAI
November 13, 1978
RAMANLAL RANCHHODDAS SHAH Vs. ASTHI GUSTADJI RUSTOMJI
April 12, 1978
RAMESHCHANDRA RAMANBHAI PATEL Vs. COLLECTOR KHEDA
January 31, 1978
RAMESHCHANDRA TUKARAM TALEKAR Vs. STATE OF GUJARAT
December 6, 1978
RAMJI MANDIR NARSINHJI Vs. NARSINH NAGAR alias TEKRI COOP HOUSING SO LIMITED
December 1, 1978
RASIKLAL RANCHHODBHAI PATEL Vs. COMMISSIONER OF WEALTH TAX
September 19, 1978
RASIKLAL S GANDHI Vs. STATE OF GUJARAT
October 19, 1978
S L M MANEKLAL INDUSTRIES LTD Vs. STATE OF GUJARAT
December 18, 1978
SANKALCHAND VALJIBHAI PATEL Vs. J P CHAVDA
May 31, 1978
SARABHAI HATHISING Vs. SHAH RATILAL NATHALAL SHARE BROKER
August 16, 1978
SATISH HABIB JECOB ROMA Vs. STATE OF GUJARAT
July 26, 1978
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
February 16, 1978
SAVITABEN TRIBHOVANDAS Vs. HEMKUNVERBEN LAXMICHAND
February 6, 1978
SHAH BABULAL SOMALAL Vs. SHAH KANTILAL HARGOVANDAS
July 13, 1978
SHANTILAL JADAVBHAI PATEL Vs. STATE OF GUJARAT
October 11, 1978
SHIVKOR MOTASING SMT Vs. RAMNARESH MUNSISING
January 16, 1978
STATE BANK VIRAM CO OP HOUSING SO AHMEDABAD Vs. PANKAJ AND COMPANY
January 24, 1978
STATE OF GUJARAT Vs. JESINGBHAI CHHITABHAI
January 27, 1978
STATE OF GUJARAT Vs. SUNDERLAL KARSHANJI MIN
February 7, 1978
STATE OF GUJARAT Vs. AMBALAL MAGANLAL
February 17, 1978
STATE OF GUJARAT Vs. MOHANDAS MANUMAL
February 27, 1978
STATE OF GUJARAT Vs. SAIYAD AGA MOHMED SAIYED MOHMAD
February 22, 1978
STATE OF GUJARAT Vs. NANUSING alias RANMALSING
March 9, 1978
STATE OF GUJARAT Vs. NATWARLAL PITAMBERDAS SHAH
March 22, 1978
STATE OF GUJARAT Vs. ALI UMAR MANGALJI
June 21, 1978
STATE OF GUJARAT Vs. PITOLWALA AUTO CENTRE CO
October 18, 1978
STATE OF GUJARAT Vs. SHANKERLAL D DESAI
October 17, 1978
STATE OF GUJARAT Vs. SENDHAJI MOHANJI
September 29, 1978
STATE OF GUJARAT Vs. JONSING GANGUSING RAJPUR
August 24, 1978
STATE OF GUJARAT Vs. RAMJI MANDIR TRUST BARODA
August 29, 1978
STATE OF GUJARAT Vs. NARAYAN TRADERS
December 21, 1978
STATE OF GUJARAT Vs. THAKOR DOLATSINH JIVANSINH
November 24, 1978
STATE OF GUJARAT Vs. HINDUSTAN PETROLEUM CORPN
December 6, 1978
STATE OF GUJARAT Vs. SUKAN INDUSTRIES
December 7, 1978
STATE OF GUJARAT Vs. LAX TOOLS MANUFACTURERS
December 4, 1978
STATE OF GUJARAT Vs. INDEQUIP ENGINEERING LIMITED
November 14, 1978
STATE OF GUJARAT Vs. K MADHAVAN
November 3, 1978
STATE OF GUJARAT Vs. BOARD OF TRUSTEES OF PORT OF KANDLA
October 20, 1978
STATE OF GUJARAT Vs. DILIPKUMAR KIRITKUMAR AND CO
November 23, 1978
STATE OF GUJARAT Vs. PREMIER AUTO ELECTRIC LTD
November 20, 1978
SUHRID GEIGY LTD Vs. STATE OF GUJARAT
April 20, 1978
SULEMAN HAJI ABDUL SATARA Vs. MIYA MOHMED HAJI PIRMOHMED SILKWALA
July 13, 1978
SUPER DIAMOND TOOLS Vs. STATE OF GUJARAT
November 3, 1978
SURESH RAMANLAL PATEL Vs. STATE OF GUJARAT
September 27, 1978
THAKKER NARENDRAKUMAR T LALWANI Vs. JOSHI RAMPRASAD MOHANLAL
December 22, 1978
THE STATE OF GUJARAT AND ANR. Vs. M. A. KADRI AND ORS.
February 28, 1978
UNION CO OPERATIVE INSURANCE SOCIETY LIMITED Vs. BHARTIBEN WD O HASMUKHLAL NARMADASHANKAR
March 24, 1978
UNION OF INDIA Vs. K MANSUKHRAM AND SONS
September 8, 1978
UNION OF INDIA Vs. HARSHADRAY JAYANTILAL AND CO
August 22, 1978
UNION OF INDIA Vs. TRANSMERINE SHIPPING AGENCIES LTD.
July 18, 1978
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. MINAXIBEN HARISHCHANDRA JOSHI
August 7, 1978
UPLETA MUNICIPALITY Vs. YUNUS HAJI ADAM FULARA
June 28, 1978
VAJUBHAI VASHRAM Vs. PARIKH MOHANLAL RANCHHODDAS
September 14, 1978
VALLABH GLASS WORKS LTD. Vs. UNION OF INDIA
November 22, 1978
VANITABEN BHAISHANKER PANDYA Vs. DIVALIBEN PREMJI
August 3, 1978
VANKER KUBER JETHA Vs. VANKER LILABEN RAJA
October 16, 1978
VASUKI CARBORUNDUM WORKS Vs. STATE OF GUJARAT
November 17, 1978
VASUKI EXHIBITORS Vs. THANGADH GRAM PANCHAYAT
June 16, 1978
VIJAYSINHJI VITHALRAO KHASGIWALA SINCE DECD Vs. MINOR KAUSHIKCHANDRA NATWARLAL BUMIA
March 21, 1978
VIRBHADRASINHJI K GOHIL DR Vs. R RAMBHADRAN
November 26, 1978
VIRJI LAVJI MAKWANA Vs. RAINBOW SCREEN SHADES
September 12, 1978
VISU CASEMENT PRIVATE LIMITED Vs. ENGINEERING MAZDOOR SANGH BARODA
November 16, 1978
VORA ISUFALI BABUJI Vs. PIEJARA GAFAR DOWOOD
February 9, 1978