Case Index

Title
Date
A YOUNUS KUNJU Vs. SUB-INSPECTOR OF POLICE
March 9, 1978
A.K. BALAKRISHNAN NAMBIAR AND ANOTHER Vs. STATE OF KERALA AND OTHERS
November 8, 1978
ABDU Vs. STATE OF KERALA
July 21, 1978
ABDUL KHADER AND CO Vs. COMMR OF TNCOME TAX
February 9, 1978
ABDULLA KOYA Vs. STATE
February 10, 1978
ABDURAHIMAN Vs. STATE
February 16, 1978
ABDURAHMAN KUNJU Vs. MISARIYA BEEVI
November 24, 1978
ABOOBACKER Vs. MOIDEENKUTTY
October 27, 1978
ABRAHAM Vs. SADANANDAN
November 29, 1978
ACHAMMA Vs. STATE OF KERALA
November 23, 1978
ACHARU Vs. RAPPAI
August 31, 1978
ACHUTHAN NAIR Vs. RAMAN
December 1, 1978
AHAMED Vs. USHA TRADING CORPORATION
January 23, 1978
AKKARISHETTY Vs. MANAGER S R A U P SCHOOL
February 23, 1978
ALEY JOSEPH Vs. UNIVERSITY OF KERALA
February 24, 1978
ALUMINIUM INDUSTRIES LTD Vs. STATE OF KERALA
March 6, 1978
AN ADVOCATE Vs. STATE
December 22, 1978
ANANDALAKSHMY Vs. DY TAHSILDAR
January 12, 1978
ANANTHARAMAN Vs. UNION OF INDIA UOI
August 30, 1978
ANANTHASUBRAMANIA IYER Vs. SARADA AMMA
March 21, 1978
ANTIQUARTS Vs. COMMISSIONER OF INCOME TAX
June 22, 1978
ANTONY Vs. STATE OF KERALA
March 21, 1978
ANUJAN NAMBUDIRIPAD Vs. OFFICIAL LIQUIDATOR
August 7, 1978
APPU Vs. CHANDUKUTTY
August 31, 1978
APPUKUTTAN Vs. VASU
August 11, 1978
APPUNNY Vs. STAR TILE WORKS LTD
October 16, 1978
ARAKKAL ROHINI Vs. ARAKKAL KOOTTAPPANAKKAL A K SETHUMADHAVAN KOZHIKODE
January 31, 1978
ASHER Vs. RARU
November 13, 1978
ASSISTANT COLLECTOR OF CUSTOMS Vs. COROMANDEL FISHERIES
November 6, 1978
BABU Vs. MANAGER, S.N.V. HIGH SCHOOL
March 28, 1978
BABY PAUL Vs. HINDUSTAN PAPER CORPORATION LTD
March 28, 1978
BAKER R G A Vs. STATE OF KERALA
October 19, 1978
BALACHANDRAN Vs. RAMAN ALIAS APPUTTY
August 16, 1978
BALAKRISHNA REDDIAR Vs. MADHAVAN PILLAI
March 13, 1978
BALAKRISHNAN NAMBIYAR Vs. KANAKATHIDATHIL MADHAVAN
August 16, 1978
BALAKRISNA PILLAI Vs. STATE OF KERALA
August 7, 1978
BALAN Vs. STATE OF KERALA
January 23, 1978
BALAN MENON Vs. OMENA NAMBISHTATHIRIT
July 10, 1978
BAPPUTTY Vs. KAYYU
August 21, 1978
BEEYEMS CONSTRUCTION CO. Vs. GOVT. OF KERALA
February 1, 1978
BHASKARAN NAIR Vs. KERALA STATE ELECTRICITY BOARD
December 7, 1978
BHASKARAN PILLAI Vs. ENFORCEMENT DTRECTORATE
February 8, 1978
BHAVANI AMMA Vs. MADHAVAN
February 24, 1978
BUHARI KOYA Vs. KASIM KOYA HAJI
July 28, 1978
BURMAH SHELL OIL S. AND DISTRIBUTING CO. LTD. Vs. STATE OF KERALA
March 2, 1978
BURMAH-SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD Vs. STATE OF KERALA
January 13, 1978
C K SIVARAMAN ACHARI Vs. D K AGARWALL
March 2, 1978
C N SAVANKUTTY Vs. STATE OF KERALA
April 6, 1978
C VIJAYAMMA Vs. PADMANABHAN VASUDEVAN
September 19, 1978
C.J. JOHN Vs. STATE OF KERALA AND OTHERS
November 29, 1978
C.N. APPU AND ANOTHER Vs. C. KUTTIKRISHNAN NAIR AND OTHERS
January 6, 1978
CELINE SOURUNNY Vs. MARY PAUL ABRAO
August 24, 1978
CHAMUNNY Vs. STATE OF KERALA
November 24, 1978
CHANDY Vs. ULAHANNAN
March 13, 1978
CHEKKUTTY Vs. FOOD INSPECTOR
November 23, 1978
CHEMPAZHANTHI SERVICE CO OP SOCIETY LTD Vs. CO OPERATIVE TRIBUNAL
July 26, 1978
CHESAMANGALAM FINANCING INSTITUTION Vs. NEELAKANDAN NAMBEESAN
July 12, 1978
CHIDAMBARAM Vs. ARUNACHALAM
June 2, 1978
CHIRUTHAYI AMMA Vs. CHIRUTHAYI AMMA
February 10, 1978
CHOYYAN NARAYANI Vs. IBRAHIM KUNHI
January 18, 1978
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. RAMANATHAN
March 10, 1978
COMMERCE Vs. STATE OF KERALA
December 8, 1978
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MALABAR INDUSTRIES COMPANY LIMITED
December 14, 1978
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. KARTIKOLAM AND ALATHUR ESTATES LIMITED
December 19, 1978
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MALAYALAM PLANTATIONS LTD.
March 11, 1978
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MALAYALAM PLANTATIONS LIMITED
July 11, 1978
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PARAMESWARAN M K
October 25, 1978
COMMISSIONER OF GIFT TAX Vs. MOHAMMAD ESSA MOOSA SAIT
September 8, 1978
COMMISSIONER OF INCOME TAX Vs. COCHIN COMPANY PRIVATE LIMITED
September 8, 1978
COMMISSIONER OF INCOME TAX Vs. THOMAS K T
November 13, 1978
COMMISSIONER OF INCOME TAX Vs. STANDARD FURNITURE COMPANY LIMITED IN LIQUIDATION
August 1, 1978
COMMISSIONER OF INCOME TAX Vs. ROWTHER BROTHERS
August 16, 1978
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST LIMITED
August 10, 1978
COMMISSIONER OF INCOME TAX Vs. YOOSUF C P A
February 23, 1978
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
June 6, 1978
COMMISSIONER OF INCOME TAX Vs. HOBBS Y N S
June 19, 1978
COMMISSIONER OF INCOME TAX Vs. T M CHACKO AND PARTNERS
April 3, 1978
COMMISSIONER OF INCOME TAX Vs. KAR VALVES LIMITED
December 12, 1978
COMMISSIONER OF INCOME TAX Vs. PRADEEPKUMAR M SHAH
December 5, 1978
COMMISSIONER OF INCOME TAX Vs. BEST AUTOMOBILES
November 20, 1978
COMMISSIONER OF INCOMETAX Vs. KAJR VALVES LTD
December 12, 1978
COMMISSIONER OF WEALTH TAX Vs. SETHU PARVATHI BAYI H H
February 21, 1978
CONSOLIDATED COFFEE LIMITED Vs. UTHAMAN
November 6, 1978
CONTROLLER OF ESTATE DUTY Vs. VENKITRAMAN P E
February 24, 1978
DAMAYANTHI Vs. YYAN
December 20, 1978
DAMODARAN Vs. LAKSHMIKUTTY AMMA
December 21, 1978
DAYALAN RAJES Vs. STATE OF KERALA
August 9, 1978
DEPUTY COMMISSIONER OF SALES TAX Vs. MOTOR INDUSTRIES CO. LTD.
February 25, 1978
DEPUTY COMMISSIONER OF SALES TAX Vs. PIO FOOD PACKERS
January 24, 1978
DEPUTY COMMISSIONER OF SALES TAX ERNAKULAM Vs. K P M KUNHAMMED
June 9, 1978
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MCDOWELL AND CO LIMITED
April 7, 1978
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. ANAND WIRE AND ALLIED INDUSTRIES
May 24, 1978
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. O SADASIVAN
March 21, 1978
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. G S PAI AND COMPANY
February 13, 1978
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. V S CHAMUNNI
February 15, 1978
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CASTLE ROCK FISHERIES
October 9, 1978
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. BHARAT REFINERIES LIMITED
July 5, 1978
DEVAKI Vs. ALAVI
December 21, 1978
DIRECTOR OF PUBLIC INSTRUCTION, TRIVANDRUM Vs. P. GOPINATHAN NAIR
May 25, 1978
DY COMMISSIONER OF SALES TAX Vs. KELUKUTTY
February 14, 1978
DY COMMISSIONER OF SALES TAX ERNAKULAM Vs. RAJA OIL MILLS
August 28, 1978
DY REGISTRAR OF CO OPERATIVE SOCIETIES CANNANORE Vs. KUNHIKANNAN
December 4, 1978
E BALANANDAN Vs. STATE OF KERALA
July 12, 1978
E P EAPEN Vs. STATE OF KERALA
June 14, 1978
E S I CORPORATION Vs. LAKSHMI
August 16, 1978
ELECHIAMMA Vs. KORULLA
December 19, 1978
EMERALD VALLEY ESTATES LTD Vs. ESTATES AND STAFFS UNION OF S I
August 8, 1978
EMPLOYEES STATE INSURANCE CORPORATION Vs. SANKARANARAYANA TRANSPORTS
August 9, 1978
EMPLOYEES STATE INSURANCE CORPORATION Vs. COCHIN COMPANY LTD
January 17, 1978
EVANS FOOD CORPORATION Vs. STATE
February 25, 1978
EXECUTIVE ENGINEER Vs. JANAKI
October 3, 1978
FATHIMA BEEVI Vs. STATE OF KERALA
November 13, 1978
FIBRE FOAM PRIVATE LIMITED Vs. K KANNAN NAIR
September 20, 1978
FOOD CORPORATION OP INDIA Vs. PUTHUPARIYARAM PANGHAYAT
January 12, 1978
FOOD INSPECTOR Vs. GOVINDAN
June 20, 1978
FOOD INSPECTOR Vs. ABDUL KHADER
June 16, 1978
FOOD INSPECTOR Vs. AMBUHUNJI
May 30, 1978
FOOD INSPECTOR Vs. CHAMU
August 17, 1978
FR MATHEW MUNTHIRI CHINTHYIL VICAR ST MARYS CHURCH Vs. STATE OF KERALA
August 14, 1978
FR. AUGUSTINE KANDATHIL Vs. REGISTRAR OF COMPANIES
June 26, 1978
FR.PETER URALIL Vs. DIRECTOR OF COLLEGIATE EDUCATION
April 3, 1978
G MADHAVAN NAIR Vs. S RADHAMONY
November 8, 1978
G RAVINDRAN NAIR Vs. CHAIRMAN COCHIN PORT TRUST
July 25, 1978
G S RAJAKUMAR Vs. SUBRAMONIAM POTI
June 15, 1978
GANGADHARAN PILLAI Vs. CHIDAMBARA IYER
July 21, 1978
GENERAL MANAGER Vs. SASIDHARAN
December 5, 1978
GEORGE Vs. COCHIN VALIYA THAMPURAN
December 6, 1978
GEORGE Vs. VAREED
August 3, 1978
GEORGE Vs. ABRAHAM
October 20, 1978
GEORGE JOSEPH Vs. PRINCIPAL MEDICAL COLLEGE TRIVANDRUM
December 20, 1978
GEORGE MATHEW Vs. EMPLOYEES INSURANANCE CORPORATION
August 14, 1978
GEORGE P MATHEW Vs. STATE OF KERALA
December 21, 1978
GEORGE PAUL Vs. ADMINISTRATIVE OFFICER
October 27, 1978
GOPALA PILLAI Vs. PADMINI AMMA
April 13, 1978
GOPALAN Vs. STATE OF KERALA
November 3, 1978
GOPALAN NAIR Vs. KESAVANKUTTY PANICKER
October 17, 1978
GOVERNMENT OF KERALA AND OTHERS Vs. A.M. HANEEFA AND OTHERS
January 2, 1978
GOVINDAN GOPALAN Vs. RAMAN GOPALAN
March 10, 1978
GOVINDANKUTTY MENON Vs. STATE
April 5, 1978
GUPTA Vs. JAGANNADHDAS
October 16, 1978
GWALIOR RAYONS SILK MFG WVG CO LTD Vs. GOVERNMENT OF KERALA
June 26, 1978
GWALIOR RAYONS SILK MFG WVG CO LTD Vs. GOVERNMENT OF KERALA
June 27, 1978
H H SRI RAMA VARMA Vs. COMMR OF INCOMETAX
November 2, 1978
HAMSA Vs. ASSISTANT PUBLIC PROSECUTOR
July 27, 1978
HARIDAS Vs. ASST COMMR OF SALESTAX
November 8, 1978
IMPERIAL CHIT FUNDS LIMITED Vs. INCOME TAX DEPARTMENT
August 10, 1978
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR SWARAJ MOTORS PRIVATE LIMITED
November 22, 1978
INCOME TAX OFFICER B WARD COMPANIES CIRCLE ERNAKULAM Vs. OFFICIAL LIQUIDATOR CATHOLIC BANK OF INDIA LIMITED IN LIQUIDATION
September 27, 1978
INDIA SEA FOODS Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
May 25, 1978
ISMAIL Vs. STATE OF KERALA
June 13, 1978
JACOB KURIEN & OTHERS Vs. KERALA STATE HOUSING BOARD & OTHERS
October 19, 1978
JANAKI AMMA Vs. STATE OF KERALA
April 7, 1978
JANAKI AMMA Vs. KRISHNAN
January 24, 1978
JANAKY Vs. ADDL LAND TRIBUNAL KUTHUPARAMBA
October 27, 1978
JANARDHANAN Vs. STATE OF KERALA
June 12, 1978
JANARDHANAN Vs. STATE OF KERALA
June 13, 1978
JAY ENGINEERING WORKS LTD Vs. STATE OF KERALA
November 21, 1978
JOHN FERNANDEZ Vs. EXECUTIVE ENGINEER
September 20, 1978
JOHN GURUPRAKASAM Vs. YOVEL NESAN
April 7, 1978
JOHN MAW BROS Vs. STATE OF KERALA
May 23, 1978
JOSE Vs. MARY JOSE
September 27, 1978
JOSE Vs. ALICE FRANCIS
December 22, 1978
JOSEKUTTY LUKOSE Vs. STATE OF KERALA
June 22, 1978
JOSELIN Vs. OFFICIAL LIQUIDATOR
August 9, 1978
JOSEPH K MATHAI Vs. LUCKOSE KURIAN
September 22, 1978
JOSEPH PHILIP Vs. VARKEY MATHAI
February 21, 1978
JOSEPH THOMAS Vs. TALUK LAND BOARD
September 1, 1978
JUNIOR BILL COLLECTOR VADAKKARAPATHY PANCHAYAT Vs. KUMARA MENON
February 24, 1978
K BALACHANDRAN Vs. DY REGISTRAR CO-OPERATIVE SOCIETIES
January 13, 1978
K K ISMAIL Vs. STATE OF KERALA
July 6, 1978
K P GOVINDAN Vs. STATE OF KERALA
March 30, 1978
K R B KAIMAL Vs. DIRECTOR OF POSTAL SERVICES
October 6, 1978
K RAMACHANDRAN NAIR Vs. STATE OF KERALA
April 28, 1978
K SANKARANARAYANA PILLAI Vs. MYSORE FERTILISER COMPANY
December 22, 1978
K T THOMAS Vs. UNION OF INDIA UOI
June 16, 1978
K. VELAYUDHAN Vs. CHIEF CONSERVATOR OF FORESTS AND OTHERS
February 1, 1978
K.C. VARKEY Vs. THE DIRECTOR OF INDUSTRIES AND COMMERCE, TRIVANDRUM
January 5, 1978
K.P.S.C. Vs. SAROJA NAMBIYAR
June 9, 1978
KADEERSHA Vs. VENKITASWAMY
January 20, 1978
KADIJA Vs. ATHRUMAN
November 27, 1978
KALLYANI AMMA Vs. SANKARAN NAIR
January 9, 1978
KAMALAKSHI VASANTHA KUMARI Vs. SANKARAN SADASIVAN TRIVANDRUM
November 17, 1978
KANNAN Vs. LAND TRIBUNAL
July 5, 1978
KANYAKKON V C K K CO OPERATIVE SOCIETY Vs. SUB REGISTRAR
June 5, 1978
KARTHIAYANI SREEMATHI Vs. DT COLLECTOR
November 16, 1978
KARUNAKARAN G Vs. STATE OF KERALA
March 3, 1978
KAVITHA MOVIE HOUSE Vs. P M MARY
July 14, 1978
KAVITHA MOVIE HOUSE Vs. M A ABDUL KHADER
August 21, 1978
KERALA CASHEW STAFF AND WORKERS UNION Vs. INDUSTRIAL TRIBUNAL
November 8, 1978
KERALA FLOUR MILLS Vs. STATE OF KERALA
November 7, 1978
KERALA OIL MILLS Vs. COMMISSIONER OF INCOME TAX
February 10, 1978
KERALA PREMO PIPE FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 1, 1978
KERALA PUBLIC SERVICE COMMISSION Vs. P PARAMESWARAN NAIR
August 30, 1978
KERALA PUBLIC SERVICE COMMISSION Vs. JOHNSON
November 6, 1978
KERALA PUBLIC SERVICE COMMISSION Vs. J JOHN
October 17, 1978
KERALA PUBLIC SERVICE COMMISSION Vs. S. GOPINATHAN AND OTHERS
March 31, 1978
KERALA STATE ELECTRICITY BOARD Vs. STATE OF KERALA
January 17, 1978
KESAVA KAMATH Vs. GOPALAKRISHNA BHATT
August 31, 1978
KESAVAN NAIR Vs. STATE OF KERALA
March 22, 1978
KESAVAN SIVAN PILLAI Vs. SREEDHARAN RAJAMOHAN
January 27, 1978
KOCHU Vs. STATE
June 5, 1978
KOCHUKUNJU PILLAI Vs. REVENUE DIVISIONAL OFFICER
February 22, 1978
KOIPALLY BROTHERS Vs. INCOME TAX OFFICER
November 15, 1978
KORAGAN Vs. KORAN
October 17, 1978
KOYAMON Vs. MOIDEENKUTTY AND ORS.
October 27, 1978
KRISHANLAL OBEROI Vs. CORPN OF COCHIN
October 6, 1978
KRISHNA PILLAI RAGHAVAN PILLAI Vs. VELAYUDHAN PILLAI RAGHAVAN PILLAI
August 8, 1978
KRISHNAN Vs. FOOD INSPECTOR
November 6, 1978
KRISHNAN NAIR Vs. SUB REGISTRAR CHEMENCHERY
August 21, 1978
KRISHNAN NAIR Vs. STATE OF KERALA
July 28, 1978
KUNCHALI RUDRANI Vs. BABY
October 4, 1978
KUNHAMINA UMMA Vs. KRISHNAN
March 22, 1978
KUNHIMAMA Vs. VASU
December 18, 1978
KUNHIRAMAN Vs. PADMAKSHI
July 19, 1978
KUNHIRAMAN NAMBIYAR Vs. GOPALAN NAIR
January 24, 1978
KUTTY AND CO Vs. STATE OF KERALA
March 23, 1978
LAKSHMANAN Vs. ARIYAYI
November 29, 1978
LONAPPAN PALU Vs. JANAKI AMMA
February 28, 1978
M A UNNERIKUTTY Vs. STATE OF KERALA
March 22, 1978
M M LAWRANCE Vs. STATE OF KERALA
December 22, 1978
M MADHAVAN PILLAI Vs. K A BALAN
December 7, 1978
M VELAYUDHAN Vs. REGISTRAR OF COMPANIES
June 7, 1978
M. GOVINDANKUTTY AND ANOTHER Vs. A.K. NARAYANAN NAIR AND OTHERS
November 29, 1978
M. M. JOSEPH Vs. THE UNION OF INDIA AND OTHERS
November 6, 1978
M. VITTAL BHAT Vs. SRIMAD ANANTHESWAR TEMPLE, MANJESHWAR & OTHERS
January 18, 1978
MADHAVAN Vs. STATE OF KERALA
March 8, 1978
MADHAVAN PILLAI Vs. BALANAND
March 28, 1978
MADHOJI Vs. ABDUL KUNHI
November 14, 1978
MADRAS RUBBER FACTORY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
August 25, 1978
MALABAR MOTOR TRANSPORT CO-OPERATIVE SOCIETY LTD Vs. THEIR EMPLOYEES
October 3, 1978
MALABAR PUBLIC CONVEYANCE Vs. STATE ARBITRATION BOARD
February 10, 1978
MALAYALAM PLANTATIONS LIMITED Vs. ADDITIONAL SALES TAX OFFICER I II CIRCLE MATTANCHERRY COCHIN
July 24, 1978
MAMMAD KOYA Vs. ISMAYIL
July 13, 1978
MAMMAD KUNHI Vs. RUKHIYA
May 25, 1978
MAMMED KOYA Vs. EXECUTIVE OFFICER
October 25, 1978
MAMMOO Vs. KRISHNAN
February 21, 1978
MAMMU Vs. ALI
July 27, 1978
MANAGEMENT OF PREMIER TYRES LIMITED Vs. T K BHASKARAN NAIR
October 13, 1978
MANIYANI Vs. STATE OF KERALA
September 29, 1978
MANUNKUTTY Vs. VENKITESWARAN
June 21, 1978
MARIYUMMA Vs. MOHAMMED IBRAHIM
June 28, 1978
MARIYUMMA Vs. ANDUNHI
December 1, 1978
MATHEW Vs. STATE OF KERALA
June 12, 1978
MOHAMMAD ABDUL KHADER P A AND CO Vs. COMMISSIONER OF INCOME TAX
February 9, 1978
MOHAMMAD ABDUL SATHAR SAIT Vs. CENTRAL BOARD OF DIRECT TAXES
November 29, 1978
MOHAMMAD KHAN Vs. STATE BANK OF TRAVANCORE
January 1, 1978
MOHAMMED Vs. SUPDT OF POST OFFICE CALICUT
October 6, 1978
MOHAMMED HANEEFA Vs. UNION OF INDIA UOI
January 5, 1978
MOHANAN Vs. VAKIL CHAND JOHR
September 7, 1978
MUHAMMADKUTTY Vs. FOREST TRIBUNAL
August 3, 1978
MUHAMMEDKUTTY Vs. AHAMEDKUTTY
June 9, 1978
NADUBHAGOM N S KARAYOGAM Vs. GOPALAN NAIR
December 29, 1978
NALINAM Vs. STATE OF KERALA
May 24, 1978
NARAYANA PANICKER Vs. SUB DIVISIONAL MAGISTRATE
October 31, 1978
NARAYANA PILLAI KRISHNA PILLAI Vs. PONNUSWAMI CHETTIAR SUBBALEKSHMI AMMAL
May 22, 1978
NARAYANAN Vs. ELUNNY
January 23, 1978
NARAYANAN NABOODIRI Vs. COCHIN DEVASWOM BOARD
August 10, 1978
NARAYANAN POTTI Vs. RAMAKRISHNAN
August 4, 1978
NINAN Vs. EXECUTIVE OFFICER
August 16, 1978
ORIENTAL FIRE AND GENERAL INSURANCE CO LIMITED Vs. GOPALAKRISHNA PILLAI
August 21, 1978
OUSEPH Vs. LONA
July 10, 1978
P GANGADHARAN PILLAI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
October 6, 1978
P M NIANAN Vs. EXECUTIVE OFFICER ANIKAD
August 16, 1978
P MADHAVAN THAMPI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 19, 1978
P S SULAIMAN Vs. EACHARA WARRIER
April 5, 1978
P SUNDARI BAI Vs. STATE OF KERALA
June 12, 1978
P. RADHA Vs. THE MANAGER, SANSKRIT HIGH SCHOOL VATTOLI AND OTHERS
June 23, 1978
PALGHAT TALUK RICE PRODUCING AND MARKETING SYNDICATE P LTD Vs. STATE OF KERALA
February 23, 1978
PALLIKKANDI ROHINI Vs. PADMINI
March 28, 1978
PARAMBATH MAMOO AND ANR. Vs. KRISHNAN CHETTIAR AND ANR.
February 21, 1978
PARUKUTTY AMMA Vs. KOCHUNNY
July 31, 1978
PARUKUTTY AMMA Vs. BEEVI UMMA
September 27, 1978
PATHUMA KUNJU Vs. ASSYA
July 6, 1978
PAUL Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD
October 18, 1978
PAULOSE Vs. STATE
March 5, 1978
PAVITHRAN Vs. POULOSE
February 28, 1978
PEIRCE LESLIE INDIA LTD Vs. KUNHEERIUM
June 23, 1978
PERSONNEL OFFICER, SOUTHERN RAILWAY Vs. LABOUR COURT, QUILON
August 30, 1978
PHOENIX PLYWOOD Vs. INDUSTRIAL TRIBUNAL
September 7, 1978
PONNAMMA PILLAI Vs. BHASKARAN NAIR
February 23, 1978
PONNUSWAMY Vs. NAMBEESAN
June 21, 1978
PREMIER TYRES LTD. Vs. THE PREMIER TYRES WORKERS UNION
January 20, 1978
PRINCIPAL GOVERNMENT ENGINEERING COLLEGE TRICHUR Vs. JOHN K KURIEN
October 24, 1978
PROCEEDINGS OF THB FIRST ADDITIONAL DISTRICT AND SESSIONS JUDGE Vs. STATE
July 25, 1978
PULLACHI CHANDU Vs. STATE OF KERALA
June 19, 1978
R C THAMPAN Vs. PRINCIPAL MEDICAL COLLEGE CALICUT
September 6, 1978
R MADHAVANKUTTY NAIR Vs. POSTMASTER HEAD POST OFFICE QUILON
April 7, 1978
R P NAIR Vs. KERALA STATE ELECTRICITY BOARD
November 14, 1978
RADHAKRISHNAN NAIR Vs. STATE
August 10, 1978
RAGHAVAN Vs. AYYAPPAN PILLAI
September 19, 1978
RAJAGIRI RUBBER CO LTD Vs. STATE OF KERALA
March 27, 1978
RAJAGOPAL M Vs. SECRETARY STATE TRANSPORT AUTHORITY TRIVANDRUM
March 2, 1978
RAJAMONY Vs. MOHAMED
January 30, 1978
RAJAMONY Vs. MOHAMMED ROWTHER
January 1, 1978
RAJENDRAN NAIR Vs. PRINCIPAL UNIVERSITY COLLEGE
January 17, 1978
RAJENDRAN NAIR Vs. STATE OF KERALA
July 6, 1978
RAMA IYER Vs. LAKSHMI AMMAL
December 5, 1978
RAMA VARMA BHARATHAN THAMPURAN Vs. STATE OF KERALA
December 15, 1978
RAMAKRISHNAN Vs. V S KUTTAN PILLAI
March 16, 1978
RAMANKUTTY Vs. MARY PONNAMMAL PEREIRA
October 9, 1978
RAMANKUTTY PANICKER Vs. MUHAMMAD
June 9, 1978
RAMASUBRAMONIAM Vs. RANGANATHAN
September 7, 1978
RANGE OFFICER CHUNGATHARA RANGE Vs. ALI
June 13, 1978
RAVINDRA RAJU Vs. STATE
February 15, 1978
RAVINDRAN NAIR Vs. SAKUNTHALA AMMA
January 30, 1978
ROSY JOSEPH Vs. UNION BANK OF INDIA ERNAKULAM BRANCH
February 16, 1978
RUBY RUBBER WORKS LIMITED Vs. ASSTT. COLLECTOR OF CENTRAL EXCISE, I.D.O.
November 22, 1978
S. JEEVADAS AND OTHERS Vs. THE STATE OF KERALA AND OTHERS
July 14, 1978
S.N.D.P. YOGAM Vs. DEPUTY LABOUR COMMISSIONER
July 4, 1978
SALES TAX OFFICER PERUMBAVOOR Vs. V V PATHROSE
October 16, 1978
SANKARA MENON Vs. GOURIKUTTY AMMA
May 22, 1978
SANKARAN Vs. STATE
September 28, 1978
SANKARAN EZUTHACHAN Vs. VELAYUDHAN EZUTHACHAN
January 30, 1978
SANKARAN K Vs. COMMISSIONER OF INCOME TAX
March 20, 1978
SANKARAN K Vs. COMMISSIONER OF INCOME TAX
March 30, 1978
SANKU Vs. FOOD INSPECTOR
November 22, 1978
SARA UMMA Vs. ADAM
November 7, 1978
SARADA Vs. N. PENNAMMA
June 26, 1978
SARAF TRADING CORPORATION Vs. COMMISSIONER OF INCOME TAX
October 19, 1978
SASIDHARAN Vs. PETER AND KARUNAKARAN
July 26, 1978
SATHEESAN Vs. MONY
May 29, 1978
SATHYABHAMA AMMA Vs. TALUK LAND BOARD PALOHAT
March 22, 1978
SEBASTIAN Vs. THOMAS
July 21, 1978
SECRETARY S N TRUSTS Vs. LABOUR COURT
November 24, 1978
SENIOR DIVISIONAL PERSONNEL OFFICER SOUTHERN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR COURT
October 4, 1978
SHAHUL HAMEED Vs. STATE OF KERALA
July 11, 1978
SIVARAJAN Vs. NARAYANAN
August 25, 1978
SIVARAMAN ACHARI Vs. AGARWALL
February 2, 1978
SOMASEKHARA MENON Vs. STATE OF KERALA
February 10, 1978
SOUTHERN RAILWAY Vs. SAMIKUTTY
May 26, 1978
SREEDHARAN Vs. STATE OF KERALA
July 13, 1978
STATE Vs. GOPINATHA PILLAI
May 31, 1978
STATE BANK OF TRAVANCORE Vs. GENERAL SECRETARY ASSOCIATION OF THE STATE BANK OF
January 16, 1978
STATE BANK OF TRAVANCORE Vs. MUNICIPAL COUNCIL
July 5, 1978
STATE INSURANCE DEPARTMENT STATE INSURANCE OFFICER Vs. SOSAMMA MANI
July 12, 1978
STATE OF KERALA Vs. PURUSHOTHAMAN
October 6, 1978
STATE OF KERALA Vs. THIRUVIAM PILLAI
January 6, 1978
STATE OF KERALA Vs. HARIDAS
February 10, 1978
STATE OF KERALA Vs. GEEVARGHESE KATHANAR
February 22, 1978
STATE OF KERALA Vs. RAFIA RAHIM
February 24, 1978
STATE OF KERALA Vs. VIJAYAN
March 9, 1978
STATE OF KERALA Vs. JOHN
June 7, 1978
STATE OF KERALA Vs. A P ABDUL KHADER
June 16, 1978
STATE OF KERALA Vs. BHASKARA PILLAI
October 24, 1978
STATE OF KERALA Vs. V.M. KOYA
October 27, 1978
STATE OF KERALA Vs. BALAN
August 25, 1978
STATE OF KERALA Vs. OFFICIAL LIQUIDATOR, SITHARAM SPG. AND WVG. MILLS LTD.
March 6, 1978
STATE OF KERALA Vs. AKHILA KERALA VALA SAMUDAYA SAMITHI
December 5, 1978
STATE TRANSPORT AUTHORITY KERALA Vs. NALLAPPA TRANSPORTS POLLACHI
January 20, 1978
SUBHADRA Vs. GOPALAKRISHNA NAIDU
February 25, 1978
SUBRAMONIAM Vs. STATE
June 12, 1978
SUDARSAN TRADING COMPANY Vs. V. SANKAR
July 11, 1978
SUMITHRA Vs. KAMALA BAIR
December 6, 1978
SUNDARAM FINANCE LIMITED Vs. REGIONAL TRANSPORT OFFICER
March 9, 1978
SURENDRAN Vs. STATE OF KERALA
September 28, 1978
SURENDRAN Vs. INDUSTRIAL TRIBUNAL
August 23, 1978
SUSAN THOMAS Vs. GOVT OF KERALA
April 6, 1978
T S GOVINDARAJULU NAIDU Vs. STATE OF KERALA
August 16, 1978
T SUBRAMANYA BHATTA Vs. A KRISHNA BHATTA
February 8, 1978
T VELAYUDHAN NAIR Vs. P W I S RLY
March 28, 1978
T.T. CHERU Vs. THE GOVT. OF KERALA AND OTHERS
September 25, 1978
TANOOR PANCHAYAT Vs. KUNHIAMUTTY
June 28, 1978
TAX RECOVERY OFFICER Vs. RADHAKRISHNA ERADI V
December 18, 1978
THARPPARAMBIL ASSAN Vs. MAMBASAMBATH VELAYUDHAN AND ORS.
January 5, 1978
THE COMMISSIONER OF EXCISE Vs. PADMANABHAN NAIR
December 7, 1978
THE DIRECTOR GENERAL, ALL INDIA RADIO Vs. P.N. AHMED KOYA
March 28, 1978
THE DIVISIONAL SUPERINTENDENT SOUTHERN RAILWAY, MADURAI AND OTHERS Vs. SASIDHARAN AND OTHERS
January 5, 1978
THIRUMULLAPULLI DEVASWOM Vs. COMMISSIONER FOR WORKMENS COMPENSATION
November 9, 1978
THOMAS Vs. THE MUTHOLI CORPORATIVE SOCIETY LTD.
March 2, 1978
THOMMEN ITTICHERIYANTHU Vs. STATE OF KERALA
May 24, 1978
TIRUR MEDICAL STORES Vs. STATE OF KERALA
April 3, 1978
TRAVANCORE COCHIN CHEMICALS LTD. Vs. MULRAJ G. DUNGARSAY & CO., (P) LTD.
May 25, 1978
TRAVANCORE TITANIUM PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 12, 1978
TRAVANCORE-COCHIN CHEMICALS LIMITED Vs. KERALA STATE ELECTRICITY BOARD
January 18, 1978
TROPICAL PLANTATIONS LIMITED Vs. STATE OF KERALA
March 3, 1978
UNION OF INDIA AND OTHERS Vs. K. RAVINDRAN AND ANOTHER
October 26, 1978
UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. Vs. JOSEPH MARIAM AND ANR.
June 9, 1978
UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. Vs. P.M. ISHAMMAL AND ORS.
August 8, 1978
V HARIDAS Vs. ASSISTANT COMMISSIONER SALES TAX
November 8, 1978
V M THOMAS Vs. REGISTRAR OF COMPANIES
November 13, 1978
V.E. THOMAS Vs. STATE OF KERALA AND OTHERS
January 1, 1978
VALSALA Vs. SURENDRAN
November 23, 1978
VARKEY Vs. DISTRICT COLLECTOR
October 24, 1978
VARKEY Vs. MARIYAM
October 6, 1978
VARKEY Vs. STATE OF KERALA
July 17, 1978
VARKEY Vs. VARGHESE
May 24, 1978
VARKEY JOSEPH POTHANIKATT Vs. BOARD OF REVENUE TRIVANDRUM
January 12, 1978
VARKEYACHAN Vs. THOMMAN
September 8, 1978
VARMA & VARMA Vs. COMMR. OF INCOME TAX
August 8, 1978
VELAPPAN Vs. SAHASRANAMAM
July 7, 1978
VERY. REV. MUGR. FRANCIS PAYYAPPILLY Vs. CORPORATION OF COCHIN
March 8, 1978
VIJAYA OIL MILLS Vs. STATE OF KERALA
October 5, 1978
VIJAYAMMA Vs. JACOB
September 19, 1978
VISWAMBARAN Vs. STATE OF KERALA
March 16, 1978
XAVIER Vs. KERALA STATE ELECTRICITY BOARD
November 14, 1978
YESODA Vs. NEELAMMA LAKSHMI
December 20, 1978
YOUNUS Vs. SUB INSPECTOR OF POLICE
March 9, 1978