Case Index

Title
Date
A S BHATTY Vs. K L GAMBHIR
May 15, 1978
AERO SYSTEM Vs. JAGANNATH SHARMA
September 27, 1978
AJIT SINGH Vs. INDER SARAN
November 22, 1978
AJIT SINGH Vs. THE UNION OF INDIA AND ANOTHER
May 18, 1978
AKHTAR BEGUM Vs. JAMSHED MUNIR
April 5, 1978
AMAL MAL SINDHI Vs. RAM PARKASH
November 8, 1978
AMOLAK SINGH JAIN Vs. KRISHNA MISHRA
September 20, 1978
AMRIK SINGH BHANDARI Vs. UTTAM SINGH DUGAL AND CO PRIVATE LIMITED
November 30, 1978
AMRIT LAL Vs. STATE AND MUNICIPAL CORPORATION OF DELHI
February 17, 1978
ANAND VARDHAN CHANDEL Vs. UNIVERSITY OF DELHI
May 5, 1978
ANIL KUMAR SACHDEVA Vs. FOUR A ASBESTOS PRIVATE LIMITED
November 22, 1978
APPOLLO TYRES LTD Vs. UNION OF INDIA
September 22, 1978
ARIAN AFGHAM AIRLINES COMPANY LIMITED Vs. CYCLE EQUIPMENT PRIVATE LIMITED
May 5, 1978
ASA RAM AND Vs. MAN SINGH
August 4, 1978
ASHOK KUMAR Vs. UNION OF INDIA
November 29, 1978
AVINASH CHANDER Vs. RAMA DEVI
August 8, 1978
AVNASH CHANDER Vs. SMT. RAMA DEVI
August 3, 1978
AZIAN BI Vs. GANGA DHAR
April 3, 1978
AZRA SEEMA IYENGAR Vs. J P S OBEROI
December 2, 1978
AZRA SEEMA IYENGAR Vs. J P S OBEROI
November 2, 1978
B L SHARMA Vs. M PERKASH MALHOTRA
May 4, 1978
B N MITTAL Vs. V S GOSWAMI
September 22, 1978
BACHAN DASS Vs. DELHI TRANSPORT CORPORATION
January 25, 1978
BADLOO RAM Vs. STATE
October 30, 1978
BAJAJ ELECTRICALS LTD Vs. M BHADWAN
September 15, 1978
BAKAL RAM Vs. KAUSHALYA
December 15, 1978
BALDEEP SINGH Vs. UNION OF INDIA
September 18, 1978
BASANT LAL Vs. MUNCIPAL CORPORATION OF DELHI
November 3, 1978
BEHARI LAL Vs. UNION OF INDIA
August 1, 1978
BEOPAR MANDAL YASAF SARAI MARKET Vs. LT GOVERNOR OF DELHI
October 20, 1978
BHAGWATI DEVI Vs. RAM DASS
August 31, 1978
BHAGWATI PRASAD Vs. OM PARKASH
July 18, 1978
BHAI SWINDER SINGH Vs. COMMISSIONER OF INCOME TAX
April 17, 1978
BHARAT BHUSHAN Vs. VED PRAKASH
February 10, 1978
BHARAT CARPETS LTD Vs. UNION OF INDIA
February 2, 1978
BHARAT RAM Vs. MUNICIPAL CORPORATION OF DELHI
November 2, 1978
BHARAT RAM CHARAT RAM PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 30, 1978
BHIM SEN JAIN Vs. S H O
November 24, 1978
BHOPAL SINGH Vs. UNION OF INDIA
November 3, 1978
BHULLAN SINGH Vs. UNION OF INDIA
October 9, 1978
C L TANDON Vs. PREM PAL SINGH
February 9, 1978
CENTRAL BANK OF INDIA Vs. INDIA MICA GRINDERS PRIVATE LIMITED
December 6, 1978
CENTRAL BOARD OF INDUSTRIES AND COMMERCE Vs. SHAM LAL GUPTA
August 21, 1978
CHANDER DEV CHADHA Vs. RANI BALA
April 25, 1978
CHARAN SINGH Vs. UNION OF INDIA
November 28, 1978
CHIEF CONTROLLING REVENUE AUTHORITY DELHI Vs. MARSHAL PRODUCE BROKERS CO PRIVATE LIMITED
September 22, 1978
CHLORIDE AND EXCIDE BATTERIES EASTERN LIMITED Vs. UMA WATI
July 14, 1978
CHOWDHURY AND GULZAR SINGH Vs. FRICK INDIA LIMITED
August 30, 1978
CO OPERATIVE FOR AMERICAN RELIEF Vs. P N KRISHNAMURTHY
September 8, 1978
COMMANDER BALAK RAM Vs. KAUSHALYA
December 15, 1978
COMMISSIONER OF INCOME TAX Vs. KESRI CHAND
August 21, 1978
COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
April 19, 1978
COMMISSIONER OF INCOME TAX Vs. RAM PERSHAD
January 17, 1978
COMMISSIONER OF SALES TAX Vs. PREM NATH MOTORS PRIVATE LIMITED
May 1, 1978
COMMISSIONER OF WEALTH TAX Vs. RAJ PAUL CHAWLA
July 18, 1978
CONTROLLER OF ESTATE DUTY NEW DELHI Vs. MADAN LAL
February 28, 1978
D L F UNITED PRIVATE LIMITED Vs. UNION OF INDIA
August 24, 1978
D P WOOL COMPANY Vs. UNION OF INDIA
July 14, 1978
DARSHAN SINGH KOCHAR Vs. S JASWANT SINGH KOCHHAR
January 31, 1978
DELHI BOTTLING CO PVT LTD PETITIONER Vs. MUNICIPAL CORPORATION OF DELHI - COMPLAINANTS RESPONDENTS
May 1, 1978
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. JOINT SECRETARY GOVERNMENT OF INDIA
February 16, 1978
DELHI TRANSPORT CORPORATION Vs. G C. JAIN AND ORS
January 9, 1978
DEVBRAT CHAUDHARY Vs. V.K. AGGARWAL
May 26, 1978
DHAWAN M R Vs. COMMISSIONER OF INCOME TAX
May 26, 1978
DINA NATH Vs. B.L. SHARMA AND ORS.
May 4, 1978
DINESH CHANDER Vs. STATE
November 6, 1978
DR. DIP KAUR Vs. SMT. SAVITRI DEVI AND ANR
July 14, 1978
DR. M.N. BALIGA Vs. UNION OF INDIA AND OTHERS
September 29, 1978
DWARKA DASS Vs. INCOME TAX OFFICER
May 19, 1978
ERIC SUNIL EDRIDE Vs. STATE
September 6, 1978
FERRO ALLOYS CORPORATION LIMITED Vs. R C MISHRA
May 25, 1978
G D MINING AND EXPORT CO Vs. UNION OF INDIA
August 9, 1978
GIAN CHAND Vs. ROOP NARAIN
October 23, 1978
GIDNEY CLUB NEW DELHI Vs. UNION OF INDIA
December 13, 1978
GOBIND RAM MATTA Vs. RAMESH LATA CHAUDHARY
September 4, 1978
GOODWILL INDIA LIMITED Vs. JAGIR SINGH
December 7, 1978
GURBAKSH SINGH Vs. DELHI DEVELOPMENT CORPORATION
May 19, 1978
GYASI RAM Vs. HAZARI LAL
March 10, 1978
HAJI MOHAMMAD DIN Vs. NARAIN DASS
November 6, 1978
HAKAM SINGH Vs. JAGAT SINGH
August 8, 1978
HARBHAGWAN DASS WADHWA Vs. ISHWAR DEVI MAJBOUR
August 26, 1978
HARI DATT VASHIST Vs. MUNICIPAL CORPORATION OF DELHI
February 28, 1978
HARI RAJKISHORE Vs. RAJ KUMAR
September 26, 1978
HIRA LAL Vs. BANARSI DASS
December 22, 1978
HOSHIAR SINGH Vs. STATE
November 27, 1978
HUKAM SINGH Vs. JAGJIT SINGH
August 8, 1978
INDER MOHAN KHANNA Vs. JAI PARKASH
May 17, 1978
INDER MOHAN LAL Vs. SECRETARY DELHI ADMINISTRATION
December 21, 1978
INDER PARKASH Vs. DEPUTY COMMISSIONER
August 31, 1978
INDIAN BANK Vs. DELHI DEVELOPMENT AUTHORITY
January 13, 1978
INDIAN ORGANIC CHEMICALS LIMITED Vs. UNION OF INDIA AND OTHERS
December 14, 1978
J P SHARMA Vs. SHASHI BALA
October 16, 1978
J.B. KANSAL Vs. WARYAM SINGH
November 28, 1978
JAGDISH Vs. HARSARUP
January 27, 1978
JAI NARIAN Vs. MANGAT RAM
January 31, 1978
JAIN SHUDH VANASPATI LIMITED Vs. UNION OF INDIA
August 11, 1978
JAIRAM GURNANI Vs. SHANTA GURNANI
September 12, 1978
JOGINDER SINGH Vs. STATE
September 9, 1978
K B HIRA LAL AND SONS Vs. KUMAR INDUSTRIES DELHI
October 13, 1978
K C DASS Vs. STATE
April 25, 1978
KALI CHARAN Vs. STATE & M.C.D.
August 8, 1978
KANTA DEVI Vs. SURINDER KUMAR
April 27, 1978
KARMA WALI Vs. RAJINDER SINGH
September 8, 1978
KARTAR CHAND Vs. JOWALA SINGH
April 26, 1978
KARUNAKARAN C K Vs. UNION OF INDIA
December 19, 1978
KEHAR SINGH Vs. RAGHUNANDAN SARAN ASHOK SARAN
January 3, 1978
KHEM CHAND Vs. HARI SINGH
May 5, 1978
KHURSHID HAIDER Vs. ZUBEDA BEGUM
December 15, 1978
KRISHNA TILES AND POTTERIES MADRAS PRIVATE LIMITED Vs. COMPANY LAW BOARD
May 26, 1978
KRISHNA TILES AND POTTERIES PRIVATE LIMITED Vs. COMPANY LAW BOARD
November 23, 1978
KUL BHUSAN CHOPRA Vs. PUNJAB NATIONAL BANK
September 22, 1978
KULDEEP CHAND SHARMA AND ANOTHER Vs. DELHI ADMINISTRATION AND ANOTHER
May 23, 1978
KULDIP SINGH Vs. COURT ON ITS OWN MOTION,
September 15, 1978
LACHMANDASS AGGARWAL Vs. PUNJAB NATIONAL BANK
April 14, 1978
LAKHBIR CHAND Vs. LAND ACQUISITION COLLECTOR DELHI
September 14, 1978
LAKSHARI Vs. STATE AND M.C.D.
February 17, 1978
LAL CHAND Vs. GOPI KISHAN
January 18, 1978
LAL CHAND Vs. JAGDISH CHANDER
August 18, 1978
LASHKAR SINGH AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI
May 8, 1978
LAXMI STARCH LIMITED Vs. STATE AND MUNICIPAL CORPORATION OF DELHI
November 30, 1978
LOK KALYAN SAMITI Vs. MUNICIPAL CORPORATION OF DELHI
February 17, 1978
M C ARORA Vs. UNION OF INDIA
April 27, 1978
M L SACHDEVA Vs. STATE
July 31, 1978
M R DHAWAN AND CO Vs. COMMISSIONER OF INCOME TAX
May 16, 1978
M.C.D. Vs. JAWAHAR SINGH
February 20, 1978
M.C.D. Vs. SHAHZAD AKHTAR AND OTHERS
February 27, 1978
M.C.D. Vs. RAMESHWAR DAYAL AND ANOTHER
April 3, 1978
M/S. BIRLA COTTON SPINNING AND WEAVING MILLS LTD. DELHI Vs. EMPLOYEES STATE INSURANCE CORPORATION, NEW DELHI
October 13, 1978
M/S. M.D. OSWAL HOSIERY (REGD.) Vs. SHRI SWAMI VIVEKANAND
November 28, 1978
MADAN LAL AND ANOTHER Vs. M.C.D.
May 4, 1978
MADAN LAL SINDHWANI Vs. MOHINDER LAL ARORA
August 11, 1978
MADAN MACHINE TOOLS NEW DELHI Vs. FINANCIAL COMMISSIONER OF SALES TAX DELHI
October 3, 1978
MADHAV TRADING COMPANY Vs. UNION OF INDIA
March 2, 1978
MADRAS RUBBER FACTORY LIMITED Vs. UNION OF INDIA AND ORS
November 2, 1978
MAHABIR PARSHAD Vs. RADHEY LAL
August 7, 1978
MAHABIR SINGH Vs. JAI SINGH AND ORS.
April 17, 1978
MAHAVIR SINGH Vs. KAMAL NARAIN
August 24, 1978
MAN SINGH Vs. STATE OF DELHI
March 10, 1978
MANAGEMENT OF SHRI RAM INDUSTITUTE FOR INDUSTRIAL RESERARCH Vs. N L KAKKAR
April 3, 1978
MANAGEMENT OF STATE BANK OF INDIA, NEW DELHI Vs. J D JAIN
October 18, 1978
MANIFOLD MACHINES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
September 25, 1978
MANJULA S DESHMUKH Vs. SURESH DESHMUKH
November 9, 1978
MODI FLOUR MILLS AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI AND STATE
November 30, 1978
MODI RUBBER LIMITED Vs. BOARD OF CENTRAL EXCISE AND CUSTOMS
February 8, 1978
MOHAMMAD MASOOM Vs. UNION OF INDIA
February 15, 1978
MOHAN LAL Vs. STATE
May 24, 1978
MOHAN LAL INDORIA Vs. BABU RAM SOLANKI
March 6, 1978
MOHINDER SINGH Vs. UNION OF INDIA
November 21, 1978
MOTI RAM Vs. BALDEV KRISHAN
November 30, 1978
MUKAND LAL Vs. STATE
March 15, 1978
MUKAT BEHARI Vs. UNION OF INDIA
August 28, 1978
MUNICIPAL CORPORATION OF DELHI Vs. J B BOTTLING COMPANY PRIVATE LIMITED
May 12, 1978
MUNICIPAL CORPORATION OF DELHI Vs. MAHABIR
February 15, 1978
MUNICIPAL CORPORATION OF DELHI Vs. HET RAM
January 30, 1978
MUNICIPAL CORPORATION OF DELHI Vs. POPUL DASS
January 11, 1978
MUNICIPAL CORPORATION OF DELHI Vs. KARTAR SINGH AND ANOTHER
May 5, 1978
MUNICIPAL CORPORATION OF DELHI Vs. SANGAT RAM AND ANOTHER
February 1, 1978
MUNICIPAL CORPORATION OF DELHI Vs. DADAJEE DHAKJEE AND COMPANY AND OTHERS
November 9, 1978
MUNICIPAL CORPORATION OF DELHI Vs. KANSHI RAM
August 16, 1978
MUNICIPAL CORPORATION OF DELHI Vs. MAHESH CHAND
January 23, 1978
MUNICIPAL CORPORATION OF DELHI Vs. M M TULI
October 13, 1978
MUNICIPAL CORPORATION OF DELHI Vs. M M TULI NITCO ROADWAYS
September 13, 1978
MUNICIPAL CORPORATION OF DELHI Vs. MADAN LAL
March 28, 1978
MURARI LAL Vs. UNION OF INDIA
January 12, 1978
N N KHANNA Vs. LEELA MALHOTRA
December 1, 1978
N P BERRY Vs. DELHI TRANSPORT CORPORATION
October 20, 1978
N.D.M.C. Vs. GURMUKH DAS AND ANOTHER
April 10, 1978
N.S. NEELAKANTHAN Vs. NIRANJAN DASS
March 7, 1978
NAHAR SINGH Vs. DELHI ADMINISTRATION AND OTHER
May 9, 1978
NANAK CHAND SOOD Vs. UNION OF INDIA
May 3, 1978
NAND KISHORE AND ANOTHER Vs. STATE AND M.C.D.
November 30, 1978
NASSIM JANIV Vs. LT GOVERNOR
October 30, 1978
NATIONAL OILS AND CHEMICAL INDUSTRIES DELHI Vs. PUNJAB AND SINDH BANK LTD
May 2, 1978
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. PUNJAB TIN PRINTING AND METAL INDUSTRIES
September 12, 1978
NAV BHARAT CONSTRUCTION CO NEW DELHI Vs. UNION OF INDIA
July 26, 1978
NAVNIT LAL Vs. MUNICIPAL CORPORATION OF DELHI
October 5, 1978
NAZRUDDIN AND OTHERS Vs. M.C.D.
March 2, 1978
NEW DELHI MUNICIPAL COMMITTEE Vs. SUBHASH MALHOTRA AND OTHERS
September 12, 1978
NEW DELHI MUNICIPAL COMMITTEE Vs. CHAMAN LAL CHOPRA
August 21, 1978
NIRMAL CHAUDHARY Vs. BISHAMBAR LAL
March 29, 1978
NOOR MOHD Vs. STATE
April 26, 1978
NORTHERN RAILWAY VENDORS INDUSTRIAL SERVICE SOCIETY LIMITED Vs. UNION OF INDIA
November 13, 1978
OFFICIAL LIQUIDATOR OF LIBERTY FINANCE PRIVATE LIMITED Vs. PANDIT RADHA MOHAN
August 21, 1978
OFFICIAL LIQUIDATOR, UNITED INDIA GENERAL FINANCE P. LTD. Vs. H.K. DASS SHARMA AND ANR.
May 22, 1978
OM PARKASH Vs. MOHINDERJIT SINGH NARULA
August 31, 1978
OM PARKASH MANGAL Vs. URMIL MANGAL
August 9, 1978
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. UNION OF INDIA
October 27, 1978
P S GILL Vs. UNION OF INDIA
October 12, 1978
P S GM Vs. UNION OF INDIA
January 25, 1978
PANNA LAL Vs. STATE
September 29, 1978
PARKASH CHAND GUPTA Vs. KAMLA GUPTA
February 21, 1978
PEARELAL AND SONS E P PRIVATE LIMITED Vs. V O MASHPRIBORINTORG
November 21, 1978
PEARL HOSIERY MILLS Vs. UNION OF INDIA
August 11, 1978
PRAKASH WATI Vs. P C VERMA
April 4, 1978
PRAMILLA KHOSLA Vs. CAPTAIN RAJNISH KUMAR KHOSLA
July 21, 1978
PRATUL CHAUDHARI AND OTHERS Vs. STATE
November 30, 1978
PREM NARAIN Vs. CHANDERWATI
August 10, 1978
PREMILLA KHOSLA Vs. RAJNISH KUMAR KHOSLE
July 21, 1978
PRESTIGE FINANCE P. LTD. (IN LIQUIDATION) Vs. BALWANT SINGH AND ANR.
January 25, 1978
PUNJAB NATIONAL BANK LIMITED Vs. PANCHSHEELA INDUSTRIAL CO OPERATIVE SOCIETY LIMITED
October 10, 1978
PUNNU RAM Vs. M.C.D. AND THE STATE
July 14, 1978
R K GUPTA Vs. DELHI ADMINISTRATION
January 20, 1978
R K PARIKH Vs. UMA VERMA
August 2, 1978
R P JAISWAL Vs. HANS RAJ
August 23, 1978
R PRAKASH Vs. CHOWDHARY PLASTIC WORKS
November 14, 1978
R PRAKASH Vs. CHOWDRI PLASTIC WORKS
November 10, 1978
R RAMANUJAM Vs. AJIT SINGH THUKRAL
April 28, 1978
R.P. DATTA AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 5, 1978
RAFIQ AHMED Vs. STATE
September 11, 1978
RAI SINGH Vs. UNION OF INDIA AND ANOTHER
November 20, 1978
RAJ BALA Vs. PRAMOD KUMAR
July 24, 1978
RAJA RAMAN DEO SINGH Vs. JAWAHAR LAL BHASIN
August 18, 1978
RAJINDER KUMAR Vs. STATE & M.C.D.
May 25, 1978
RAM DHAR Vs. UNION OF INDIA
August 17, 1978
RAM JEEWAN Vs. STATE
January 17, 1978
RAM KISHAN DASS Vs. JAGAN NATH
August 14, 1978
RAM RIKH Vs. STATE AND M.C.D.
April 20, 1978
RAM SWARUP Vs. ASHARFI DEVI
August 9, 1978
RAMESHWAR DASS Vs. STATE AND M.C.D.
February 23, 1978
RAMJILAL Vs. RAM PERSHAD
February 3, 1978
RANBAXY LABORATORIES Vs. DOON APARTMENTS PRIVATE LIMITED
July 7, 1978
RANBIR CHANDER Vs. UNION OF INDIA
January 19, 1978
RANJIT KUMAR Vs. STATE
August 1, 1978
RANJIT SINGH Vs. SYLVANIA AND LAXMAN LIMITED
May 26, 1978
RATTAN DEVI Vs. BAL KRISHAN
February 8, 1978
RAVINDER NATH SHARMA Vs. NAGESH SHARMA
August 9, 1978
S FAUJA SINGH Vs. KULDIP SINGH
May 23, 1978
S GURBAKHSH SINGH Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
May 5, 1978
S.M. BHATNAGAR Vs. MUNICIPAL CORPORATION OF DELHI
August 22, 1978
S.S. GOYAL AND OTHERS Vs. VISITOR, UNIVERSITY OF DELHI AND OTHERS
May 15, 1978
SAGAR SHAMSHER JANG BAHADUR RANA Vs. UNION OF INDIA
December 22, 1978
SALEEMUDDIN Vs. SHARAFUDDIN
July 31, 1978
SARDAR HARBANS SINGH Vs. E R SRINIVASAN
October 19, 1978
SARWAN SINGH AND SONS LUDHIANA Vs. RICO INDUSTRIES
December 19, 1978
SATINDER KUMAR Vs. M.C.D.
April 19, 1978
SETH BANARSI DASS GUPTA Vs. COMMISSIONER OF INCOME TAX DELHI
March 10, 1978
SH. ARJUN DEV DEWAN Vs. SMT. SHEELA DEVI & ORS.
February 1, 1978
SH. R.P. SHARMA Vs. SHRIMATI MOHINI VIJ
February 2, 1978
SHAKUNTALA DEVI Vs. N D KHULLAR
March 10, 1978
SHAM KRISHAN CHANDIWALA Vs. UNION OF INDIA
August 9, 1978
SHAM LAL Vs. INTERADS ADVERTISING PRIVATE LIMITED
May 4, 1978
SHAMLAL Vs. STATE
March 10, 1978
SHANTI DEVI Vs. PREM CHAND AGGARWAL
July 19, 1978
SHASHI BHUSHAN VOHRA AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 16, 1978
SHASHI KUMAR NAYAK Vs. RAJ LAXMI
September 19, 1978
SHITAL PARSHAD Vs. MOHAN LAL
September 1, 1978
SHIV CHARAN Vs. H L GUPTA
August 7, 1978
SHIV LAL KALRA Vs. DEWAK RAM
January 30, 1978
SHIV NATH SINGH Vs. PIYARE LAL SHARMA
November 30, 1978
SHRI D.K. GUPTA AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS
February 2, 1978
SHRI GURDIAL NAGDEV Vs. SMT. DEVI BAI
November 10, 1978
SHRI JOGA SINGH Vs. UNION OF INDIA AND OTHERS
September 20, 1978
SHRI KANHIYA LAL Vs. SHRI MANOHAR LAL
February 8, 1978
SHRI N.C. GUPTA Vs. THE LIEUTENANT GOVERNOR OF DELHI AND OTHERS
March 23, 1978
SHRI OM PARKASH GUPTA Vs. SHRI RAJINDER NATH GUPTA
November 17, 1978
SHRI PREM SINGH AND ORS. Vs. SHRI PEJU RAM
December 22, 1978
SHRI R. N. ATRI Vs. UNION OF INDIA AND ANOTHER
September 8, 1978
SHRI T. SUBHA RAO AND OTHERS Vs. THE UNION OF INDIA AND OTHERS
February 3, 1978
SHRI VIJAY KUMAR JAIN Vs. SHRI BRIJ BHUSHAN AND ANR.
February 6, 1978
SIKAND CONSTRUCTION CO Vs. STATE BANK OF INDIA
October 27, 1978
SINGH Vs. UNION OF INDIA
August 4, 1978
SIRI PAL JAIN Vs. RAJ RANI
September 29, 1978
SMT. KUNDAN KAUR Vs. SH. K.P. VERMA, SECOND ADDITIONAL CONTROLLER, DELHI AND ANOTHER
February 28, 1978
SOM NATH Vs. INDIAN INSTITUTE OF TECHNOLOGY AND OTHERS
July 13, 1978
STATE Vs. RANJIT SINGH
May 7, 1978
STATE Vs. SUNIL BATRA
February 23, 1978
STATE BANK OF INDIA Vs. SAWHNEY FINANCE CO.
October 25, 1978
STATE DELHI ADMINISTRATION Vs. RANJIT SINGH
November 8, 1978
SUDHIR BHASIN Vs. BABU RAM GUPTA
October 27, 1978
SUNIL BATRA Vs. STATE
February 23, 1978
SURAJ PARKASH KATAL Vs. SANTOSH
November 27, 1978
SURAJ PARKASH OM PARKASH Vs. LADHA RAM
May 4, 1978
SURESH NAND Vs. RAJIV CHOUDHRIE
October 18, 1978
SURJIT SINGH Vs. J CHAWLA
July 21, 1978
SUSHIL PRASAD Vs. OFFICIAL LIQUIDATOR OF VINOD MOTORS PRIVATE LIMITED
January 5, 1978
SWADESHI COTTON MILLS COMPANY LIMITED Vs. UNION OF INDIA
February 14, 1978
SWARAJ GARG Vs. K M GARG
March 7, 1978
SWARAJ KUMAR GROVER Vs. SMT. SUDERSHAN GROVER
September 18, 1978
SWARAN SINGH Vs. KUL BHUSHAN BHATIA
February 21, 1978
SYNDICATE BANK Vs. RALLIES INDIA LIMITED
January 13, 1978
TARA CHAND Vs. HOLKAR MAL
September 28, 1978
TARLOK SINGH Vs. SUPERINTENDENT OF CUSTOMS
April 6, 1978
TATA OIL MILLS COMPANY LIMITED Vs. HANSA CHEMICAL PHARMACY
November 24, 1978
TEK CHAND Vs. STATE AND MUNICIPAL CORPORATION OF DELHI
August 14, 1978
THANESHWAR SINGH Vs. UNION OF INDIA
September 25, 1978
THE OFFICIAL LIQUIDATOR OF LIBERTY FINANCE PVT. LTD. (IN LIQUIDATION) Vs. RADHA MOHAN AND ORS.
August 21, 1978
TIKKA SHATRUJIT SINGH Vs. BRIG SUKHJIT SINGH
December 8, 1978
TILAK RAJ AND SHANTI DEVI Vs. STATE
December 6, 1978
U B S TEOTIA Vs. UNION OF INDIA
February 6, 1978
UMESH KAPOOR Vs. SHANKUNTLA KAPOOR
November 29, 1978
UNICEL LIMITED Vs. STATE TRADING CORPORETION
March 29, 1978
UNION BANK OF INDIA Vs. JAGAN NATH RADHEY SHYAM AND COMPANY
April 17, 1978
UNION OF INDIA Vs. MAI DAYAL AGARWAL
September 1, 1978
UPENDRA KUMAR Vs. HARPRIYA KUMAR
January 19, 1978
V P NANDA Vs. REGISTRAR OF COMPANIES DELHI
April 4, 1978
V V PURIE Vs. E M STEEL LIMITED
December 22, 1978
VED RATTAN AND BROS Vs. JANAK RAJ
September 27, 1978
VIJAY KUMAR Vs. MANOHAR LAL
May 19, 1978
VIJAY POCKET BOOKS DELHI Vs. KEWAL KRISHAN KALIA
April 5, 1978
VINOD KUMAR MALHOTRA Vs. INDIAN AIRIMES CORPORATION
October 6, 1978
VISHNU DUTT Vs. STATE
January 13, 1978
VISHWA NATH Vs. STATE
September 6, 1978
WENGER AND CO Vs. DISTRICT VALUATION OFFICER
August 30, 1978
WIDRAMAC SALES PRIVATE LIMITED NEW DELHI Vs. J E C CABMAC PRIVATE LIMITED NEW DELHI
November 10, 1978
YAMIN Vs. STATE
September 8, 1978