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Case Index
Title
Date
A C JOSEPH Vs. SPL DY COMMR BANGALORE
July 4, 1978
A K SUBBIAH Vs. CHAIRMAN KARNATAKA LEGISLATIVE COUNCIL BANGALORE
August 18, 1978
A S KARACHI Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
January 9, 1978
A SHIVARAMAIAH Vs. CHARDAPPA PAI
August 16, 1978
A V VENKATAKRISHNAIAH Vs. S A SATHYAKUMAR
August 21, 1978
A. THIMMOJI RAO AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER
September 26, 1978
ABDULMUNAF Vs. SALIMA
May 29, 1978
ADAM KHAN Vs. EDWARD JOHN MURNAL
July 7, 1978
ADAMKHAN MOHAMED Vs. RAMESH RAYA NAIK
March 27, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHARAT FRITZ WERNER PRIVATE LIMITED
March 28, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AROOR BROTHERS CHARITABLE TRUST
March 30, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KHANCHAND THAKURDAS
March 31, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BAGALKOTI AND SONS
April 12, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RYOTS AGRL PRODUCE CO OPERATIVE MARKETING SOCIETY LIMITED
August 10, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VASANAIK M A J
September 12, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA APEX CORPORATION LIMITED
October 17, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHARAT FRITZ WERNER PRIVATE LIMITED
October 19, 1978
AMEER PASHA Vs. KARNATAKA STATE TRNST APP TRI
May 29, 1978
ANANDA SOAP FACTORY Vs. STATE OF KARNATAKA
June 28, 1978
ANANT A SHETTY Vs. G L SHAH
March 28, 1978
ANJANEYAPPA Vs. DEPUTY COMMR KOLAR
May 29, 1978
ANKAPUTTASWAMY Vs. PAPEGOWDA
January 25, 1978
ASIT KUMAR CHATURVEDI Vs. THE GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS AND OTHERS
September 25, 1978
ASSISTANT COMMERCIAL TAX OFFICER YADGIRI Vs. SECRETARY NARAYANPET HANDLOOM WEAVERS CO OPERATIVE SOCIETY YADGIRI
March 13, 1978
AZEEZUDDIN Vs. STATE OF KARNATAKA
May 4, 1978
B BASAVARAJA Vs. ELECTION AUTHORITY
June 23, 1978
B IGNATIUS ANTHONEY JAYARAJ Vs. IMMY MARGARET FLORENCE
January 13, 1978
B NAGARAJ Vs. STATE OF KARNATAKA
November 8, 1978
B NARASIMHA BHANDARY AND SONS Vs. STATE OF KARNATAKA
January 4, 1978
B V SUBRAMANYA SASTRY Vs. R T O MYSORE
August 7, 1978
B V SUBRAMANYA SETTY Vs. SENIOR REGIONAL TRANSPORT OFFICER
June 30, 1978
B VIRUPAKSHAPPA Vs. STATE OF KARNATAKA
June 26, 1978
B.P. AVARADI Vs. THE UNIVERSITY OF AGRICULTURAL SCIENCES AND OTHERS
January 25, 1978
BALARAM Vs. M S VASANTH
January 3, 1978
BALLARPUR STRAW BOARD MILLS LIMITED NOW KNOWN AS BALLARPUR INDUSTRIES Vs. STATE OF KARNATAKA CASE
July 24, 1978
BASAPPA MAHADEVAPPA GANIGER Vs. BALASAHEB SHIVARUDRAPPA KUMAR DESAI
April 17, 1978
BASAVALINGAIAH, SHIVALINGAIAH HIREMATH Vs. THE MANAGEMENT OF SRI GANESHAR TEXTILE MILLS AND ANOTHER
July 11, 1978
BASAVARAJ S Vs. STATE OF KARNATAKA
June 21, 1978
BHAGIRATHI AMMA Vs. LAND TRIBUNAL UDUPI
November 23, 1978
BHARAMAPPA Vs. STATE OF KARNATAKA
January 17, 1978
BHARAT EARTH MOVERS LIMITED Vs. UNION OF INDIA AND ORS
January 1, 1978
BHASKAR TOURING TALKILES Vs. STATE OF KARNATAKA
December 20, 1978
BHOOMIAMMA K Vs. CONTROLLER OF ESTATE DUTY
June 27, 1978
C B CARIAPPA Vs. STATE OF KARNATAKA
April 17, 1978
C K KRISHNAMURTHY Vs. PANDT DIRECTOR GENERAL
March 8, 1978
C S MOHAN Vs. ASST COMMR CHIKBALLAPUR
March 31, 1978
CENTRAL MACHINE TOOL INSTITUTE BANGALORE Vs. ASST LABOUR COMMISSIONER
August 1, 1978
CHAMPALA & COMPANY Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
January 1, 1978
CHAMUNDESWARI COFFEE WORKS Vs. TOWN MUNICIPAL COUNCIL HOSANAGAR
November 8, 1978
CHANDRASHEKAR MATH Vs. STATE OF KARNATAKA
June 30, 1978
CHANNABASAPPA Vs. STATE OF KARNATAKA
August 25, 1978
Channappa Chanavirappa Katti and another Vs. Laxman Bhimappa Bajantri and others
June 26, 1978
CHANNAPPA CHANNAVEERAPPA KATTI MALLAPPA MALAKAJAPPA NIDAGUNDI Vs. LAXMAN BHIMAPPA BAJENTRI YELI BUDEPPA BANKAPUR
June 26, 1978
CHANNEGOWDA Vs. M N THIMMIAH
December 19, 1978
CHANNIAH Vs. RAMIAH
November 28, 1978
CHARLINGAPPA SHARANAPPA Vs. STATE OF KARNATAKA
April 12, 1978
CHOWDAPPA T Vs. PRESIDING OFFICER LABOUR COURT
April 21, 1978
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. SAMPANGIRAMAN
September 13, 1978
COMMISSIONER OF INCOME TAX Vs. JAGADISH JAKATI AND CO
June 9, 1978
COMMISSIONER OF INCOME TAX Vs. BANGALORE STOCK EXCHANGE LIMITED
July 19, 1978
COMMISSIONER OF INCOME TAX Vs. NAGAPPA M
July 25, 1978
COMMISSIONER OF INCOME TAX Vs. MYSORE IRON AND STEEL LIMITED
July 25, 1978
COMMISSIONER OF INCOME TAX Vs. MYSORE TOBACCO COMPANY LIMITED
July 12, 1978
COMMISSIONER OF INCOME TAX Vs. M N LAKSHMANA SHETTY
July 12, 1978
COMMISSIONER OF INCOME TAX Vs. RAJKUVERBA DOWAGER MAHARANI SAHEB OF GONDAL H H
April 20, 1978
COMMISSIONER OF INCOME TAX Vs. UNITED BREWERIES LIMITED
June 1, 1978
COMMISSIONER OF INCOME-TAX Vs. BANGALORE STOCK EXCHANGE LTD
July 19, 1978
COMMISSIONER OF WEALTH TAX Vs. YESHWANT RAO GHORPADE H H
July 18, 1978
COMMISSIONER OF WEALTH TAX Vs. CHRISTINE CARDOZA MRS
June 8, 1978
COMMISSIONER OF WEALTH TAX Vs. K M EAPEN
June 12, 1978
COMMISSIONER OF WEALTH TAX Vs. M L RAMACHANDRA SETTY AND SONS
August 10, 1978
COMMISSIONER OF WEALTH TAX Vs. PURUSHOTHAM PAI
June 2, 1978
COMMISSIONER OF WEALTH TAX Vs. MANVI C S
April 21, 1978
CONTROLLER OF ESTATE DUTY Vs. MAMLE DESAI R B
April 6, 1978
CONTROLLER OF ESTATE DUTY Vs. RAMACHANDRA BHAT N
August 2, 1978
CONTROLLER OF ESTATE DUTY Vs. NATARAJA K
July 19, 1978
CONTROLLER OF ESTATE DUTY Vs. RAGHAVENDRA PURNAIYA
July 11, 1978
D S SHAMALA Vs. ASST COMMR MYSORE
January 31, 1978
DAVID S. Vs. STATE OF KARNATAKA AND OTHERS
June 29, 1978
DAYASHANKARA DUBE Vs. EDUCATIONAL APPELLATE TRIBUNAL
April 4, 1978
DEPUTY GENERAL MANAGER AND DIVI CONTROLLER KARNATAKA STATE ROAD TRANSPORT Vs. JYOTI CONSTRUCTIONS MANGALORE
August 30, 1978
DEVENDRA KEERTHI BHATTARKA P SWAMIGALU Vs. JEJANNA H
May 4, 1978
DEVENDRAFPA BASAWANTAPPA Vs. KALLAYYA BASALINGAYYA
September 14, 1978
DHANJI KALYANJI and CO Vs. STATE OF KARNATAKA
July 4, 1978
DHAREPPA Vs. STATE OF KARNATAKA
November 24, 1978
DHIRENDRAKUMAR Vs. REGISTRAR OF SOCIETIES
November 28, 1978
DIBBADEERAPPA Vs. HONNAMMA
April 5, 1978
DODDA THIMMA NAIKA Vs. LAKSHMAIAH
September 20, 1978
DODDAPPA ALIAS SIDRAMAPPA NAGAPPA YATGIRI Vs. BASAVANNEPPA BASAPPA CHINNIWALAR
January 31, 1978
DSOUZA A. Vs. RAMA RAO D.
January 20, 1978
DURGAPPA HANUMAPPA PUJARI Vs. TOWN MUNICIPAL COUNCIL GANGAVATHI
March 30, 1978
E L J REBELLO Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
January 2, 1978
EMPLOYEES STATE INSURANCE CO Vs. GOKAK MILLS
July 31, 1978
ERAPPA Vs. SHANKARAPPA ADIVEPPA HANGAL
March 16, 1978
FAKIRAPPA YELLAPPA KALI Vs. COMMR DHARWAD
June 19, 1978
G CHALUVE GOWDA Vs. STATE OF KARNATAKA
April 13, 1978
G P REDDY Vs. STATE OF KARNATAKA
November 28, 1978
GAJARAJ ENTERPRISES Vs. STATE OF KARNATAKA
April 13, 1978
GANGA BIRAPPA Vs. STATE OF KARNATAKA
January 3, 1978
GANGADHARAYYA GURUSIDDIAH NARENDRAMATH Vs. LAND TRIBUNAL HALIYAL
October 27, 1978
GANGAPPA H K Vs. KARNATAKA APPELLATE TRIBUNAL
January 24, 1978
GANGARAM Vs. KAMALABAI
August 22, 1978
GANGAYYA VEERAYYA KASHIMATH Vs. COMMISSIONER HUBLI
August 20, 1978
GENERAL MANAGER KSRTC Vs. PEERAPPA PARASAPPA
September 4, 1978
GENERAL MANAGER KSRTC Vs. KWAJA HUSSAIN SHAIKSAB
April 13, 1978
GENL MANAGER K S R T C Vs. S SATALINGAPPA
August 2, 1978
GOPAL KRISHNA VISHWESHAR Vs. YELLAPUR TALUKA AGRICULTURAL PRODUCE CO OP MKTG SOCIETY LTD
September 20, 1978
GOPAL RAO Vs. LAND REFORMS TRIBUNAL BASAVAKALYAN
October 13, 1978
GOPAL VAMAN Vs. KRISHNAJI TATYARAO
November 22, 1978
GOVINDA SETTY T Vs. GOVT OF KARNATAKA
May 4, 1978
GOVINDA SHETTY Vs. SHIVARAMA SHETTY
July 5, 1978
GOVINDAPPA Vs. SOMASEKHAR ISHWARAPPA
August 31, 1978
GURUBASAPPA GURUPADAPPA Vs. STATE OF KARNATAKA
April 13, 1978
GURUBASAVAIAH Vs. STATE OF KARNATAKA
July 27, 1978
GURUPADAGOUDA SHIVANAGOUDA PATIL Vs. BASAVANNEPPA MARTANDAPPA PUJAR
March 28, 1978
GURUPADAYYA SHIVAYYA HIREMATH Vs. SHIVAPPA BASAPPA GURAMMANAVAR
February 1, 1978
H J THIRTHEGOWDA Vs. STATE OF KARNATAKA
June 19, 1978
H K CHINDAIAH Vs. STATE OF KARNATAKA
January 20, 1978
H PUTTAPPA Vs. STATE OF KARNATAKA
February 3, 1978
H.S. SREERAMULU Vs. STATE OF KARNATAKA AND ANOTHER
November 29, 1978
H.V. SREENIVASA MURTHY AND OTHERS Vs. KARNATAKA PUBLIC SERVICE COMMISSION, BANGALORE AND OTHERS
August 11, 1978
HANAMAPPA LAXMAPPA Vs. LAXMAVVA
April 7, 1978
HANMAWWA Vs. VENKATESH DEVARU
March 6, 1978
HARILAL Vs. ISMAILSAB
November 2, 1978
Hayat Bi and others Vs. Nissar Ahmed and others
April 21, 1978
HAYATH BI Vs. NISSAR AHMED
April 20, 1978
HIRANYAKESHI SAHAKARI SAKKARE KARKHANE Vs. STATE OF KARNATAKA
March 16, 1978
IBCON PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 11, 1978
IBRAHIM SHERIFF Vs. SUB INSPECTOR OF POLICE PERIYAPATNA
June 15, 1978
IDEAL JAWA INDIA PVT LTD Vs. T RAMU
June 20, 1978
INDIAN PROCESS CHEMICAL LABOURATORY P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 16, 1978
INDIAN TELEPHONE INDUSTRIES LTD Vs. STATE OF KARNATAKA
April 18, 1978
INTERNATIONAL INSTRUMENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 3, 1978
JADAV DESAI S R Vs. WEALTH TAX OFFICER
December 13, 1978
JAGADEESAN Vs. STATE OF KARNATAKA
June 16, 1978
JAGADISH PATIL Vs. STATE OF KARNATAKA
October 13, 1978
JAHIRODIN Vs. LAND TRIBUNAL
October 27, 1978
JAIN SWETAMBARA MURTHI PUJAKA SAMASTHA Vs. WAMAN DATTATREYA PUKALE
June 29, 1978
JAYA CHAMARAJA WADIYAR MAHARAJA OF MYSORE H H Vs. UNION OF INDIA
December 19, 1978
JAYA FRAME WORKS Vs. KARNATAKA SALES TAX APPELLATE TRIBUNAL
July 18, 1978
JOE PEREIRA Vs. UNION OF INDIA
July 7, 1978
JOINT REGISTRAR OF CO OPERATIVE SOCIETIES Vs. SYED ASADULLAH HUSSAINI
October 17, 1978
K BANAPPA Vs. STATE OF KARNATAKA
March 31, 1978
K JAYARAJA BALLAL Vs. ALFRED QUADRES
June 8, 1978
K R PURANIK Vs. STATE OF KARNATAKA
April 12, 1978
K SUBBA RAO Vs. STATE OF KARNATAKA
July 5, 1978
K VEERABASAPPA Vs. COURT OF DISTRICT JUDGE AT CHITRADURGA
July 4, 1978
K.N. MUNI REDDY Vs. DEPUTY DIRECTOR OF PUBLIC INSTRUCTION KOLAR DISTRICT, KOLAR AND OTHERS
July 24, 1978
KADAPPA APPAYYA Vs. TAHSILDAR GOKAK
June 13, 1978
KALLAAPPA Vs. MARIAPPA
February 6, 1978
KALLIAH NAGAIAH Vs. BASAPPA TIRAKAPPA
June 22, 1978
KAMALA C Vs. COMMISSIONER OF INCOME TAX
April 14, 1978
KANJI MOORARJI Vs. SRIPATI VENKATARAMANA HEGDE
October 25, 1978
KARNATAKA AGRO-INDUSTRIES CORPORATION LTD , BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER, KARNATAKA, BANGALORE
June 23, 1978
KARNATAKA BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
June 12, 1978
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. KARNATAKA STATE ROAD TRANSPORT APPELLATE TRIBUNAL BANGALORE
August 9, 1978
KATANUR DODDAPPA Vs. STATE OF KARNATAKA
April 17, 1978
KEMPARAJE URS Vs. LAND TRIBUNAL MALAVALLI
November 16, 1978
KESHAVA MURTHY D Vs. STATE OF KARNATAKA
April 10, 1978
KESHAVLAL Vs. TALUK MAGISTRATE RAIBAG
September 8, 1978
KIRLOSKAR ASEA LIMITED Vs. COMMISSIONER OF INCOME TAX
August 9, 1978
KIRLOSKAR ASEA LIMITED Vs. COMMISSIONER OF INCOME TAX
August 21, 1978
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 3, 1978
KULKARNI V S Vs. SALIGOUDAR S B
August 29, 1978
KUM GOWRI NARAYAN AMBIGA Vs. STATE OF KARNATAKA
September 15, 1978
KUMARASWAMY Vs. STATE OF KARNATAKA
August 4, 1978
KUSUMABAI Vs. SPECIAL LAND ACQUISITION OFFICER
June 20, 1978
LALAJIBAISHAH Vs. ASALCHAND HUKMISCHAND PORAWAL
April 17, 1978
LINGAIAH Vs. CHIKKAHONNALAGAIAH
January 10, 1978
LIQUIDATOR MYSORE AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 29, 1978
M K IBRAHIM SHARIFF Vs. SUB INSPECTOR OF POLICE
June 15, 1978
M MOHAMED NABI Vs. STATE OF KARNATAKA
November 20, 1978
M R CHANDRASEKHARAN Vs. STATE OF KARNATAKA
April 14, 1978
M SUBRAMANYA BHAT Vs. GOVINDARAJ
May 31, 1978
M.P. VISWANATH Vs. DIRECTOR OF SERICULTURE, GOVT, OF KARNATAKA, BANGALORE AND ANOTHER
August 21, 1978
M.R. SAMPANGIRAMAIAH Vs. KARNATAKA PUBLIC SERVICE COMMISSION, BANGALORE AND OTHERS
August 23, 1978
MADHU ALIAS M C MADAPPA Vs. MAHADEVA
April 11, 1978
MAHALINGESHWARA DEVARU Vs. SEETHARAMA BHATTA
June 9, 1978
MAHANTHAGOUDA Vs. STATE OF KARNATAKA
February 22, 1978
MAHARAJAKUMARI MEENAKSHI DEVI AVARU Vs. UNION OF INDIA
December 12, 1978
MAMTAJ BEGUM Vs. MOHAMMAD HASSAN ISSOOR
March 9, 1978
MANAPPA MANIKAPPA SHEDED Vs. BHASKHRAPPA A BHASANA
March 8, 1978
MANAWWA Vs. CHANDRANAPPA SANGAPPA
March 6, 1978
MANIK BHAT Vs. STATE OF KARNATAKA
January 4, 1978
MANJE GOWDA M Vs. STATE OF KARNATAKA
April 21, 1978
MARIYAPPA Vs. LAND TRIBUNAL, MANDYA
February 24, 1978
MEENAKSHAMMA Vs. LAND TRIBUNAL RAICHUR
January 10, 1978
MEGHDOOT ELECTRICAL CORPORATION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
August 23, 1978
MELEGOWDA Vs. GAIBU SAB
January 3, 1978
MOHANDAS Vs. VIJAYA S KAIKINI
August 18, 1978
MOOLANNAGAPPA Vs. STATE OF KARNATAKA
June 9, 1978
MOTOR INDUSTRIES CO LTD Vs. D ADINARAYANAPPA
January 23, 1978
MOTOR INDUSTRIES CO LTD Vs. SHAIK MOHAMMED
April 5, 1978
MUDAKAFPA Vs. RUDBAPPA
February 23, 1978
MUHAMMAD YACOOB HUSSAIN Vs. MAHENDAR KAUR
January 12, 1978
MUKUND DALSUKHALAL JANI Vs. ASST COLLECTOR OF CENTRAL EXCISE
March 10, 1978
MURULI TOURING TALKIES AND Vs. STATE OF KARNATAKA AND
December 20, 1978
MYSORE ELECTRICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
July 20, 1978
MYSORE KIRLOSKAR LIMITED Vs. COMMISSIONER OF INCOME TAX
April 17, 1978
MYSORE SILK FILATURES LTD Vs. USMANKHAN
February 16, 1978
MYSORE TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 30, 1978
N G VENKATARATHNAM Vs. N S NAGENDRA GUPTA
October 19, 1978
N N PONNAPPA Vs. STATE OF KARNATAKA
June 9, 1978
NAGAMMAL V K Vs. SPL DY CMMR BANGALORE
September 8, 1978
NAGAPPA GOWDA Vs. AKKU HENGSU
May 4, 1978
NAGARAJ K R Vs. STATE OF KARNATAKA
July 4, 1978
NANAIAH Vs. REGIONAL TRANSPORT OFFICER COORG REGION MERCARA
January 17, 1978
NANDA KISHORE Vs. STATE OF KARNATAKA
April 12, 1978
NANDINARAVANDA MEDAPPA Vs. NANDINARAVANDA GANAPATHY
December 5, 1978
NANJAPPA S Vs. STATE OF KARNATAKA
March 15, 1978
NARASIMHA MURTHY G Vs. STATE OF KARNATAKA
April 17, 1978
NARAYANA C Vs. DEPUTY GENERAL MANAGER BTS DIVN
April 10, 1978
NARAYANA RAO SWAMI RAO KULKARNI Vs. BHEEMA RAO SWAMI RAO KULKARNI
July 4, 1978
NARAYANAPPA DIVAKARAPPA Vs. GOPALA RAO SRINIVASA BHAT
September 8, 1978
NATESHAN Vs. STATE OF KARNATAKA
May 4, 1978
NEELAKANTHATAH Vs. R M DESAI
July 4, 1978
NEPOLI RESTAURANT Vs. COMMISSIONER OF INCOME TAX
July 19, 1978
NINGAPPA Vs. BASREDDY
April 20, 1978
NIPPON ELECTRONICS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 13, 1978
O B RATHOD Vs. COMMISSIONER OF COMMERCIAL TAXES
January 3, 1978
O.B. Rathod Vs. Commissioner of Commercial Taxes, Karnataka, Bangalore
January 3, 1978
P V NAYAK Vs. SYNDICATE BANK
August 10, 1978
P.V. Nayak Vs. Syndicate Bank and another
August 10, 1978
PEMYA Vs. STATE
March 13, 1978
PERUMAL M C Vs. STATE OF KARNATAKA
February 15, 1978
PETER MASCARENHAS Vs. M BALAKRISHNA BABA PAI
March 14, 1978
PURANDHAR LAGAMA INGALE and ORA LAND TRIBUNAL RAIBAG Vs. STATE
March 8, 1978
R G NARAYANA REDDY Vs. CHINNAPPA
September 18, 1978
R GOVINDASWAMY Vs. C S PANNALAL
March 8, 1978
R.B. SANGAM Vs. STATE OF KARNATAKA AND ANOTHER
May 29, 1978
RAGHAVENDRA B G Vs. ENTERTAINMENT TAX OFFICER
June 6, 1978
RAGHUNATH MALLU BASTAVADE Vs. RAMA BASALINGA BASTAWADE
September 9, 1978
RAJASEKHARIAH Vs. TIPTUR AGRL PRODUCE MARKET COM AND ANOTHER
September 28, 1978
RAJPUR PAMPAPATHY Vs. STATE
April 20, 1978
RAM BHADUR THAKUR AND CO Vs. STATE OF KARNATAKA
August 11, 1978
RAMACHANDRA Vs. STATE OF KARNATAKA
June 16, 1978
RAMADAS KELU NAIK Vs. V M MUDDAYYA
April 5, 1978
RAMADAS M PAI T DR Vs. COMMISSIONER OF INCOME TAX
June 28, 1978
RAMAIAH C S Vs. STATE OF KARNATAKA
April 6, 1978
RAMAN S Vs. STATE OF KARNATAKA
April 13, 1978
RAMANJANEYULU Vs. K M MALLOJI RAO
February 16, 1978
RATNAKAR RAMARAO Vs. ABDUL KARIM JAILANISAHEB
March 28, 1978
RAVI MACHINE TOOLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 21, 1978
RAVINDRA PATALI Vs. STATE OF KARNATAKA
June 20, 1978
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. FIBRE BANGALORE P LTD
April 19, 1978
REVANAPPA SANGAPPA Vs. R T A BIDAR
September 1, 1978
RUDRACHARI AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
June 5, 1978
RUDRAPPA P. Vs. MUKESH TEXTILES MILLS (P) LTD.
September 21, 1978
RUDRAVVA Vs. STATE OF KARNATAKA
April 18, 1978
RUPCHAND P CHAUHAN Vs. SUPDT OF CENTRAL EXCISE
March 9, 1978
S A SHUKOOR Vs. REGIONAL TRANSPORT OFFICER
July 14, 1978
S M CHANDRASEKHAR Vs. STATE
April 7, 1978
S NARASIMHA BHANDARY Vs. V VIJAYA BAI
February 2, 1978
S P PUTTARAJU Vs. STATE OF KARNATAKA
January 17, 1978
S SANJIVA SHETTY Vs. ANANTHA
June 30, 1978
S SHIVASHANKARAPPA Vs. DAVANGERE CITY MUNICIPALITY DAVANGERE
February 20, 1978
S V SREEKANTHAYYA Vs. LAKSHMI HARDWARE STORES
January 18, 1978
S Y MODAGEKAR Vs. COMMR OF COMML TAXES
January 18, 1978
S.Y. Modagekar and Sons Vs. Commissioner of Commercial Taxes and another
January 18, 1978
S.Y. Modagekar and Sons Vs. Commercial Tax Officer (Int.), Northern Zone, Belgaum
January 18, 1978
SANGAPPA Vs. STATE OF KARNATAKA
January 24, 1978
SANNA BASAPPA Vs. BASAPPA SATHYAPPA
January 13, 1978
SANNAKKA Vs. ELECTION AUTHORITY and TAHSILDAR
July 3, 1978
SARASWATHI SHEDTHI Vs. APPANNA MAISTRY
March 1, 1978
SAROJINI SHEDTHI Vs. PUTTA NAIK
January 10, 1978
SEKRAPPA Vs. BELGAUM DIVISION REGULATED MARKET EMPLOYEES WELFARE AND CREDIT CO OP SOCIETY
November 2, 1978
SHA PUCKARAJ PARASMAL AND CO Vs. COMMERCIAL TAX OFFICER INTELLIGENCE III SOUTH ZONE BANGALORE 9
March 23, 1978
SHA VAJESHANKAR VASUDEV AND CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL OF COMMERCIAL TAXES ASSESSMENTS
June 9, 1978
SHAH D C Vs. COMMISSIONER OF WEALTH TAX
April 11, 1978
SHAMPUR LAKSHMIDEVAMMA Vs. CONTROLLER OF ESTATE DUTY
June 21, 1978
SHIVADEVI Vs. SHIVAPPA R MULAMUTTAL
September 21, 1978
SHIVANNA Vs. STATE OF KARNATAKA
September 4, 1978
SHIVAPPA VEERAPPA MASUR Vs. SHRIMAN MAHARAJ NIRANJAN JAGADGURU
February 24, 1978
SHIVAYOGAPPA TAMBAKE Vs. SEETHABAI
September 4, 1978
SIDRAMAPPA RACHAPPA Vs. SHANKARALINGAPPA
August 7, 1978
SOMA SUNDARAMS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 4, 1978
SOUTH KANARA CENTRAL CO OPERATIVE WHOLESALE STORES Vs. COMMISSIONER OF INCOME TAX
April 21, 1978
SOUTHERN RODWAYS PVT LTD Vs. K PADMANABHAN
May 29, 1978
STATE BANK OF MYSORE Vs. COMMISSIONER OF INCOME TAX
May 29, 1978
STATE OF KANATAKA Vs. NARAYANA IYER
July 25, 1978
STATE OF KARNATAKA Vs. LOBO MEDICALS
July 10, 1978
STATE OF KARNATAKA Vs. GANGIAH
July 11, 1978
STATE OF KARNATAKA Vs. GOVINDA NAIKA
June 27, 1978
STATE OF KARNATAKA Vs. LAXMI TOURING TALKIES
September 1, 1978
STATE OF KARNATAKA Vs. SHIVASHANKAR
January 10, 1978
STATE OF KARNATAKA Vs. R M K SIVASUBRAMANYA OM
January 25, 1978
STATE OF KARNATAKA Vs. C P CHANDRASEKHAR
February 2, 1978
STATE OF KARNATAKA BY ITS SECRETARY TO GOVT. HEALTH AND MUNICIPAL ADMINISTRATION Vs. R. VARDHARAJAN
April 28, 1978
STATE OF MYSORE Vs. FATIMA MANVAIL FERNANDIS
June 1, 1978
SUGUNABAI Vs. TRIPURI SUNDARI TALKIES
December 19, 1978
SULEMAN APPASAHEB MULLA Vs. GOPAL MURARI PADIYAR DESAI
October 25, 1978
SURENDER Vs. HOUSE RENT CONTROLLER
February 28, 1978
SUVARNAMMA Vs. MUKUNDA RAO
December 20, 1978
SWARAN AHUJA Vs. STATE OF KARNATAKA
March 8, 1978
T KHANDE RAO AND SONS AND Vs. STATE OF KARNATAKA
September 14, 1978
T M SRIRAMULU NAIDU Vs. DIVISIONAL COMMISSIONER
September 1, 1978
T S CHANDRASEKARIAH Vs. KARNATAKA ROAD TRANSPORT CORPORATION
December 4, 1978
T SATISH U PAI Vs. COMMISSIONER OF INCOME TAX
July 27, 1978
T SHAMBULINGAPPA Vs. STATE OF KARNATAKA
June 23, 1978
T T PRIVATE LIMITED Vs. INCOME TAX OFFICER
September 28, 1978
T THIPPA REDDY Vs. ASSISTANT COMMISSIONER BANGALORE
April 19, 1978
THAMMANNA PARISA GUNDALE Vs. STATE OF KARNATAKA
January 19, 1978
THAYARAMMAL Vs. PEOPLES CHARITY FUND BANGALORE
February 15, 1978
THE DISTRICT AND SESSIONS JUDGE, MYSORE AND OTHERS Vs. N. M. KEMPE GOWDA AND OTHERS
April 4, 1978
THE MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION (B.T.S. DIVISION), BANGALORE Vs. LABOUR COURT, BANGALORE AND ANOTHER
July 10, 1978
THIMMAIAH T N Vs. STATE OF KARNATAKA
April 14, 1978
THIMMARAYAPPA Vs. COMMR CORPN OF BANGALORE
June 24, 1978
UMASHANKAR HALL Vs. COMMISSIONER OF INCOME TAX
August 1, 1978
UMESH RUDRA Vs. CONTROLLER OF ESTATE DUTY
June 1, 1978
UNION OF INDIA Vs. SRINATH
March 9, 1978
V M KRISHNAN Vs. UNION OF INDIA
April 21, 1978
V NARASIMHAN Vs. STATE OF KARNATAKA
February 22, 1978
V VIRUPAKSHAPPA Vs. DANGADI HANUMANTHAPPA
March 8, 1978
VARDHA RAO Vs. STATE OF KARNATAKA
February 28, 1978
VDO TACHOMETER WERKE WEST GERMANY Vs. COMMISSIONER OF INCOME TAX
July 27, 1978
VEERANNA SHIVALINGAPPA Vs. NAGAWWA
March 9, 1978
VENKAPPA Vs. REGIONAL TRANSPORT OFFICER
June 6, 1978
VENKATAMMA Vs. COMMISSIONER OF INCOME TAX
August 1, 1978
VENKATARAMANAPPA Vs. STATE OF KARNATAKA
July 3, 1978
VENKATASWAMY K R Vs. STATE OF KARNATAKA
April 20, 1978
VINOBABAI Vs. K S R T C
September 4, 1978
VIRUPAX KRISHNAJI Vs. LAND TRIBUNAL RON
February 17, 1978
VISHALAKSHI N Vs. SPL DEPUTY COMMR BLORE
March 9, 1978
VITTOBAI Vs. RAGHAVAN S
April 14, 1978
WRITERS and ARTISTS HOUSE BUILDING CO OP SOCIETY LTD Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
October 13, 1978
Y SHANTHA Vs. SELECTION COMMITTEE FOR POST GRADUATE DEGREE AND DIPLOMA COURSES IN
January 18, 1978
YALEMELI S S Vs. CHANABBASAPPA BASAPPA WARAD
April 14, 1978
YELI BENKAPPA Vs. SADASHIVAPPA
March 28, 1978
YELLAPPACHARI Vs. STATE OF MYSORE
September 10, 1978
ZINGADE T S Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
June 27, 1978
ZUBEDABI Vs. ABDUL KHADER
March 22, 1978