Case Index

Title
Date
BHOOBUN MOHINI DEBYA Vs. HURRISH CHUNDER CHOWDHRY
April 13, 1878
BURMAH TRADING CORPORATION, LIMITED Vs. MIRZA MAHOMED ALLY SHERAZEE AND THE BURMAH COMPANY LIMITED
April 13, 1878
CHUNNO LALL Vs. CHOTAY LALL
November 23, 1878
DOOLI CHUND AND OTHERS; MAHOMED WAJID Vs. BAZAYET HOSSEIN AND OTHERS; TAYYUBAN
November 9, 1878
DORAB ALLY KHAN Vs. ABDOOL AZEEZ
April 13, 1878
GOURI SHUNKER Vs. MAHARAJAH OF BULRAMPORE
November 21, 1878
GULABDAS JUGJIVANDAS Vs. COLLECTOR OF SUKAT
December 13, 1878
HER MAJESTY THE QUEEN Vs. BURAH
June 5, 1878
HURROPERSAUD ROY CHOWDHRY Vs. SHAMAPERSAUD ROY CHOWDHRYTL
January 19, 1878
JARDINE, SKINNER AND COMPANY Vs. RANI SURUT SOONDARI DEBI
May 29, 1878
JOY NARAIN GIRI Vs. GRISH CHUNDER MYTI
November 19, 1878
LALLA CHABEEL CHAND Vs. DOOLAR CHAND SAHOO
December 6, 1878
MAHARAJAH OF BULRAMPUR Vs. UMAN PAL SINGH AND GANESH SINGH
November 19, 1878
MAHARAJAH PERTAB NARAIN SINGH; EX. PARTE TRILOKINATH Vs. MAHARANEE SUBHAO KOER
May 31, 1878
NAWAB MALKA JAHAN SAHIBA Vs. DEPUTY COMMISSIONER OF LUCKNOW IN CHARGE OF THE NAZUL DEPARTMENT
June 23, 1878
PERIASAMI AND OTHERS SONS OF SALUGAI TEVAR Vs. PERIASAMI AND ANOTHER; RAMASAMI CHETTI
February 12, 1878
PRINCE MIRZA JEHAN KUDR BAHADUR Vs. NAWAB AFSUR BAHU BEGUM
November 16, 1878
RAMESHUR PERSHAD NARAIN SINGH Vs. KOONJ BEHARI PATTUK
December 3, 1878
RAMJISDAS AND IMTIAZ ALI Vs. RAJAH BHAGWAN BAX
June 22, 1878
SAHIBZADA ZEINULABDIN KHAN Vs. SAHIBZADA AHMED RAZA KHAN
November 22, 1878
SETH GOKULDASS GOPULDASS Vs. MURLI AND ZALIM
March 12, 1878
SHEO SINGH RAI Vs. MUSSUMUT DAKHO AND MOORARI LALL
April 13, 1878
SREEMUTTY NITTOKISSOREE DOSSEE Vs. JOGENDRO NAUTH MULLICK
February 5, 1878
SRIMATI UMA DEVI Vs. GOKOOLANUND DAS MAHAPATRA
February 5, 1878
TEKAIT DOORGA PERSAD SINGH Vs. TEKAITNI DOORGA KONWARI
May 17, 1878
ZEMINDAR OF PITTAPURAM Vs. PROPRIETORS OF THE MUTTA OF KOLANKA
July 2, 1878