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Case Index
Title
Date
BIDDOMOYE DABEE DABEE Vs. SITTARAM
July 24, 1878
BIRCHUNDER MANICKYA Vs. HURRISH CHUNDER DASS
January 9, 1878
CHUNDER CAUNT MOOKERJEE Vs. JODOONATH KHAN
January 31, 1878
CHUNDER SEKHUR MOOKERJEE Vs. THE COLLECTOR OF MIDNAPORE ON THE PART OF THE GOVE
January 7, 1878
DEBENDRONATH MULLICK Vs. ODIT CHURN MULLICK
March 7, 1878
EMPRESS Vs. AMIRUDDEEN
February 12, 1878
EMPRESS Vs. BAIDANATH DAS
February 18, 1878
EMPRESS Vs. BUTTO KRISTO DOSS
March 4, 1878
EMPRESS Vs. KUDRUTOOLLAH
March 22, 1878
EMPRESS ON PROSECUTION OF JOHARDI SHEIK Vs. HEMATULLA
February 12, 1878
EMPRESS ON PROSECUTION OF MICHELL Vs. JOGGESSUR MOCHI
January 24, 1878
FLEMING Vs. RALLI
March 12, 1878
HEERA LALL PRAMANICK Vs. BARIKUNNISSA BIBEE
January 18, 1878
HURRO SOONDEREE DOSSEE Vs. NILKUNTO DEY
January 16, 1878
IN RE: UMBICA NUNDUN BISWAS (AN INSOLVENT) Vs. STATE
February 11, 1878
MANICK CHUNDER DUTT Vs. BHUGGOBUTTY DOSSEE
February 11, 1878
MONOHUR DOSS Vs. ROMANAUTH LAW
March 12, 1878
MOTHOORMOHUN ROY Vs. THE BANK OF BENGAL
February 11, 1878
NARAIN SINGH Vs. RAM LALL MOOKERJEE
February 18, 1878
SHIB NARAIN SHAHA Vs. BIPIN BEHARY BISWAS
January 10, 1878
SOBHA BIBEE Vs. MIRZA SAKHAMUT ALI
January 4, 1878
WOOD Vs. WOOD
February 11, 1878