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Case Index
Title
Date
ABDUL KARIM Vs. STATE OF RAJASTHAN
February 23, 1968
ADITYA MILLS Vs. RAJASTHAN STATE ELECTRICITY BOARD JAIPUR
November 4, 1968
AMALGAMATED ELECTRICITY CO Vs. MUNICIPAL COUNCIL AJMER
July 2, 1968
ANIL KUMAR Vs. UNION OF INDIA UOI
March 20, 1968
AUTOMOBILE TRANSPORT RAJASTHAN P Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
May 1, 1968
BABROO Vs. STATE
September 13, 1968
BACHAN SINGH Vs. RAM SINGH
July 2, 1968
BALIA Vs. HEERJI
March 13, 1968
BHAGWANI Vs. HARLAL
April 10, 1968
BHANWAR LAL Vs. CHANDRA KANTA
July 17, 1968
BHANWARLAL Vs. PALI ELECTRICITY GO LTD
March 27, 1968
BHATT SHAILESH KUMAR Vs. SAMPAT MAL LODHA
November 12, 1968
BHIKHA Vs. STATE OF RAJASTHAN
November 8, 1968
BHONREYLAL Vs. KUNJ BEHARILAL
November 29, 1968
BHOPAL SINGH Vs. STATE OF RAJASTHAN
February 22, 1968
BHURA RAM Vs. DAULAT SINGH
July 16, 1968
BIKANER GYPSUM LIMITED Vs. COMMISSIONER OF INCOME TAX
October 29, 1968
C A G AYYAR Vs. R B SETH MOOLCHAND NEMICHAND
November 20, 1968
CHATURVEDI Vs. STATE OF RAJASTHAN
January 22, 1968
CHHATTU MAL Vs. SUPERINTENDENT OF GARDENS JAIPUR
July 9, 1968
CHHOGALAL Vs. DH
October 12, 1968
CHHOTU LAL Vs. HEMARAM
November 1, 1968
CHOTEYKHAN Vs. ZEENAT
November 14, 1968
CHOUTHMAL Vs. TRACK UNION JAIPUR
July 24, 1968
COMMISSIONER OF INCOME TAX Vs. CHAGANLAL DURGA PRASHAD BEAWAR
March 27, 1968
COTTON AGENTS RAJASTHAN Vs. STATE OF RAJASTHAN
March 8, 1968
CRISTOPHER DAULAT MASIH Vs. STATE OF RAJASTHAN
July 12, 1968
DAULAT SINGH Vs. KARNI DAN
January 5, 1968
DAYA SINGH Vs. STATE OF RAJASTHAN
December 20, 1968
DEEPCHAND Vs. LACHHU
November 29, 1968
DHANIA Vs. STATE OF RAJASTHAN
February 2, 1968
DHANPAT LAL Vs. HARISINGH
July 5, 1968
DHOLPUR GLASS WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 29, 1968
DUNGAR RAM Vs. BEGA RAM
July 15, 1968
DURGA PERSHAD CHOUDHARY Vs. STATE OF RAJASTHAN
November 13, 1968
DWARKA DAS AND SONS Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
September 10, 1968
GANEARAM Vs. STATE
August 2, 1968
GANESH DATTA Vs. STATE OF RAJASTHAN
February 21, 1968
GANESHARAM Vs. STATE OF RAJASTHAN
March 5, 1968
GANESHMAL Vs. ANAND KANWAR
February 29, 1968
GANGA RAM Vs. STATE OF RAJASTHAN
August 2, 1968
GANGA SAHAI Vs. DY DISTRICT DEVELOPMENT OFFICER SAWAI MADHOPUR
April 5, 1968
GAPPULAL DAMODARLAL Vs. STATE OF RAJASTHAN
July 2, 1968
GAURI SHANKAR Vs. GANGA
September 27, 1968
GHASIRAM Vs. MANBHARI
December 2, 1968
GHASIRAM MANGILAL Vs. STATE OF RAJASTHAN
July 18, 1968
GIRDHARILAL Vs. MAHADEVI SHARMA
January 12, 1968
GOOD YEAR INDIA Vs. INDUSTRIAL TRIBUNAL RAJASTHAN JAIPUR
May 8, 1968
GORDHAN DAS Vs. STATE
January 13, 1968
GOVIND RAM Vs. LILA DEVI
September 20, 1968
GULAB SINGH Vs. BHANMAL
July 7, 1968
GULAB SINGH Vs. BHAN MAL
July 17, 1968
GULAM ABBAS Vs. MADHAV FINANCE CO
July 31, 1968
GULLARAM Vs. GOVINDRAM
July 19, 1968
GULLOMAL Vs. KANAHIYA LAL
August 1, 1968
GULZARILAL Vs. BHAGWATI PRASAD
January 24, 1968
GUMAN SINGH Vs. STATE OF RAJASTHAN
November 7, 1968
GURDAYAL Vs. STATE
March 27, 1968
HARDAYAL Vs. JAGGASINGH
April 18, 1968
HARI KHAN Vs. STATE
September 20, 1968
HARIKISHAN Vs. SHAMLAL
November 6, 1968
HARISH CHANDRA Vs. MOHAN KANWAR
November 4, 1968
HARISHCHANDER SINGH Vs. REGIONAL TRANSPORT AUTHORITY
August 6, 1968
HARLAL Vs. GHASI
November 21, 1968
HOORA Vs. ABDUL KARIM
December 12, 1968
INDERJIT SINGH Vs. SUNDER SINGH
August 20, 1968
INDIAN AIRLINES CORPORATION Vs. RAMNIWAS LADURAM
October 17, 1968
JAIPUR UDBYOG LTD Vs. UNION OF INDIA
December 12, 1968
JAIPUR UDHYOG LTD Vs. UNION OF INDIA
August 12, 1968
JATNI Vs. LALIA
November 26, 1968
JEEVRAJ Vs. LALCHAND
August 26, 1968
JHANWARLAL Vs. STATE OF RAJASTHAN
July 10, 1968
JIWANI Vs. DANARAM
May 6, 1968
JOHARI MAL Vs. STATE OF RAJASTHAN
July 29, 1968
JUPITER INSURANCE CO Vs. MOHAMMAD MALIK
October 11, 1968
KAILASH CHANDRA JAIN Vs. STATE OF RAJASTHAN
March 23, 1968
KAILASH NATH BHARGAVA Vs. BAL SWAROOP
September 17, 1968
KALUSINGH Vs. TRANSPORT APPELLATE TRIBUNAL
October 9, 1968
KAMAL HATH KARGHA VASTRA UTPADAK Vs. MOOLCHAND
October 14, 1968
KARAN SINGH Vs. NAND KUMAR SOMANI
August 12, 1968
KARAN SINGH Vs. MANOHAR SINGH
April 18, 1968
KASHI NATH JOSHI Vs. SATISH CHANDRA SHARMA
September 25, 1968
KESHARI LAL KAVI Vs. NARAIN PRAKASH
April 19, 1968
KISTOORMAL GULABCHAND Vs. SURAJ KARAN UDAIRAJ
December 2, 1968
KOTHARI ROADWAYS Vs. REGIONAL TRANSPORT AUTHORITY UDAIPUR
March 8, 1968
KOTI BAI Vs. KASTOORI BAI
September 27, 1968
KRISHANLAL MALHOTRA Vs. STATE OF RAJASTHAN
January 9, 1968
KRISHI UPAJMANDI SAMITI BHILWARA Vs. GANESH OIL MILLS BHILWARA
March 13, 1968
KRISHNA KUMAR CHOUDHARY Vs. TRANSPORT APPELLATE TRIBUNAL JAIPUR
January 4, 1968
LADHU SAHA Vs. CHAMPALAL
October 12, 1968
LADULAL Vs. KESHAVDAS
July 19, 1968
LAJJARAM Vs. KHUBIRAM
March 12, 1968
LAXMICHAND Vs. CHAINMAL
March 8, 1968
LT COL U G MENON Vs. STATE OF RAJASTHAN
September 9, 1968
M C TANEJA Vs. STATE
December 3, 1968
MADAN LAL Vs. CONTROLLER OF ESTATE DUTY
December 6, 1968
MADANLAL Vs. MUNICIPAL BOARD BUNDI
February 6, 1968
MAGH RAJ Vs. STATE OF RAJASTHAN
January 19, 1968
MAHADEO Vs. HANUMANMAL
September 16, 1968
MAHALAXMI MILLS CO Vs. STATE
May 9, 1968
MAHARAJA BHAGWATSINGH OF UDAIPUR Vs. MAHARANA BHOPAL ELECTRIC SUPPLY CO LTD
December 2, 1968
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
July 12, 1968
MANGIA Vs. PARA
July 30, 1968
MANPHOOL Vs. DULICHAND
July 15, 1968
MEHARCHAND Vs. STATE OF RAJASTHAN
December 12, 1968
MEWAR SUGAR MILLS Vs. STATE OF RAJASTHAN
November 12, 1968
MEWAR SUGAR MILLS LTD Vs. STATE OF RAJASTHAN
December 12, 1968
MITHALAL Vs. STATE OF RAJASTHAN
September 26, 1968
MITHUKHAN Vs. STATE OF RAJASTHAN
February 20, 1968
MOHAMMAD ABDUL BAQI KHAN Vs. RAJASTHAN BOARD OF MUSLIM WAKFS JAIPUR
March 12, 1968
MOHAR SINGH Vs. WAZIR CHAND
December 19, 1968
MOHD JAMA Vs. BADIA
March 29, 1968
MOTILAL Vs. JAGDISH PRASAD SHARMA
December 20, 1968
MUNICIPAL BOARD NIMBAHEDA Vs. SYAD ASHKALI
January 15, 1968
MUNICIPAL COUNCIL AJMER Vs. SADULLA
April 25, 1968
MUNICIPAL COUNCIL JAIPUR Vs. LAXMI NARAIN
February 20, 1968
NAG RAJ PATODIA Vs. R K BIRLA
November 15, 1968
NANULAL Vs. SHYAMFOEHARI LAL
July 30, 1968
NANURAM Vs. VISHWAMITRA
March 1, 1968
NARAIN SINGH KOHLI Vs. TRANSPORT APPELLATE TRIBUNAL JAIPUR
January 18, 1968
NARAYAN Vs. CHAMBER OF COMMERCE LTD
July 29, 1968
NARAYAN SWARUP Vs. SHANKAR LAL AND SONS PRIVATE LTD
July 15, 1968
NATHMAL SUKHLECHA Vs. CONTROLLER OF ESTATE DUTY DELHI AND RAJASTHAN
December 13, 1968
NATHURAM MIRDHA Vs. GORDHAN SONI AND ANR.
October 8, 1968
PABUDAN HIRALAL Vs. SHRI MAHESH INDUSTRIES
December 20, 1968
PANBAI Vs. SAJJANRAJ
November 4, 1968
POONAMCHAND Vs. JAWANMAL
November 27, 1968
POONAMCHAND Vs. BASTIRAM DEOKISHAN
November 19, 1968
PRATAP SINGH Vs. RAM SINGH
July 2, 1968
PREMCHAND Vs. BAJRANGIBAI
November 11, 1968
PREMRAJ Vs. GAVRI BAI
December 6, 1968
PRITHVI SINGH Vs. STATE
December 11, 1968
PT BHONREYLAL Vs. PT KUNJ BEHARI LAL
November 29, 1968
RAHIMA Vs. STATE
October 4, 1968
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. HINDUSTAN BROWN BOVERI LTD
October 11, 1968
RAJESHWAR DAYAL Vs. PADAM KUMAR KOTHARI
December 2, 1968
RAM NIWAS Vs. HANUMAN SAHAI
December 19, 1968
RAM SINGH Vs. STATE
November 1, 1968
RAM SWAROOP Vs. WORKS MANAGER LOCO
January 31, 1968
RAMDAYAL Vs. KISHORILAL CHAUDHARY
April 3, 1968
RAMESHWARLAL Vs. PAREEK COMMERCIAL BANK LTD
September 18, 1968
RAMSINGH Vs. STATE OF RAJASTHAN
July 25, 1968
RATTU Vs. MALA
January 31, 1968
S M MOHSIN CHISTY Vs. RAJASTHAN BOARD OF MUSLIM WAKF JAIPUR
February 28, 1968
SAJJAN SINGH BHAIRUN SINGH Vs. SAJJAN SINGH JAGANNATH SINGH
July 15, 1968
SAMPAT Vs. IDOL SHRI CHANDRA PRABHAJI BHAGWAN TEMPLE DEEG
January 5, 1968
SARDAR MANMOHANSINGH NAGPAL Vs. MANAKCHAND KOTHARI
November 11, 1968
SARDAR NARAIN SINGH KOHLI Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
January 18, 1968
SATYA NARAIN Vs. GANESH NARAIN
December 16, 1968
SETH MOOLCHAND R B Vs. COMMISSIONER OF INCOME TAX
March 28, 1968
SHANKER BUS SERVICE KOTA Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
July 19, 1968
SHEKHAWATI GENERAL TRADERS LIMITED Vs. INCOME TAX OFFICER
April 20, 1968
SHITABKHAN Vs. BAR COUNCIL OF INDIA
May 2, 1968
SHIV DAYAL Vs. STATE
September 13, 1968
SHIVCHARAN LAL Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
April 16, 1968
SHRIKISHAN Vs. STATE OF RAJASTHAN
October 17, 1968
SHYAMESH Vs. PUBLIC PROSECUTOR PALI
May 17, 1968
SHYAMLAL Vs. KESAR DEVI
November 20, 1968
SOHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY KOTA
January 31, 1968
SRIRAM Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
March 26, 1968
STATE Vs. HARI SINGH
March 22, 1968
STATE Vs. NIDHANSINGH SHERSINGH
March 28, 1968
STATE Vs. MST MEERA
February 9, 1968
STATE Vs. SARDARA SINGH
March 1, 1968
STATE Vs. NAND KISHORE
February 2, 1968
STATE Vs. PARASMAL
August 24, 1968
STATE Vs. BHOLA SINGH
November 15, 1968
STATE Vs. JANG SINGH
October 28, 1968
STATE OF RAJASTHAN Vs. KESAR SINGH
September 18, 1968
STATE OF RAJASTHAN Vs. JAMANADAS VITHALDAS AND CO
July 30, 1968
STATE OF RAJASTHAN Vs. CHHATTAR SINGH
January 24, 1968
STATE OF RAJASTHAN Vs. PRITHVI SINGH
March 4, 1968
STATE OF RAJASTHAN Vs. GARG BOOK CO
February 15, 1968
STATE OF RAJASTHAN Vs. SATYA NARAYAN
February 5, 1968
STATE OF RAJASTHAN Vs. BHAGWAT SINGH
March 29, 1968
STATE OF RAJASTHAN Vs. SAWAI TEJSINGHJI MAHARAJA OF ALWAR
April 29, 1968
STATE OF RAJASTHAN Vs. BUDHRAM
March 28, 1968
STATE OF RAJASTHAN Vs. RAO RAJA SARDAR SINGH
March 13, 1968
SUDESH KUMAR Vs. MOOL CHAND
March 1, 1968
SUKANRAJ Vs. NEKARCHAND
October 12, 1968
SURAJ BHAN Vs. CHANDRA PRAKASH
December 16, 1968
SURAJ NARAIN Vs. GORDHAN
January 22, 1968
SURENDRAKUMAR Vs. STATE OF RAJASTHAN
October 31, 1968
SYED HABIB HUSSAIN Vs. KAMAL CHAND
April 24, 1968
SYED WAZIR ALI Vs. SYED WALI
January 18, 1968
TEJ RAM Vs. STATE OF RAJASTHAN
September 24, 1968
TEJMAL Vs. VARJU
November 21, 1968
TEJUMAL Vs. STATE OF RAJASTHAN
February 6, 1968
THAKURJI SHRIJI DWARKADHEESHJI Vs. GAPPULAL
November 1, 1968
TICKOORAM Vs. STATE OF RAJASTHAN
July 16, 1968
URBAN IMPROVEMENT TRUST Vs. RAJ KUMARI
July 10, 1968
VIJIA Vs. STATE
September 19, 1968
VINEY KUMAR MAJOO Vs. STATE
February 2, 1968
VINOD KUMAR Vs. STATE
August 30, 1968
VINOD KUMAR Vs. STATE
October 30, 1968
VISHWESHWARLAL Vs. BHURAMAL
February 5, 1968
WALKAR ANJARIA AND SONS PRIVATE Vs. STATE OF RAJASTHAN
August 21, 1968