Case Index

Title
Date
A J ANAND (MAJOR) Vs. STATE
April 29, 1968
AB REHMAN GANAI Vs. MOHD RAJAB GANAI
September 24, 1968
AB REHMAN GOJRI Vs. JABAR BHAR
October 10, 1968
AB SAMAD Vs. STATE OF J&K
August 27, 1968
ABDUL RASHID SHALLA Vs. JAGDISH LAL
January 8, 1968
AKBAR Vs. SHAMMA
December 11, 1968
ATTAR SWEET STORES RESIDENCY ROAD Vs. COMMISSIONER EXCISE AND TAXATION, J&K STATE
November 18, 1968
BAKRU Vs. BADER-U-DIN
April 17, 1968
BAKSHI GHULAM MOHD Vs. G M SADIQ
April 15, 1968
BAKSHI RUGH NATH Vs. CUSTODIAN GENERAL
December 30, 1968
BANARSI LAL Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY
July 10, 1968
BUPA SINGH Vs. BISHEMBER SINGH
March 9, 1968
BUTA Vs. KAKA
March 23, 1968
CENTRAL BANK OF INDIA Vs. STATE OF JAMMU AND KASHMIR
April 4, 1968
CHAJJU Vs. REVENUE MINISTER, J&K
January 3, 1968
CHARNU Vs. CHHAJJU RAM
August 29, 1968
DEVIA Vs. NATH RAM
May 16, 1968
DINA NATH KAUL NADIM Vs. PEER MUBARAK SHAH
December 7, 1968
G L VAISHNAWI Vs. TRILOKI NATH VAISHNAWI
April 22, 1968
GH AHMED Vs. DIVISIONAL COMMISSIONER
March 4, 1968
GH MOHD MATTA AND BROS Vs. CONSERVATOR OF FORESTS, NORTH CIRCLE
July 19, 1968
GIAN CHAND Vs. SHIV RAM
December 17, 1968
GIRDHARI LAL ANAND SARAF Vs. STATE OF J&K
September 2, 1968
GULAB BIBI Vs. SHAKUNTALA DEVI
September 10, 1968
H WALI MOHD Vs. ADMINISTRATOR JAMMU MUNICIPALITY
July 19, 1968
HAGI ABUL AHAD SHEIKH & OTHERS Vs. PIR GHULAM MOHD AND OTHERS
July 29, 1968
HAJEE AHMED BHAT Vs. SHABHAN GANAI
July 1, 1968
HAJI AHMAD BHAT Vs. SHABAN GANAI
September 13, 1968
ISHRI SINGH Vs. SUMITRA DEVI
April 29, 1968
J K TIMBER TRADER Vs. GOVT OF J&K
May 31, 1968
J&K BANK LTD Vs. LAL MOHD BANGROO
August 26, 1968
JAGAT RAM ARYAN Vs. STATE OF J&K
March 1, 1968
JANAK SINGH Vs. RAJI
November 13, 1968
KANWAL KRISHEN DHAR Vs. UNIVERSITY OF JAMMU & KASHMIR
September 17, 1968
KARIM BUX Vs. STATE OF JAMMU AND KASHMIR
September 27, 1968
KESER SINGH Vs. TEJ SINGH
December 5, 1968
KULDIP RAJ Vs. STATE OF J&K
May 2, 1968
MANGAT RAM Vs. BABU RAM
November 15, 1968
MOHAMAD BHAT Vs. STATE
September 11, 1968
MOHD ABDULLAH AHANGER Vs. SAIF-UD-DIN
July 22, 1968
MOHD AKBAR Vs. KHAN LASSA WANI
February 25, 1968
MUNICIPALITY JAMMU Vs. KHEM RAJ
April 29, 1968
MUNSHI RAM Vs. DIRECTOR FOOD AND SUPPLIES, JAMMU
November 27, 1968
NAND KUMAR Vs. BELI RAM
February 29, 1968
NASIB SINGH Vs. BAJO RAM
April 29, 1968
NAZIR MESIAH Vs. STATE
November 30, 1968
OM PARKASH Vs. SARDAR KULBIR SINGH
December 19, 1968
OM PARKASH Vs. HARI RAM
December 7, 1968
OM PARKASH Vs. BAWA DHARAM DASS
November 30, 1968
RAM DASS Vs. CHANDU LAL
April 26, 1968
RATTAN LAL Vs. STATE
July 18, 1968
S BISHAN SINGH Vs. MURTI SHIVJI
August 2, 1968
S KHAN SINGH Vs. TEK CHAND NANDA
April 29, 1968
S L SARAF Vs. M S QURESHI
June 13, 1968
SAMAD BHAT Vs. STATE
May 23, 1968
SARDARI LAL Vs. STATE
September 19, 1968
SH GHULAM AHMED Vs. STATE OF JAMMU AND KASHMIR
May 3, 1968
SHAM LAL SARAF Vs. MOHD SHAFI QURESHI
April 12, 1968
SHEIKH AB REHMAN Vs. JAGAT RAM ARYAN
April 29, 1968
STATE Vs. SUBHAN GANAI
December 19, 1968
STATE OF J&K Vs. BIHARI LAL SURI
November 1, 1968
SUBHAN MALIK Vs. AB ALI
August 20, 1968
SUBHASH CHANDER Vs. PODH RAJ
May 3, 1968
SYED SIRAJ-UL-DIN Vs. KARIM DAR
July 31, 1968
TAJINDER SINGH Vs. DISTRICT MAGISTRATE, JAMMU
October 22, 1968
UNION OF INDIA Vs. SAT PAL DHARM VIR
December 6, 1968
VIDYA DEVI Vs. HARISH CHANDER
July 29, 1968
WARIS ALI Vs. AHAD MIR
January 30, 1968
Z U AHMED Vs. G M SADIQ
January 4, 1968