Case Index

Title
Date
ABDUL GHAFFAR Vs. SAWAL RAM
September 23, 1968
ABDUL RAHIM KHAN Vs. UNION OF INDIA
March 29, 1968
ABHAY KUMAR JAYASWAL Vs. PRINCIPAL DARBHANGA MEDICAL COLLEGE
April 25, 1968
AHMAD ALI Vs. STATE
November 29, 1968
ALANKAR BHAWAN Vs. COMMISSIONER OF INCOME TAX
December 10, 1968
ALI HASSAN Vs. KAMLA PRASAD SINHA MUNSIF MAGISTRATE
December 18, 1968
ALL INDIA GENERAL TRANSPORT CORPORATION Vs. RAGHUNATH SAHAY
May 10, 1968
AMBIKA BHAWANI DEVI Vs. BABU CHANDRIKA SINGH
January 11, 1968
ARBIND KUMAR SINGH Vs. ANSAR MOTOR SERVICE
August 21, 1968
ASHU LAL SARAOGI Vs. HAJI SK EBADAT HUSAIN
April 30, 1968
BABU SHEONANDAN LALL Vs. RAMPRIT BHAGAT
February 1, 1968
BADRI NARAYAN JHA Vs. STATE BOARD OF TECHNICAL
December 19, 1968
BAHADUR SINGH Vs. FULESHWAR SINGH
July 12, 1968
BAIDYA NATH TEWARI Vs. STATE OF BIHAR AND OTHERS
August 2, 1968
BAIKUNTH NARAIN MISHRA Vs. KESAR KALI KUER
September 9, 1968
BALESHWAR PRASAD SINGH Vs. NARAIN PRASAD MARWARI
January 25, 1968
BALESHWARI DEVI Vs. BIKRAM SINGH
March 5, 1968
BASANTA CHANDRA GHOSE Vs. COLLECTOR OF PATNA
May 14, 1968
BASTA COLLA COLLIERY CO P LTD Vs. STATE OF BIHAR
July 4, 1968
BELSAND SUGAR CO LTD Vs. THAKUR GIRJA NANDAN SINGH
January 22, 1968
BHAGWATI DEVI Vs. SURENDRAJIT SINGH
August 19, 1968
BHAGWATI DEVI BUBNA Vs. DHANRAJ MILLS PRIVATE LTD
August 20, 1968
BHAGWATI PRASAD BHAGAT Vs. PAHIL SUNDARI
September 3, 1968
BHAIYA RAMANUJ PRATAP DEO Vs. LALU MAHESHANUJ PRATAP DEO
February 28, 1968
BHARAT COLLIERIES LTD., OWNERS OF EKRA, ENGINEERING WORKS, BANSJORA Vs. PRESIDING OFFICER, LABOUR COURT CHOTA NAGPUR, RANCHI AND OTHERS
July 29, 1968
BHATTU NONIA Vs. RAJENDRA NONIA
August 23, 1968
BIBI HUSNA ARA BEGUM Vs. ADBUL RASHID
July 2, 1968
BIHAR STATE ELECTRIC SUPPLY WORKERS UNION Vs. SLATE OF BIHAR AND OTHERS
August 21, 1968
BIHAR SUGAR WORKS, PANCHRUKHI Vs. S.G. PRASAD AND OTHERS
August 29, 1968
BIJLI SAHU Vs. BAHADUR MAHTON
February 14, 1968
BIMAL KUMAR SINHA Vs. STATE OF BIHAR
April 16, 1968
BIMLANANDA TARKETIRTHA Vs. SURYA NARAIN SINGH
May 17, 1968
BINDYA WASINI PRASAD VERMA Vs. DHARAMNATH PRASAD
March 1, 1968
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
April 2, 1968
BIRLA SINGH Vs. JALESHWAR SINGH
April 11, 1968
BISHOP S K PATRO Vs. STATE OF BIHAR
September 10, 1968
BISHUN PRASAD GUPTA Vs. JAGMOHAN SWAROOP
May 15, 1968
BISHWA NATH PRASAD Vs. YASHODA NANDAN SINHA
April 18, 1968
BISHWANATH GOSAIN Vs. DULHIN LALMUNI
April 16, 1968
BOKARO AND RAMGUR LTD Vs. KATHARA COAL CO LTD
May 17, 1968
BRAHMDEO PRASAD Vs. STATE OF BIHAR
August 1, 1968
CALCUTTA CHEMICAL CO LTD Vs. D K BARMAN
October 29, 1968
CHAIRMAN JUGSALAI NOTIFIED AREA COMMITTEE Vs. MUKHRAM SHARMA
August 28, 1968
CHANDRA CHOOR DEO Vs. KRISHNAWATI
July 23, 1968
CHANDRAWATI DEVI Vs. RAMESHWAR KAVIRAJ
February 28, 1968
CHINTAMANI SARAN NATH SAH DEO Vs. SHAYMA KUMARI DEVI
April 16, 1968
COMMISSIONER OF ESTATE DUTY Vs. S M SHAREEF
January 5, 1968
COMMISSIONER OF GIFT TAX Vs. PARSHVA PROPERTIES LIMITED
March 19, 1968
COMMISSIONER OF INCOME TAX Vs. UMA MAHESHWARI
April 15, 1968
COMMISSIONER OF INCOME TAX Vs. J P GUPTA
January 4, 1968
COMMISSIONER OF INCOME TAX Vs. CHUNILAL RAMESHWAR LAL
January 23, 1968
COMMISSIONER OF INCOME TAX Vs. JAIN S P
February 29, 1968
COMMISSIONER OF INCOME TAX Vs. BAGCHI R N
July 10, 1968
COMMISSIONER OF INCOME TAX Vs. ATMA RAM MODI
May 10, 1968
COMMISSIONER OF INCOME TAX Vs. PRAKASH RAM GUPTA
November 8, 1968
COMMISSIONER OF INCOME TAX Vs. MANDAL N C AND COMPANY
November 8, 1968
COMMISSIONER OF INCOME TAX Vs. PARSADI SAH AND PARMESHWAR SAH
January 17, 1968
COMMISSIONERS BUXAR Vs. KAILASH PRASAD
February 14, 1968
DALBHUM TRADES AND INDUSTRIES Vs. COMMISSIONERS OF JUGSALAI
September 18, 1968
DEONANDAN SINGH Vs. RAMBAHAL SINGH
August 1, 1968
DEPUTY CHIEF INSPECTOR Vs. TARA PRASAD BUXI
April 26, 1968
DHANI SAH Vs. SUCHAN SAH
December 3, 1968
DOMAN MAHTON Vs. SURAJDEO PRASAD
December 6, 1968
DOMAN YADAV Vs. MANIK CHAND YADAV
August 29, 1968
DUND BAHADUR SINGH Vs. LAL BAHADUR SINGH
July 10, 1968
EASTERN MANGANESE AND MINERAL Vs. INDUSTRIAL TRIBUNAL (CENTRAL
April 8, 1968
EMPLOYERS IN RELATION TO PATHERDIH COLLIERY OF PATHERDIH SUDAMDIH COLLIERY PRIVATE LTD Vs. GENERAL SECRETARY BIHAR KOYLA MAZDOOR SABHA
August 17, 1968
FAZLUR RAHMAN Vs. MANAGING OFFICER BIHAR
September 13, 1968
FEKU PASWAN Vs. SIBU CHOUDHARY
April 26, 1968
FIRDHAR LAL RASTOGI Vs. KUER AVINASH CHANDRA SINGH
May 7, 1968
FULA DEVI Vs. MANGTU MAHARAJ
December 20, 1968
GAURI SAO Vs. RAMKISHUN SAO
April 23, 1968
GAURI SHANKAR SHARMA Vs. STATE OF BIHAR
August 20, 1968
GAYA PRASAD PANDEY Vs. STATE OF BIHAR
December 4, 1968
GIRDHAR PRASAD Vs. AMBIKA PRASAD THAKUR
July 10, 1968
GOPAL SAO Vs. STATE OF BIHAR
March 19, 1968
GOVIND RAM AGARWALA Vs. HARSUKHRAI DOSHI
May 15, 1968
GURUMUKH RAI RADHA KRISHNA Vs. STATE OF BIHAR
July 8, 1968
HAJARI SHAFI Vs. RAMASIS THAKUR
November 25, 1968
HARIRAM MAHARAJ Vs. GYAN MOHAN DAS
September 12, 1968
HARNANDAN SINGH Vs. MAHARANI KUAR
July 22, 1968
HAZI KHOSAL BISWAS Vs. RAM SUNDAR BHAGAT
July 18, 1968
HEAVY ENGINEERING CORPORATION LTD Vs. K SINGH AND CO
July 11, 1968
HINDUSTHAN GENERAL INSURANCE Vs. ELECTRICAL EXECUTIVE ENGINEER
May 15, 1968
INDIAN MICA MINERS AND DEALERS Vs. STATE OF BIHAR
December 10, 1968
INDIAN TUBE COMPANYLTD Vs. PRATAP MISHRA
November 27, 1968
INDU SEKHAR AGARWAL Vs. PHULO DEVI
February 1, 1968
INDUSTRY WEST ENA COLLIERY Vs. CENTRAL GOVERNMENT INDUSTRIAL
September 20, 1968
JADUNANDAN MANDAL Vs. HITLAL MANDAL
May 16, 1968
JAGANNATH PRASAD KESARI Vs. STATE OF BIHAR
March 7, 1968
JAGATMOHAN PRASAD Vs. UNIVERSITY OF BHAGALPUR (BY ITS
January 8, 1968
JAGATMOHAN PRASAD Vs. CHANCELLOR OF THE BHAGALPUR
January 8, 1968
JAGDHARI ROY Vs. STATE OF BIHAR
August 1, 1968
JAGDISH PRASAD AGARWALA Vs. UNION OF INDIA
March 21, 1968
JAI MANGAL SINGH Vs. DHARAMNATH SINGH
February 16, 1968
JAMSHEDPUR NOTIFIED AREA Vs. DURGA PRASAD
August 1, 1968
JAMUNA FLOUR AND OIL MILLS (PRIVATE) LTD. Vs. THE STATE OF BIHAR
January 17, 1968
JANAK NANDAN PRASAD Vs. MINISTER OF TRANSPORT GOVT OF BIHAR
November 26, 1968
JIWAN LALL Vs. COLLECTOR
January 9, 1968
JWALA SINGH Vs. LABOO RAM
July 24, 1968
KAILASH CHANDRA MANDAL Vs. DEVENDRANATH MANDAL
July 9, 1968
KALI PD SEAL Vs. STATE OF BIHAR
October 30, 1968
KAMDEO JHA Vs. CHAIRMAN IMPROVEMENT TRUST
December 19, 1968
KAMTA PANDEY Vs. STATE OF BIHAR
December 13, 1968
KAZIM SHER Vs. JASWANT DEVI
May 14, 1968
KEDAR PRASAD SINHA Vs. STATE OF BIHAR
August 12, 1968
KESHO SAO Vs. STATE OF BIHAR
April 23, 1968
KISHUN PRASAD Vs. STATE OF BIHAR
November 29, 1968
KUMARI RANJANA RAM Vs. CHANCELLOR OF PATNA UNIVERSITY
March 23, 1968
LABH CHANDRA REISURANA Vs. STATE OF BIHAR
August 29, 1968
LACHMI MANDAL Vs. MOSSTT THAKURWATI
December 18, 1968
LAKCHMIKANT JHA Vs. COMMISSIONER OF WEALTH TAX
February 28, 1968
LAKHAN LAL Vs. CHAIRMAN INDUSTRIAL TRIBUNAL BIHAR PATNA AND ANOTHER
August 22, 1968
LAKHI DAS Vs. STATE OF BIHAR
August 19, 1968
LAKSHMI KANT JHA Vs. COMMISSIONER OF WEALTH TAX
February 28, 1968
LAL MOHAN PRASAD Vs. BHAIRO KUMAR JAIN
August 29, 1968
LALIT KUMAR KUJUR Vs. STATE OF BIHAR
November 27, 1968
LUXMI NARAYAN ARJUNDAS Vs. STATE BANK OF INDIA
November 5, 1968
M G SHARAN Vs. STATE OF BIHAR
December 5, 1968
M/S. JAGDISH NARAIN JHABARMAL Vs. COMMISSIONER OF INCOME TAX
July 1, 1968
MAHABIR CHOUDHARY Vs. GAJADHAR SAHU
April 19, 1968
MAHABIR RAM Vs. SHIVA SHANKER PRASAD
January 16, 1968
MAKUNDI MANDAL Vs. HARIDAS
August 30, 1968
MANAGEMENT OF NEWSPAPERS AND PUBLICATIONS P LTD Vs. H K CHAUDHURI
December 6, 1968
MANAGEMENT OF THE SIJUA JHERRIAH ELECTRIC SUPPLY CO LTD Vs. WORKMEN
March 26, 1968
MANAGING OFFICER EVACUEE PROPERTY Vs. NASIBAN
August 2, 1968
MANGAL PRASAD VERMA Vs. BIHAR CO-OPERATIVE MARKETING
July 11, 1968
MATHURA RAM Vs. STATE OF BIHAR
August 28, 1968
MAUJI LALL Vs. STATE
April 25, 1968
MD ABU SAYEED AHMAD KHAN Vs. STATE OF BIHAR
October 30, 1968
MITTAL AND COMPANY Vs. STATE OF BIHAR
October 30, 1968
MOHAMMAD QASIM ALI Vs. RAMESH KIRAN
December 16, 1968
MOHAMMAD YUSUF Vs. UNION OF INDIA
February 8, 1968
MUNA DEVI Vs. RAM JHARI DEVI
December 10, 1968
N K BANERJI Vs. STATE OF BIHAR
August 20, 1968
NAND KISHORE SINGH Vs. BHUVANESHWAR SINGH
January 9, 1968
NARAIN CHANDRA DEB DHABAL DEB Vs. STATE OF BIHAR
October 25, 1968
NATHO Vs. SITAL PRASAD SAHU
September 16, 1968
NAZIR HUSSAIN Vs. DOOKHMOCHAN THAKUR
July 15, 1968
NIWAS MOHANKA Vs. STATE OF BIHAR
July 22, 1968
NOOR MOHAMMAD MIAN Vs. STATE OF BIHAR
October 15, 1968
PANDIT LAKSHMI KANT JHA Vs. COMMISSIONER OF WEALTH TAX
February 28, 1968
PANDIT SALIGRAM ACHARYA Vs. PANDIT RAGHAVACHARYA
July 18, 1968
PANO KUER Vs. BALESHWAR PANDEY
May 1, 1968
PARAS NATH OJHA Vs. STATE OF BIHAR
December 11, 1968
PARMESHWAR MAHTON Vs. RAMCHARITAR SINGH
May 14, 1968
PARTABPORE COMPANYLTD Vs. CANE COMMISSIONER
March 18, 1968
PATNA ELECTRIC SUPPLY CO LTD Vs. PATNA MUNICIPAL CORPORATION NEW CAPITAL CIRCLE
December 9, 1968
PRASAD GOPE Vs. MAKHAN GOPE
July 18, 1968
PURE KUSTORE COLLIERY Vs. KHAN MAZDOOR CONGRESS (BY GENERAL
August 2, 1968
PURE KUSTORE COLLIERY Vs. BHAJAN DUSADH
March 8, 1968
RADHAKRISHNA PRASAD SAO Vs. LALGOPAL BOSE
January 25, 1968
RADHEY SHYAM KALWALIA Vs. STATE
February 15, 1968
RAGHUNATH PRASAD Vs. RAKHI SAH
July 23, 1968
RAJESHWAR PRASAD SAHI Vs. GHULAM RASHUL KHAN
August 2, 1968
RAM BAHADUR SINGH Vs. DINESH PRASAD SINGH
April 23, 1968
RAM EKBAL SINGH YADAV Vs. GHAMANDI SINGH YADAV
April 8, 1968
RAM LAL TULSIYAN Vs. SATYANARAYAN BANKA
March 22, 1968
RAM NIRANJAN DAS Vs. LOKNATH MANDAL
December 20, 1968
RAM PRASAD SINGH Vs. CHOUDHARY SAHU
March 27, 1968
RAM SAWARI DEVI Vs. MANIRAJ RAI
September 25, 1968
RAM SWARUP MARU Vs. STATE OF BIHAR
November 14, 1968
RAMA SHANKAR SINGH Vs. PRINCIPAL DARBHANGA MEDICAL COLLEGE
April 5, 1968
RAMASHRAY SINGH Vs. TARABATI KUER
January 29, 1968
RAMASREY PRASAD CHOUDHARY Vs. STATE OF BIHAR
August 26, 1968
RAMAUTAR SINGH Vs. HARIHAR SINGH
November 1, 1968
RAMAUTAR SINGH Vs. RAM BINOD SHARMA
March 18, 1968
RAMAYAN BHAGAT Vs. STATE
August 30, 1968
RAMCHABILA SINGH Vs. RAMSAGAR SINGH
March 19, 1968
RAMDENI RAM GUPTA Vs. STATE OF BIHAR
October 15, 1968
RAMDEYAL SINGH Vs. STATE OF BIHAR
August 19, 1968
RAMKAWAL UPADHAYA Vs. DUDHANATH PANDEY
December 20, 1968
RAMPADARATH SINGH Vs. MAHANTH SAMPAT KUMAR
April 29, 1968
RAMROOP YADAV Vs. STATE OF BIHAR
August 29, 1968
RANBIR PRASAD Vs. PARVATI DEVI
August 17, 1968
RATAN N TATA Vs. CAPT S B MATHUR
April 22, 1968
RESHMI KUER Vs. HIYAWATI KUER
July 16, 1968
RUDRA NATH THAKUR Vs. CHANCELLOR OF THE BHAGALPUR
January 8, 1968
RUKMINI RAMAN SINGH Vs. HERDEO MANDAL
December 11, 1968
RUPLAL DUSADH Vs. STATE OF BIHAR
January 5, 1968
SAGAR SINGH MUNDA Vs. MANSUKH MUNDA
August 6, 1968
SAIBALANI DEVI Vs. DIPTI BIKASH BHADURI
December 17, 1968
SAILAJANAND PANDE Vs. SURESH CHANDRA GUPTA
August 13, 1968
SANT BIHARI SHARMA Vs. MINISTER TRANSPORT GOVERNMENT OF BIHAR
January 1, 1968
SANT BIHARI SHARMA Vs. MINISTER OF TRANSPORT
March 18, 1968
SANWARMAL SARAF Vs. LALU RAM AGARWALLA
November 15, 1968
SARANGDHAR SINHA Vs. PARVATI KUER
January 17, 1968
SARASWATI DEVI Vs. BINAPANI MAHATANI
February 15, 1968
SARJUG SINGH Vs. BASISTH SINGH
January 10, 1968
SARJUG SINGH Vs. GULABO KUER
April 23, 1968
SATDEO PRASAD Vs. RAM NARAYAN
May 1, 1968
SATYA NARAIN DHANDHANIA Vs. FIRM NARSING DAS BHUDARMAL
April 25, 1968
SAYEDABAD TEA CO LTD Vs. STATE OF BIHAR
May 17, 1968
SHANKAR PRASAD Vs. MUNESHWARI
May 16, 1968
SHANKERJEE RAUT GOPALJI RAUT Vs. STATE OF BIHAR
February 28, 1968
SHEIKH BASHIRUDDIN Vs. DHANI MOHAMMAD
April 5, 1968
SHEO SHANKAR CHOUBEY AND OTHERS Vs. BIHAR HINDU RELIGIOUS TRUST BEARD
April 19, 1968
SHEO SUNDER KUER Vs. DULHIN SURAYA MUKHA KUAR
August 19, 1968
SHIV DHARI MISHRA Vs. HANUMAN SINGH
April 2, 1968
SHYAM SUNDER KUER Vs. JUGAL KISHORE SINGH YADAV
December 16, 1968
SIRI CHAND PRASAD Vs. LAKSHMI SINGH
April 30, 1968
SIRINIVAS FOGLA Vs. SATYANAND GUPTA
July 26, 1968
SIYA SHARAN SINHA Vs. STATE OF BIHAR
January 29, 1968
SRIMATI GULABRANI CHOUDHRAIN Vs. SRIMATI BABUA BINDA DEVI
November 26, 1968
STATE Vs. NEWAL MAHTO
March 20, 1968
STATE OF BIHAR Vs. AMULYA RATAN PATHAK
May 7, 1968
STATE OF BIHAR Vs. DASRATH BELDAR
April 29, 1968
STATE OF BIHAR Vs. BIMLA KUMARI
August 9, 1968
STATE OF BIHAR Vs. RANI KAMLA DEVI
October 18, 1968
STATE OF BIHAR Vs. HANUMAN KOERI (SINGH)
November 8, 1968
SUBH NARAIN SINGH Vs. M M CHAKRAVARTY
August 6, 1968
SUBODH GOPAL BOSE Vs. STATE OF BIHAR
May 14, 1968
SUGAULI SUGAR WORKS (PRIVATE Vs. UNION OF INDIA
September 3, 1968
SUGGI BIND Vs. STATE
February 14, 1968
SURAJ KUMARI Vs. STATE OF BIHAR
July 16, 1968
SURAJ NARAIN SAH Vs. STATE OF BIHAR
August 8, 1968
SUREMAN SINGH Vs. STATE
July 10, 1968
SURJDEO DUBEY Vs. KRIPANARAYAN TIWARY
August 7, 1968
SYED SHAUKAT IMAM Vs. STATE OF BIHAR
November 26, 1968
TAPESHWAR MISSIR Vs. SANTOKH SINGH
December 20, 1968
TATA IRON STEEL CO LTD Vs. SUDHIR CHANDRA SARKAR
August 6, 1968
UMESH CHANDRA Vs. KAPILDEO NARAIN SINGH
May 1, 1968
UMESH CHANDRA AGARWAL Vs. BIHAR RAJ KHADI GRAM UDYOG BHAWAN
March 25, 1968
UNION OF INDIA Vs. RANJAN BROTHERS
July 17, 1968
UNION OF INDIA Vs. NEW INDIA ASSURANCE CO LTD
September 2, 1968
UNION OF INDIA IN THE MINISTRY OF LABOUR, EMPLOYMENT AND REHABILITATION Vs. THE MANAGER, DHORI COLLIERY AND OTHERS
September 2, 1968
WORKMEN OF PURE KUSTORE COLLIERY Vs. CENTRAL GOVERNMENT INDUSTRIAL
August 23, 1968
YOGENDRA PRASAD LALL Vs. BIHAR SCHOOL EXAMINATION BOARD
October 29, 1968
YUGESHWAR PRASAD SINGH Vs. JIYAL CHAUDHARY
August 13, 1968