Case Index

Title
Date
A GOJENDRA MEETEI Vs. PUNJAB UNIVERSITY
March 22, 1968
AJAIB SINGH Vs. EXCISE AND TAXATION OFFICER
March 12, 1968
AJEY TEXTILE AND ORS. Vs. THE BRITISH INDIA CORPORATION AND ORS.
December 18, 1968
AJIT SINGH BRAR Vs. STATE OF HARYANA
September 18, 1968
AMAR CHAND Vs. THE UNION OF INDIA
November 21, 1968
AMAR NATH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
October 4, 1968
AMAR NATH KHURANA AND SONS Vs. APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX
January 9, 1968
AMAR SARJIT KAUR AND ANOTHER Vs. THE FINANCIAL COMMISSIONER AND OTHERS
February 16, 1968
AMAR SINGH Vs. STATE OF PUNJAB AND ANR.
July 16, 1968
AMAR SINGH Vs. THE STATE
October 24, 1968
AMBALA BUS SYNDICATE PRIVATE Vs. STATE OF PUNJAB
March 1, 1968
AMRIK SINGH Vs. THE STATE
May 23, 1968
AMRIT BANK LTD Vs. UNION OF INDIA
January 31, 1968
AMRITSAR TRANSPORT COMPANY (P.) LTD. AND ANR. Vs. SWARAN KAUR AND ANR.
September 24, 1968
ANAND KUMAR NIRWANI Vs. REGISTRAR PUNJAB UNIVERSITY
July 30, 1968
ANGRE SAHIB CHELA SANT ISHER DASS UDASI Vs. STATE OF PUNJAB AND OTHERS
September 16, 1968
ARJAN LAL AND ANOTHER Vs. PARBASH CHANDER AND ANOTHER
December 12, 1968
ASHOKA BRICK KILN CO-OPERATIVE INDUSTRIAL SOCIETY LTD Vs. STATE OF PUNJAB
October 30, 1968
ASSESSING AUTHORITY Vs. HARCHARAN PARKASH
July 22, 1968
ATMA DEVI Vs. STATE OF PUNJAB
October 4, 1968
B.D. GUPTA Vs. THE STATE OF HARYANA
September 6, 1968
BABUR RAM Vs. ADDITIONAL DIRECTOR
October 28, 1968
BACHAN SINGH Vs. LAND ACQUISITION COLLECTOR (DEFENSE) ESTATE OFFICER
August 19, 1968
BACHAN SINGH AND OTHERS Vs. THE STATE
October 31, 1968
BACHAN SINGH DASONDHI RAM Vs. STATE
November 22, 1968
BACHITTAR SINGH Vs. CENTRAL LABOUR COURT JULLUNDUR
September 2, 1968
BACHNA Vs. ADDITIONAL DIRECTOR
October 22, 1968
BAKHTAWAR SINGH Vs. YAD VINDER SINGH
September 10, 1968
BAKSHI SINGH AND ANOTHER Vs. NAUBAT
October 23, 1968
BALAK RAM, TAXATION INSPECTOR Vs. THE STATE OF HAYANA AND ANOTHER
July 17, 1968
BALBIR SINGH Vs. SURMUKH SINGH
February 16, 1968
BALDEV RAJ Vs. STATE OF PUNJAB
August 30, 1968
BALDEV RAJ Vs. STATE OF PUNJAB
November 27, 1968
BALWANT SINGH Vs. FINANCIAL COMMISSIONER
October 30, 1968
BALWANT SINGH BHAGWAN SINGH Vs. RAJ SINGH BALDEV KISHEN
October 17, 1968
BANARSI DASS Vs. SUNDER DASS AND ANOTHER
October 23, 1968
BANARSI DASS AND OTHERS Vs. RAJ KUMAR AND OTHERS
January 11, 1968
BANARSI DASS DURGA PRASHAD Vs. PANNA LAL RAM RICHHPAL OSWAL
January 12, 1968
BANWARI LAL Vs. THE STATE OF PUNJAB AND ORS.
April 24, 1968
BASANT LAL MALHOTRA Vs. GENERAL MANAGER, NORTHERN RAILWAY, NEW DELHI AND OTHERS
February 5, 1968
BASANT LAL MALHOTRA Vs. STATE OF PUNJAB
July 31, 1968
BASANT SINGH Vs. GRAM PANCHAYAT
January 11, 1968
BASDEO BHARDWAJ Vs. RAM SARUP AND OTHERS
January 5, 1968
BASHESHAR NATH Vs. S.P. JAIN AND OTHERS
May 15, 1968
BAWA LAL DASS AND ORS. Vs. MAHANT SOHAN DASS
September 18, 1968
BEHARI LAL Vs. THE ESTATE OFFICER, CAPITAL PROJECT AND ORS.
August 13, 1968
BHAG MASIH Vs. SARDHA RAM AND ANOTHER
December 16, 1968
BHAG SINGH Vs. BHAJAN SINGH AND ANOTHER
September 20, 1968
BHAGWAN DAS PRIBHDAS Vs. SANTOKH SINGH SARAN SINGH
February 27, 1968
BHAGWAN DASS Vs. THE ESTATE OFFICER, CAPITAL PROJECT AND ANR.
July 25, 1968
BHAIYA RAM Vs. MAHAVIR PRASAD
July 23, 1968
BHAIYA RAM HARGO LAL Vs. MAHAVIR PRASAD MURARI LAL MAHAJAN
July 26, 1968
BHAIYA RAM HARGO LAL Vs. MAHAVIR PRASAD MURARI LAL MAHAJAN
October 3, 1968
BHAJAN LAL AND OTHERS Vs. STATE AND OTHERS
March 21, 1968
BHAN SINGH DECEASED LAMBARDAR Vs. ADDL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
March 13, 1968
BHANU PARKASH Vs. STATE OF PUNJAB
September 17, 1968
BHARPAI Vs. SUDHAN SINGH AND ANOTHER
May 23, 1968
BHIM CHAND Vs. THE DEPUTY COMMISSIONER AND ORS.
September 18, 1968
BHOOL CHAND Vs. STATE OF PUNJAB
October 4, 1968
BHUP SINGH AND ANR. Vs. THE STATE OF PUNJAB
November 15, 1968
BHUPINDER SINGH Vs. STATE OF HARYANA
March 13, 1968
BIHARI LAL Vs. DEPUTY COMMISSIONER AND ORS.
July 24, 1968
BIKKAR SINGH Vs. THE STATE OF PUNJAB AND OTHERS
May 1, 1968
BISHAN SINGH Vs. STATE OF PUNJAB
August 9, 1968
BISHAN SINGH AND OTHERS Vs. THE STATE
July 8, 1968
BISHEN SINGH Vs. CHANAN KAUR
October 15, 1968
BOOR SINGH Vs. STATE OF PUNJAB AND OTHERS
August 20, 1968
BRAHM DUTT Vs. STATE
October 22, 1968
BRAHMANAND Vs. SHIV KUMAR
January 15, 1968
BRIJ LAL Vs. SHRI RAJESHWAR PARSHAD AND OTHERS
July 24, 1968
BRIJ LAL Vs. THE CENTRAL GOVERNMENT AND ORS.
July 18, 1968
BRIJ MOHAN AND ANR. Vs. MOHAN LAL AND ORS.
November 14, 1968
BRIJ MOHAN SINGH CHOPRA Vs. THE STATE OF PUNJAB AND ORS.
July 19, 1968
BUDHA RAM Vs. BEHARI LAL AND ORS.
November 7, 1968
CAPTAIN B R SYAL Vs. RAM SYAL
January 9, 1968
CH. BISHAN DASS AND ORS. Vs. THE GOVERNOR OF THE PUNJAB AND ORS.
August 20, 1968
CHAMAN LAL EX-TAXATION SUB-INSPECTOR Vs. THE STATE OF PUNJAB AND OTHERS
December 16, 1968
CHAMAN TAXTILE MILLS Vs. TARA CHAND
October 17, 1968
CHANAN DASS Vs. UNION OF INDIA
May 8, 1968
CHANAN SINGH KISHAN SINGH Vs. STATE OF PUNJAB
August 19, 1968
CHAND KAUR AND OTHERS Vs. JIWI AND ANOTHER
March 25, 1968
CHHAJJU RAM MARU RAM Vs. STATE OF PUNJAB
February 27, 1968
COMMISSIONER OF INCOME TAX Vs. HARINDER SINGH COL H H RAJA SIR
August 5, 1968
COMMISSIONER OF INCOME-TAX Vs. COL H H RAJA SIR HARINDER SINGH
August 5, 1968
DALIP SINGH Vs. FINANCIAL COMMISSIONER
November 6, 1968
DALIP SINGH AND OTHERS Vs. HARDEV SINGH AND OTHERS
September 24, 1968
DALIP SINGH BHAGWANA Vs. SUPDT CANAL OFFICER ROHTAK
April 8, 1968
DALMIA DADRI CEMENT LTD. Vs. ITS WORKMEN AS REPRESENTED BY THE MAZDOOR EKTA SAMITI AND ORS.
April 30, 1968
DASSI Vs. DHANI RAM TEKU
July 22, 1968
DAULAT RAM Vs. THAKAR SINGH AND ORS.
March 12, 1968
DEEP CHAND Vs. BAHADUR CHAND
January 9, 1968
DES RAJ Vs. STATE OF HARYANA
November 1, 1968
DEVI DARSHAN SINGH Vs. LAL CHAND
September 6, 1968
DHAN DEVI Vs. BAKHSHI RAM
May 24, 1968
DHARMAN Vs. GRAM PANCHAYAT OF VILLAGE KURAR
September 12, 1968
DHONKAL Vs. STATE OF PUNJAB
September 3, 1968
DIAL DASS Vs. JOINT HINDU FAMILY FIRM, KNOWN AS NIYADAR MAL-PIARA LAL AND ORS.
April 16, 1968
DINESH DHANWANT RAI JOSHI Vs. STATE OF HARYANA
July 19, 1968
DISTRICT MOTOR TRANSPORT WORKERS UNION Vs. STATE OF HARYANA
November 6, 1968
DIWAN ISHWAR DASS AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
September 27, 1968
DOLIT SINGH PIARA SINGH Vs. SHAMSHER KAUR
April 8, 1968
DR. RAM SARUP Vs. SHRIMATI SAVITRI DEVI AND ANOTHER
November 19, 1968
DWARKA DASS Vs. THE SUPERINTENDENT OF POLICE AND ANR.
August 20, 1968
ELITE ENGINEERING AND GENERAL WORKS Vs. LABOUR COURT AND ANR.
May 2, 1968
FATEH Vs. THE STATE OF PUNJAB
December 5, 1968
FATEH CHAND Vs. STATE OF HARYANA
October 24, 1968
GANGA SINGH Vs. NARINJAN SINGH
November 1, 1968
GIAN CHAND JAIN Vs. STATE OF HARYANA AND OTHERS
July 17, 1968
GOBIND SINGH Vs. SUPERINTENDING CANAL OFFICER PATIALA
September 6, 1968
GOODYEAR INDIA LTD Vs. EXECUTIVE OFFICER PANCHAYAT SAMITI BALLABGARH
May 17, 1968
GOODYEAR INDIA LTD Vs. INDUSTRIAL TRIBUNAL
March 5, 1968
GOPAL SINGH Vs. COMMISSIONER OF INCOME TAX
April 3, 1968
GOPI RAM Vs. PREM KUMAR AND OTHERS
October 30, 1968
GORDHAN DASS Vs. SANJHA RAM
November 29, 1968
GOVERDHAN DASS Vs. DARSHAN SINGH
July 25, 1968
GRAM SABHA AND GRAM PANCHAYAT Vs. JOGI RAM AND ORS.
September 23, 1968
GRAND CINEMA MANSA Vs. ENTERTAINMENT TAX OFFICER BHATINDA
February 21, 1968
GUGAN Vs. STATE OF HARYANA
February 27, 1968
GURANDITTA MAL Vs. THE STATE OF HARYANA AND ORS.
November 22, 1968
GURBUX SINGH Vs. BISHAN DASS CHELA KAUL DASS
September 9, 1968
GURCHARAN SINGH Vs. MADAN LAL
March 5, 1968
GURDEV SINGH GILL AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
January 9, 1968
GURDEV SINGH SIDHU Vs. STATE OF PUNJAB AND OTHERS
December 13, 1968
GURDIAL KAUR Vs. MANGAL SINGH
March 11, 1968
GURDIAL SINGH Vs. SOWARAN SINGH AND ANR.
July 15, 1968
GURDIAL SINGH AND ANOTHER Vs. STATE
January 25, 1968
GURDIT SINGH Vs. STATE
June 12, 1968
GURPRIT SINGH Vs. THE STATION COMMANDER AND OTHERS
July 16, 1968
H H RAJA SIR HARINDAR SINGH Vs. COMMISSIONER OF INCOME-TAX
August 1, 1968
HAKAM DEVI Vs. NATHU RAM
December 16, 1968
HANS RAJ SINGLA, J.A.V. MASTER AND ORS. Vs. STATE OF PUNJAB, THROUGH THE SECRETARY TO GOVT. PUNJAB, EDUCATION DEPARTMENT AND ORS.
May 6, 1968
HANUMAN DASS Vs. G.S. FIJI
November 15, 1968
HARBANS LAL Vs. RAM DHAN
October 24, 1968
HARBANS LAL NIHAL CHAND Vs. SUPERINTENDENT OF POLICE KARNAL
April 2, 1968
HARBANS LAL SURI Vs. STATE OF HARYANA AND ANR.
July 17, 1968
HARBANS SINGH GREWAL Vs. THE STATE OF PUNJAB AND ANOTHER
November 4, 1968
HARBANS SINGH GREWAL Vs. THE STATE OF PUNJAB AND ANR.
September 4, 1968
HARBHAGWAN RAM LAL Vs. PUNJAB AND PEPSU FINANCIERS LTD
November 26, 1968
HARDEV KAUR Vs. JODH SINGH
May 2, 1968
HARDEV SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
November 28, 1968
HARDYAL CHAMAN LAL Vs. UNION OF INDIA
November 25, 1968
HARI KISHAN Vs. STATE OF HARYANA
October 18, 1968
HARI KRISHAN Vs. DWARKA DASS
November 4, 1968
HARI KRISHAN Vs. UNION OF INDIA
February 27, 1968
HARI SINGH Vs. MANGAL SINGH
September 4, 1968
HARI SINGH AND OTHERS Vs. ADDL DIRECTOR CONSOLIDATION OF HOLDINGS AND OTHERS
March 19, 1968
HARINDER KAUR ALIAS BHUPINDER KAUR Vs. THE DEPUTY COMMISSIONER AND ORS.
August 5, 1968
HARINDER SINGH H H RAJA SIR Vs. COMMISSIONER OF INCOME TAX
August 1, 1968
HARNAM SINGH Vs. FINANCIAL COMMISSIONER
May 15, 1968
HARYANA CO-OPERATIVE TRANSPORT Vs. STATE OF PUNJAB
March 26, 1968
HAZARA SINGH AND ANOTHER Vs. THE PUNJAB STATE AND OTHERS
November 19, 1968
HAZURA SINGH Vs. THE ILAQA MAGISTRATE 1ST CLASS (JUDICIAL) POLICE STATION AND ANR.
August 19, 1968
HAZURA SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
October 11, 1968
HOYA RAM AND ANR. Vs. KESHO RAM GUPTA
October 15, 1968
HUKAM CHAND-JAGAN NATH Vs. UNION OF INDIA
March 5, 1968
INDER PARKASH Vs. FINANCIAL COMMISSIONER
October 29, 1968
INDER SINGH Vs. SARDAR SAHIB BALWANT SINGH
September 10, 1968
INDER SINGH Vs. THE HARYANA STATE AND OTHERS
February 2, 1968
INDER SINGH Vs. LABOUR COURT JULLUNDUR
October 3, 1968
INDERJIT SINGH Vs. RAJ KUMAR GUPTA
March 1, 1968
IQBAL MIRU Vs. STATE
June 17, 1968
J AND P COATS LTD Vs. GURCHARAN SINGH AND BROTHERS
October 24, 1968
JAGIR SINGH Vs. STATE OF PUNJAB
October 15, 1968
JAGJIT RAI SHARMA Vs. BIHARI LAL GULIANI
October 8, 1968
JAGJIT SINGH Vs. MOHINDER KAUR
April 17, 1968
JAGJIT SINGH MARWAHA Vs. THE STATE OF HARYANA AND ANR.
May 21, 1968
JAGMAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 23, 1968
JAGMOHAN SINGH Vs. THE PUNJAB UNIVERSITY
March 19, 1968
JAI BHAGWAN Vs. OM PRAKASH
September 26, 1968
JAI SINGH Vs. ASSISTANT DIRECTOR, CONSOLIDATION OF HOLDINGS AND OTHERS
February 6, 1968
JAISWAL S P Vs. COMMISSIONER OF INCOME TAX
July 10, 1968
JANAK RAJ Vs. DHARAM SINGH
October 15, 1968
JASWANT RAI HARBANS RAI Vs. DOGAR MAL JAWAHAR MAL
April 15, 1968
JASWANT SINGH BASUR Vs. THE PUNJAB STATE
May 21, 1968
JHANDU MAL TARA CHAND RICE MILLS Vs. COMMISSIONER OF INCOME-TAX
August 13, 1968
JIANA SINGH Vs. L. ISA DASS, DEPUTY COMMISSIONER AND ORS.
March 8, 1968
JIT SINGH Vs. SECRETARY TO GOVT , HARYANA
February 28, 1968
JIWANDHAR KUMAR Vs. PANJAB UNIVERSITY
February 19, 1968
JOGINDER KAUR Vs. THE PUNJAB STATE AND ORS.
September 19, 1968
JOGINDER SINGH Vs. NIRANJAN SINGH
September 5, 1968
JOGINDER SINGH Vs. PUSHPA
August 20, 1968
JOGINDER SINGH Vs. STATE OF PUNJAB
November 12, 1968
JOGINER SINGH Vs. PUSHPA
March 20, 1968
JUGAL KISHORE Vs. THE STATE OF HARYANA AND ANR.
October 29, 1968
KAHAN CHAND Vs. FAQIR CHAND
January 5, 1968
KALYAN SINGH Vs. UNION OF INDIA AND OTHERS
April 30, 1968
KAMTA PRASAD AGGARWAL Vs. THE EXECUTIVE OFFICER, PANCHAYAT SAMITI AND ANOTHER
May 17, 1968
KANSHI RAM MOHAN LAL Vs. BHAGWAN KAUR
November 19, 1968
KARAM CHAND MOOLA RAM Vs. TELU RAM
February 20, 1968
KARAM SINGH Vs. STATE
December 11, 1968
KARAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
February 28, 1968
KARNAIL SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB AND
March 22, 1968
KARTAR SINGH Vs. RAM LAL
October 16, 1968
KARTAR SINGH AND SHER SINGH Vs. HARCHARAN SINGH
September 20, 1968
KARTAR SINGH RAI Vs. STATE OF PUNJAB
November 4, 1968
KARTAR SINGH VAID Vs. UNION OF INDIA
October 3, 1968
KASTURI Vs. AFLATOON AND OTHERS
May 22, 1968
KAUR SINGH AND OTHERS Vs. CHIEF ENGINEER, IRRIGATION PUNJAB AND OTHERS
May 3, 1968
KEHAR SINGH Vs. THE STATE OF PUNJAB AND ANR.
October 17, 1968
KELA DEVI Vs. FINANCIAL COMMISSIONER HARYANA
October 29, 1968
KESHO DASS Vs. FINANCIAL COMMISSIONER
October 9, 1968
KESRA RAM Vs. FINANCIAL COMMISSIONER
November 24, 1968
KHALSA COLLEGE AMRITSAR Vs. STATE OF PUNJAB
March 29, 1968
KHARAITI RAM BANSI LAL Vs. SHMT. RADHA RANI AND ANR.
August 1, 1968
KHAZAN SINGH Vs. PRESIDENT OF INDIA
March 27, 1968
KHAZAN SINGH AND ANR. Vs. DALIP SINGH AND ANR.
October 3, 1968
KHAZAN SINGH AND OTHERS Vs. THE PRESIDENT OF INDIA AND OTHERS
January 10, 1968
KHUSHAL SINGH Vs. THE JUDICIAL MAGISTRATE, 1ST CLASS AND ANR.
August 8, 1968
KIDAR NATH Vs. SHRIMATI KARTAR KAUR
December 12, 1968
KIRPA RAM AND OTHERS Vs. HARNAM SINGH AND ANOTHER
March 27, 1968
KIRPAL SINGH Vs. THE STATE OF PUNJAB AND ORS.
December 20, 1968
KISAN WORKERS TRANSPORT CO-OP SOCIETY LTD , CHATIWIND GATE, AMRITSAR Vs. ASSESSING AUTHORITY AND OTHERS
July 29, 1968
KISHAN CHAND Vs. THE JULLUNDUR IMPROVEMENT TRUST AND ORS.
December 16, 1968
KISHAN SARUP AGGARWAL Vs. W A TYZACK AND CO LTD , ENGLAND
November 13, 1968
KRISANA WANTI AND ANOTHER Vs. THE STATE
December 3, 1968
KRISHNA AND CO Vs. FIRM BHAGAT RAM GIRDHARI LAL
April 6, 1968
KRISHNA AND CO Vs. FIRM BHAGAT RAM GIRDHARI LAL
April 5, 1968
KULDIP SINGH Vs. GURCHARAN SINGH
October 11, 1968
KUNDAN LAL Vs. THE DIVISIONAL CANAL OFFICER AND ORS.
August 26, 1968
KUNDAN SHADI RAM Vs. UNION OF INDIA
September 19, 1968
LACHHMAN DASS Vs. KUNTI INSANE
April 19, 1968
LAL SINGH Vs. STATE
October 9, 1968
LEKH RAJ LAROYA Vs. JAWAL DEVI
February 20, 1968
LT. COL. MICHEAL A.R. SKINNER AND ORS. Vs. THE MUNICIPAL COMMITTEE AND ANR.
September 25, 1968
M.M. BILANEY AND COMPANY Vs. JAMNA AUTO INDUSTRIES
October 4, 1968
M/S. GOELA ENGINEERING AND WOOLLEN WORKS, PANIPAT Vs. THE LABOUR COURT, ROHTAK AND OTHERS
October 11, 1968
MAGHA SINGH Vs. STATE OF PUNJAB
March 12, 1968
MAHADEV BUDHIRAJA TRAFFIC MANAGER Vs. STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT, HARYANA
April 22, 1968
MAHANT LACHMAN DASS CHELA MAHANT ISHAR DASS Vs. STATE OF PUNJAB
March 18, 1968
MAHANT SIRYA NATH CHELA MAHANT PURAN NATH Vs. FINANCIAL COMMISSIONER HARYANA
October 15, 1968
MAHESH CHAND Vs. PURAN CHAND
July 30, 1968
MALERKOTLA POWER SUPPLY COMPANY Vs. EXCISE AND TAXATION OFFICER
May 1, 1968
MALKIAT SINGH Vs. STATE OF PUNJAB
October 3, 1968
MALLU RAM Vs. FINANCIAL COMMISSIONER
April 1, 1968
MALVINDERJIT SINGH Vs. STATE OF PUNJAB AND ORS.
July 29, 1968
MAN GAT RAI Vs. VED PARKASH
August 23, 1968
MANDIR BABA SIDH BHOI Vs. STATE OF PUNJAB
July 24, 1968
MANI RAM AND ORS. Vs. FINANCIAL COMMISSIONER ANR.
November 25, 1968
MANJIT SINGH Vs. THE STATE
April 26, 1968
MANMOHAN KAUR Vs. THE PUNJAB UNIVERSITY AND ANR.
March 18, 1968
MANMOHAN SINGH JOHAL Vs. STATE
August 19, 1968
MANMOHAN SINGH TANDON Vs. MANMOHAN SINGH GUJRAL
December 6, 1968
MANOHAR LAL Vs. STATE
December 13, 1968
MANOHAR LAL GANESHI LAL Vs. GANESHI RAM POHLA RAM
September 16, 1968
MASTER GIRDHARI LAL EDITOR PRINTER AND PUBLISHER OF Vs. STATE
October 16, 1968
MAUJI RAM RAM RIKH Vs. UNION OF INDIA
November 8, 1968
MAYA DEVI Vs. STATE OF PUNJAB
September 16, 1968
MAYA RAM Vs. JAI NARAIN
August 26, 1968
MEHAL SINGH AND ANOTHER Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
February 7, 1968
MEHAN AND OTHERS Vs. KISHI AND OTHERS
August 20, 1968
MEHAR SINGH Vs. GURAN DITTA CHAUDHRY
November 27, 1968
MEHAR SINGH Vs. STATE OF HARYANA
February 21, 1968
MEHAR SINGH Vs. GURANDITTA CHAUDHARY
October 30, 1968
MEHTA HARBANS SINGH Vs. STATE OF PUNJAB AND OTHERS
September 17, 1968
MESSRS KRISHAN MURARI TARSEM CHAND AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
March 13, 1968
MOHAN LAL AND OTHERS Vs. JIT SINGH AND OTHERS
January 23, 1968
MOHAN SINGH Vs. STATE OF HARYANA
February 29, 1968
MOHAR LAL Vs. FINANCIAL COMMISSIONER
August 5, 1968
MOHINDER KAUR Vs. WASSAN SINGH KUNDAN SINGH
March 8, 1968
MOHINDER PAL SINGH AND ORS. Vs. LAKSHMAN DASS AGGARWAL AND ORS.
September 26, 1968
MOHINDER SINGH Vs. BALBIR KAUR
April 5, 1968
MOHINDER SINGH AND ORS. Vs. SAMIR SINGH
April 5, 1968
MOHINDER SINGH SAWHNEY Vs. STATE OF PUNJAB
March 4, 1968
MOHLA Vs. MAYA CHAND
August 28, 1968
MOLAR AND OTHERS Vs. SMT. SANTO AND OTHERS
January 11, 1968
MOTA SINGH Vs. FINANCIAL COMMISSIONER
September 26, 1968
MOTI LAL Vs. UNION OF INDIA AND ANOTHER
September 20, 1968
MST. BAHTERI AND ORS. Vs. SHER SINGH AND ORS.
November 19, 1968
MST. RAJ KUMARI Vs. RAM PARKASH SINGAL
March 18, 1968
MULKH RAJ DES RAJ Vs. STATE
June 17, 1968
MUNI LAL Vs. CHANDU LAL
January 3, 1968
MUNICIPAL COMMITTEE Vs. PARKASH CHAND
July 9, 1968
MUNICIPAL COMMITTEE Vs. OM PARKASH
June 26, 1968
MUNICIPAL COMMITTEE AMRITSAR Vs. LACHHMAN DASS
July 19, 1968
MUNICIPAL COMMITTEE AMRITSAR Vs. PARKASH CHAND SON OF RIKHI RAM
July 4, 1968
MUNICIPAL COMMITTEE JULLUNDUR CITY Vs. SHRI ROMESH SAGGI
December 11, 1968
MUNSHI Vs. GIANI
March 1, 1968
MURTI SINGH RAGHUNATHJI Vs. JOGINDER SINGH AND OTHERS
December 16, 1968
NAIB SINGH Vs. BIKRAM SINGH
May 6, 1968
NANAK CHAND LACHHMAN DASS Vs. ESTATE OFFICER CUM EXECUTIVE ENGINEER MADHOPUR
October 30, 1968
NAND LAL Vs. RATTAN SINGH AND ORS.
July 29, 1968
NAND LAL AHUJA Vs. UNION OF INDIA AND OTHERS
May 20, 1968
NAND SINGH AND OTHERS Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
November 21, 1968
NARANJAN KAUR Vs. DR. SIRI RAM JOSHI
September 11, 1968
NARANJAN SINGH AND ORS. Vs. THE FINANCIAL COMMISSIONER AND ORS.
September 3, 1968
NASIB SINGH Vs. J.S. PURI AND ORS.
December 16, 1968
NATHI RAM Vs. STATE OF HARYANA
December 17, 1968
NATHU Vs. GRAM PANCHAYAT OF VILLAGE SARSOD
March 11, 1968
NATIONAL COLLEGE Vs. THE SYNDICATE OF THE PUNJAB UNIVERSITY AND ORS.
March 7, 1968
NATIONAL TOBACCO CO EMPLOYEES UNION JULLUNDUR Vs. MANOHAR SINGH PRESIDING OFFICER LABOUR COURT JULLUNDER
May 20, 1968
NATIONAL TOBACCO CO EMPLOYEES UNION REGD JULLUNDUR Vs. MANOHAR SINGH
February 27, 1968
NEERAN Vs. PUNJAB UNIVERSITY
February 23, 1968
NETA RAM Vs. STATE OF PUNJAB AND OTHERS
January 25, 1968
NEW INDIA MOTORS PRIVATE LTD. Vs. MEGH RAJ AND ANR.
August 14, 1968
NEWAL Vs. FINANCIAL COMMISSIONER PUNJAB
August 7, 1968
NIAMAT RAI MILKH RAJ AHUJA Vs. STATE OF PUNJAB
May 17, 1968
NIHALCHAND L JAI NARAIN Vs. RAM NIWAS MUNNA LAL
April 24, 1968
OM PARKASH BANSAL Vs. STATE
June 14, 1968
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. KASTURI LALL
January 10, 1968
OSWAL HOSIERY R N AND MAHABIR WOOLLEN MILLS Vs. COMMISSIONER OF INCOME TAX
March 28, 1968
P D GAUR Vs. BALASUNDRAM
August 1, 1968
P K OSWAL HOSIERY MILLS Vs. TILAK CHAND L GHASITA RAM JAIN
August 13, 1968
PALA SINGH Vs. STATE OF PUNJAB
March 19, 1968
PANIPAT WOOLLEN AND GENERAL MILLS CO LTD Vs. R L KAUSHIK
September 16, 1968
PARAS RAM Vs. STATE OF PUNJAB
September 16, 1968
PARSA SINGH AND ANOTHER Vs. SAMPURAN SINGH AND OTHERS
March 12, 1968
PARTAP SINGH Vs. COLLECTOR, JULLUNDUR
March 19, 1968
PAT RAM Vs. STATE OF HARYANA
July 15, 1968
PHUL CHAND Vs. FINANCIAL COMMISSIONER
January 9, 1968
PHUMAN SINGH Vs. STATE OF PUNJAB
March 3, 1968
PIARA SINGH Vs. THE CHIEF SETTLEMENT COMMISSIONER AND OTHERS
March 11, 1968
PIARA SINGH AND ORS. Vs. BALWANT SINGH SETHI AND ORS.
September 18, 1968
PIYARE LALL KHANNA Vs. THE STATE BANK OF PATIALA AND ORS.
July 8, 1968
PREM LATA AND ORS. Vs. STATE OF PUNJAB AND ANR.
July 9, 1968
PREM SWAROOP DATTA Vs. THE STATE OF HARYANA
February 2, 1968
PRITAM SINGH Vs. STATE
September 16, 1968
PRITAM SINGH Vs. SHMT. SOWARNI
August 30, 1968
PRITAM SINGH Vs. THE STATE OF PUNJAB AND ORS.
July 26, 1968
PRITHI RAJ MEHAR CHAND Vs. HANS RAJ GURDITTA MAL
October 22, 1968
PRITHVI RAJ MEHRA Vs. THE STATE OF PUNJAB
October 11, 1968
PT. CHUNI LAL AND ANOTHER Vs. RAM SARUP AND OTHERS
April 16, 1968
PUNJAB AGRICULTURAL UNIVERSITY AND OTHERS Vs. MESSRS WALIA BROTHERS
January 24, 1968
PUNJAB CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME-TAX PUNJAB PATIALA
April 1, 1968
PUNJAB SINGH Vs. MANGAL SINGH
November 1, 1968
PUNNU SINGH AND OTHERS Vs. THE FINANCIAL COMMISSIONER AND OTHERS
March 25, 1968
PURAN Vs. STATE OF HARYANA
November 21, 1968
PURAN CHAND AND OTHERS Vs. BAKSHI GOPI CHAND AND OTHERS
July 26, 1968
PURAN SINGH Vs. GEHAL SINGH AND ORS.
July 31, 1968
R N OSWAL HOSIERY AND MAHABIR WOLLEN MILLS Vs. COMMISSIONER OF INCOME TAX PATIALA
March 28, 1968
RADHA KISHAN YAD RAM Vs. STATE
October 29, 1968
RAGHUNATH RAI PRABHAKAR Vs. PUNJAB STATE
February 7, 1968
RAJ KUMAR Vs. MAJOR GURMITINDER SINGH
May 3, 1968
RAJ SINGH BALDEV KISHAN Vs. COMMISSIONER OF INCOME-TAX
August 6, 1968
RAJINDER SINGH AND ORS. Vs. S. SUNDER SINGH AND ORS.
May 3, 1968
RAM CHAND AND ANOTHER Vs. MUNSHI RAM AND OTHERS
October 10, 1968
RAM CHANDER Vs. KIDAR NATH AND OTHERS
September 10, 1968
RAM DAYAL Vs. REGISTRAR OF REGISTRATION
December 17, 1968
RAM DITTA SINGH Vs. THE DEPUTY COMMISSIONER FEROZEPORE AND OTHERS
January 10, 1968
RAM DUTT Vs. STATE OF HARYANA
September 24, 1968
RAM GOPAL, LOWER DIVISION CLERK, ACCOUNTANT GENERALS OFFICE, PUNJAB, SIMLA Vs. ACCOUNTANT GENERAL, PUNJAB, SIMLA AND ORS.
March 6, 1968
RAM KAUR AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
May 7, 1968
RAM KISHAN Vs. SECRETARY TO GOVT STATE OF HARYANA CO-OPERATIVE DEPT
August 8, 1968
RAM KISHAN Vs. KARTAR SINGH
August 19, 1968
RAM KISHAN HEAD CONSTABLE Vs. INSPECTOR GENERAL OF POLICE, HARYANA AND ORS.
July 11, 1968
RAM LAL Vs. MUSTAFABAD OIL AND COTTON GINNING FACTORY
March 25, 1968
RAM LAL AGGARWAL Vs. THE STATE OF PUNJAB AND ORS.
August 14, 1968
RAM MURTI Vs. HANS RAJ
September 10, 1968
RAM MURTI CHOPRA Vs. THE SENIOR SUPERINTENDENT OF POST OFFICES, LUDHIANA AND OTHERS
February 23, 1968
RAM PAL MADAN GOPAL Vs. PUNJAB STATE
March 21, 1968
RAM PARSHAD Vs. RAGHBIR SINGH
December 19, 1968
RAM RATTAN PURAN SINGH Vs. STATE
January 25, 1968
RAM RATTAN SHARMA ALIAS RATTAN KUMAR Vs. STATE OF PUNJAB
October 4, 1968
RAM RIKH Vs. STATE OF HARYANA AND OTHERS
March 1, 1968
RAM SARUP AND BROTHERS Vs. THE PUNJAB STATE AND ORS.
July 31, 1968
RAM SINGH AND ORS. Vs. THE CHIEF SETTLEMENT COMMISSIONER (RURAL) AND ORS.
April 23, 1968
RAM SINGH UPPAL S Vs. COMMISSIONER OF INCOME TAX
March 27, 1968
RAN SINGH Vs. STATE OF PUNJAB AND OTHERS
March 1, 1968
RANJIT KAUR Vs. PIAR SINGH
March 29, 1968
RAO BIRINDER SINGH Vs. UNION OF INDIA
March 1, 1968
RASHPAL SINGH Vs. PUNJAB UNIVERSITY
March 27, 1968
RATTI RAM Vs. THE STATE
December 4, 1968
ROOP KISHORE Vs. FIRM RAGHBIR SINGH BABOO RAM AND ORS.
December 2, 1968
S BALWANT SINGH CHOPRA Vs. UNION OF INDIA
August 30, 1968
S DALIP SINGH Vs. STATE OF PUNJAB
September 4, 1968
S P JAISWAL Vs. COMMISSIONER OF INCOME-TAX
July 10, 1968
S S ATWAL Vs. COMMISSIONER OF INCOME-TAX PATIALA
March 8, 1968
SADA RAM Vs. THE STATE
September 2, 1968
SADHU RAM SINGAL Vs. THE PANJAB UNIVERSITY AND ANR.
October 28, 1968
SADHU SINGH Vs. STATE
July 11, 1968
SADHU SINGH BALWANT SINGH Vs. JAGDISH KAUR SADHU SINGH
March 28, 1968
SAHI RAM AND OTHERS Vs. THE FINANCIAL COMMISSIONER AND OTHERS
April 23, 1968
SAIN DASS Vs. STATE OF PUNJAB
October 25, 1968
SANT SINGH NALWA Vs. FINANCIAL COMMISSIONER (DEVELOPMENT) AND ORS.
July 23, 1968
SANTOKH SINGH AHLUTWALIA AND ORS. Vs. GOVERNMENT OF INDIA AND ORS.
December 16, 1968
SARDARI LAL Vs. THE STATE OF HARYANA AND ANOTHER
January 5, 1968
SARDARNI KULDIP KAUR Vs. MADAN LAL AND OTHERS
December 9, 1968
SARUP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
March 28, 1968
SAT PAL Vs. CHARAN DASS
March 6, 1968
SAT PAL Vs. KESAR SINGH
January 10, 1968
SAT PAL SHARMA Vs. STATE OF PUNJAB
March 22, 1968
SAT PARKASH Vs. SARBH DAYAL
April 19, 1968
SATNAM SINGH Vs. THE STATE OF PUNJAB & OTHERS
September 6, 1968
SATPRAKASH RAM NARANJAN Vs. COMMISSIONER OF INCOME TAX
April 3, 1968
SAVITRI DEVI AND ANR. Vs. THE MALERKOTLA BUS SERVICE (P) LTD. AND ORS.
December 20, 1968
SAWARAJ PAL Vs. JANAK RAJ
May 22, 1968
SHAM KANR AND ORS. Vs. THE MOTOR ACCIDENTS CLAIMS TRIBUNAL, PUNJAB AND ANR.
July 24, 1968
SHAM KAUR Vs. THE STATE
November 26, 1968
SHAM SINGH Vs. RANJIT SINGH AND OTHERS
September 6, 1968
SHAMBHU DATT AND ANOTHER Vs. BALWANT LAL
April 16, 1968
SHANKAR SINGH Vs. FIRM SUDARSHAN & COMPANY AND OTHERS
January 23, 1968
SHANKER DASS BISHAN DASS Vs. DEPUTY COMMISSIONER JULLUNDUR CITY
March 7, 1968
SHANKER IRON AND STEEL ROLLING MILLS Vs. UNION OF INDIA
July 8, 1968
SHANTHI SAROOP SHARMA Vs. STATE OF PUNJAB
May 20, 1968
SHIB DHAN Vs. SUPERINTENDING ENGINEER
February 29, 1968
SHIROMANI GURDWARAS PARBANDHAK COMMITTEE AMRITSAR AND Vs. LACHHMAN SINGH GILL
April 2, 1968
SHIV LAL AND ORS. Vs. HIRA LAL
September 23, 1968
SHMT. KAMLA AND OTHERS Vs. SURINDER KUMAR AND OTHERS
December 5, 1968
SHREE BHIWANI COTTON MILLS LTD. Vs. THE STATE OF PUNJAB AND ANR.
May 22, 1968
SHRI DADU MANDIR NARAYANA, DISTRICT JAIPUR Vs. RAN SINGH
August 26, 1968
SHRI JAGDISH RAM Vs. THE STATE OF PUNJAB AND OTHERS
October 9, 1968
SHRI LAXMI COTTON TRADERS PVT Vs. STATE OF HARYANA
May 17, 1968
SHRI RAM KALA Vs. THE STATE OF HARYANA AND OTHERS
November 7, 1968
SHRI SHASHI BHUSHAN PAUL Vs. STATE OF PUNJAB AND ANOTHER
December 20, 1968
SHRIMATI RAJ KUMARI Vs. SHRI SHADI LAL
November 19, 1968
SIALKOT SILK STORES Vs. CHIEF COMMISSIONER UNION TERRITORY
August 7, 1968
SIRI KRISHAN DEV Vs. JHABU RAM
September 12, 1968
SITA RAM Vs. DATA RAM AND OTHERS
May 10, 1968
SMT. CHANDER KANTA ALIAS CHANDER WATI Vs. DIAL CHAND
March 1, 1968
SMT. KIRPAL KAUR Vs. BHAGWANT RAI
November 28, 1968
SMT. NARANJAN KAUR Vs. DR. SIRI RAM
February 23, 1968
SMT. SHUGNI Vs. THE STATE OF HARYANA
October 17, 1968
SODHI GURBACHAN SINGH KOSHAN Vs. BABU RAM
October 3, 1968
SOHAN DEVI Vs. THE DASHMESH TRANSPORT COMPANY (P.) LTD. AND ORS.
April 9, 1968
SOHAN SINGH Vs. ACHHAR SINGH
February 27, 1968
SOWRAN Vs. STATE OF HARYANA
March 18, 1968
SPEDDING DINGA SINGH AND CO Vs. PUNJAB STATE
May 14, 1968
STATE OF HARYANA Vs. ROSHAN LAL SHARMA
December 6, 1968
STATE OF PUNJAB Vs. VIDYA PARKASH
July 15, 1968
STATE OF PUNJAB Vs. ASA NAND
February 29, 1968
STATE OF PUNJAB Vs. V K KALIA
August 28, 1968
STATE OF PUNJAB Vs. DEVA SINGH
July 9, 1968
SUKHBINDER SINGH Vs. THE PUNJAB UNIVERSITY
October 29, 1968
SUKHDEV AGGARWAL Vs. STATE OF HARYANA
November 27, 1968
SURESH KUMAR Vs. UNION OF INDIA
March 6, 1968
SURJIT KAUR Vs. INDER SINGH
August 8, 1968
SURJIT SINGH Vs. AMIN CHAND KHANNA AND OTHERS
August 19, 1968
SURJIT SINGH SHER SINGH Vs. STATE
July 5, 1968
SURRENDRA TRANSPORT AND ENGINEERING CO PRIVATE Vs. REGIONAL TRANSPORT AUTHORITY AMBALA
August 9, 1968
SWARAN SINGH Vs. RAMDITTA
January 11, 1968
SWARAN SINGH PURAN SINGH Vs. RAMDITTA BADHAWA DEAD
April 16, 1968
TARA CHAND Vs. STATE OF PUNJAB AND OTHERS
May 6, 1968
TARA CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 29, 1968
TARA CHAND AND OTHERS Vs. SATYA WATI AND OTHERS
March 20, 1968
TARLOK NATH Vs. CHIEF SETTLEMENT COMMISSIONER AND OTHERS
March 22, 1968
TEHEL SINGH Vs. SUPERINTENDING CANAL OFFICER FEROZEPUR
May 7, 1968
TEJ BHAN CHUGH Vs. THE STATE OF HARYANA AND OTHERS
January 25, 1968
THE AMBALA BUS SYNDICATE (P) LTD. Vs. INDRA MOTORS
July 10, 1968
THE AMBALA BUS SYNDICATE (P) LTD. Vs. THE STATE OF PUNJAB
January 23, 1968
THE BACKWARD CLASSES CO-OPERATIVE AGRICULTURAL SOCIETY LIMITED Vs. THE STATE OF PUNJAB AND OTHERS
November 21, 1968
THE GRAMPAN CHAYAT OF VILLAGE KULTHAM Vs. SHRI CHARAN SINGH AND ANOTHER
November 26, 1968
THE JUPITER GENERAL INSURANCE COMPANY LTD. Vs. MESSRS PAHADI FOREST LESSEES AND ANR.
November 8, 1968
THE PUNJAB AND SINDH BANK LTD. Vs. ROORA MAL SONDHI AND ANOTHER
December 5, 1968
THE PUNJAB CO-OPERATIVE BANK LTD. Vs. THE WORKMEN OF THE PUNJAB CO-OPERATIVE BANK LTD. AND ANOTHER
April 9, 1968
THE STATE Vs. HARI RAM
August 30, 1968
THE STATE OF HARYANA Vs. OM PARKASH
September 11, 1968
THE STATE OF PUNJAB Vs. INDER SAIN SHARMA
March 18, 1968
THE STATE OF PUNJAB Vs. GURCHARAN SINGH
September 17, 1968
TIKKA LAL Vs. SHRIMATI KAMLA RANI
November 13, 1968
TILAK RAJ Vs. THE STATE
June 12, 1968
TIRATH SINGH Vs. UNION OF INDIA
January 18, 1968
UJAGAR SINGH Vs. STATE OF PUNJAB
September 24, 1968
UJALA Vs. ADDITIONAL DIRECTOR
October 30, 1968
UMARO SINGH GOPI CHAND Vs. STATE OF HARYANA
July 30, 1968
UNION OF INDIA Vs. P C BAHL
August 22, 1968
UNION OF INDIA Vs. KARAM SINGH SAHIB DITTA MAL
September 30, 1968
UNION OF INDIA Vs. THAKAR SINGH
March 25, 1968
UNION OF INDIA (UOI) Vs. MOHAN SINGH CHAUDHRI
August 20, 1968
UNION OF INDIA (UOI) AND ANR. Vs. OM PARKASH GUPTA
August 26, 1968
UNION OF INDIA UOI Vs. LABOUR COURT
November 11, 1968
URMILA KUMARI Vs. BALDEV RAJ MIGLANI
February 20, 1968
VIMLA CHAUDHARI Vs. PUNJAB UNIVERSITY CHANDIGARH
April 24, 1968
WALI RAM WARYAM SINGH Vs. MUKHTIAR KAUR
August 28, 1968
WORKMEN OF BALI SINGH AND BHAGWAN SINGH Vs. MANAGEMENT OF BALI SINGH AND BHAGWAN SINGH
February 29, 1968
Y P CHOWDHRY Vs. STATE OF PUNJAB
September 12, 1968