Home
Case Index
Title
Date
ADARSHA FISHERY CO-OPERATIVE SOCIETY Vs. STATE OF ASSAM
January 19, 1968
ANIL KUMAR DAS Vs. SENIOR SUPERINTENDENT OF POST OFFICES, KAMRUP DIVISION AND ORS.
November 19, 1968
BANGSHIDHAR SHEWBHAGWAN AND CO. Vs. DEPUTY COMMISSIONER AND ORS.
July 30, 1968
BANSI RAM DAS Vs. SECRETARY TO THE GOVT. OF ASSAM EDUCATION (GENERAL) DEPARTMENT AND ORS.
August 19, 1968
BASANTA KUMAR NATH AND ANR. Vs. LAKSHMA MONI NATH AND ORS.
July 8, 1968
BENI MADHAB PAL CHOUDHURI Vs. STATE OF ASSAM
February 19, 1968
BHABA KANTA BORA Vs. THE APPELLATE BOARD OF STATE TRANSPORT AUTHORITY
February 9, 1968
BHANUWAR LAL TATAR Vs. AHMED KHAN
May 31, 1968
BHUPATI GOSWAMI Vs. C.R. KRISHNAMURTHI
August 2, 1968
BIJOY KRISHNA PAUL Vs. STATE OF ASSAM AND ORS.
April 1, 1968
BINDESWAR PRASAD Vs. SECRETARY TO THE GOVERNMENT OF ASSAM, SUPPLY DEPT.
February 22, 1968
BIR KUMAR DEB BARMA Vs. STATE
January 29, 1968
BOLORAM BARUATI Vs. SURJYA BARUATI
August 20, 1968
BRAJA BEHARI ROY Vs. CHITTA RANJAN CHAKRAVARTY
February 21, 1968
CHATURBHUJ KISHENLAL Vs. SYEDUR RAHMAN AND ANR.
January 9, 1968
CHUA RAM MIRI (SAIKIA) Vs. COMMISSIONER OF PLAINS DIVISION, ASSAM, GAUHATI AND OTHERS
March 21, 1968
COMMISSIONER OF INCOME TAX Vs. SABITRI DEVI AGARWALLA
August 29, 1968
COMMISSIONER OF INCOME-TAX Vs. KEDARMALL KESHARDEO
February 20, 1968
COMMISSIONER OF WEALTH TAX Vs. JOHARMAL MURLIDHAR
February 15, 1968
G. VASANTHA Vs. THE STATE OF NAGALAND AND ORS.
March 4, 1968
GIRISH CHANDRA GOSWAMI Vs. ROY (A.K.) AND ORS.
May 17, 1968
GOVERNMENT OF MANIPUR Vs. THOKCHOM TOMBA SINGH AND ORS.
August 30, 1968
HAJI MOHAMMAD HASSAN ALI Vs. COMMISSIONER OF PLAINS DIVISION AND ORS.
September 20, 1968
HEM CHANDRA CHOUDHURY Vs. AJADHYA BALA CHOUDHURY AND ORS.
May 24, 1968
HEMENDRA PROSAD BARUAH Vs. COLLECTOR OF SIBSAGAR
February 12, 1968
KALI KUMAR SEN AND ANR. Vs. HARIDAS ROY
December 18, 1968
KALI KUMAR SEN AND ANR. Vs. MAKHAN LAL BISWAS AND ANR.
September 17, 1968
KONGKHAM CHANDRA MANI SINGH Vs. KONGKHAM SANGAI SINGH AND ORS.
February 7, 1968
LONGJAM THAMBALANGOU SINGH AND ORS. Vs. HUIDROM TOLLAMU SINGH AND ORS.
May 17, 1968
M. GURUMOORTHY Vs. ACCOUNTANT GENERAL AND ORS.
February 29, 1968
MANAGEMENT OF SOCKLATINGA TEA ESTATE Vs. N.J. KOREAN AND ANR.
February 2, 1968
MANIHAR SINGH Vs. SUPERINTENDENT OF POLICE AND ORS.
May 20, 1968
MAUD TEA & SEED COMPANY LTD Vs. AGRICULTURAL INCOME-TAX OFFICER AND ORS
February 9, 1968
MISS SITIMON SAWIAN Vs. DISTRICT COUNCIL
June 3, 1968
MRS. SWARNA SARMA AND ORS. Vs. UTTAM CHANDRA MEDHI
February 22, 1968
MT. PURNIA KURMI Vs. MANINDRA NATH MAHANTI
March 27, 1968
MT. SINGMA SANGMA MECHIK Vs. MT. KHILJI SANGMA MECHIK AND ANR.
July 5, 1968
NAMBURNADI TEA CO. LTD. Vs. WORKMEN OF NAMBURNADI TEA ESTATE
February 22, 1968
NASIA PRADHAN Vs. STATE
May 29, 1968
NIRESWAR GOGOI Vs. STATE OF ASSAM
May 24, 1968
NORTH-EAST FRONTIER RAILWAY MAZDOOR UNION Vs. GENERAL MANAGER, NORTH-EAST FRONTIER RAILWAY
November 15, 1968
NRIPENDRA CHAKRAVARTY AND ORS. Vs. DISTRICT MAGISTRATE, TRIPURA
August 26, 1968
PRAMODE CHANDRA AND ORS. Vs. STATE
March 4, 1968
PREMNATH DAS Vs. STATE OF ASSAM AND ORS.
September 4, 1968
RAJKUMAR MANISANA SINGH Vs. NAMEIRAKPAM ANGOU SINGH
October 16, 1968
RAKESH RANJAN KAR Vs. COMMISSIONER OF INCOME TAX, ASSAM NAGALAND ETC.
January 17, 1968
RAM LAKHAN RAI CHOUDHARY Vs. RAGHUNATH CHOUDHARY AND ORS.
August 20, 1968
RAMENDU SUNCIAR KHAN Vs. SECY , EDUCATION DEPT, GOVT OF TRIPURA, AGARTALA
November 6, 1968
RIVERS STEAM NAVIGATION CO. LTD Vs. SHRI RAM KRISHNA BASTRALAYA
January 16, 1968
RUKMLNI LAL ACHARJEE Vs. STATE OF ASSAM AND ORS.
February 8, 1968
SIKKU ALIAS SIKKU HALDAR Vs. THE STATE OF ASSAM
December 16, 1968
SILCHAR ELECTRIC SUPPLY LTD. Vs. SECRETARY TO THE GOVT, OF ASSAM POWER (ELECTRICITY) MINES AND MINERALS DEPT. AND ORS.
September 20, 1968
SILCHAR MUNICIPAL BOARD ON THE COMPLAINT OF DR. NIRMAL KRISHNA Vs. MUKUL CHANDRA DEB ROY
March 6, 1968
STATE OF ASSAM Vs. LAKHINATH DUARA
March 27, 1968
STATE OF TRIPURA Vs. NIRANJAN DEB BARMA
March 5, 1968
STATE OF TRIPURA Vs. RAIMOHAN GHOSH,
April 29, 1968
STATE OF TRIPURA Vs. ASHU RANJAN SAHA
November 13, 1968
T.O. FRANCIS Vs. CHIEF EXECUTIVE MEMBER AND ORS.
February 29, 1968
TAKHELLAMBAM TATU SINGH Vs. SOROKHAIBAM JUGIN SINGH AND ORS.
October 19, 1968
TANKESWAR DAS AND ANR. Vs. BHAGABAN CHANDRA CHOUDHURY AND ORS.
January 22, 1968
TAPESH CHANDRA BAGCHI Vs. UNITED BANK OF INDIA LTD. AND ORS.
July 29, 1968
THE UNION OF INDIA (UOI) Vs. KUTHARF TRADING CO. LTD.
September 20, 1968
TRAILOKYA MOHAN NATH Vs. STATE
March 5, 1968
U. MESINGH SYIEM Vs. SECRETARY, EXECUTIVE COMMITTEE OF THE DISTRICT COUNCIL OF THE AUTONOMOUS DISTRICT OF KHASI AND JAINTIA HILLS AND ORS.
July 29, 1968