Case Index

Title
Date
ABODHA KUMAR MOHAPATRA Vs. STATE OF ORISSA
September 6, 1968
AGADHEI MAHKANI AND ANR. Vs. ABHIMANYU MALLIK AND ORS.
June 25, 1968
AMRUTA PUROHITANI Vs. JOGESH CHANDRA HOTA
March 26, 1968
ANADI CHARAN SAHU Vs. STATE OF ORISSA
October 16, 1968
ANADI SAHU Vs. NARENDRA NAIK
August 13, 1968
ANAMA ROUT Vs. TRILOCHAN DAS
September 17, 1968
ANAND SAHU Vs. STATE OF ORISSA
August 14, 1968
ANANDASINGH NEGGI Vs. STATE
August 9, 1968
ANANTA MISRA Vs. UTAMA DIBYA
August 19, 1968
ANTARYAMI SATPATHY Vs. STATE
April 18, 1968
ARJUNA CHARAN PATNAIK Vs. PURNANAND PATNAIK
March 20, 1968
ARTA PANDIT Vs. MUSAMET CHANDURI
June 27, 1968
B. JAGANNATH SWAMY Vs. JEYPORE MUNICIPALITY
August 16, 1968
BABAN BHOI AND ORS. Vs. BIDHUBHUSAN PANIGRAHI AND ANR.
September 17, 1968
BABAN CHARAN BISWAL AND THREE ORS. Vs. KRUPASINDHM BISWAL
August 26, 1968
BAHADUR BHOI AND 4 ORS. Vs. THE STATE
September 9, 1968
BAIDYANATH PATNAIK Vs. STATE
April 9, 1968
BAIKUNTHANATH PRATIHARI Vs. STATE OF ORISSA
November 20, 1968
BAIRAGI CHARAN MOHANTI Vs. BASANTA PRIYA DEVI
August 6, 1968
BAISHNABA CHARAN ACHARYYA Vs. NITYANANDA SATAPATHY
July 19, 1968
BAJI GURU AND ORS. Vs. GADADHAR PADHAN
February 23, 1968
BAKAULLA KHAN AND ANR. Vs. INDRAMONI PRUSTY
January 17, 1968
BARI BEHERA Vs. DEBINARAYAN DAS CHOUDHURY
May 1, 1968
BELA DIBYA Vs. RAMKISHORE MOHANTY
August 23, 1968
BHAKTA BANDRE SAHU Vs. THE STATE
September 2, 1968
BHASKAR CHANDRA SAHU Vs. STATE
August 14, 1968
BHASKAR MALLIK Vs. STATE OF ORISSA
August 23, 1968
BHISMADEV TARIA Vs. RADHAKISHAN AGARWALLA
June 24, 1968
BICHITRANANDA MOHANTI Vs. STATE OF ORISSA
September 3, 1968
BIMBADHAR MISRA Vs. STATE OF ORISSA
June 18, 1968
BINOD NAIK Vs. CHANDRASEKHAR PADHI
September 10, 1968
BIRO SWAIN Vs. STATE OF ORISSA
October 15, 1968
BISRA LIME STONE CO Vs. LABOUR INSPECTOR CENTRAL
October 16, 1968
BRAJABALA DAS Vs. RADHA KAMAL DAS
July 23, 1968
BRAJARAJ PRADHAN AND TWO ORS. Vs. THE STATE
July 16, 1968
BURUNDU @ BRUNDABAN BEJ AND 3 ORS. Vs. UMESH CHANDRA BARAL.
June 19, 1968
CHANDRASEKHAR TRIPATHY AND ANR. Vs. SASHIBHUSAN TRIPATHY AND ORS.
January 9, 1968
CHATURBHUJ SAHU Vs. DIBAKAR MALLIK
April 19, 1968
CHINTAMANI PATI Vs. KRISHNA CHAUDRA PANDA AND ORS.
July 30, 1968
CHOUDHURY MOHAMMAD BASIR AND ORS. Vs. SARANGADHAR MOHAPATRA AND ORS.
January 17, 1968
DAITARI SAHU Vs. LOKANATH BARAL
February 23, 1968
DALJIT KAUR Vs. STATE
February 14, 1968
DAMODAR MAHAPATRA AND ANR. Vs. STATE OF ORISSA AND ORS.
August 14, 1968
DAMODAR MOHAPATRA Vs. RAGHUNATH PRADHANI AND ORS.
September 12, 1968
DANDAPANI GOUDA Vs. STATE OF ORISSA AND ANR.
June 5, 1968
DARBARI KAMAR Vs. STATE
November 28, 1968
DASARATHI MAHAPATRA Vs. STATE OF ORISSA
December 12, 1968
DHANI ROUT AND ORS. Vs. ARJUN BAL
July 18, 1968
DHANSAI SAHU Vs. STATE
November 8, 1968
DHANURJAY BHADAI Vs. DHANO GANDA
April 25, 1968
DHRUBA CHARAN KHUNTIA Vs. STATE AND 2 ORS.
November 19, 1968
DINAMANI DASS Vs. BIMBADHAR PADHAN
July 31, 1968
DIRECTOR OF INDUSTRIES Vs. JANARDAN NANDA
June 24, 1968
DR. BRAJA BEHARI PANDA AND 5 ORS. Vs. UTKAL UNIVERSITY AND ORS.
November 30, 1968
DURGA PRASAD SHARMA Vs. SADASIB BISWAL
September 3, 1968
DURYODHAN DAS Vs. STATE
April 12, 1968
DWARIKA MISRA Vs. STATE
December 5, 1968
DWARU PATRA Vs. THE STATE
July 10, 1968
ERSAD ALI Vs. MUHAMMAD YAKUB KHAN
June 25, 1968
EVA ROUT Vs. STATE OF ORISSA
September 2, 1968
G PANNALAL SOWCAR Vs. APPALABHUKATALA SANYASAYYA ACHARY
September 11, 1968
GADAM NARASAMMA Vs. DANDASI NAYA AND ORS.
August 2, 1968
GESTA GOPAL DAY Vs. BHOLANATH DAS AND ORS.
April 9, 1968
GHASIRAM MAJHI Vs. OMKAR SINGH
January 8, 1968
GOBARDHAN DAS BABAJI Vs. RAGHUNANDAN DAS BABAJI
July 2, 1968
GOBINDA CHANDRA MOHAPATRA Vs. GOURANGA CHANDRA LENKA
May 10, 1968
GOBINDA DAS PANDA Vs. STATE OF ORISSA
May 6, 1968
GOPINATH JENA AND TWO ORS. Vs. ABHIMANYU JENA
February 16, 1968
GOURANGA PANJGRAHI AND ANR. Vs. SAHADEB PANIGRAHI AND 4 ORS.
June 18, 1968
Government of Manipur Vs. Thokchom Tomba Singh
August 30, 1968
GOVINDA CHANDRA DAS Vs. HARANI DEI
July 2, 1968
HADIBANDHU DAS Vs. DISTRICT MAGISTRATE
March 11, 1968
HADU KHAN Vs. MAHADEV DAS
March 27, 1968
HADU SAMAL Vs. SAMBARI BEWA AND ORS.
March 11, 1968
HARI CHARAN DAS Vs. NITYANANDA SWAIN AND ORS.
June 18, 1968
HINDUSTHAN STEEL Vs. ROURKELA MAZDOOR SABHA
December 12, 1968
HINDUSTHAN STEEL Vs. STATE OF ORISSA
March 12, 1968
HINDUSTHAN STEEL LTD Vs. PANDA G S
November 28, 1968
HINDUSTHAN STEEL LTD Vs. THEIR WORKERS
December 18, 1968
HOCHTIEF GAMMON Vs. STATE OF ORISSA
November 28, 1968
INDAL EMPLOYEES CO-OPERATIVE SOCIETY LTD Vs. STATE OF ORISSA
May 8, 1968
INDRAJIT BEHERA Vs. BHAJA MEHER
April 9, 1968
JAGANNATH DAS Vs. STATE OF ORISSA
April 12, 1968
JAGATBANDHU PATNAIK Vs. SECRETARY ORISSA BOARD OF SECONDARY EDUCATION
February 23, 1968
JANDEBI Vs. UPENDRA SAHU
April 23, 1968
JOGI BEHERA AND ORS. Vs. GIRIJA SANKAR ROY AND ORS. AND
May 1, 1968
JOGI SAHU Vs. STATE
October 16, 1968
K APPA RAO Vs. DIRECTOR OF POSTS AND TELEGRAPHS
November 29, 1968
K VENKATA SURYANARAYANA PATNAIK Vs. ROYAL CHIT FUND
July 11, 1968
K.P. BHAUMIK Vs. STATE OF ORISSA AND OTHERS
October 24, 1968
KANHEI KALAR Vs. STATE
March 18, 1968
KANHU CHARAN BEHERA Vs. JAGABANDHU BEHERA
April 9, 1968
KENDRAPARA MUNICIPALITY THROUGH EXECUTIVE OFFICER Vs. SK. ABDUL AZIZ
January 14, 1968
KESHABANANDA DAS Vs. RAMA BEHERA AND ORS.
February 12, 1968
KHETRABASI PARIDA Vs. CHATURBHUJA PARIDA
June 24, 1968
KIRTAN DAS Vs. STATE
August 9, 1968
KISHORE CHANDRA JAGDEB ROY Vs. THE STATE OF ORISSA
August 20, 1968
Kongkham Chandra Mani Singh Vs. Kongkham Sangai Singh
February 7, 1968
KRISHNA KANTA MISRA Vs. BANAMALI BABU
June 18, 1968
KRUSHNA CHANDRA MOHAPATRA Vs. JANARDAN DAS
September 10, 1968
KRUSHNA CHANDRA PAIL Vs. STATE
April 15, 1968
KRUSHNA CHANDRA TRIPATHY Vs. LOKANATH MOHAPATRA
September 13, 1968
KRUSHNA CHARAN MOHANTY Vs. SUNAKAR SWAIN AND ORS.
October 17, 1968
KRUSHNA PRASAD PANDA Vs. INSPECTOR OF SCHOOLS
December 17, 1968
KUNA KANDI Vs. THE STATE
August 14, 1968
KUNJA BEHARI Vs. STATE
March 18, 1968
KURUPA NAIK Vs. BHAGABAN NAIK
May 2, 1968
LADURAM CHOUDHURY AND ANR. Vs. JAMBESWAR PATNAIK AND ANR.
July 31, 1968
LAKHYESWAR KARMI Vs. PADMABATI KARMI
June 25, 1968
LAKSHMAN JENA Vs. SUDHAKAR PALTASINGH
August 21, 1968
LATU MUKHI Vs. STATE
November 29, 1968
LOKANATH BEHERA Vs. GOLAK BEHARI SAHU
April 17, 1968
Longjam Thambalangou Singh Vs. Huidrom Tollamu Singh
May 17, 1968
M A JALIL Vs. SAYED IQUBAL ALI
August 22, 1968
M ABDUL HASSAN Vs. STATE OF ORISSA
October 25, 1968
MADAN NAIKANI Vs. RANJIT MAHAKUR
October 8, 1968
MADANLAL KADIA Vs. UNION OF INDIA
May 3, 1968
MADHUSUDAN NANDY Vs. THE STATE OF ORISSA AND ANR.
September 18, 1968
MAGUNI NAIK Vs. CHEMEI NAIK AND ORS.
February 14, 1968
MAHADEB PATNAIK AND ANR. Vs. DULA DEI
August 22, 1968
MANAKARANI HAZRA Vs. MOHINDER SINGH JAGGI
January 2, 1968
MANI CHARAN SWAIN Vs. STATE OF ORISSA
August 28, 1968
MANILAL SAHU Vs. STATE
November 19, 1968
MANORANJAN SAMANTA KUMAR Vs. BRUNDABATI VEERGAM
August 1, 1968
MAYADHAR MISRA Vs. PRAMOD CHANDRA MISRA
September 10, 1968
MOHANTO BISSOI Vs. BONTILO BISSOI AND
August 19, 1968
MUNICIPAL COUNCIL Vs. GHANASBYAM DAS
August 14, 1968
MUNICIPAL COUNCIL Vs. PRAMOD KISHORE DAS
September 12, 1968
MURALIDHAR MOHANTY Vs. STATE OF ORISSA
December 11, 1968
MURALIDHAR NAIK AND ANR. Vs. CHATRUBHUJA PADHAN AND ORS.
April 10, 1968
MUSMAT KHUDUNA BIBI ALIAS KHATUN BIBI Vs. STATE OF ORISSA THROUGH THE L.A. OFFICER
June 18, 1968
NARASINGH SINGH LAL ANR. Vs. SRI RAMA KRISHNA DEO
July 24, 1968
NARASINGO MAHARANA Vs. CHAITANYA SAHU
August 2, 1968
NARAYAN PRADHAN Vs. STATE OF ORISSA
July 8, 1968
NARAYAN PRUSTY Vs. JAGABANDHU MISRA AND ORS.
March 6, 1968
NATABAR SAHU Vs. RADHAMOHAN SAHU
December 16, 1968
NETRANANDA BEHARA Vs. STATE
July 4, 1968
NIRANJAN DAS Vs. LIQUIDATOR PURI BANK LTD
May 3, 1968
NISHAMONI DAS AND ORS. Vs. NATH DAS AND ORS.
April 2, 1968
ORISSA CEMENT LIMITED Vs. STATE OF ORISSA AND ORS.
May 10, 1968
PAILI NARAYAN RAO Vs. THE STATE OF ORISSA AND FOUR ORS.
December 4, 1968
PAKULA MAJHI Vs. SUBHADRA BHOTRUNI
June 18, 1968
PARAMANANDA ASH Vs. BHAGABATI DEI
August 13, 1968
PARAMANANDA MAHAKUD Vs. STATE
October 31, 1968
PARAMANANDA MOHAPATRA Vs. STATE
April 11, 1968
PATRA BAHALE ALIAS KISHALL Vs. STATE
January 23, 1968
PINGAL KHADIA Vs. STATE
December 17, 1968
PRAHLAD DORA Vs. STATE OF ORISSA
August 19, 1968
PRASANA KUMAR PATRA Vs. SURESWARI PATRANI
May 2, 1968
PRASANTA MOHAPATRA Vs. STATE OF ORISSA
July 17, 1968
PURNA CHANDRA BARIK Vs. NIMEI CHARAN BARIK
June 25, 1968
RABEYA KHATUN Vs. OFFICIAL LIQUIDATOR, PURI BANK LTD. AND ANR.
April 22, 1968
RAGHU SAMARATH Vs. STATE
October 8, 1968
RAGHUNATH BEHERA Vs. STATE
February 14, 1968
RAHASBEHARI PUTHAL AND ANR. Vs. GHANA NAIK
January 18, 1968
RAJ KISHORE MAHAPATRA Vs. NARASINGH MISHRA
August 19, 1968
RAJKISHORE DAS Vs. NILAMANI DAS
April 9, 1968
RAMBALLAV BHRAMARBAR RAY Vs. UTKAL UNIVERSITY
August 28, 1968
RAMESWARLAL Vs. PANCHU SAHU
September 13, 1968
RASBIHARI PANDA Vs. STATE OF ORISSA
May 8, 1968
RINKULA RAITO Vs. STATE
October 8, 1968
RUDRA CHARAN SAMAL Vs. B.C. ROY, ELECTION OFFICER AND PANCHAYAT SAMITY AND
May 1, 1968
RUPA BHARATI LTD. Vs. REGISTRAR OF COMPANIES
May 2, 1968
RUPA SALLRA Vs. STATE
December 13, 1968
S N GHOSAL Vs. STATE OF ORISSA
August 28, 1968
SAMBHU NAIK Vs. PURNA CHANDRA JENA AND 9 ORS.
September 2, 1968
SANKAR BEHERA Vs. STATE
May 9, 1968
SANKARSAN NATH Vs. SACHIDANANDA DAS
April 2, 1968
SANYASI BEHERA Vs. ONARASI ALIAS VARANASI KANTAMMA
August 6, 1968
SARAT CHANDRA BISWAL Vs. SURENDRA MOHANTY EDITOR KALINGA
August 7, 1968
SARKA GUNDUSA Vs. STATE
November 15, 1968
SASHI BHUSAN MOHANTI Vs. STATE OF ORISSA
June 25, 1968
SATYA BHUSAN RAY Vs. STATE OF ORISSA
October 25, 1968
SATYABADI MAHAPATRA Vs. LINGARAJ MOHAPATRA AND ORS.
September 12, 1968
SATYABADI SWAIN Vs. OFFICER-IN-CHARGE
February 29, 1968
SATYAPRAKASH SARKAR AND ORS. Vs. JAGANNATH MAHAPRABHU THROUGH ADHIKARI BRUNDABAN DAS GOSWAMI
November 22, 1968
SAYED ASHAN ALI Vs. UNION OF INDIA UOI
December 18, 1968
SHRI P.V. JAGANNATH RAO Vs. THE STATE OF ORISSA THROUGH THE CHIEF SECRETARY TO THE GOVT. OF ORISSA AND ORS.
February 22, 1968
SHYAMSUNDAR SAHU Vs. SAROJ KUMAR GHOSE
January 12, 1968
SIDHE DOMA Vs. STATE
July 18, 1968
SINDHU BHAKTA Vs. STATE
December 18, 1968
SK MAMTAJ ALLI Vs. SK ALLI
July 2, 1968
SK WAJID ALI Vs. JIGA BIBI
April 11, 1968
SOMANATH MISRA Vs. UNION OF INDIA
July 17, 1968
SOMNATH DAS Vs. STATE
October 25, 1968
SOUBHAGYA CHANDRA PATNAIK Vs. UNION OF INDIA
September 16, 1968
SRI DAMODAR JEW THAKUR Vs. HEMA NARAYAN MISRA
October 8, 1968
SRI GOPINATH DEB Vs. JAGANNATH BARAL
August 13, 1968
SRI LACHU DAS AND SIX ORS. Vs. SRI TAGANNATH TEMPLE MANAGING COMMITTEE
April 10, 1968
SRI MAGUNI CHANDRA DWIVEDI Vs. STATE OF ORISSA THROUGH THE LAND ACQUISITION OFFICER
June 26, 1968
SRI SITA RAMACHANDRA MAHAPRABHU Vs. MADANO MAHARANA
June 21, 1968
SRI SRI LUXMINRUSINGH SWAMI AND ANR. Vs. MADHUSUDAN PANDA
March 26, 1968
SRIBATAHA BARIK Vs. MUSAMAT PADMA
August 28, 1968
SRIBATSA MISRA Vs. STATE OF ORISSA
August 20, 1968
SRIBATSHA KANUGO Vs. BOARD OF SECONDARY EDUCATION
August 12, 1968
SRIMATI SARI SABATANI AND ORS. Vs. KANDHUNI SAHUANI AND ORS.
January 10, 1968
SRINIVAS AMANTA Vs. SRI NANDA KISHORE KARNA
April 2, 1968
STATE Vs. BAURI BISSOI
November 19, 1968
STATE Vs. PABITRA GURU
December 5, 1968
STATE Vs. DHUSA KANDY
December 12, 1968
STATE OF ORISSA Vs. KEBALANANDA PATNAIK
November 11, 1968
STATE OF ORISSA Vs. PRASAD R D
April 1, 1968
STATE OF ORISSA, REPRESENTED BY THE SECRETARY GOVERNMENT OF ORISSA AND ORS. Vs. MAGUNI OHARAN MOHANTY
July 4, 1968
STEWART SCIENCE COLLEGE Vs. BRAJA SUNDAR DAS
August 9, 1968
STRAW PRODUCTS Vs. REGISTRAR OF COMPANIES
October 30, 1968
SUBARNA PARIDANI Vs. THE STATE OF ORISSA, REPRESENTED BY COLLECTOR
January 10, 1968
SUJAYA MISALO AND 4 ORS. Vs. STATE
June 19, 1968
SUNDARAM FINANCE Vs. SHANKAR CHIT FUND
January 17, 1968
SUNDARI BEWA Vs. RANKA BEHARA
February 2, 1968
SURJAMONI MISRA Vs. STATE
March 27, 1968
SURYA NARAYAN SAHU Vs. BANAMALI SAHU
May 3, 1968
THE STATE OF ORISSA REPRESENTED BY THE COLLECTOR AND ANR. Vs. INDUPALLI BABAJI
August 2, 1968
TRINATH KONHARA AND 3 ORS. Vs. STATE
April 25, 1968
UCHHAB PATRA Vs. BRUNDABAN MALLIK
September 3, 1968
UDAYANATH MANSINGH Vs. STATE
February 28, 1968
UMA CHARAN CHAND Vs. CHARAN DAS
November 12, 1968
UNION OF INDIA Vs. BHAGABAN ROUT
August 23, 1968
UTTARESWARI RICE MILL Vs. SALES TAX OFFICER INTELLIGENCE WING VIGILANCE
June 24, 1968