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Title
Date
ABDUL MOHI SIDDIQUI Vs. STATE TRANSPORT APPELLATE AUTHORITY GWALIOR
April 23, 1968
ABDUL RAHEEM KHAN Vs. MAMDU ALIAS MOHAMMAD SHAFI
April 10, 1968
ALI HUSSAIN Vs. PESSUMAL
April 12, 1968
AMARNATH AJIT KUMAR OF BHIND Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
October 28, 1968
ANANDILAL NARAINDAS Vs. COMMISSIONER OF SALES TAX
March 7, 1968
ANNA SAHEB Vs. TARABAI
November 28, 1968
AVYUB KHAN Vs. FUNDILAL
January 19, 1968
AWADH BEHARI PANDEY Vs. STATE OF MADHYA PRADESH
May 1, 1968
B S BIRTHARE Vs. STATE OF MADHYA PRADESH
August 7, 1968
B SINGH Vs. ADMINISTRATOR MUNICIPAL CORPORATION
March 8, 1968
BADRI PRASAD Vs. STATE OF MADHAY PRADESH
October 16, 1968
BADRILAL BHOLARAM Vs. B K SRIVASTAVA ITO
March 12, 1968
Badriprasad Vs. State of M. P.
October 16, 1968
BAGHEL SINGH Vs. UNION OF INDIA UOI
March 4, 1968
BAILAL Vs. SUALAL
March 27, 1968
BALBHADRA PRASAD Vs. STATE OF MADHYA PRADESH
May 4, 1968
BALKRISHNA Vs. MAHABALIPRASAD TIWARI AND ORS.
November 26, 1968
Balmukund Lakhhani Vs. Union of India
March 29, 1968
BANKU BIHARI SAHA Vs. STATE GOVERNMENT OF MADHYA PRADESH
December 3, 1968
Begum Suriya Rashid Vs. Commissioner of Income Tax
September 10, 1968
BHAGWATI BAI Vs. YADAV KRISHNA AWADHIYA
March 22, 1968
BHILAI HINDI PRIMARY SCHOOL TEACHERS ASSOCIATION BHILAI AND Vs. GENERAL MANAGER HINDUSTAN STEEL LTD
July 18, 1968
BHOLANATH Vs. RAMA SHANKER
April 26, 1968
BIMLA DEVI SUD Vs. CONTROLLER OF ESTATE DUTY
September 19, 1968
BLR GOVIND SINGH Vs. CHIIEFF MUNICPAL OFFICER
August 21, 1968
BUNDELKHAND MOTOR TRANSPORT CO BUS OPERATOR Vs. STATE TRANSPORT APPELLATE AUTHORITY
January 29, 1968
CENTRAL INDIA ELECTRIC SUPPLY CO Vs. PRESIDING OFFICER DISTRICT LABOUR COURT
July 16, 1968
CENTRAL INDIA MACHINERY MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
October 10, 1968
Chuharmal Vs. Wali Mohammad
July 24, 1968
CHUHARMALHABMAL ISSABDAS Vs. HAJI WALI MOHAMMED
July 24, 1968
COLLECTOR SEONI Vs. DADOO YOGENDRA NATH SINGH
May 4, 1968
COMMISSIONER OF INCOME TAX Vs. BADRILAL BHOLARAM
March 8, 1968
COMMISSIONER OF INCOME TAX M P AND NAGPUR Vs. CHAMPALAL SUKHRAM
September 24, 1968
COMMISSIONER OF INCOME-TAX M P Vs. BADRILAL BHOLORAM
March 8, 1968
COMMISSIONER OF SALES TAX Vs. KAPOOR DORI NIWAR AND CO
April 8, 1968
COMMISSIONER OF SALES TAX Vs. GIRJA PRASAD SUNDERLAL OF SATNA
March 1, 1968
COMMISSIONER OF SALES TAX Vs. SARDAR HOUSE
September 6, 1968
COMMISSIONER OF SALES TAX M P INDORE Vs. BOMBAY GENERAL STORES SHAHDOL
December 17, 1968
COMMISSIONER OF WEALTH TAX Vs. BEGUM HASHMATBI
November 11, 1968
COMMISSIONER OF WEALTH TAX Vs. SWADESHI COTTON AND FLOUR MILLS LIMITED
March 4, 1968
DATTATRAYA DINKAR Vs. STATE BANK OF INDIA
November 23, 1968
DEEPCHAND DAGA Vs. INCOME TAX OFFICER
February 2, 1968
DEEPCHAND TEJPAL SINGH Vs. NARENDRA PRASAD MITTAL
March 23, 1968
DHANSINGH Vs. SUSHILABAI LAXMINARAYAN GUJAR
March 13, 1968
EMPLOYEES OF ASBESTOS CEMENT Vs. INDUSTRIAL COURT MADHYA PRADESH INDORE
October 11, 1968
FAROOKI A R Vs. INDUSTRIAL COURT
July 29, 1968
FIRM KESRIMAL RATANLAL SARDA AND CO Vs. UNION OF INDIA
February 12, 1968
GANGA DEVI Vs. N H OJHA AND CO
April 26, 1968
GAYARAM Vs. SHANTI KUNWAR
August 28, 1968
Gayaram Vs. Shanti Kunwar
August 8, 1968
GAYATRI DEVI Vs. VIDYA DEVI
July 22, 1968
GHANSHYAMDAS BADRILAL Vs. STATE OF MADHYA PRADESH
December 4, 1968
GIAN CHAND MEHTA Vs. COMMR OF SALES TAX
January 18, 1968
GODAWARIBAI Vs. JOGILAL
February 21, 1968
Gopidas Vs. Ramkrishna Pandey
January 25, 1968
GOPIKABAI Vs. BAJYA
July 10, 1968
GOPILAL Vs. SITARAM
February 8, 1968
GOVIND PRASAD RAMESHWAR NATH AGARWAL Vs. STATE OF MADHYA PRADESH AND OTHERS
March 28, 1968
GULABBAI LEGAL REPRESENTATIVE OF LATE KARELAL KUNDANLAL Vs. COMMISSIONER OF INCOME TAX
January 3, 1968
GWALIOR RAYON SILK MANUFACTURING WEAVING CO Vs. INCOME-TAX OFFICER A WARD INDORE
October 17, 1968
GWALIOR RED CHALK CORPORATION PARTNERSHIP FIRM LASHKAR Vs. ADDITIONAL TAHSILDAR PARGANA GIRD GWALIOR MADHYA PRADESH
September 11, 1968
GWALIOR SUGAR CO Vs. SHYAM SARAN GUPTA AND CO KANPUR
September 18, 1968
H M ESUFALI H M ABDULALI SIYAGUNJ Vs. COMMISSIONER OF SALES TAX M P INDORE
December 2, 1968
Habib Khan Vs. State of M. P.
April 30, 1968
HABIB KHAN Vs. STATE OF MADHYA PRADESH
April 20, 1968
HARIPRASAD LAL CHAND Vs. NANOO KHAN HUSSAIN BUX
April 19, 1968
HEMDUTTA Vs. STATE OF M P
February 12, 1968
HIRA MILLS LTD Vs. MUKUND SONUBHAIYA PANDIT
May 1, 1968
In re : Guljarilal Vs. .
March 14, 1968
J B MANGHARAM AND CO Vs. E S I CORPORATION
October 11, 1968
J K PAL Vs. STATE OF MADHYA PRADESH
August 26, 1968
JAGANNATH BHERAJI Vs. HARISINGH KISHANJI
April 3, 1968
JAGANNATH PRASAD Vs. STATE OF MADHYA PRADESH
February 2, 1968
Jagannath Prasad Vs. State M.P.
December 4, 1968
JAGAT SINGH CHOUDHURY Vs. M P ELECTRICITY BOARD
September 24, 1968
JAGDISH MITRA SHARMA Vs. JIYAJEE RAO COTTON MILLS LTD
July 30, 1968
JAINAB BAI Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
March 12, 1968
JANARDN Vs. GOVERNMENT PLEADER
December 7, 1968
K DHRUVA RAO Vs. MADHYA PRADESH ELECTRICITY BOARD JABALPUR
March 20, 1968
K P SINGH Vs. S K GOKHALE
September 2, 1968
KAMAL NARAIN SHARMA Vs. DWARKA PRASAD MISHRA
May 4, 1968
KASTOOR CHAND JAIN Vs. KODULAL JAIN
April 10, 1968
KASTURILAL GOPALDAS Vs. PRABHAKAR MARTAND PATKI
November 26, 1968
KESHRIMAL GUPTA Vs. STATE OF M P
March 21, 1968
KESHVDAYAL SHARMA Vs. HARISHCHANDRA
July 23, 1968
Khedu Ram Vs. Supet Kuar
February 15, 1968
KHEMCHAND MULCHAND Vs. GOVERNMENT OF MADHYA PRADESH BHOPAL
December 20, 1968
KODU Vs. BANMALI
February 17, 1968
KRISHNA KUMARDAS Vs. BALRAMDAS
March 22, 1968
KUMARI RAMLALI Vs. BHAGUNTI BAI
April 20, 1968
LAXMI CHAND GANGARAM Vs. BRIJBHUSHANDAS
November 27, 1968
LUCKY BHARAT GARAGE (P) LTD. Vs. SHANTI DEVI SHRIVASTAVA AND ORS.
September 27, 1968
M L JINESH Vs. UNION OF INDIA
April 2, 1968
MADHYA PRADERH STATE ROAD TRANSPORT CORPORATION BAIRAGARH BHOPAL Vs. PRESIDENT INDUSTRIAL COURT MADHYA PRADESH INDORE
September 9, 1968
Madhya Pradesh Electricity Board Vs. M.P. Vidyut Karmchari Sangh
July 7, 1968
MADHYA PRADESH ELECTRICITY BOARD JABALPUR Vs. M P VLDYUT KARMACHARI SANGH
July 17, 1968
MADHYA PRADESH STATE INDUSTRIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
April 2, 1968
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY
February 12, 1968
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BAIRAGARH Vs. REGIONAL TRANSPORT AUTHORITY INDORE
November 27, 1968
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BHOPAL Vs. REGIONAL TRANSPORT AUTHORITY REWA
December 20, 1968
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION JABALPUR Vs. JAHIRAM
July 30, 1968
Maganbhai Vs. Sagar Co-operative Central & Land Mortgage Bank Ltd.
November 28, 1968
MAHARSAI DANI Vs. THAKURI LAGNA
February 27, 1968
MAHENDRALAL Vs. HINDUSTAN STEEL LTD
March 26, 1968
MAINABAI Vs. KESHAVLAL
March 1, 1968
MAMIE BHAGWANDAS AHUJA Vs. CONTROLLER OF ESTATE DUTY
April 16, 1968
Manoharlal Gupta Vs. Gangaram
September 6, 1968
MANSINGH-KA OIL MILLS LTD Vs. COMMISSIONER OF SALES TAX
July 12, 1968
MEGHRAJ Vs. BALAJI
July 15, 1968
MESSRS REWA COALILES LTD THROUGH AGENT BURHAR AND AMLAI COLLIERIES BURHAR DISTRICT SHAHDOL Vs. CHAINOO
July 23, 1968
MOHAMMD BASHIR KHAN Vs. BOAR OF REVENU M P GWALIOR
November 1, 1968
MOHANLAL VISHRAM Vs. COMMISSIONER OF SALES TAX
January 23, 1968
MUNICIPAL COUNCIL PANDHURNA Vs. R P DUBE
April 4, 1968
MUNICIPAL COUNCIL RAIPUR Vs. BISHANDAS NATHUMAL
November 22, 1968
MUNNALAL TIWARI Vs. PREMCHAND JAIN
April 30, 1968
N H OZHA AND CO PVT Vs. UNION OF INDIA
July 19, 1968
N. K. Kame Vs. Biharilal
January 10, 1968
NANDLAL BHANDARI MILLS LTD Vs. MADHYA PRADESH ELECTRICITY BOARD
November 14, 1968
NARAYAN Vs. MAHADEORAO
March 23, 1968
NATHURAM ARJUN Vs. SIYASHARAN HARPRASAD
November 28, 1968
NATHUSINGH Vs. SUKHRAM
December 19, 1968
NATIONAL TRADERS INDIA Vs. ADDITIONAL COMMISSIONER OF SALES TAX
April 8, 1968
NAWABZADA RASHIDUZZAFAR KHAN LATE Vs. COMMISSIONER OF INCOME TAX
September 17, 1968
NEHRU SINGH Vs. S RAJAN
January 25, 1968
NEW INDIA INSURANCE CO Vs. MOLIA DEVI
December 17, 1968
NEW INDIA INSURANCE CO LTD Vs. MOLIA DEVI
December 16, 1968
NEW PRECISION INDIA PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 17, 1968
NOOR MOHAMMAD Vs. JIYALAL
April 16, 1968
ORIENT PAPER MILLS Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE AND
September 11, 1968
Parasharsingh Vs. Hindustan Manganese Mines, Ltd.
April 22, 1968
PIARELAL KHUMAN Vs. BHAGWATI PRASAD KANHAYALAL
April 2, 1968
POONAMCHAND BANSIDHAR Vs. RAMPRASAD GOPILAL SARDA
April 29, 1968
PRAMOD KUMAR AGRAWAL Vs. BOARD OF SECONDARY EDUCATION M P
April 1, 1968
PUHUPRAM Vs. STATE OF MADHYA PRADESH
May 4, 1968
RAGHUNATHSINGH Vs. GOVARDHAN
January 15, 1968
Raghuwansh Bhushan Bajpai Vs. State of M.P.
January 3, 1968
RAIPUR TRANSPORT CO PVT Vs. STATE OF MADHYA PRADESH
May 4, 1968
RAJ KUMAR BIKRAM BAHADUR SINGH Vs. COMMISSIONER OF INCOME TAX
November 27, 1968
RAJINDER NARAIN AND CO Vs. GANPAT RAI
March 14, 1968
RAMCHANDRA Vs. MANIKCHAND
February 9, 1968
RAMESHWAR Vs. INDUSTRIAL COURT MADHYA PRADESH INDORE
September 6, 1968
RAMESHWAR PRASAD Vs. KRISHNA MOHANATH RAINA
April 23, 1968
RATANCHAND JAIN Vs. ROHTAS INDUSTRIES LIMITED CALCUTTA
January 17, 1968
RATANLAL Vs. STATE TRANSPORT APPELLATE AUTHORITY MADHYA PRADESH
October 15, 1968
Ratnaprabha Dhanda Vs. Municipal Corporation, Indore
September 26, 1968
REWA COAL FIELDS Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT JABALPUR
November 25, 1968
RIKHILAL PANNALAL Vs. BITTIBAI
May 2, 1968
RISHIRAJ SINGH Vs. RAGHUBAR SINGH
January 29, 1968
S K KALANI AND CO INDORE Vs. IRON AND STEEL CONTROLLER CALCUTTA
April 30, 1968
SAGAR MOTOR TRANSPORT KARMCHARI UNION SAGAR Vs. AMAR KAMGAR PASSENGER TRANSPORT CO CO-OPERATIVE SOCIETY
August 14, 1968
SANT RAM Vs. ONKAR PRASAD
March 27, 1968
SARBADIA BAI Vs. ISHWARDIN SINGH
January 12, 1968
SHAMBHOO NARAIN TRIVEDI AND ANOTHER Vs. KISHANLAL AGARWAL AND OTHERS
May 2, 1968
Shankarlal Vs. State of M.P.
August 20, 1968
SHANKERLAL Vs. KANTI PRASAD
November 28, 1968
SHANKERLAL MAHESHWARI Vs. STATE OF MADHYA PRADESH HROUGH SECRETARY TO
August 30, 1968
SHANTABAI Vs. JAMES EDWARD PETERS
December 20, 1968
SHEOKUMAR TIWARI Vs. JANAPADA SABHA
July 24, 1968
SHER SINGH Vs. STATE TRANSPORT AUTHORITY GWALIOR
October 28, 1968
SHIVA NAND JHA DR Vs. STATE OF MADHYA PRADESH
July 20, 1968
SHIVANAND JHA Vs. JAWAHARLAL NEHRU KRSIHI VISHWA VIDYALAYA
September 26, 1968
SHYAM SUNDAR GOVINDRAM Vs. INCOME TAX OFFICER
April 2, 1968
SITAL SUKHIRAM Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
October 8, 1968
SOHANLAL GUPTA Vs. COLLECTOR RAIPUR
February 9, 1968
SRIGOPAL RAMESHWARDAS Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
March 13, 1968
STATE OF M P THROUGH EXCISE SUB-INSPECTOR Vs. NARAYAN SINGH
July 20, 1968
State of M. P. Vs. Rao Sobhag Singh
April 4, 1968
State of M.P. Vs. Somti
July 12, 1968
State of M.P. Vs. Triveni Prasad
August 28, 1968
STATE OF MADHAYA PRADESH Vs. KAILSH CHANDR
August 28, 1968
STATE OF MADHYA PRADESH Vs. KHODA BHAI LALLUBHAI PATEL
August 26, 1968
STATE OF MADHYA PRADESH Vs. K K SHIVHARE
August 8, 1968
STATE OF MADHYA PRADESH Vs. T SOMTI
August 12, 1968
STATE OF MADHYA PRADESH Vs. RUKMAN
July 5, 1968
STATE OF MADHYA PRADESH Vs. N K BHATTACHARYA
October 16, 1968
STATE OF MADHYA PRADESH Vs. KALU THAWAR
January 25, 1968
STATE OF MADHYA PRADESH Vs. RAM CHARAN KISHAN
May 1, 1968
SUGANDHI WIDOW OF DAMMULAL Vs. COLLECTOR RAIPUR
March 18, 1968
SUKHLAL SEN Vs. COLLECTOR DIST SATNA
November 25, 1968
Taramal Vs. Laxman Sewak Surey
February 20, 1968
TEMPLE OF SHRI JAGANNATHJI PUBLIC TRUST Vs. SALHAKU PRASAD
October 8, 1968
THAKURAIN DULAIYA Vs. SHIVNATH PUNJABI
January 8, 1968
TRILOKSINGH Vs. RAMPRASAD
February 19, 1968
UHANSHYAMDAS Vs. GHASILAL
November 27, 1968
UMASHANKAR SHUKLA Vs. ARTS AND COMMERCE COLLEGE
April 29, 1968
UNION OF INDIA Vs. P V JAGANNATH RAO
February 14, 1968
UNION OF INDIA Vs. ISMAIL ABDUL SHUKOOR
February 13, 1968
UNION OF INDIA REPRESENTING NORTHERN RAILWAY ADMINISTRATION N DELHI AND Vs. HUKUMCHAND
April 20, 1968
UNITED EXCISE Vs. STATE OF MADHYA PRADESH
March 26, 1968
VIMALCHAND PRAKASHCHAND Vs. COMMISSIONER OF SALES TAX
April 10, 1968
VISHWANATH SINGH BEHARISINGH THAKUR Vs. STATE OF MADHYA PRADESH
February 13, 1968