Case Index

Title
Date
A APPAIAH PANTHULU Vs. STATE
June 14, 1968
A. DALIBANDU Vs. THE STATE OF A.P.
August 2, 1968
ABDUL KARIM BABU KHAN Vs. SIRPUR PAPER MILLS LTD
June 11, 1968
ADDEPALLI SURYA RAMACHANDRA RAO AND CO Vs. STATE OF ANDHRA PRADESH
September 26, 1968
ADULASALAM Vs. MUNICIPAL CORPORATION OF HYDERABAD
August 12, 1968
AHMADUNNISA BEGUM Vs. UNION OF INDIA
January 29, 1968
AMATUL KUBRA Vs. AUTHORISED OFFICER UNDER A.P. BUILDING & ANR.
August 5, 1968
AMMANAMANCHI VENKATESWARLU Vs. THUMMURI GANGA RAJU AND ORS.
December 13, 1968
ANDHAVARAPU SREERAMAMURTHY Vs. GOVERNMENT OF ANDHRA PRADESH HOME DEPARTMENT HYDERABAD
March 4, 1968
ANDHRA PRADESH ROAD TRANSPORT CORPORATION Vs. PAYMENT OF WAGES AUTHORITY
April 8, 1968
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. N RAMACHANDRA RAO
February 6, 1968
ANDHRA PRADESH STATE ELETICITY BOARD Vs. S T NAVALMAL
December 20, 1968
ANDHRA PRADESH STATE ELETRICITY BOARD Vs. ANDHRA PRADESH STATE ELETRICITY BOARD V RAMACHANDERA RAO
February 6, 1968
ANDHRA SCIENTIFIC COMPANY EMPLOYEES UNION Vs. ANDHRA SCIENTIFIC COMPANY LTD
July 15, 1968
ANGANI SATHIRAJU Vs. STATE OF ANDHRA PRADESH
March 20, 1968
ASSOCIATED TRANSPORT CO Vs. V HANUMANTHA RAO
March 6, 1968
AYYAGARI SAMSAMKARAM Vs. INSPECTOR GENERAL OF REGISTRATION AND STAMPS ANDHRA PRADESH HYDERABAD
February 5, 1968
B HIRALAL Vs. CONTONMEUT BOARD SECUNDERABAD
March 16, 1968
B V CHALAPATHI Vs. STATE OF ANDHRA PRADESH
July 29, 1968
BALIJEPALLI RAMALINGAREDDI Vs. AMUDALA RAMANAMMA
July 5, 1968
BANDALAPATI RAMANNA Vs. BANDALAPATI PAPIREDDY AND ORS.
December 11, 1968
BANDI JANIKAMMA Vs. MANGIPUDI MALLANNA (DIED) AND OTHERS
October 28, 1968
BANSILAL RATWA Vs. LAXMINARAYAN
December 27, 1968
BASTI RAM NARAIN DAS Vs. STATE OF ANDHRA PRADESH
February 28, 1968
BAYYA PITCHAIAH Vs. STATE OF A. P.
March 25, 1968
BHADIRAJU VENKATA LOVARAJU Vs. TIGUTI VENKATA PEDDIRAJU
September 13, 1968
BHAGVVAN SWAROOP Vs. SHAH MAGGAJ
January 22, 1968
BHARAT KHANDASARI SUGAR MILLS Vs. GOVERNMENT OF INDIA
December 26, 1968
BHOGANADHAM SESHAIAH Vs. BUDHI VEERABHADRAYYA (DIED) AND OTHERS
January 30, 1968
BODDAPATI RAMACHANDRA RAO Vs. SPECIAL DEPUTY TAHSILDAR
February 2, 1968
BRANCH MANAGER HINDUSTAN GENERAL INSURANCE COMPANY LIMITED Vs. M SARAMMA
February 14, 1968
CHAKKA SUBBA RAO Vs. NALISETTY VENKAMMA
December 20, 1968
CHALLA APPA RAO Vs. COMMERCIAL TAX OFFICER NARASAPUR
July 19, 1968
CHAMANDI TEXTILES LIMITED PER MANAGER Vs. DESHPANDE BROTHERS FANCY CLOTH MERCHANT HYDERABAD
September 2, 1968
CHINNA RAMI REDDY Vs. SITA RAMI REDDY
November 7, 1968
CHITTOOR DISTRICT CO Vs. VEGETOLS LTD. (IN LIQUIDATION) AND OTHERS
February 13, 1968
CHITTOOR DISTRICT CO OPERATIVE MARKETING SOCIETY LTD Vs. VEGETOLS LTD
March 28, 1968
COLLECTOR L A HYD Vs. GHOUSUNNISA BEGUM
April 23, 1968
COLLECTOR LAND ACQUISITION HYDERABAD DISTRICT HYDERABAD Vs. SHRIMATHI GHOUSUNNISA BEGUM
April 3, 1968
COMMISSIONER OF EXPENDITURE TAX ANDHRA PRADESH HYDERABAD Vs. S R Y SIVARAMA PRASAD BAHADUR
November 19, 1968
COMMISSIONER OF INCOME TAX Vs. NIZAM SUGAR FACTORY LIMITED
November 14, 1968
COMMISSIONER OF INCOME TAX Vs. GHANTA BAPANIAH
December 3, 1968
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H THE NIZAMS MISCELLANEOUS TRUST
December 30, 1968
D B SEETHARAMARAJU Vs. GOVERNMENT OF ANDHRA PRADESH
June 18, 1968
D MURTHUMJAYAM Vs. UNION OF INDIA
February 6, 1968
D. RAMANADBA SASTRY Vs. GOVERNING COUNCIL OF SRI C. S. R. SARMA, COLLEGE COMMITTEE, ONGOLE AND OTHERS
July 24, 1968
D.H.V.R. SUBBARAYA SASTRY & ORS. Vs. THE STATE OF ANDHRA PRADESH & ORS.
July 24, 1968
DEPOT MANAGER Vs. INDUSTRIAL TRIBUNAL
September 2, 1968
DEVAIAH Vs. STATE
July 24, 1968
DEVARAPALLI VENKATA KRISHNA REDDY Vs. THE BOARD OF REVENUE
December 6, 1968
EDULA AYYAPPA REDDY Vs. AMMA BAI
November 25, 1968
EMPLOYEES STATE INSURANCE CORPORATION Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
November 7, 1968
FRIZAIR CORPORATION B 23 INDUSTRIAL ESTATE SANATNAGAR Vs. COLLECTOR OF CENTRAL EXCISE SOMAJIGNDA HYDERABAD
March 18, 1968
G ESHWARAIAH Vs. MOHARUDRAPPA KHENI
October 19, 1968
G HANUMANTHA REDDY Vs. GRAM PANCHAYAR POLKAMPALLY VILLAGE
April 17, 1968
G KRISHNA RAO Vs. FIRST ADDITIONAL GIFT TAX OFFICER GUNTUR
February 26, 1968
G NARASIMHULOO Vs. CHIEF CONSERVATOR OF FORESTS A P
March 8, 1968
G V KRISHNA RAO Vs. GIFT TAX OFFICER FIRST ADDITIONAL
September 26, 1968
GANDI SATYANARAYANA Vs. JARABLA HANSLI
February 21, 1968
GANDURU VENKAIAH Vs. ALURI NAGAIAH
August 26, 1968
GANESH COMMERCIAL CORPORATION Vs. STATE OF ANDHRA PRADESH
July 29, 1968
GANGA REDDY DHARMA REDDY Vs. STATE OF ANDHRA PRADESH
October 11, 1968
GANGAVARAM SANKARAIAH Vs. SAKAMURI NARAIAH
November 22, 1968
GATTU GAFOOR SAHEB Vs. B JAKKANNA
December 11, 1968
GONUGUNTA SUBBARAYUDU Vs. ELURI BRAHMANADAM
August 6, 1968
GOPISETTY CHANDRAMOULI Vs. CONTROLLER OF ESTATE DUTY
November 25, 1968
GOTHI SESHARATNAMMA Vs. KADIYALA NARASIMHAMURTHY
April 14, 1968
GRANDHI GURVAMMA Vs. CHALUVADI GOPALAM
July 26, 1968
GYANOBA YASWANT JADAV Vs. COLLECTOR OF CENTRAL EXCISE, HYDERABAD AND OTHERS
June 13, 1968
HAFEEZUNNISA BEGUM Vs. SYED ARAB
December 23, 1968
HATIM ATTARI Vs. SYLVIE GOUDCHAU
November 15, 1968
HINDUSTAN IDEAL INSURANCE CO LTD Vs. POKANTI ANKIAH
February 6, 1968
HUSSAIN BIN ABDULLA AND OTHERS Vs. MUNICIPAL CORPORATION OF HYDERABAD
September 2, 1968
HYDERABAD CHEMICALS AND FERTILIZERS LTD Vs. STATE OF ANDHRA PRADESH
March 27, 1968
HYDERABAD CO OPERATIVE COMMERCIAL CORPORATION LIMITED Vs. SYED MOHIUDDIN KHARDRI
January 23, 1968
I NOOKALAMMA Vs. I SIMHACHALAM
February 16, 1968
ILLAPU NOOKALAMMA Vs. ILLAPU SIMCHACHALAM
February 16, 1968
IN RE, GOPALASWAMY Vs. ABC
November 11, 1968
INCOME TAX OFFICER MASULIPATNAM Vs. K SRINIVASA RAO
July 5, 1968
ISNAGARI DURGIAH AND OTHERS Vs. STATE
December 6, 1968
ITTA NARASIMHA RAO Vs. AKULA MAHALAKSHMAYYA
October 25, 1968
J MOOSA DEVANDEVIDI Vs. COMMERCIAL TAX OFFICER
June 19, 1968
JAGADAM PARAMESU Vs. JAGADAM MARIDAYYA AND ORS.
November 28, 1968
JAISHANKAR GOWD Vs. CONTROLLER OF ESTATE DUTY
October 23, 1968
JAMMULA VENKAYYA Vs. KASIREDDI NARASIMHA MURTHI
February 1, 1968
JEELANI BEGUM Vs. COMMERCIAL AND INDUSTRIAL FINANCE LTD
July 12, 1968
K ANKAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
June 18, 1968
K L GURURAJA RAO Vs. DEPUTY COMMERCIAL TAX OFFICER GUNTUR
July 16, 1968
K MANAVALA NAICKER Vs. K R GOPALA KRISHNAIAH CHETTI
July 17, 1968
K NARASIMHA SARPANCH JAGIREDDY GUDEM GRAM PANCHAYAT SURYAPET Vs. STATE OF ANDHRA PRADESH
September 19, 1968
K PANCHAKSHARA REDDY Vs. N KRISHNA REDDY
February 27, 1968
K PANDURANGARAO Vs. COMMISSIONER MUNICIPAL CORPORATION HYDERABAD
April 10, 1968
K PAPI REDDI Vs. P LAKSHMI NARAYANA
February 23, 1968
K SANTHA KUMARI Vs. SUSEELA DEVI
December 4, 1968
K VENKATA REDDY Vs. STATE
April 24, 1968
KAKITAPALLI VENKATA NARASAMMA Vs. KAKITHAPALLI VENKATARAMANAMURTHY
November 8, 1968
KALANGI KRISHNA MURTY AND CO Vs. COMMERCIAL TAX OFFICER GUNTUR
March 20, 1968
KANCHARLA KESAVA RAO Vs. CONTROLLER OF ESTATE DUTY
December 24, 1968
KANCHERLA NARASIMHAM Vs. MAHABUBUNNISA BEGUM
April 12, 1968
KANGANDA INDUSTRIAL WORKS Vs. ANDHRA PRADESH STATE ELECTRICITY BOARDOARD
July 30, 1968
KAPILA VENKATA LAXMI Vs. KAPILA PAROATHANARAYANA
June 18, 1968
KASHABOINA BALA RAM Vs. GOPAGANI BUCHI RAMULU
June 21, 1968
KASINADHUNI KUMARESWARA RAO Vs. KAIVARAM RAJYALAKSHMAMMA AND OTHERS
November 8, 1968
KATARI SESHAIAH Vs. THE REGISTRAR OF TRADE UNIONS A.P. & ORS.
August 25, 1968
KATARI SESHIAH Vs. REGISTRAR OF TRADE UNIONS ANDHRA PRADESH HYDERABAD
August 26, 1968
KATTA N SUBBAIAH SETTY PROPRIETOR FREE INDIA WATCH CO ANANTAPUR Vs. DEPUTY COLLECTOR CENTRAL EXCISE GUNTUR
August 2, 1968
KATTA SUBBARAO DIED Vs. POKURI SRI RAMALU
March 23, 1968
KATTA SUBBARAO DIED Vs. POKURI SRI RAMALU
March 28, 1968
KAVURI VENKATA NARASAYYA Vs. SRI KASI VISWESWARA SAMIVARI DEVASTHANAM
August 23, 1968
KESIREDDY APPALA SWAMY Vs. SPECIAL TAHSILDAR LAND ACQUISITION OFFICER CENTRAL RAILWAY VIJAYAWADA
September 17, 1968
KHAITAN MINERALS DEVELOPMENT CORPORATION PRIVATE LTD Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT A P
April 3, 1968
KHAJA BEE AND OTHER Vs. SANGEVI JOHARIMAL
November 25, 1968
KHAN BAHADUR AHMED ALLADIN AND SONS Vs. COMMISSIONER OF INCOME TAX
November 25, 1968
KHAZI AHMED MOHIUDDIN Vs. WAHEEDA BI
April 2, 1968
KILARU VENKATASUBBAYYA Vs. KALLURI PADMALAYAMBA
February 6, 1968
KISHANLAL HARICHARAN Vs. INCOME TAX OFFICER
July 3, 1968
KISHANLAL OIL MILLS Vs. STATE OF ANDHRA PRADESH
August 16, 1968
KODURI ATCHAYAMMA Vs. PALANGI ATCHAMMA
July 24, 1968
KONATHALA VENKATA RAMANA AND BUDHA APPA RAO Vs. STATE OF ANDHRA PRADESH
October 24, 1968
KONJETI SUBBA RAO Vs. YELLESWARAPU VENKATESWARLU & ORS.
September 18, 1968
KOPPADU DHARMA RAO Vs. KOVVURU SATYAVATHI
August 6, 1968
KOTAYYA Vs. ANJAMMA
October 10, 1968
KOTHA JOGAYYA Vs. MALLEPALLY SUNDARAMMA(DIED) AND OTHERS
November 26, 1968
KOTIPALLI APPARAO Vs. JAKKAM VENKANNA
October 30, 1968
KRISHNA COCONUT COMPANY Vs. COMMERCIAL TAX OFFICER
June 22, 1968
KURALLA RATNAM Vs. MOKHAMATLA BHADRAIAH
June 14, 1968
LAND ACQUISITION OFFICER REVENUE DLVIS ONAL OFFICER TENALI Vs. LAND ACQUISITION OFFICER AND SPECIAL TATISILDAR LAND ACQUISITION
November 29, 1968
LIMBA REDDY Vs. SPECIAL TAHSILDAR FOR COLLECTION OF FOREST REVENUE NIZAMABAD
January 31, 1968
LINGAM SEETHARAMAYYA Vs. BIJJAM BRAHMARAMBA
June 19, 1968
M CHINNAPPA REDDY Vs. STATE OF ANDHRA PRADESH
March 28, 1968
M KISTA REDDY Vs. COLLECTOR, KARIMNAGAR PANCHAYAT WING
August 8, 1968
M MOHAMAD HANEEF Vs. K P NARASI REDDY
January 18, 1968
MALLAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
April 10, 1968
MANAGEMENT OF HYDERABAD (USHA WORKS PROPRIETORS JAY ENGINEERING WORKS LTD.), HYDERABAD Vs. INDUSTRIAL TRIBUNAL, A.P., HYDERABAD AND ANOTHER
March 18, 1968
MANAGEMENT OF THE KOHINOOR GLASS FACTORY LTD. Vs. INDUSTRIAL TRIBUNAL, ANDHRA PRADESH, HYDERABAD AND ANOTHER
July 25, 1968
MANDA TIMMAIAH Vs. MADE BALAIAH
November 8, 1968
MANNE VENKATANARAYANA Vs. TIVARI YAGNA PRASAD DIED
February 19, 1968
MANURI RUKMINAMMA Vs. MANURI RAMAKRISHNA RAO
March 22, 1968
MARAM SUBRAHMANYAM STORES Vs. STATE OF ANDHRA PRADESH
September 2, 1968
MARRAM RAMACHANDRAIAH AND PEDDA SUBRAMANYAM Vs. STATE
April 17, 1968
MATADIN Vs. ASSISTANT ENGINEER ANDHRA PRADESH STATE ELECTRICITY BOARD
March 8, 1968
MATURI KRISHNAMURTY Vs. MATURI LAKSHMINARAYANA
September 24, 1968
MATURI UMAMHESWARA RAO Vs. PENDYALA VENKATRAYUDU
July 1, 1968
MECHANICAL SUPERINTENDENT VISAKHAPATNAM PORT TRUST Vs. AUTHORITY VISAKAPATNAM
January 30, 1968
MEDARAMETLA SREERAMULU AND OTHERS Vs. POTHUMARUTHI GOPAIAH
January 16, 1968
MEDURI VENKATA SANYASI RAO Vs. STATE
November 5, 1968
METAL TRADERS INC LIMITED NEW YORK U S A Vs. JEYPORE SUGAR COMPANY LIMITED
October 29, 1968
MITAYAGARI KHADAR SAHIB Vs. ABDUL RASOOL
November 1, 1968
MITTAPALLI NAGARATNAM Vs. KOLLI VENKATA NARASAIAH AND ANOTHER
November 26, 1968
MOHAMMAD FIAZUDDIN KHAN Vs. CUSTODIAN EVACUEE PROPERTY ANDHARA PRADESH
July 19, 1968
MOHAMMED YOUSUF Vs. MAHBOOBUNNISSA BEGUM
April 5, 1968
MOHD ABDUL AZIZ KRAN Vs. COLLECTOR NIZAMABAD DISTRICT SPECIAL OFFICER
August 9, 1968
MOHD AKHLAQ AHMED Vs. STATE OF ANDHRA PRADESH
August 28, 1968
MOHD IKRAMUDDIN Vs. SHEELA BAI EKBOTE
August 5, 1968
MOHD. IBRAHIM Vs. THE STATE OF ANDHRA PRADESH AND ORS.
October 25, 1968
MOHD. ISHAQ Vs. THE STATE OF ANDHRA PRADESH
November 26, 1968
MUDDAMMA NAGENDRUDU Vs. VADAVALLI GUNDARAYUDU(DIED) PER L. RS & OTHERS
November 21, 1968
MUMTAZ AHMED KHAN Vs. CONTROLLER OF ESTATE DUTY
November 20, 1968
MUNAGALA SEETHA MAHALAKSHMAMMA Vs. THE NORTH ARCOT DISTRICT CENTRAL CO
November 1, 1968
N. CHINNAPAREDDI Vs. TANDAYI SUBBAIAH
December 19, 1968
N. SURYANARYANA MURTHY Vs. N. SATYANRAYANA MURTHI
July 18, 1968
NADIKATLA ANJANNA AND OTHERS Vs. BANDI RAMAKRISHNA AND OTHERS
September 19, 1968
NAKKA RAMANARAYANA AND ORS. Vs. NAKKA NARAMMA
December 19, 1968
NAMBALLA APPANNA Vs. THAKURU JAMUNABAI
December 9, 1968
NAMILLA RACHAYYA Vs. GAJULA NUNNA NARAYANAPPA
November 26, 1968
NANDIPAMULA ANJAYYA Vs. STATE
August 26, 1968
NARAYANACHARYULU M S Vs. CONTROLLER OF ESTATE DUTY
November 22, 1968
NARAYANAPPA Vs. ADIMOORTHY
October 25, 1968
NARIKELAPALLI SRI ANJANEYULU Vs. TANIKELLA PURNACHANDRA RAO AND OTHERS
October 25, 1968
NARRA VENKAIAH AND ANOTHER Vs. MAKKENA APPAIAH AND ANOTHER
November 22, 1968
NIMMAKAYALA AUDI NARRAYANAMMA Vs. STATE OF A P
January 19, 1968
NULI VENKATA RAMAPA MURTHY Vs. P SRIRAMA REDDY
June 25, 1968
NUTRITION RESEARCH LABORATORIES TARNAK HYDERABAD Vs. LABOUR COURT HYDERABAD
March 1, 1968
OBALAPURAM SEETHAMMA Vs. DESAYI CHALAPATHIRCDDI DIED
September 17, 1968
OFFICER IN CHARGE COURT OF WARDS PAIGAH Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH
November 26, 1968
OFFICIAL RECEIVER ANANTAPUR Vs. KONDETI SURAYANARAYANA
March 13, 1968
P ANANTHA PADMANABHA SARMA Vs. HIGH COURT OF ANDHRA PRADESH
March 25, 1968
P CHENGALVARAYA SRESHTY Vs. TADIPATRI MUNICIPALITY
July 18, 1968
P K RAMA KRISHNA Vs. SPECIAL ADDITIONAL COMMERCIAL TAX OFFICER EVASIONS
July 8, 1968
P K SWAMY Vs. SOUTH EASTERN RAILWAY CALCUTTA
June 18, 1968
P N MURTY Vs. MUNICIPAL CORPORATION OF HYDERABAD
July 24, 1968
P RAMALAKSHMAMMA Vs. R T A CUDDAPAH
July 26, 1968
P RAMALASHMAMMA Vs. STATE
July 26, 1968
P THIMMAPPA Vs. P CHINNA THIMMAPPA
February 23, 1968
P V J A NAGAPRASADA RAO Vs. STATE OF ANDHRA PRADESH
November 19, 1968
P. THIMMAPPA Vs. P. CHINNA THIMMAPPA AND OTHERS
January 19, 1968
PALICHAVLA VENKATARAMANA REDDY Vs. CHITTAMURU SUBBARAMI REDDY AND ANOTHER
November 5, 1968
PALLELA RAMARA Vs. STATE
March 4, 1968
PAMIDIMARRI CHENCHULAKSHMMA Vs. ESTATES ABOLITION TRIBUNAL NELLORE AND OTHERS
August 7, 1968
PANCHANGULA VENKATASUBBAMMA Vs. KAMBHAMPATI VENKATAPPAIAH SASTRI AND ANOTHER
November 28, 1968
PANKUMARI KOCHAR SMT Vs. CONTROLLER OF ESTATE DUTY
November 25, 1968
PARACHURI VENKATESWARLU Vs. GOVERNMENT OF INDIA
April 26, 1968
PARAMATMUNI HANUMANTHA RAO Vs. OFFICIAL RECEIVER GUNTUR
September 9, 1968
PARAMATMUNI HANUMANTHA RAO Vs. OFFICIAL RECEIVER GUNTUR
September 27, 1968
PENUMATCHA NEELAKANTESWARAJU Vs. JADDU MANGAMMA
October 8, 1968
PENUMATCHA NEELAKANTESWARARAJU AND OTHERS Vs. JADDU MANGAMMA AND OTHERS
February 19, 1968
PINNINTY PEDA GOVINDAYYA Vs. PINNITY SUBBA RAO
December 27, 1968
PISUPATI LAKSHMINARAYANA Vs. CHILLA VENKATESWARLU AND OTHERS
December 27, 1968
PODUGU VENKATA RAO Vs. GANDHAM MAHALAKSHMI
December 9, 1968
POKURU RANGAIAH Vs. POKURU CHINNAIAH
July 8, 1968
PONNADA SEETHA MAHALAKSHMI Vs. GELAM VEERARAJU & ORS.
September 17, 1968
POOTHARAJU PAPAYAMMA Vs. MALLAPRAGADA GOPALAKRISHNAMURTY
August 13, 1968
PUBLIC PROSECUTOR Vs. PILAGALA VENKATESWARA RAO
July 8, 1968
PUBLIC PROSECUTOR Vs. RAMALINGARAH
June 6, 1968
PUBLIC PROSECUTOR Vs. HINDUSTAN MOTORS LIMITED
April 10, 1968
PUBLIC PROSECUTOR Vs. MALLA RAMA RAO
April 16, 1968
PUBLIC PROSECUTOR Vs. HINDUSTAN MOTORS LTD
April 20, 1968
PUBLIC PROSECUTOR Vs. KANUMARLAPUDI RAMALINGAIAH
June 11, 1968
PUBLIC PROSECUTOR Vs. AVVARU ANNAPPA
July 1, 1968
PUBLIC PROSECUTOR Vs. C B THYAGARAJAN
February 21, 1968
PUBLIC PROSECUTOR Vs. KOTA VENKATA SUBRAMMA
January 19, 1968
PUBLIC PROSECUTOR Vs. VAIJNATH
December 6, 1968
PUBLIC PROSECUTOR Vs. JANDHYALA PULLAMMA
October 9, 1968
PUBLIC PROSECUTOR Vs. C C NARAYANA ACCUSED
October 16, 1968
PUBLIC PROSECUTOR Vs. SANKA SANNAYYA
September 10, 1968
PUBLIC PROSECUTOR Vs. GOKARAKONDA SUBBARAO
December 17, 1968
PUBLIC PROSECUTOR A P Vs. SARELLA GOPALA RAO
October 10, 1968
PUBLIC PROSECUTOR A P Vs. MUNIRATHANAM REDDI
December 24, 1968
PUBLIC PROSECUTOR A P Vs. GANAPAVARAPU VENKATA NARASAYYA
August 13, 1968
PUBLIC PROSECUTOR A P P Vs. VAIJNATH ACCUSED
November 20, 1968
PULIM CHENCHI REDDY Vs. MUNGAMURI SIVARAMI REDDY
March 5, 1968
PUTTA MUNILAXMAMMA Vs. THE STATE OF ANDHRA PRADESH AND OTHERS
July 17, 1968
PUTTAPARATTI ATCHAMMA Vs. T BAYANNA
April 10, 1968
PYDAH CHALMAIH Vs. THE BOARD OF REVENUE A.P.
July 13, 1968
PYDI LAKSHMANNA Vs. DUPPALA KRISHNAMURTHY
March 25, 1968
PYDI LAKSHMANNA Vs. JUDL FIRST CLASS MAGISTRATE SRIKAKULAM
March 25, 1968
R D K SITA DEVI Vs. C ANNA RAO
January 19, 1968
R NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
January 31, 1968
R SATYANARAYANA Vs. SAIDAYYA
March 8, 1968
R SRINIVASAN Vs. STATE OF ANDHRA PRADESH
April 8, 1968
R. VENKATASWAMY REDDY & ORS. Vs. MANIKYAM MUNI REDDY & ORS.
October 29, 1968
RADHAKRISHNA AND CO Vs. STATE OF ANDHRA PRADESH
September 27, 1968
RAJA M SRINIVASA APPARAO BAHADUR Vs. NANDYALA VIJAYA SARATHI
December 2, 1968
RAJAH RAGHAVARAJU SUBBARAJUGARU Vs. CONTROLLER OF ESTATE DUTY
December 12, 1968
RAM SINGH MOOL SINGH Vs. GOVERNMENT OF ANDHRA PRADESH
August 19, 1968
RANGANADHA RICO HILL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 12, 1968
RAVINDER REDDY Vs. AYYAPPA
November 20, 1968
REVENUE DIVISIONAL OFFICER VIJAYAWADA Vs. VELIANKI VENKATAPPAIAH HIGH SCHOOL TADIKONDA
March 26, 1968
REWA COALFIELDS LTD. Vs. CHAINOO
July 23, 1968
S L RAMANATHAM Vs. COMMISSIONER OF COMMERCIAL TAXES
July 11, 1968
S NARAYANACHARI Vs. GOVERNMENT OF ANDHRA PRADESH
June 26, 1968
S VENKATA RAO Vs. PRINCIPAL GOVERNMENT ARTS COLLEGE SRIKAKULAM
December 4, 1968
S. BUTCHAIAH Vs. THE EXECUTIVE OFFICER, GRAM PANCHAYAT BADEPALLY, MAHABUBNAGAR DIST. AND ANOTHER
November 13, 1968
S. RAJALINGA BATTAR Vs. S.A. RAHIM SAHEB & ANR.
November 12, 1968
SAKHAMANI ANANTHA PADMANABHA PRASAD Vs. ADDEPALLI VENKATARAMANAIAH
January 30, 1968
SAMANTHAPUDI SURANNAMUKHI Vs. SAMANTHAPUDI VIRUPAKSHAMMA
February 27, 1968
SAMMAC ENTERPRISES A REGISTERED FIRM Vs. RAVULA VEERA RAGHAVA RAO
July 26, 1968
SANKA VENKATA SESHAVATHARAM Vs. KURAPATI GURUVAIAH(DIED) & ORS.
December 11, 1968
SARVARAYA TEXTILES LTD Vs. ALLADA LAKSHMANARAO
March 22, 1968
SATYAM Vs. KRISHNA MURTHY
February 2, 1968
SATYANARAYANA GUPTA Vs. GOVERNMENT OF ANDHRA PRADESH
August 26, 1968
SATYANARAYANA KHAITAN P LIMITED CHIPURUPALLI Vs. GOVERNMENT OF INDIA
March 12, 1968
SHAH HASTIMAL HEERAJI Vs. ASSISTANT COLLECTOR CENTRAL EXCISE ANANTAPUR
January 24, 1968
SHAIK ALI Vs. NOOR JAHAN BEGUM
February 12, 1968
SHAIK MAIDER Vs. KHAJA GHULAM ABBAS HUSSAIN & SYED HAYAT
December 4, 1968
SHANKARIAH Vs. ANNAPURNAMMA
November 15, 1968
SILVER JUBILEE TAILORING HOUSE AND OTHERS Vs. PRESIDENT, HYDERABAD TAILORING WORKERS UNION AND ANOTHER
July 10, 1968
SINGARENI COLLIERIES CO. LTD. Vs. SINGARRENI COLLIERIES WORKERS UNION AND ANOTHER
February 26, 1968
SMT. RUKMINI DEVI VARU RANI SAHEBA OF GANGAPUR Vs. THE SETTLEMENT OFFICER
June 14, 1968
SOMASUNDARAM P Vs. LABOUR COURT
February 14, 1968
SOMIAH Vs. STATE
February 16, 1968
SPECIAL TAHSILDAR LAND ACQUISITION SRUNGAVARAPUKOTA Vs. THATIKONDA RAMALINGA SETTY
July 3, 1968
SRI LAKSHMI GIN OIL MILL Vs. NARSARAOPET MUNICIPAL COUNCIL AND OTHERS
November 14, 1968
SRI. RADHAKRISHNA RICE AND OIL MILL CONTRACTORS Vs. A. P. STATE ELECTRICITY BOARD AND ORS.
August 8, 1968
SRIDHARA SURYANARAYANA Vs. MEDIKONDURU ANKAMMA
August 13, 1968
SRISAILA PARVATHA SRIMAT GIRI RAJA SURYA SIMHASANA ATMAKUR PANCHAATADA STHIRA PATTADHYAKSHA VEERA SAIVA JAGADGURU NAGALOOTI BHIKSHAVARTHI SIVACHARYA DSSIKENDRA MAHASWAMY Vs. AMBATI CHENNA BASAVAYYA
September 27, 1968
STATE ELECTRICITY BOARD AND ANOTHER Vs. S. RAMAMOORTHY
April 25, 1968
STATE OF ANDHRA PRADESH Vs. STATE
November 28, 1968
STATE OF ANDHRA PRADESH Vs. RIKABCHAND SIREMAL and CO RAJAHMUNDRY
April 18, 1968
STATE OF ANDHRA PRADESH Vs. POGAKU SUBBANAA
July 26, 1968
STATE OF ANDHRA PRADESH Vs. A MUNUSWAMI REDDY
January 27, 1968
STATE OF ANDHRA PRADESH Vs. G MURALIDHAR AND CO
March 18, 1968
STATE OF ANDHRA PRADESH Vs. T G LAKSHMAYYA SETTY AND SONS ADONI
March 25, 1968
SUBRAHMANYA SARMA M Vs. COMMISSIONER OF INCOME TAX
November 26, 1968
SUGGALA VEERA RAGHAVIAH Vs. CONTROLLER OF ESTATE DUTY
November 26, 1968
SUKHADEV RATHI Vs. JUPUDI RUKMINAMMA
March 25, 1968
SURYALAKSHMI COTTON MILLS LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES HYDERABAD DIVISION
September 12, 1968
SYED JALAL Vs. TARRGOPAL RAM REDDY
April 25, 1968
T THIMMAPPA MINE OWNER BELLARY Vs. STATE OF ANDHRA PRADESH
February 2, 1968
THATAYYA Vs. ATMA SINGH
August 28, 1968
THE HYDERABAD CHEMICALS AND FERTILIZERS LTD. Vs. MOHAMMED BASHEER KHAN AND ANOTHER
November 27, 1968
THE VIZIANAGARAM MUNICIPAL COUNCIL & ORS. Vs. SOORAMPALLI REDDI GARI VIZIARAMAIAH & ANR.
September 23, 1968
THIRMALA REDDY MAHALAKSHMAMMA Vs. MULKLURI MURLIDAHAR RAO
September 2, 1968
THUMMALAPALLI RAMALINGESWARASWAMY Vs. COMMERCIAL TAX OFFICER TADEPALLIGUDEM
June 11, 1968
TRIPIRINENI VEERA PRASADA RAO Vs. DUGGIRALA TRIVIKRAMA RAO
November 26, 1968
TULASI NARSIMHACHARYULU Vs. GOVERNMENT OF ANDHRA PRADESH
July 4, 1968
U V B OPALRAO Vs. CHANDANA SUBBARAO RESPONEDENT
March 18, 1968
UDIPI VASANTA VIHAR Vs. DEPUTY COMMERCIAL TAX OFFICER GUNTUR-1
July 16, 1968
ULIGAPPA Vs. S MOHAN RAO MINOR
November 29, 1968
UNION OF INDIA Vs. SAIBABA and CO GENERAL FRUITS MERCHANT
March 16, 1968
UNION OF INDIA & ANR. Vs. FIRM OF K. PARAMAIAH & B. VISWANATHAM & CO.
December 10, 1968
V RAMACHANDRA REDDI Vs. GOVERNMENT OF ANDHRA PRADESH
July 3, 1968
V S METHA Vs. STATE
September 6, 1968
V SUBBA RAO Vs. REVENUE DIVISIONAL OFFIICER MEDAK
March 4, 1968
V. RAJA RAO Vs. A.P.T. COMPANY
November 11, 1968
VADRANEM TIRUPATHI RAO Vs. VADRANEM SRIKRISHNAMMA
October 10, 1968
VAJRALA THIMMAYYA Vs. STATE OF ANDHRA PRADESH
July 29, 1968
VALLURI NARASIMHA RAO Vs. RAYAKUDUR GRAM PANCHAYAT
November 15, 1968
VANGALA NARSIAH Vs. GOOVURI NARAYANA AND OTHERS
April 10, 1968
VECHALAPU RAMULU DIED Vs. VECHALAPU APPALANAIDU
August 21, 1968
VENIGELLA PARENDHAMAYYA Vs. SOMASEKHARASWAMY TEMPLE KOTIPALLI
November 28, 1968
VENKATA RAO Vs. LOKREV GALREDDY
September 2, 1968
VENKATESWARA LODGE Vs. COMMISSIONER OF INCOME TAX
March 25, 1968
VIJAYA KUMAR MACHINERY AND ELECTRICAL STORES Vs. ALAPARTHI LAKSHMIKANTHAMMA
January 29, 1968
VINJANAMAPATI ANANTARAMAIAH Vs. M VENKATA SUBBA RAO
July 31, 1968
VULICHI AUDISESHIAH AND CO Vs. STATE OF ANDHRA PRADESH
February 12, 1968
YANNAMANI SATYA PRAKASA RAO AND OTHERS Vs. GARAPATI VEERAMMA AND OTHERS
October 30, 1968
YERRAKULA KOTAYYA Vs. YERRAKULA ANJAMMA
October 31, 1968
YIDUPULAPATI SITHARAMAIAH & ORS. Vs. MALLADI SATYANARAYANA & ORS.
November 8, 1968