Case Index

Title
Date
ABDUL JABBAR TAJ Vs. R K KARANJIA
August 21, 1968
ABEL PAKIAM DAVID Vs. POONA MUNICIPAL CORPORATION
October 5, 1968
ALBERT PINTO Vs. STATE OF MAHARASHTRA
April 2, 1968
ANANT DATTATRAYA MALI Vs. CHINTAMAN GOVINDPATIL
June 20, 1968
ANTAJI RAMCHANDRA JOG Vs. PANDURANG YESU KEDPURE
October 9, 1968
ANTONIO VICENTE FONSECA Vs. STATE OF MAHARASHTRA
February 5, 1968
ATMARAM NAMDEO Vs. STATE OF MAHARASHTRA
April 1, 1968
B A SAWANT Vs. STATE OF MAHARASHTRA
July 10, 1968
BADRINARAYAN RAMSUKH RATHI Vs. NICHALDAS TEJBHANDAS SINDHI
March 11, 1968
BALIRAM FERU PAUL Vs. THE STATE
March 8, 1968
BALU SHIVLING DOMBE Vs. DIVISIONAL MAGISTRATE PANDHARPUR
September 26, 1968
BANK OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
January 29, 1968
BANK OF MAHARASHTRA LTD Vs. VASANT DATTATRAYA DATAR
November 30, 1968
BAPU DNYANU PATIL Vs. SADASHIV RAMCHANDRA JOSHI
October 8, 1968
BARRETTO I C Vs. DHAMBE A S
November 21, 1968
BELAPUR CO LTD Vs. MAHARASHTRA STATE FARMING CORPORATION
August 22, 1968
BHIMAJI LAXMAN DINDE Vs. C.N. GITE
November 21, 1968
BIJIBAI SALDHANA Vs. RAMA MANDHAR THANNU MISHRA
February 6, 1968
BLUE STAR ENGINEERING CO BOMBAY P LIMITED Vs. COMMISSIONER OF INCOME TAX
December 18, 1968
BOMBAY GRAIN DEALERS ASSOCIATION Vs. LAKSHMICHAND VASANJI
August 13, 1968
BOMBAY LABOUR UNION Vs. INDUSTRIAL TRIBUNAL K R POWAR
November 12, 1968
BRAJVALLABH SHANKARLAL Vs. MAHARASHTRA REVENUE TRIBUNAL
April 10, 1968
BRANCH MANAGER, BRITISH INDIA GENERAL INSURANCE CO LTD MARGAO Vs. CHANBI SHAIKH ABDUL KADAR
January 29, 1968
C.S. PARAMESWARAN Vs. AUTHORITY
April 19, 1968
CAETANO COSTA Vs. STATE
November 19, 1968
CAMERA HOUSE BOMBAY Vs. STATE OF MAHARASHTRA
May 6, 1968
CHAINSUKHLAL PUNAMCHAND MEHER Vs. STATE OF MAHARASHTRA
December 17, 1968
CHEMIST FIRM Vs. ISHWARLAL KARSONDAS KAPADIA
June 18, 1968
CHIPPING AND PAINTING EMPLOYERS ASSOCIATION PRIVATE LIMITED Vs. A T ZAMBRE
March 13, 1968
COLLECTOR, BULDANA Vs. SHAMA TUKARAM
March 7, 1968
COMMISSIONER OF BUSINESS PROFITS TAX Vs. TATA IRON AND STEEL COMPANY LIMITED
December 6, 1968
COMMISSIONER OF INCOME TAX Vs. DWARKADAS R AND CO
December 19, 1968
COMMISSIONER OF INCOME TAX Vs. BHIWANDIWALLA K B H M D H AND CO
December 17, 1968
COMMISSIONER OF INCOME TAX Vs. RAMNARAIN KAPUR AND CO PVT LIMITED
February 28, 1968
COMMISSIONER OF INCOME TAX Vs. CILAG LIMITED
March 1, 1968
COMMISSIONER OF INCOME TAX Vs. PATUCK C N
January 19, 1968
COMMISSIONER OF INCOME TAX Vs. MERWANJI KOLA AND CO
January 16, 1968
COMMISSIONER OF INCOME TAX Vs. BALVANTRAI S JAIN
November 22, 1968
COMMISSIONER OF INCOME TAX Vs. KORES INDIA PRIVATE LIMITED
November 15, 1968
COMMISSIONER OF SALES TAX Vs. AMAR RADIO CABINET WORKS
February 7, 1968
COMMISSIONER OF SALES TAX Vs. VOLTAS LIMITED
February 8, 1968
COMMISSIONER OF SALES TAX Vs. HABIBULLA SAHEB
February 8, 1968
COMMISSIONER OF SALES TAX Vs. DAMODAR PADMANATH RAO
February 9, 1968
COMMISSIONER OF SALES TAX Vs. ASHOK SURGICAL CO
February 9, 1968
COMMISSIONER OF SALES TAX Vs. ALLIMULLAH HAJI SALAMAT
February 9, 1968
COMMISSIONER OF SALES TAX Vs. COLOUR CHEM LIMITED
February 6, 1968
COMMISSIONER OF SALES TAX Vs. AMAR WIRE AND ROLLING MILLS
February 7, 1968
COMMISSIONER OF SALES TAX Vs. COOPER AND CO
February 20, 1968
COMMISSIONER OF SALES TAX Vs. VICCO LABORATORIES
February 20, 1968
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF MRS HANSABAI TRIBHUWANDAS TRUST
February 20, 1968
COMMISSIONER OF WEALTH TAX Vs. LADY VATSALABAI CHANDAVARKAR
February 19, 1968
COMMISSIONER OF WEALTH TAX Vs. PURSHOTTAM N AMERSEY
March 16, 1968
DADAJEE DHACKJEE AND CO PRIVATE LTD Vs. ITS WORKMEN
May 27, 1968
DAHANUKAR S M Vs. COMMISSIONER OF INCOME TAX
February 23, 1968
DAMODARDAS BHAGAVANDAS PRIVATE LTD Vs. POONA LABOUR UNION
December 4, 1968
DAYAWANTI BAI Vs. CORPORATION OF CITY OF NAGPUR
June 11, 1968
DEORAM MANGALRAM Vs. NANDAN SHIVRAM
April 22, 1968
DHIRAJLAL GIRDHARLAL Vs. COMMISSIONER OF INCOME TAX
December 18, 1968
DINSHAW MANEKJI PETIT Vs. G B BADKAS
January 25, 1968
DIPLOMA IN MEDICAL PRACTICE ASSOCIATION Vs. MEDICAL COUNCIL OF
July 23, 1968
DIPLOMA IN MEDICAL PRACTICE ASSOCIATION Vs. MEDICAL COUNCIL OF INDIA
July 24, 1968
ENGINEERING GENERAL KAMGAR UNION Vs. BEST COTTON COMPANY
March 14, 1968
ENGINEERING MAZDOOR SABHA Vs. ANEY D M
November 19, 1968
FARBEWERKE HOECHST AKTIENGESELLSCHAFT VORMALS MEISTER LUCIUS and BRUNING A CORPORATION Vs. UNICHEM LABORATORIES
July 11, 1968
FILMISTAN PRIVATE LTD Vs. SYED TAKI BILGRAMI
February 2, 1968
GANESH VINAYAK ATHAVALE Vs. BHAU BABBANA MHAISAIE
August 26, 1968
GANGADHAR NARSINGDAS AGRAWAL Vs. ASSISTANT COLLECTOR OF CUSTOMS
April 5, 1968
GANPAT RAGHO Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
November 25, 1968
GANU SANTU MHAKAVEKAR Vs. SHANKAR TUKARAM CHOUGULE
June 27, 1968
GIRDHARILAL RAMLAL GULATI Vs. SANTUMAL GANGUMAL AHUJA
September 21, 1968
GITABAI Vs. DAYARAM SHANKAR
September 4, 1968
GOA DOCK LABOUR UNION Vs. GOVERNMENT OF THE UNION TERRITORY OF GOA, DAMAN AND DIU
June 28, 1968
GOTIRAM NATHU MENDRE Vs. SONABAI
July 16, 1968
GOVINDSINGH AMARSINGH Vs. STATE OF MAHARASHTRA
July 25, 1968
GREAVES COTTON AND CROMPTON PARKINSON LIMITED Vs. COMMISSIONER OF INCOME TAX
January 17, 1968
HABIB INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 7, 1968
HARBANSINGH SARDAR LENASINGH Vs. STATE OF MAHARASHTRA
December 5, 1968
HARBHAJANKAUR Vs. STATE OF MAHARASHTRA
July 1, 1968
HARI MANU GAUDO Vs. HARISHCHANDRA SHANKAR GAUDO
July 16, 1968
HARI MAROTI AND ANOTHER Vs. VITHAL SHANKAR AND ANOTHER
April 5, 1968
HARNARAYAN DHANRUP Vs. STATE OF MAHARASHTRA
July 2, 1968
HOME INDUSTRIES CORPORATION Vs. STATE OF MAHARASHTRA
November 25, 1968
HUKUMCHAND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 31, 1968
IBRAHIM HUSEN Vs. STATE
September 24, 1968
INDUMATIBEN CHIMANLAL DESAI Vs. UNION OF INDIA
July 3, 1968
J N BAGGA Vs. ALL INDIA REPORTER LTD
December 16, 1968
JAGPALSINGH SAJJANSINGH Vs. DIGAMBER TULSIRAM
September 13, 1968
K G HIRANANDANI Vs. BHARAT BARRE
September 19, 1968
K LAKSHMINARAYANAN Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS MADRAS
October 11, 1968
K S FILMS Vs. STATE OF MAHARASHTRA
January 17, 1968
KAILAS SIZING WORKS Vs. MUNICIPALITY OF BHIVANDI AND NIZAMPUR
March 18, 1968
KANJI JADHAVJI AND CO BOMBAY Vs. TRANSPORT AND DOCK WORKERS UNION BOMBAY
December 10, 1968
KANTILAL TAKHATMAL JAIN Vs. STATE OF MAHARASHTRA
August 3, 1968
KEDARNATH GANGAGOPAL MISRA Vs. SITARAM NARAYAN MOHARIL
February 2, 1968
KESHAORAO RAOJI Vs. STATE OF MAHARASHTRA AND OTHERS
September 11, 1968
KESHAV GANGARAM PRABHU MHAMBREY Vs. VASANT ATMARAM PRABHU MHAMBREY
March 5, 1968
KESHAVSINGH DWARKADAS Vs. INDIAN ENGINEERING
October 17, 1968
KESUB MAHINDRA Vs. COMMISSIONER OF GIFT TAX
April 26, 1968
KHAJA ZAHIRUDDIN SHAMSIR MUHAMMAD HABIBOOLLI Vs. STATE REVENUE AND FOREST DEPARTMENT
November 26, 1968
KHUSHALCHAND BHAIYALAL JAIN Vs. STATE OF MAHARASHTRA
June 12, 1968
KISAN JANUJI Vs. ANILKUMAR MANILAL
July 3, 1968
KISAN PUNJAJI Vs. YASHODABAI MAHADEO
March 1, 1968
KRISHNA RAMBHAU Vs. DHARMA KATHOD KAPSE
April 5, 1968
KRISHNA S GOKAVI Vs. DOIPHODE S R
April 23, 1968
LAL AND CO Vs. KULKARNI R N
January 18, 1968
LALVANI T J Vs. COMMISSIONER OF INCOME TAX
December 2, 1968
LAXMI PRINTING AND DYEING WORKS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
February 5, 1968
LAXMIDAS AND CO Vs. COMMISSIONER OF INCOME TAX
November 14, 1968
LAXMINARAYAN TEMPLE KOTHURE Vs. LAXMAN MAHADU CHANDORE
August 23, 1968
LEELA DHUNDIRAJ DIVEKAR Vs. E C SHINDE
July 23, 1968
LOURENCO ROCHA Vs. EUCLIDAS JOAO RODRIGUES
February 16, 1968
MADANLAL RANGLAL DAGA Vs. GURUNATH LAXMAN PATANGE
March 23, 1968
MADHAO NARAYAN Vs. RAGHO NILOO
October 8, 1968
MAHABALESHWAR CLUB Vs. STATE OF MAHARASHTRA
January 15, 1968
MAHARASHTRA STATE ELECTRICITY BOARD Vs. STATE INDUSTRIAL COURT NAGPUR
March 28, 1968
MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY Vs. ITS WORKMEN EXCLUDING THOSE N M R ESTABLISHMENT EMPLOYED UNDER IT IN THE
March 4, 1968
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NAGPUR Vs. MADHUKAR NARAYANRAO
August 5, 1968
MALIK DAIRY FARMS Vs. ITS WORKERS UNION
January 13, 1968
MALLASHA SAYABANNA MANGONDA Vs. KHADIR AJAM AHERWADI
September 24, 1968
MANEKCHAND MOHANLAL POONAWALA Vs. SHAH BHIMJI KUNDANMAL AND COMPANY
November 13, 1968
MANI MUTTAYYA PILLAY Vs. STATE
March 27, 1968
MANILAL DHARAMCHAND Vs. COMMISSIONER OF INCOME TAX
December 16, 1968
MANJULI Vs. CIVIL JUDGE SENIOR DIVISION WARDHA
September 13, 1968
MANORAMABAI BAPURAO Vs. SATYABHAMABAI BAPURAO
April 3, 1968
MANORAMABAI MORESHWAR Vs. IBRAHIM KHAN BISMILLA KHAN
April 10, 1968
MANORDAS KALIDAS Vs. COMMISSIONER OF SALES TAX BOMBAY
February 13, 1968
MANORDAS KALIDAS Vs. STATE OF MAHARASHTRA
February 16, 1968
MANSING SURAJSINGH PADVI Vs. STATE OF MAHARASHTRA
April 1, 1968
MARIA CRISTINA DSOUZA SODDAR Vs. MARIA ZURANA PEREIRA PINTO
December 27, 1968
MARIA JULIA COUTINHO Vs. ANANTA SOMAN CHITARE
December 12, 1968
MARKETING AND ADVERTISING ASSOCIATES PVT LTD Vs. TELERAD PRIVATE LTD
September 23, 1968
MATHER AND PLATT LTD Vs. STATE OF MAHARASHTRA
February 5, 1968
MOHAMAD HAIDAR MUJAWAR Vs. JAMAL HAIDAR MUJAWAR
July 23, 1968
MOHAMED MUBIN Vs. JANTA CLEANERS
March 4, 1968
MOHAMMAD SHARIFF SULEMAN NADAF Vs. STATE OF MAHARASHTRA
July 24, 1968
MOTILAL HIRACHAND MARWADI Vs. SADABAI
January 30, 1968
MOZELLE ROBIN SOLOMON Vs. LT. COL. R.J. SOLOMON
February 3, 1968
MUDBIDRI GOPAL RAO Vs. S V KONDASKAR OFFICIAL LIQUIDATOR
December 17, 1968
N J NAYADU Vs. ADMINISTRATOR OF THE CITY OF NAGPUR
June 11, 1968
N NAGESHWAR ROA Vs. RUTH MOSES
March 4, 1968
NAMDEO VISHWANATH Vs. UMBAOSINGH SADHURAM
March 1, 1968
NAMDEO VISHWANATH Vs. UMBAOSINGH SADHURAM
February 2, 1968
NAMDEORAO MADHAVRAO THAKRE Vs. DULAJI SITARAM PATIL
March 20, 1968
NANA GANGARAM DHORB Vs. STATE OF MAHARASHTRA
March 21, 1968
NANA GANGARAM DHORE- ACCUSEDS Vs. STATE,
March 22, 1968
NARAYAN SHEORAO DHANGAR Vs. STATE OF MAHARASHTRA
June 24, 1968
NARHARI S O DHONDIBA MAHAJAN Vs. SAMBHAJI S O SADASHIVRAO DESHMUKH
April 24, 1968
NATHMAL GOPIKISAN Vs. N.D. RAHATE
June 25, 1968
NATIONAL ENGINEERING EMPLOYEES UNION Vs. KULKARNI R N
March 11, 1968
NEMCHAND CHUNILAL GUJAR Vs. BHIMRAO ANNA PATIL
February 23, 1968
NEW KAISER-I-HIND SPINNING AND WEAVING CO LTD Vs. STATE OF MAHARASTRA
April 26, 1968
ONKARMAL MEGHRAJ Vs. COMMISSIONER OF INCOME TAX
January 29, 1968
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. AMERICAN PRESIDENT LINES LTD
February 12, 1968
OTIS ELEVATOR COMPANY INDIA LTD Vs. STATE OF MAHARASHTRA
January 22, 1968
OVATION INTERNATIONAL INDIA P LTD Vs. ADVERTS PRIVATE LTD
October 5, 1968
P V MASAND Vs. STATE OF MAHARASHTRA
November 20, 1968
PATWARDHAN M N Vs. COMMISSIONER OF EXPENDITURE TAX
November 20, 1968
PHILIPE FARTADO Vs. STATE
March 7, 1968
PIGMENT LAKES AND CHEMICAL MANUFACTURING CO. PRIVATE LTD. Vs. SITARAM KASHIRAM KONDE
June 20, 1968
POLYCHEM LTD. Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
November 4, 1968
POONA LABOUR UNION Vs. STATE OF MAHARASHTRA
December 2, 1968
POPAT NAMDEO SODANVOR Vs. JAGU PANDU GOVEKAR
February 14, 1968
POWERS CABLES PRIVATE LTD. Vs. B. K. POTDAR
April 26, 1968
PRABHAKAR GANPATRAO SAMEL Vs. STATE OF MAHARASHTRA
March 27, 1968
PRAMODRAI SHAMALDAS BHAVSAR Vs. LIFE INSURANCE CORPORATION OF INDIA
September 25, 1968
PREMPRAKASH SURAJMAL Vs. MAHARASHRRA REVENUE TRIBUNAL NAGPUR
September 29, 1968
PUROHIT AND PUROHIT Vs. SARVA SHRAMIK SANGH
March 5, 1968
PURUSHOTTAM BABOI MADVONO Vs. UNION TERRITORY OF GOA, DAMAN AND DIU
July 19, 1968
PUSHPABAI SHANKARLAL SURA Vs. OFFICIAL LIQUIDATOR SHOLAPUR OIL MILLS LTD
December 4, 1968
RADHABAI Vs. PARWATIBAI
February 29, 1968
RADHAKISAN HIRALAL LADHE Vs. TRIMBAK MARUTI MURDARE
December 11, 1968
RAHIM HAJUBHAI SHAUKH A Vs. SHIRAJ KASIM NADAR
March 16, 1968
RAJARAM GANPAT PATIL Vs. YESHWANT DATTO PATIL
November 6, 1968
RAMA ANANDA PATIL Vs. APPA BHIMA REDEKAR
July 4, 1968
RAMACHANDRA GOVIND TAKE Vs. STATE OF MAHARASHTRA
March 6, 1968
RAMAKANT RAJARAMA PAINGUINKAR Vs. MANUEL FERNANDES
September 11, 1968
RAMDEO PHERU RAJBHUR Vs. B N BISCUIT CONFECTIONERY WORKS
March 4, 1968
RAMESHKUMAR AND OTHERS Vs. STATE OF MAHARASHTRA THROUGH COLLECTOR, CHANDRAPUR
April 15, 1968
RAMRAJ SINH THAKUR Vs. STATE OF MAHARASHTRA
October 4, 1968
RAMTIRTH YOGASHRAM Vs. STATE OF MAHARASHTRA
February 2, 1968
RANGRAO BHAUSAHEB NALAWADE Vs. BHIMRAO BABU DHOLE
November 8, 1968
RATNAKAR BANK LTD Vs. BANK EMPLOYEES UNION KOLHAPUR
October 4, 1968
RESERVE BANK EMPLOYEES ASSOCIATION NAGPUR Vs. STATE OF MAHARASHTRA
April 4, 1968
RUKMANI Vs. APPELLATE AUTHORITY UNDER MAHARASHTRA MEDICAL PRACTITIONERS ACT XXVIII OF 1961 BOMBAY
August 2, 1968
RUNJAJI SURYABHANJI Vs. MANJURABAI URKUDAJI
April 23, 1968
S. BHATTACHARJEE Vs. S. B. GOSAVI AND OTHERS
April 15, 1968
SADASHIV VISHNU NAGARKAR Vs. MARUTI BALOBA VYAVAHARE
October 10, 1968
SHANKAR MORESHWAR KULKARNI CHINCHWADKAR Vs. STATE OF MAHARASHTRA
October 17, 1968
SHAPOORJI NUSSERWANJI AND CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER CHAIRMAN BOARD OF TRUSTEES
April 18, 1968
SHESHRAO PARASHRAM Vs. YESHWANT AMBUSHA
November 2, 1968
SHINDE A G Vs. BOMBAY TELEPHONES
March 11, 1968
SHIRGAONKAR S S Vs. COMMISSIONER OF INCOME TAX
December 5, 1968
SHIVA MARTAND TAPKIRE Vs. ARUN NANKCHAND KHATRI
January 16, 1968
SHIVAJI GULABRAO BHOITE Vs. B N BISCUIT CONFECTIONERY WORKS
March 4, 1968
SHIVANAND BHIVAPPA Vs. MADHAOLAL RAMCHANDRA
November 22, 1968
SHOBHA VENKAT RAO Vs. K R MAHALE
June 25, 1968
SHOLAPUR MUNICIPAL CORPORATION Vs. RAMKRISHNA V RELEKAR
February 15, 1968
SHRIDHAR MAHADEO DHAMORIKAR Vs. STATE OF MAHARASHTRA
September 20, 1968
SINDHU HOCHTIEF INDIA LIMITED Vs. COMMISSIONER OF WEALTH TAX
February 9, 1968
SOMAIYA K J Vs. COMMISSIONER OF INCOME TAX
December 4, 1968
SOPHIA REUBEN Vs. GOKHALE V V
March 14, 1968
STATE Vs. IN MATTER OF SEKSARIA COTTON MILLS LTD
October 7, 1968
STATE Vs. ANAND LAKSHIMAN CHARI
July 25, 1968
STATE Vs. JOAO SALDANHA
August 6, 1968
STATE Vs. HEMAPPA CHANDRASIDAOPA ANGADDI
April 1, 1968
STATE Vs. ANANDA DESSAI
July 1, 1968
STATE OF MAHARASHTRA Vs. VITHAL HAIR NIKATE
April 10, 1968
STATE OF MAHARASHTRA Vs. JWALAPRASED DUBE
June 26, 1968
STATE OF MAHARASHTRA Vs. BHERULAL DAGADULAL JAIN
July 2, 1968
STATE OF MAHARASHTRA Vs. HUSSEIN AHMED ALIJI
June 12, 1968
STATE OF MAHARASHTRA Vs. SHARADKUMAR VIRCHAND SHAH
June 19, 1968
STATE OF MAHARASHTRA Vs. VALI MOHAMMAD
September 6, 1968
SUN-N-SAND HOTEL PRIVATE LTD Vs. STATE OF MAHARASHTRA
December 2, 1968
TARABAI VISHWANATH SABINS Vs. NATIONAL AND GRINDLAYS BANK LTD
October 16, 1968
TRUSTEES OF GORDHANDAS GOVINDRAM FAMILY CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX
February 14, 1968
UNION OF INDIA Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT 1948 FOR NERAL AREA AND CIVIL JUDGE JUNIOR DIVISION KARJAT
March 7, 1968
UNION OF INDIA OWNING AND ADMINISTERING CENTRAL RAILWAY PER GENERAL MANAGER Vs. KALINGA TEXTILES LTD
February 26, 1968
UNION OF INDIA OWNING THE SOUTH EASTERN RAILWAY ADMINISTRATION Vs. RADHAKISAN
March 27, 1968
VARJIVANDAS HIRJI Vs. D T GHATPANDE
April 1, 1968
VASANI CLOTH STORES Vs. STATE OF MAHARASHTRA
February 6, 1968
VASANT GOPAL GURAV Vs. F M LYLA
March 4, 1968
VASANT HARIBA LONDHE Vs. JAGANNATH EAMGHANDRA KULKARNI
March 25, 1968
VASANT SHESHRAO Vs. DEVIPRASAD MAHADEO
August 19, 1968
VASANT VITHAL PALSE Vs. INDIAN HUME PIPE CO LTD
November 15, 1968
VELAYUDHAN KUTTAPAN NAIR Vs. S K BEDEKAR
April 26, 1968
VERSOVA KOLI SAHAKARI VAHATUK SANGH LTD Vs. STATE OF MAHARASHTRA
January 12, 1968
VISHWAMBHAR VITHALRAO PATIL Vs. MADHAVRAO PIRAJI PATIL
November 14, 1968
VITHALBHAI T PATEL Vs. SHYAMLAL DURGADAS KHANNA
November 19, 1968
VITHALRAO MADHAORAO Vs. COLLECTOR
July 16, 1968
W T SUREN AND CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
November 18, 1968
WAMAN SURYABHAN Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
September 9, 1968
WESTERN INDIA PAPER AND BOARD MILLS P LTD Vs. MUMBAI MAZDOOR SABHA
November 14, 1968
WHITTLE ANDERSON LIMITED Vs. COMMISSIONER OF INCOME TAX
December 4, 1968
XEMBU GOVINDA SINAI CUVELCAR Vs. UNION OF INDIA
August 26, 1968
YAMUNABAI GANGADHAR KHARADE Vs. PARAPPA SADASHIV RAJMANE
April 8, 1968