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Title
Date
ABDUL SATAR JAJI IBRAHIM Vs. SHAH MANILAL TALAKCHAND
August 31, 1968
ADAM AHMED Vs. STATE OF GUJARAT
February 2, 1968
ADAMBHAI RANABHAI Vs. REGIONAL TRANSPORT AUTHORITY RAJKOT
January 30, 1968
AHMEDABAD MUNICIPAL CORPORATION Vs. JOITARAM GANESH
April 15, 1968
AMBALAL ALIAS AJAYKUMAR DWARKADAS AMIN Vs. KHEMBAI
March 20, 1968
AMBALAL RANCHHODDAS DECD Vs. SHAMJIBHAI LADHABHAI PATEL
February 13, 1968
ANIL STARCH PRODUCTS LIMITED Vs. STATE OF GUJARAT
July 18, 1968
ASHOKKUMAR GORDHANBHAI Vs. STATE OF GUJARAT
July 31, 1968
B DAR LABORATORIES Vs. STATE OF GUJARAT
June 19, 1968
B KANJIBHAI Vs. MOHANRAJ RAJENDRAKUMAR
July 9, 1968
BABUSING JODHASING JAMADAR Vs. STATE OF GUJARAT
March 14, 1968
BAI CHAMPA WD O NATVARLAL MOHANLAL Vs. DWARKADAS MOHANLAL
October 24, 1968
BAI CHANCHALBEN WD O BHIKHABHAI KALANDAS Vs. BURJORJI DINSHAWJI SETHNA
November 18, 1968
BAI CHANDANBEN JIVANLAL Vs. JOSHI L D COLLECTOR BHAVNAGAR
October 8, 1968
BAI FATMA WD O SULEMAN KASIM SIMJI Vs. ISMAIL HAFIZ GULAM MOHMAD SIMJI
February 16, 1968
BAI GALAL RAMSHI Vs. VRAJLAL ICHHASHANKER
April 5, 1968
BAI JADAV Vs. DURLABH RANCHHOD
December 10, 1968
BAI JAYABEN GIRJASHANKER OZA Vs. BAI BHANUMATI DAMJI
February 13, 1968
BAI KANKU Vs. VICTORBHAI KANJIBHAI KHRISTI
January 16, 1968
BAI KASHIBA WD O BALDEVDAS HATHIBHAI Vs. THAKOR FULABHAI MATHURBHAI
November 11, 1968
BAI LALITA Vs. SHARDABEN
July 23, 1968
BAI VASANTI WD O PATEL ISHVARLAL CHIMANLAL Vs. SURYAPRASAD ISHWARLAL
April 16, 1968
BALAMAL MATLOMAL Vs. STATE OF GUJARAT
February 28, 1968
BALDEVBHAI NATHABHAI Vs. STATE OF GUJARAT
August 2, 1968
BHARAT SURYODAYA MILLS CO LTD Vs. MOHATTA BROS
April 1, 1968
BHARATKUMAR CHINUBHAI Vs. COMMISSIONER OF INCOME TAX
August 30, 1968
BHARUCHA P M AND COMPANYMPANY Vs. VENKATESAN G S ITO
October 11, 1968
BIHARILAL KANAIYALAL DR Vs. STATE OF GUJARAT
August 1, 1968
BUDHUKHOKHAR SHAHBHAI Vs. STATE OF GUJARAT
October 25, 1968
CET Vs. AMBALAL SARABHAI
September 11, 1968
CHAMPAKLAL SOHANLAL Vs. J H SHAH
July 9, 1968
CHANDAN METAL PRODUCTS PVT LTD Vs. STATE OF GUJARAT
July 3, 1968
CHHATRASING RUPSINH BHALAVAT Vs. STATE OF GUJARAT
February 9, 1968
CHITRANJAN MANILAL SHAH Vs. MANE PATIL COLLECTOR OF AHMEDABAD
December 11, 1968
CHUNILAL DAHYABHAI Vs. DHARAMSHI NANJI
May 1, 1968
COLLECTOR OF BARODA Vs. HARIDAS MAGANLAL PARIKH
July 26, 1968
COLLECTOR OF PANCHMAHALS Vs. DESAI KESHAVLAL PANALAL DECD
August 13, 1968
COMMISSIONER OF EXPENDITURE TAX GUJARAT I AHMEDABAD Vs. AMBALAL SARABHAI
September 18, 1968
COMMISSIONER OF GIFT TAX Vs. KARNAJI LUMBAJI
September 19, 1968
COMMISSIONER OF INCOME Vs. SAKARLAL BALABHAI
January 17, 1968
COMMISSIONER OF INCOME TAX Vs. ALEMBIC GLASS INDUSTRIES LIMITED
October 3, 1968
COMMISSIONER OF INCOME TAX Vs. KARAMCHAND PREMCHAND PRIVATE LIMITED
September 4, 1968
COMMISSIONER OF INCOME TAX Vs. SAKARLAL BALABHAI
January 15, 1968
COMMISSIONER OF INCOME-TAX Vs. ARVIND NARROTTAM
August 22, 1968
COMMISSIONER OF SALES TAX Vs. ANIL CO-OPERATIVE CREDIT SOCIETY
November 11, 1968
COMMISSIONER OF SALES TAX Vs. GODREJ SOAP PVT LTD
June 26, 1968
COMMISSIONER OF WEALTH TAX Vs. KESHAV MILLS COMPANY LIMITED
September 9, 1968
CONTROLLER OF ESTATE DUTY Vs. CHANDRAVADAN AMRATLAL BHATT
October 4, 1968
CONTROLLER OF ESTATE DUTY Vs. HUSENBHAI MOHAMEDBHAI BADRI
October 3, 1968
DAHYA REVLA Vs. REVA CHHITA
January 16, 1968
DHULABHAI KALUBHAI Vs. GANESHBHAI FULABHAI
February 15, 1968
EMPLOYEES STATE INSURANCE CORPORATION Vs. HIMATRAM RAMDAS
October 30, 1968
FULSINH KESRISINHJI Vs. VALLABHDAS HARGOVANDAS
June 19, 1968
GANIBHAI MUSABHAI Vs. STATE OF GUJARAT
March 20, 1968
GANPATRAO DIYAJIRAO Vs. ABDUL HAMID HAJI AHMAD
September 25, 1968
H H MAHARAO SHRI MADANSINHJI SAHEB OF KUTCH Vs. STATE OF GUJARAT
July 31, 1968
HARJI HIRA RABARI Vs. E N RENISON DEPUTY COMM OF POLICE
April 25, 1968
HEIRS OF LATE JATASHANKER Vs. HEIRS OF LATE MAVJI
March 14, 1968
INDRAVADAN PARSHOTTAMDAS DESAI Vs. INDRAVADAN ABMALAL MEHTA
January 23, 1968
JATASHANKER FULCHAND MEHTA Vs. MAVJI TRIKAM
March 14, 1968
JAYABEN GIRJASHANKAR OZA Vs. BHANUMATI DAMJI
February 13, 1968
JAYANTILAL AMRUTLAL SHODHAN Vs. UNION OF INDIA
March 14, 1968
JAYANTILAL THAKORDAS Vs. STATE OF GUJARAT
July 2, 1968
JAYKANT HARKISHANDAS SHAH Vs. DURGASHANKER VALJI PANDYA
December 3, 1968
JENATBIBI Vs. KASAMBHAI NURBHAI RADHANPURI
September 25, 1968
JESHINGBHAI NATHUBHAI Vs. STATE OF GUJARAT
September 2, 1968
JHALAWAR ELECTRIC POWER SUPPLY COMPANY LIMITED Vs. WADHWAN CITY MUNICIPALITY
March 21, 1968
KALARIA OIL MILLS Vs. STATE OF GUJARAT
July 10, 1968
KANJI MULJI KANANI Vs. MANGLABEN PARMANAND
July 8, 1968
KANTILAL TRIKAMLAL Vs. CONTROLLER OF ESTATE DUTY
September 26, 1968
KARIO ALIAS MANSIGH MALU Vs. STATE OF GUJARAT
September 10, 1968
KHAMBHALIA MUNICIPALITY Vs. CHUNILAL BHAGWANJI
November 16, 1968
KHUBCHANDANI MEHERCHAND Vs. HIRALAL DAYALAL
November 26, 1968
KIKABHAI BHAGUBHAI Vs. COMMISSIONER OF WEALTH TAX
September 18, 1968
KIKABHAI SAMSUDDIN Vs. CONTROLLER OF ESTATE DUTY
October 10, 1968
KISHORCHANDRA BHANUSHANKER Vs. BHAVNAGAR MUNICIPALITY
October 8, 1968
KOLI TRIKAM JIVRAJ Vs. STATE OF GUJARAT
January 12, 1968
L N BHAGWATI Vs. PRABHAKAR MADHAVRAV JAMBEKAR
March 12, 1968
LALLUBHAI NARANBHAI Vs. STATE OF GUJARAT
April 17, 1968
LALMIYA SULAMHUSEN Vs. SHAIKH AHMED SHAIKH DAWOOD
March 20, 1968
LAXMIBEN GIRDHARLAL HEIRS OF DECD DR GIRDHARLAL Vs. STATE OF GUJARAT
August 6, 1968
LAXMIDAS RAMJI Vs. BAI SAVITA TULIDAS LOHANA
September 17, 1968
LILLAPORE GRAM PANCHAYAT Vs. ZINABHAI KALIDAS
November 18, 1968
M B THARADA Vs. STATE OF GUJARAT
September 2, 1968
MADHAVJI KHATAU KATIRA Vs. TRIKAMDAS NARANDAS TANNA
June 28, 1968
MAFATLAL KHODIDAS Vs. GIRDHARLAL DHURABHAI
November 26, 1968
MAGANLAL NARANDAS THAKKAR Vs. ARJAN BHANJI KANBI
December 10, 1968
MAGANLAL SHIVLAL Vs. MEMON DAUDBHAI MITHABHAI
December 12, 1968
MAHMADHUSEIN KURBANHUSEIN MITHIBORWALA Vs. ONALI FIDAALI
November 6, 1968
MAKWANA MOHANLAL PUNABHAI Vs. C H DAVE
September 27, 1968
MANASVI D M Vs. COMMISSIONER OF INCOME TAX
August 30, 1968
MANEKLAL NATTHALAL JINGAR Vs. OCHHAVLAL CHHAGANLAL
December 3, 1968
MANHARLAL MANILAL SHAH Vs. OFFICIAL LIQUIDATOR
July 25, 1968
MANHARLAL MANILAL SHAH Vs. OFFICIAL LIQUIDATOR THE RAJ RATNA NARANBHAI MILLS COMPANY LIMITED
June 18, 1968
MANHERLAL H BAROT Vs. RAVJI JADAV
March 14, 1968
MANIBHAI SHIVABHAI Vs. STATE OF GUJARAT
December 4, 1968
MANILAL BHULABHAI SOLANKI Vs. R PARTHSARTHI COLLECTOR OF BULSAR
November 26, 1968
MANSA NAGAR PANCHAYAT Vs. A K CHAKRAVARTY DISTRICT DEVELOPMENT OFFICER MEHSANA
July 19, 1968
MANSHANKAR PRABHASHANKER DWIVEDI Vs. STATE OF GUJARAT
September 9, 1968
MODI NARANDAS CHHAGANLAL Vs. JAMNADAS MANEKLAL
February 1, 1968
MOHMAD YASIN Vs. STATE OF GUJARAT
March 7, 1968
MRIDULA A SARABHAI Vs. COMMISSIONER OF EXPENDITURE TAX
September 18, 1968
MUKUNDLAL HIRALAL Vs. STATE OF GUJARAT
June 28, 1968
NAGINLAL JORAVARMAL Vs. STATE OF GUJARAT
February 27, 1968
NANJI PANCHA Vs. DAULAL NARAINDAS
April 18, 1968
NARENDRASINGH MOTILAL JOHARY Vs. KARAMCHAND PREMCHAND PVT LIMITED
October 4, 1968
NATVARLAL DAMODARDAS Vs. STATE OF GUJARAT
January 31, 1968
NENCHAND DHULABHAI Vs. STATE OF GUJARAT
January 16, 1968
NEW SAURASHTRA VANASPATI CO MORVI Vs. B A MAHARAJA SALES TAX OFFICER DIVISION I RAJKOT
July 11, 1968
NOORBHAI JAMALBHAI Vs. AMBALAL CHUNILAL
August 28, 1968
OD ZAVERBHAI GOBARBHAI Vs. STATE OF GUJARAT
December 5, 1968
OFFICIAL TRUSTEE Vs. CONTROLLER OF ESTATE DUTY
September 25, 1968
PANNA SANJAY TRUST Vs. COMMISSIONER OF INCOME TAX
August 23, 1968
PARMAR BHIKHABHAI DHULABHAI Vs. STATE OF GUJARAT
November 11, 1968
PATEL LAXMIDAS KARMAN Vs. STATE OF GUJARAT
July 8, 1968
PATEL RATNABHAI UKABHAI Vs. RUPJIBHAI FULJIBHAI VALVI
March 26, 1968
PETLAD BULAKHIDAS MILLS CO LTD Vs. UNION OF INDIA
November 22, 1968
PIRUBHAI RAMJUBHAI MAMOMEDAN Vs. TRIKAMLAL NANJIBHAI
December 7, 1968
POONEKAR V L Vs. COLLECTOR OF CENTRAL EXCISE L S KAUL BARODA AND
December 10, 1968
PRAKASH TRADING CO Vs. STATE OF GUJARAT
July 3, 1968
PRINCE RANJITSINH P GAEKWAD Vs. COMMISSIONER OF WEALTH TAX
September 9, 1968
QHUNA BHIKHA PATEL Vs. STATE OF GUJARAT
April 18, 1968
RAJPUT TEJSINH PRATAPSINGH Vs. STATE OF GUJARAT
August 18, 1968
RAMANLAL GOVINDRAM Vs. AHMEDABAD MUNICIPAL CORPORATION
November 20, 1968
RAMJI POPATBHAI PATEL Vs. JAMNADAS SHAH COMMISSIONER RAJKOT
April 16, 1968
RANCHHODBHAI JETHABHAI Vs. PARSHOTTAM GALABHAI
March 29, 1968
RANCHHODLAL NARANDAS Vs. NATVERLAL CHUNILAL KHAMAR
January 24, 1968
RATIA MOHAN Vs. STATE OF GUJARAT
March 6, 1968
RAVINDRA GUNVANTLAL Vs. CONTROLLER OF ESTATE DUTY
September 21, 1968
SAKARCHAND CHHAGANLAL Vs. CONTROLLER OF ESTATE DUTY
October 4, 1968
SANKALCHAND VARCHHASJI Vs. KHENGARAM VARDHAJI
February 19, 1968
SATUBHA K VAGHELA Vs. MOOSA RAZA THE DISTRICT DEVELOPMENT OFFICER AHMEDABAD
February 21, 1968
SHAH SHIVLAL BHOGILAL Vs. SHAH VADILAL DIPCHAND
February 6, 1968
SHANTABEN S KAPADIA Vs. CONTROLLER OF ESTATE DUTY
September 19, 1968
SHANTI KUSUM DAS GUPTA Vs. OIL AND NATURAL GAS COMMISSION DEHRA DUN UTTAR
September 3, 1968
SHANTILAL CHANDULAL SHAH Vs. INDUSTRIAL COURT AHMEDABAD
September 25, 1968
SHANTILAL RATANJI DESAI Vs. MANGUBHAI CHHOTUBHAI DESAI
November 20, 1968
SHIVKUMAR ATMARAM Vs. STATE OF GUJARAT
December 6, 1968
STATE OF GUJARAT Vs. GIRASIA MANGALSINH KESHUBHA
December 13, 1968
STATE OF GUJARAT Vs. SHAH VELJIBHAI MOTICHAND LUNAWADA
November 12, 1968
STATE OF GUJARAT Vs. MUKHI STORES
November 11, 1968
STATE OF GUJARAT Vs. SAMAJ ALIAS ISMAIL AHMED
February 6, 1968
STATE OF GUJARAT Vs. BHOGILAL LALLUBHAI PANDYA
February 22, 1968
STATE OF GUJARAT Vs. AMBALAL MANGALDAS PATEL
March 6, 1968
STATE OF GUJARAT Vs. PAGI BHURABHAI RUMALBHAI
March 27, 1968
STATE OF GUJARAT Vs. VORA SAIFUDDIN AKBARALI
April 30, 1968
STATE OF GUJARAT Vs. B G BATWARA AND CO
June 19, 1968
STATE OF GUJARAT Vs. YAKUBBHAI HAJIHAKUMUTDIN AND CO
June 21, 1968
STATE OF GUJARAT Vs. SURAT PANJARAPOLE
June 17, 1968
STATE OF GUJARAT Vs. KESHAVLAL MANGUBHAI
June 18, 1968
STATE OF GUJARAT Vs. HINDUSTAN TRADERS RAJKOT
June 21, 1968
STATE OF GUJARAT Vs. SANT KABIR CEMENT MOULDING WORKS
June 26, 1968
SUVARNABEN Vs. RASHMIKANT CHINUBHAI SHAH
December 11, 1968
TARWADI RAVISHANKER MOHANLAL Vs. COLLECTOR PANCHMAHALS
June 21, 1968
TESTEELS LTD Vs. N M DESAI
April 5, 1968
THAKKAR VITHALBHAI HARGOVIND Vs. KACHHIA JAGJIVAN MOTILAL DECD
September 24, 1968
TRILOCHANA GIRDHARLAL PATEL HEIRS OF Vs. STATE OF GUJARAT
August 7, 1968
V L POONEKAR Vs. L S KAUL COLLECTOR CENTRAL EXCISE BARODA
December 10, 1968
VADILAL DIPCHAND Vs. SHIVLAL BHOGILAL
February 6, 1968
ZARIN RUSTOMJI MUNSHI MISS Vs. SANTUBHAI MANILAL PATEL
April 24, 1968