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Case Index
Title
Date
A BALAKRISHNA MENON Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALESTAX
January 1, 1968
A I IYPPU CALICUT Vs. STATE OF KERALA
November 4, 1968
A T UNION PRIVATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 14, 1968
ABDUL HAMEED RAWTHER Vs. BALAKRISHNA PILLAI
September 25, 1968
ABDULLA Vs. A V MENON ASST COLLECTOR OF CENTRAL EXCISE
June 3, 1968
ABDULLA HAJI Vs. MAMMUNHI BARIKAT
December 17, 1968
ABRAHAM JOHN Vs. STATE OF KERALA
December 11, 1968
ABRAHAM JOHN Vs. KABALA STATE
January 10, 1968
ABU Vs. THITHIKUTTY UMMA AND OTHES
March 27, 1968
ABU Vs. STO BADAGARA
September 24, 1968
ACHAN BAVA VARKEY Vs. STATE OF KERALA
July 4, 1968
AHAMAD THOMMAN THODI Vs. STATE OF KERALA
July 17, 1968
ALI KOYA Vs. NARAYANAN NAIR
September 23, 1968
AMIKUTTY UMMA Vs. VEERANKUITY HAJI
December 11, 1968
ANANDA Vs. SRIMATHI ANANTESHWAR TEMPLE MANJESWAR
February 19, 1968
APPUKUTTAN NAYAR Vs. STATE OF KERALA
July 31, 1968
ARYA VAIDYA PHARMACY LTD Vs. HEALTH OFFICER ERNAKULAM
July 15, 1968
ASSANAR Vs. STATE OF KERALA
October 7, 1968
ASSISTANT EDUCATIONAL OFFICER KUTHUPARAMBA Vs. P R MAMMOO
June 17, 1968
AUGUSTI Vs. RAMAKRISHNA PANICKER
November 12, 1968
AYPU KUNCHERIA Vs. M S RAMACHANDRA IYER
April 5, 1968
B F VARGHESE Vs. CAIT TRIVANDRUM
September 13, 1968
B. SARASWATHI AMMA Vs. COMPTROLLER AND AUDITOR
March 14, 1968
BHAGAVADAS KRISHNADAS Vs. P S SOMA IYER
August 19, 1968
BOARD OF REVENUE TAXES Vs. PARASURAMA AYYAR S
December 16, 1968
C V MADHAVA MANNADIAR Vs. DISTRICT COLLECTOR AND ADDL DISTRICT MAGISTRATE PALGHAT AND
October 31, 1968
CALICUT-WYNAD MOTOR SERVICE PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL CALICUT
August 26, 1968
CENTRAL BANK OF INDIA Vs. V GOPINATHAN NAIR
October 23, 1968
CHACKO KOCHUVARGHESE DIED Vs. NARAYANI AMMA GOURI AMMA
October 4, 1968
CHAMI NARAYANAN Vs. VELU GOPALAN
March 13, 1968
CHANDRASEKHARAN NAIR Vs. PURUSHOTHAMAN NAIR
December 19, 1968
CHANDY Vs. THOMAS
November 15, 1968
CHATHAYYAN ASARI SUBRAMANIAM ASARI Vs. NAGALINGAM ASARI MUKKADALINGAM ASARI
July 25, 1968
CHEEKU ANTONY Vs. MATHEW CHEEKU
June 19, 1968
CHERIYAMAMMU HAJI Vs. MOHAMMED
October 24, 1968
CHORI OUSO Vs. SASOON HELEGUA
April 5, 1968
CICILY Vs. SULAIKHA BEEVI
June 28, 1968
CIT KERALA Vs. VITTAL NAYAK AND CO
August 22, 1968
CIT KERALA Vs. P P JOHNY AND P P DEVASSYKUTTY
July 29, 1968
CIT KERALA Vs. KALIKUTTY
August 2, 1968
CITY CORPORATION OF CALICUT Vs. THACHAMBALATH SADASIVAN
July 2, 1968
COCHIN COMPANY PRIVATE LTD. Vs. STATE OF KERALA
July 29, 1968
COCHIN MALLEABLES PRIVATE LTD Vs. ITS WORKMAN
July 12, 1968
COLLECTOR OF CANNANORE Vs. VASU
July 8, 1968
COMMISSIONER MUNICIPAL COUNCIL TELLICHERRY Vs. RAMESH S M PRABHU
July 12, 1968
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. NILAMBUR RUBBER COMPANY LIMITED
August 20, 1968
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED
August 30, 1968
COMMISSIONER OF AGRL INCOME-TAX KERALA STATE TRIVANDRUM Vs. NILAMBUR RUBBER CO LTD
August 20, 1968
COMMISSIONER OF INCOME TAX Vs. VEERIAH REDDIAR
August 14, 1968
COMMISSIONER OF INCOME TAX Vs. JOHNY P P
July 20, 1968
COMMISSIONER OF INCOME TAX Vs. A D COTTON MILLS PRIVATE LIMITED
October 16, 1968
COMMISSIONER OF INCOME TAX Vs. MANAGING TRUSTEE JALAKHABAI TRUST
October 18, 1968
COMMISSIONER OF INCOME-TAX KERALA ERNAKULAM Vs. TRAVANCORE SUGARS AND CHEMICALS LTD
April 5, 1968
D C JOHAR AND SONS LTD Vs. STATE OF KERALA
July 31, 1968
D S THAMPI Vs. CHARLES DCRUZ JOHN DCRUZ
February 5, 1968
DAMODARAN Vs. STATE OF KERALA
January 29, 1968
DAMODARAN NAIR Vs. DISTRICT COLLECTOR
December 20, 1968
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES-TAX Vs. ALUMINIUM INDUSTRIES LTD
July 23, 1968
DEVASSI Vs. ANTHONI
February 21, 1968
DEVAYANIAMMA Vs. COMMISSIONER OF INCOME TAX
June 17, 1968
DORASWAMI CHETTIAR Vs. NHANDAMMADAN KUNHIRAMAN
November 21, 1968
DRUGS INSPECTOR TRIVANDRUM Vs. STATE
October 11, 1968
DSOUZA R E Vs. REGIONAL INSPECTOR OF FACTORIES
February 21, 1968
DY COMMISSIONER OF AGL INCOME TAX AND SALES TAX Vs. PIERCE LESLIE AND COMPANY
August 2, 1968
E A THOMMAN Vs. REGIONAL TRANSPORT OFFICER ERNAKULAM
March 4, 1968
E ENASU Vs. EDAKKULATHUR KUNJUVAREED ANTONY
February 9, 1968
E RAMAVARAMA RAJA Vs. STATE OF KERALA
July 18, 1968
EASWARI PILLAI KALIYAMMA PILLAI Vs. EASWARA PILLAI KRISHNA PILLAI
February 15, 1968
EBRAHIM KUNJU MUHAMMED KUNJU Vs. SHAHABUDEEN
November 18, 1968
ERNAKULAM CO-OPERATIVE MILK SUPPLY UNION LTD Vs. GOVERNMENT OF INDIA
June 14, 1968
ESWARAN OONNITHAN SANKARAN OONNITHAN Vs. BHAGEERATHI ITTY BHARGAVI ITTY
July 1, 1968
EXECUTIVE OFFICER KAVILAMPARA PANCHAYAT Vs. AMMAD
September 18, 1968
EXECUTIVE OFFICER MANGALAPADY PANCHAYAT Vs. BEEPATHU
August 16, 1968
FOOD INSPECTOR CORPORATION HEALTH OFFICER CALICUT Vs. VIJAYASINGH PADAMSHI
January 30, 1968
FOOD INSPECTOR HEALTH OFFICER CALICUT CORPORATION Vs. C GOPALAN
June 26, 1968
FRANCIS AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 4, 1968
FRANCIS T J Vs. GOVERNMENT OF INDIA
October 31, 1968
G K AMBADY Vs. UNION OF INDIA
July 10, 1968
GEEVARGHESE GEORGE Vs. K P ABRAHAM
October 20, 1968
GEORGE Vs. RAHULAN
July 16, 1968
GIOVANOLA-BINNY LIMITED PALLURUTHY COCHIN Vs. INDUSTRIAL TRIBUNAL CALICUT
November 5, 1968
GOPALA PANIKKAR THANKAPPAN Vs. STATE OF KERALA
April 1, 1968
GOPALAN NAIR Vs. THEVI AMMA THANKAMMA
February 29, 1968
GOPINATHA PILLAI Vs. P V PAPPACHAN
September 29, 1968
GOVINDAN NAMBIAR Vs. DAKSHAYANI AMMA
February 7, 1968
HAJARA UMMA Vs. MUHAMMED KUNHI HAJI
July 1, 1968
HAMEED HAJI Vs. APPUKUTTY
July 24, 1968
HARIHARA IYER Vs. AUGUSTHI DEVASIA
August 20, 1968
HARIHARA IYER Vs. FIRST ADDITIONAL DISTRICT JUDGES COURT TRIVANDRUM
November 21, 1968
IBRAHIMKUTTY Vs. RAJAN
November 1, 1968
INCOME TAX OFFICER Vs. SUBRAMANIA IYER R M
October 29, 1968
INCOME TAX OFFICER KOTTAYAM Vs. R M SUBRAMANIA IYER S/O RAMASUBHA IYER
October 29, 1968
ITO ERNAKULAM Vs. INDIAN TRADERS BANK LTD
April 3, 1968
ITTIATHI KUNJAN Vs. LAKSHMIKUTTY AMMA
October 30, 1968
ITTYANATH MADATHIL MADHAVI Vs. SREE RAMA VARMA
April 3, 1968
J AND P COATS INDIA PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL
November 13, 1968
JANARDHANAN PILLAI Vs. SREEDHARAN PILLAI
November 1, 1968
JOHN M C Vs. DISTRICT EDUCATIONAL OFFICER
May 24, 1968
JOSE KANNAMPILLY L Vs. CONTROLLER OF ESTATE DUTY
October 4, 1968
JOSEPH D KUNNAPPALLI Vs. SUPERINTENDENT OF POST OFFICES
December 10, 1968
JOSEPH FRANKLIN Vs. MADURA COMPANY PRIVATE LTD
December 4, 1968
K ABOO Vs. SALES TAX OFFICER
September 24, 1968
K C PAZHANIMALA Vs. STATE OF KERALA
July 26, 1968
K ISWARA WARIYAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 25, 1968
K MADHAVA NAYAK Vs. POPULAR BANK LTD
October 29, 1968
K NAGENDRA PRABHU Vs. POPULAR BANK LTD
October 29, 1968
K O VARKEY Vs. STATE OF KERALA
July 17, 1968
K P NOORDEEN MOHAMMED Vs. A K GOPALAN
January 15, 1968
K RAMA BHAT Vs. PARVATHY AMMA
November 19, 1968
K SRINIVASAN A V THOMAS AND CO Vs. COMMISSIONER OF INCOME-TAX KERALA ERNAKULAM
September 19, 1968
KADIJA BAI Vs. WEALTH TAX OFFICER
February 23, 1968
KALLYANI AMMA MEENAKSHI AMMA Vs. NARAYANAN NAIR
September 25, 1968
KALU PARVATHI Vs. G. KRISHNAN NAIR, NEDUMANGAD
December 19, 1968
KANAKKU KARTHIAYANI PILLAI Vs. NEELACANTA PILLAI RAMAN PILLAI AND ANOTHER
August 18, 1968
KANAKKU KARTHIAYANI PILLAI NARAYANI PILLAI Vs. NEELACANTA PILLAI RAMAN PILLAI
August 20, 1968
KANIYANKANDIYIL KUNHIRAMAN NAMBIAR Vs. PAIRU KURUP OF MANNUKANDIYIL TARWAD
August 6, 1968
KANNAN KUNHI K S Vs. COMMISSIONER OF INCOME TAX
September 18, 1968
KARTHYAYANI Vs. RAMAN
April 5, 1968
KASSIM KUNJU POOKUNJU Vs. RAMAKRISHNA PILLAI
December 2, 1968
KATHAYEE COTTON MILLS PRIVATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 16, 1968
KATHRINGA Vs. LONAPPAN
November 19, 1968
KATTIL RAMAN KUNHIS SONS CHATU Vs. VADAKKE PODUVATH DEVAKI AMMAS DAUGHTER JANAKI AMMA
February 7, 1968
KELAN Vs. GOVINDAN
October 18, 1968
KELU GURUKKAL Vs. MEENAKSHI AMMA
September 26, 1968
KESAVA KURUP RAGHAVA KURUP Vs. THOMAS IDICULA
February 1, 1968
KESAVA PILLAI NARAYANA PILLAI Vs. PANKI AMMA LAKSHMI AMMA
May 23, 1968
KESAVAN Vs. RAMANATHAN
May 25, 1968
KINANTHI SUSEELA Vs. NAMBIATHAN BHATTATHIRIPAD
August 30, 1968
KOCHUVELU Vs. VARKEY
February 9, 1968
KOLATHUNGAL KUNHIRAMAN Vs. APPA KUNHI
January 23, 1968
KSRTC Vs. STATE TRANSPORT AUTHORITY, TRIVANDRUM
October 28, 1968
KUMARA PILLAI Vs. VELAPPAN PILLAI
July 18, 1968
KUMARAKOM CENTRAL INDUSTRIAL CO OPERATIVE SOCIETY Vs. DISTRICT COLLECTOR KOTTAYAM
December 9, 1968
KUMARAN Vs. CHERIYAMBADAN AYIDRU
January 24, 1968
KUNHALI BEAKY Vs. SATHANIKA NARAYANAN
August 30, 1968
KUNHAPPAN Vs. STATE OF KERALA
July 11, 1968
KUNHI ABDULLA Vs. GOVINDAN NAIR
June 20, 1968
KUNHIKUTTAN UNNI Vs. SATHYANATHAN UNNI
September 9, 1968
KUNHIKUTTY Vs. MOIDEENKUTTY
February 29, 1968
KUNHIRAMAN Vs. APPA KUNHI
January 13, 1968
KUNJAMMA OOMMAN Vs. ALEXANDER MARIAMMA AND ANOTHER
November 28, 1968
KUNJAN Vs. AJAYAN
April 2, 1968
KUNJU MOHAMMED KUNJU Vs. KUNJU AUWA UMMAL
August 9, 1968
KUNNUMMAL RAGHAVAN Vs. M NARAYANA MENON
August 26, 1968
KURIAKOSE C J Vs. STATE OF KERALA
May 31, 1968
KURIAKOSE P P AND VARGHESE P P Vs. COMMISSIONER OF INCOME TAX
August 20, 1968
KURIAN CHACKO Vs. VARKEY OUSEPH
September 25, 1968
KURIEN Vs. RAGHAVAN
April 5, 1968
KURUPPATH UMMERS SON ARAKKAL KURUPPATH HAMEED HAJI Vs. KEEZHEPADATH RAMANDIS SON APPUKUTTI
July 24, 1968
KURUVILLA Vs. ACCOMMODATION CONTROLLER AND THASILDAR
January 29, 1968
KURUVILLA Vs. THE ACCOMMODATION CONTROLLER AND THASILDAR & OTHERS
November 29, 1968
KURUVILLA CHANDY Vs. HASSAN BAVA RAWTHER
December 10, 1968
KUTTAPPAN NAIR K Vs. COMMISSIONER OF WEALTH TAX
October 29, 1968
L JOSE KANNAMPILLY Vs. CONTROLLER OF ESTATE DUTY KERALA ERNAKULAM
October 4, 1968
LAWRENCE P T Vs. KERALA STATE ROAD TRANSPORT CORPORATION
March 22, 1968
LEKSHMI STARCH FACTORY LTD Vs. MUHAMMED ISMAIL
August 2, 1968
LEKSHMIKUTTY AMMA Vs. BATHU KUDIMI MATHU
August 14, 1968
M A THOMAS Vs. P J ABRAHAM
June 11, 1968
M C CHACKO Vs. VALA SAMUDAYCDHARANI CO OPERATIVE SOCIETY
August 1, 1968
M C PALLY Vs. B KAMBIL
March 6, 1968
M C VARGHESE Vs. P J PONNAN
November 13, 1968
M. RAMAKRISHNA MENON Vs. STATE OF KERALA
November 7, 1968
M/S THE NATIONAL NUT COMPANY CASHEW EXPORTER Vs. M/S. HARIDAS DAMODAR ANANDJI FILHOS LTD. AND ANOTHER
August 14, 1968
M/S. APPUKUTTY AND OTHERS Vs. THE STATE OF KERALA
January 5, 1968
MADHAVAN PILLAI PARAMESWARAN PILLAI Vs. NANI SAROJANI
May 20, 1968
MADHAVI Vs. KANARAN
March 5, 1968
MADHAVI ALIAS AMMU Vs. HIS HIGHNESS SREE RAMA VARMA
April 3, 1968
MALABAR DISTRICT CO OPERATIVE MOTOR TRANSPORT SOCIETY Vs. ABOO HAJI
March 29, 1968
MALABAR TILE WORKS Vs. INDUSTRIAL TRIBUNAL
July 8, 1968
MALANKARA RUBBER AND PRODUCE CO LTD Vs. INSPECTING ASSISTANT COMMR
February 7, 1968
MANAGER S M S N H S VAIKOM Vs. STATE OF KERALA
July 5, 1968
MANOLI PATHAYI Vs. MOIDEEN
August 21, 1968
MANOMANI S Vs. LABOUR COURT
October 15, 1968
MANUAL Vs. REVENUE INSPECTOR
June 7, 1968
MARAKKARA EDUCATIONAL AND DEVELOPMENT SOCIETY Vs. STATE OF KERALA
November 29, 1968
MARIYAKUTTY UMMA Vs. MOOSAKUTTY HAJI
October 10, 1968
MATHAI Vs. ASSISTANT EDUCATIONAL OFFICER
April 3, 1968
MATHAI KOCHUMMAN Vs. CHACKO MATHEW
March 4, 1968
MATHER AND CO PRIVATE LIMITED Vs. INCOME TAX OFFICER
May 21, 1968
MEENAKSHI AMMA Vs. MADHAVAN NAIR
May 27, 1968
MERCANTILE STEAM NAVIGATION COMPANY Vs. THANULINGOM PILLAI
February 6, 1968
MERY METILDA Vs. KUNJIRAN KUNJU KATHIJA UMMAL
May 29, 1968
MOHAMMED Vs. HEALTH OFFICER CALICUT CORPORATION
January 15, 1968
MOHAMMED BAVA ABUBACKER Vs. SOUTH INDIAN BANK LTD
September 23, 1968
MOHAMMED ISMAIL RAWTHER Vs. STO ADOOR
June 7, 1968
MOHAMMED KUTTI K M Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 13, 1968
MOHANAN Vs. FOOD INSPECTOR ERNAKULAM MUNICIPALITY
January 8, 1968
MOIDU Vs. LEKSHMI AMMA
August 2, 1968
MUDATHAMOOLE SANKAPPA RAI Vs. STATE OF KERALA
March 8, 1968
MUHAMMAD KANI ROWTHER Vs. ABDUL RAHIMAN ROWTHER
March 8, 1968
MUTHUKUMARAN Vs. STATE OF KERALA
January 3, 1968
MYTHEEN KUNJU ABDUL HAMEED Vs. STATE BANK OF TRAVANCORE
December 6, 1968
MYTHEEN PACHA ROWTHER MASOODU SAHIB Vs. MADHAVAN PILLAI KUNJU PILLAI
June 13, 1968
N BHASKARAN PILLAI Vs. K G VARGHESE
June 12, 1968
N. VITTAL PRABHU Vs. STATE OF KERALA
December 13, 1968
NAIR SERVICE SOCIETY Vs. STATE OF KERALA
October 8, 1968
NANIKUTTY AMMA Vs. KUNHIRAMAN ADIYODI
May 24, 1968
NARAYANA PANICKER Vs. DAVEED SAIT
March 8, 1968
NARAYANA PANICKER Vs. DISTRICT SUPPLY OFFICER PALGHAT
February 8, 1968
NARAYANA PILLAI Vs. LAKSHMI AMMA
August 30, 1968
NARAYANAN NAMBOODIRI Vs. AYYAPPAN PILLAI
March 19, 1968
NARAYANI Vs. GOVINDAN
May 21, 1968
NARAYANI AMMA Vs. BHASKARAN PILLAI
May 23, 1968
NEELACANTA PANICKER Vs. GOVINDA PILLAI
August 9, 1968
NEELAKANTAN GANGADHARAN Vs. KARTHIYANI PILLAI PARVATHI PILLAI
July 8, 1968
P E ELIAS EXECUTIVE OFFICER KUMILY PANCHAYAT Vs. K V ABRAHAM
February 22, 1968
P K RATNAVELU Vs. S MURUKESAN PILLAI
January 11, 1968
P M KURIEN Vs. P S RAGHAVAN
September 27, 1968
P M THANKAPPAN Vs. MUHAMMED KUTTY
October 4, 1968
P MUTHUKRISHNAN Vs. SECRETARY MODERN WOODCRAFTS EMPLOYEES UNION
August 26, 1968
P N SEKHARA MENON Vs. ISMAIL SAIT UMMAR SAIT
July 19, 1968
P P KURIAKOSE; P P VARGHESE Vs. CIT
August 26, 1968
P V GOVINDAN NAIR Vs. STATE OF KERALA
November 27, 1968
P VASUDEVAN Vs. M PAPPU
November 1, 1968
PAKRUTHEEN VAVA RAWTHER ABDUL HAMEED RAWTHER Vs. RAMAN PILLAI RAMAKRISHNA PILLAI AND OTHERS
September 25, 1968
PALU C T AND SONS Vs. COMMISSIONER OF INCOME TAX
October 22, 1968
PARAMESWARA MOOTHAR Vs. BALAMEENAKSHI
July 2, 1968
PAREED PILLAI Vs. STATE
August 20, 1968
PARU LAKSHMI Vs. KOMA BHARATHI
February 7, 1968
PATHROSE Vs. KUTTAN ALIAS SANKARAN NAIR
July 5, 1968
PAUL Vs. CHEERAN NARAYANAN
March 8, 1968
PEERMADE TEA COMPANY LTD Vs. STATE OF KERALA
December 19, 1968
PERCY GERALD PAPPALY SUBJECT INDEX LIFE INTEREST COMPARATIVE CITATION 1968 KLT 449 Vs. GEORGE PAPPALY
February 9, 1968
PERUMAL GOUNDAN R Vs. DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY AND
December 4, 1968
PHILIPOSE Vs. STATE OF KERALA
July 12, 1968
PHILIPOSE THOMAS Vs. VELAYUDHAN PILLAI GOPALA PILLAI
January 25, 1968
PLANTATION CORPORATION OF KERALA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
August 1, 1968
POKKOYA THANGAL Vs. THE ADDITIONAL DISTRICT MAGISTRATE AND ORS.
May 1, 1968
POKKOYA THANGAL Vs. ADDITIONAL DISTRICT MAGISTRATE
March 1, 1968
PONNAMMA PILLAI INDIRA PILLAI Vs. PADMANABHAN CHANNAR KESAVAN CHANNAR KESAVABHAVANAM
July 1, 1968
POPULAR BANK LTD Vs. STATE
October 29, 1968
PRATHAPACHAHDRA VARMA Vs. STATE OF KERALA
February 15, 1968
R E DSOUZA Vs. KRISHNAN NAIR
February 21, 1968
R K V MOTORS AND TIMBERS LTD Vs. RTA TRIVANDRUM
January 9, 1968
R K V MOTORS AND TIMBERS P LTD Vs. STATE OF KERALA
November 6, 1968
R RAMAN UNNITHAN Vs. STATE OF KERALA
July 26, 1968
R VALSALA AMMA Vs. COMMISSIONER OF GIFT-TAX KERALA
October 4, 1968
RADHAKRISHNA CHETTIAR Vs. STO SPECIAL CIRCLE
August 13, 1968
RAGHAVAN Vs. TALUK SUPPLY OFFICER
July 3, 1968
RAGHAVAN INDIRA Vs. KESAVAN GOPINATHAN
February 21, 1968
RAJA OIL MILLS CHOVVA CANNANORE Vs. UNION OF INDIA
May 23, 1968
RAJAMMAL Vs. UNION TILE WORKS P LTD
June 17, 1968
RAJAPPAN Vs. VEERARAGHAVA IYER
August 23, 1968
RAMAGOPALAN Vs. SANKARAN
March 19, 1968
RAMAN Vs. MOOSA
April 5, 1968
RAMAN NAIR P N Vs. STATE OF KERALA
February 6, 1968
RAMASWAMY GOUNDAR Vs. STATE OF KERALA
May 27, 1968
RAMASWAMY IYER M N Vs. COMMISSIONER OF INCOME TAX
August 1, 1968
RAO U S R SHORE OFFICER NEW INDIA FISHERIES LTD Vs. VLJAYA KUMAR N
December 6, 1968
RAPPEL AUGUSTHI Vs. GOPALAN RAMAKRISHNA PANICKER
November 12, 1968
REV FR M PROOST Vs. STATE OF BIHAR
September 13, 1968
ROHINI AMMA Vs. ASST. EDUCATIONAL OFFICER
October 3, 1968
S A RAMARAJ Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
August 16, 1968
S GOPALAN NAIR Vs. STATE OF KERALA
December 16, 1968
S NARAYANAN Vs. KANNAMMA BHARGAVI
June 26, 1968
SANKAPPA RAIV Vs. STATE OF KERALA
March 8, 1968
SANKARAN Vs. KUNJUKRISHNAN
March 18, 1968
SANKARANARAYANAN C Vs. STATE OF KERALA
July 22, 1968
SANKARANARAYANAN NAIR Vs. APPUKUTTAN
December 18, 1968
SANKUNNY SANTHA KUMAR Vs. LEKSHMY AMMA BHARGAVI AMMA
February 28, 1968
SARADA OTHERS Vs. M K KUMARAN
August 23, 1968
SAROJINI Vs. SANTHA TRADING CO
March 22, 1968
SATHYABHAMA Vs. STATE OF KERALA
March 20, 1968
SBT Vs. GOPALAKRISHNA PANICKER
September 17, 1968
SEBASTIAN JOSEPH Vs. NEW GOTHURUTHI EDUCATIONAL AND INDUSTRIAL CO
March 5, 1968
SIVARAMAN NAIR Vs. GOPALA MENON
August 30, 1968
SOOPPI Vs. MOOSA
May 20, 1968
SOUTH INDIA CORPORATION AGENCIES PRIVATE Vs. STATE TRADING CORPORATION OF INDIA LTD
December 20, 1968
SREEDHARA KURUP Vs. MICKEL
July 19, 1968
SREEDHARAN NAIR Vs. SANKU SREEDHARAN
August 9, 1968
SRINIVASAN K Vs. COMMISSIONER OF INCOME TAX
September 19, 1968
STANLEY MENDEX Vs. GLOVANOLA BINNY LTD
April 3, 1968
STATE Vs. GOPALA PILLAI SADASIVAN PILLAI
July 16, 1968
STATE OF KERALA Vs. C K ASSAINAR
July 2, 1968
STATE OF KERALA Vs. MARIAMMA RAICHEL
July 5, 1968
STATE OF KERALA Vs. KUNDUMKARA GOVINDAN
April 5, 1968
STATE OF KERALA Vs. ANNAM
April 1, 1968
STATE OF KERALA Vs. PATEL V M
March 22, 1968
STATE OF KERALA Vs. SANKARAN NAIR
February 23, 1968
STATE OF KERALA Vs. VARGHESE
January 5, 1968
STATE OF KERALA Vs. RAMESH PRABHU
January 30, 1968
STATE OF KERALA Vs. NEW DHOLARU STEAMSHIPS LTD
September 11, 1968
STATE OF KERALA Vs. SYED MOHAMMED RAWTHER
August 30, 1968
STATE OF KERALA Vs. POTHEN JOSEPH AND SONS
August 29, 1968
STATE OF KERALA Vs. ABDULLAKUTTY
November 8, 1968
STATE OF KERALA Vs. HARIDAS V
November 14, 1968
STATE OF KERALA Vs. MARIAMMA ABRAHAM
September 27, 1968
STATE OF KERALA Vs. KESAVAN VADHYAN NAMBOODIRI
November 6, 1968
STATE OF KERALA P KOMU AND MAMMOOTTY Vs. EXECUTIVE OFFICER NEDIYIRUPPU PANCHAYAT
April 5, 1968
STELLA PEREIRA BLAIZUE PEREIRA Vs. ADIMA ABDUL LATHEEF
November 1, 1968
STO SPECIAL CIRCLE ERNAKULAM Vs. D C JOHAR AND SONS P LTD
December 20, 1968
STO SPECIAL CIRCLE ERNAKULAM Vs. PHIPSON AND COMPANY LIMITED ERNAKULAM
December 20, 1968
STO, 2ND CIRCLE, ERNAKULAM Vs. C. S. MENON
July 1, 1968
SUBBAYYAN MUTHUKOMARAN Vs. STATE OF KERALA
January 3, 1968
SUBRAMANIAM C L Vs. COLLECTOR OF CUSTOMS
September 13, 1968
SULTAN PILLAI MEERAN PILLAI Vs. MADHAVAN PILLAI DAMODARAN PILLAI
February 2, 1968
SUNDARAM K C Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
July 26, 1968
SUNDARESWARAN N Vs. COMMISSIONER OF INCOME TAX
September 9, 1968
T J KURIAN Vs. STATE OF KERALA
March 27, 1968
T K SREEDHARAN Vs. P S JOB
March 22, 1968
T NARAYANAN NAMBIAR Vs. M SANKARAN NAMBOODIRIPAD
February 9, 1968
THADIKULANGARA PYLEES SON PATHROSE Vs. AYYAZHIVEETTIL LAKSHMI AMMAS SON KUTTAN
July 5, 1968
THANKA Vs. BALARAMA IYER
October 16, 1968
THANUVAN APPUKUTTAN Vs. P N GOPALA PILLAI
August 2, 1968
THE DEPUTY COMMISSIONER OF AGRL. INCOME TAX AND SALES TAX Vs. MAMMOOTTY
October 22, 1968
THE KERALA STATE ELECTRICITY BOARD WORK ESTABLISHMENT EMPLOYEES UNION Vs. SRI MERCHANT
October 9, 1968
THE OFFICIAL LIQUIDATOR Vs. K. RAMAKRISHNA PILLAI
November 19, 1968
THE POPULAR BANK LTD. (IN LIQUIDATION) Vs. NAGENDRA PRABHU
October 29, 1968
THOPPIL SANKARANARAYANA PANICKER Vs. ACHUTHANKUTTY NAIR
July 8, 1968
THRESSIA C NIDHIYIRI JOINT PROPRIETOR NIDHIYIRI Vs. KURIAN A P PRESIDENT EZHATTUMUGHAM RUBBER
October 24, 1968
TRACO CABLE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 17, 1968
TRAVANCORE SUGARS AND CHEMICALS LTD Vs. M K VASUDEVAN PILLAI
November 12, 1968
TRAVANCORE TEA ESTATES CO LTD Vs. EXECUTIVE OFFICER ELAPPARA PANCHAYAT
July 12, 1968
TRINITY PHARMACEUTICALS INDIA PVT Vs. SECRETARY BOARD OF REVENUE EXCISE TRIVANDRUM
January 9, 1968
UDAYASI METRO CYCLE IMPORTING CO Vs. STATE OF KERALA
November 1, 1968
UMMER KUTTY Vs. STATE OF KERALA
October 8, 1968
UMMINI VASAVAN Vs. VAIRAVAN SARASWATHY
December 10, 1968
UNITED MERCANTILE CO P Vs. COMMISSIONER OF INCOME TAX KERALA
July 25, 1968
UNITED MERCANTILE CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 25, 1968
UNITED MERCANTILE CO.(P.) LTD. Vs. COMMISSIONER OF INCOME TAX, KERALA
March 25, 1968
USHA SALES PRIVATE LTD Vs. STATE OF KERALA
August 2, 1968
V KUNHIKANNAN Vs. AGRL INCOME-TAX OFFICER
July 4, 1968
V MADHAVAN NAIR Vs. M P GOPALA PANICKER
June 3, 1968
V MOHAMMED ISMAIL ROWTHER Vs. SALES TAX OFFICER ADOOR
June 7, 1968
V PUNNEN THOMAS Vs. STATE OF KERALA
April 1, 1968
V SUBASH CHANDRA DAS Vs. INSPECTOR OF POST OFFICES TRIVANDRUM NORTH SUB DIVISION
July 23, 1968
V VASU Vs. STATE OF KERALA
July 19, 1968
V VENUGOPALA VARMA RAJAH KOLLENGODE PALGHAT Vs. CONTROLLER OF ESTATE DUTY KERALA ERNAKULAM
October 17, 1968
V. K. GEORGE Vs. UNION OF INDIA AND ANOTHER
December 20, 1968
V. KUNHIKANNAN Vs. AGRL. INCOME TAX OFFICER, BADAGARA, AND OTHERS
March 4, 1968
VALIA VEETTIL KOMAPPAN Vs. ELAMAKANDY KINNATTUMKARA KARTHIYAYINI
July 5, 1968
VALSALA AMMA R Vs. COMMISSIONER OF GIFT TAX
October 4, 1968
VAREED Vs. MARY
May 20, 1968
VAREED S/O KUNNAN OUSEPH Vs. MARY DAUGHTER OF ADATTUKARAN PERINCHU
May 29, 1968
VARGHESE B F NO 1 Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 13, 1968
VARGHESE B F NO 2 Vs. STATE OF KERALA
September 13, 1968
VAZHAKKAL RUBBERS, KOTTAYAM Vs. STO, KOTTAYAM
July 8, 1968
VELAYUDHAN Vs. KESAVAN NAIR
September 27, 1968
VELLIYOTTUMMEL SOOPPI Vs. NADUKANDY MOOSSA
May 20, 1968
VELU RAGHAVAN Vs. MATHAI BABU
October 16, 1968
VENKITESWARAN Vs. STATE OF KERALA
January 22, 1968
VENUGOPALA VARMA RAJAH V Vs. CONTROLLER OF ESTATE DUTY
October 17, 1968
VISHNU NAMBOOTHIRI Vs. SANKARA PILLAI
August 9, 1968
VISHNUDATTA ANTHARJANAM A K T K M Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
August 21, 1968
WHITE JEWS SYNAGOGUE, MATTANCHERRY Vs. STATE OF KERALA
October 22, 1968
WORKMEN OF HARRISON AND CROSFIELD LTD Vs. HARRISONS AND CROSFIELD LTD
July 3, 1968