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Case Index
Title
Date
ABDUR RAHIM AHMED Vs. STATE OF MYSORE
January 12, 1968
ALI SAHEB Vs. HAJRA BEGAUM
February 9, 1968
AMIR BI Vs. COMMITTEE OF MANAGEMENT OF NILASANDRA MOSQUE BANGALORE
August 12, 1968
ANGADI AND SONS R B Vs. COMMISSIONER OF INCOME TAX
October 17, 1968
APPASAHEB ANNAPPA SIRGUPPI Vs. TOWN MUNICIPAL COUNCIL RAMDURG
November 21, 1968
B C SAMATHANMATH Vs. COMMERCIAL TAX OFFICER I CIRCLE HUBLI
December 13, 1968
B MALLIKARJUNIAH Vs. STATE OF MYSORE
August 20, 1968
B T NARAYANA SHENOY Vs. STATE OF MYSORE
November 26, 1968
BALDWIN BOYS HIGH SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTION
December 4, 1968
BANK OF MAHARASHTRA LTD Vs. OFFICIAL LIQUIDATOR MYSORE HIGH COURT
August 30, 1968
BASAPPA TIPPANNA DURGANNAVAR Vs. BHIMAPPA RAMAPPA DURGANNAVAR
August 30, 1968
BASWANTARAYA SHANTAPPA BIRADAR Vs. GURAPPA MALLAPPA GUNDAGI
March 22, 1968
BEDI AND CO PRIVATE LIMITED Vs. INCOME TAX OFFICER
November 7, 1968
BHAGWANTHA RAO GOVINDA RAO Vs. STATE OF MYSORE
November 18, 1968
BHARAT ELECTRONIC EMPLOYEES UNION Vs. STATE OF MYSORE
October 8, 1968
BHARATI TRADING AND INDUSTRIAL CO BHARATHI COFFEE CURING WORKS Vs. COFFEE BOARD BANGALORE
September 12, 1968
BHIMAPPA TIMMAPPA KIVIDI Vs. GIREPPA LAXMAPPA KIVADI
September 2, 1968
BISSE GOWDA Vs. STATE OF MYSORE
August 2, 1968
BORAMMA Vs. DHARMAPPA
February 8, 1968
BORE GOWDA Vs. B NAGARAJU
February 28, 1968
C S NARAYANA RAO Vs. CITY IMPROVEMENT TRUST BOARD BANGALORE
November 19, 1968
CANARA WORKSHOPS LTD Vs. STATE OF MYSORE
November 21, 1968
CHHOTALAL MORARJI DHAMI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 21, 1968
CHIEF OFFICER TOWN MUNICIPAL COUNCIL NIPPANI Vs. RAMACHANDRA DATTATRAYA PATIL
April 5, 1968
CHINNAYA CHETTIAR Vs. STATE OF MYSORE
July 23, 1968
COMMISSIONER OF INCOME TAX Vs. LIQUIDATORS HUBLI ELECTRICITY COMPANY LIMITED
October 23, 1968
COMMISSIONER OF INCOME TAX Vs. PATEL K R
November 12, 1968
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. A UMANATH RAO
June 24, 1968
D ARASAPPA Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE BANGALORE
June 27, 1968
D CAWASJI AND CO Vs. STATE OF MYSORE
May 2, 1968
D V SHINDAGI Vs. SARASWATIBAI
July 30, 1968
DEVARAJ URS Vs. GENERAL MANAGER MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE
October 16, 1968
DEVRAJ URS Vs. MYSORE STATE ROAD TRANSPORT CORPORATION
October 16, 1968
FERNANDES R Vs. STATE OF MYSORE
September 4, 1968
GAMBLI Vs. K RAMAKRISHNAPPA
June 12, 1968
GOKAK MILLS LTD Vs. STATE OF MYSORE
September 9, 1968
GOKAK MILLS LTD , Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL IN MYSORE, BANGALORE-2
November 22, 1968
GOVERNMENT OF INDIA Vs. JEEVARAJ ALVA
July 26, 1968
GURAPPA GUGAL Vs. STATE OF MYSORE
June 11, 1968
GURUNATH RAO Vs. VENU BAI
July 22, 1968
H C NARAYANAPPA Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
September 17, 1968
H D KOLKAR Vs. STATE OF MYSORE
April 16, 1968
HARAKCHAND RUGCHAND Vs. STATE OF MYSORE
June 28, 1968
HINDUSTAN AIRCRAFT LTD Vs. SAMBANDHAM G
August 7, 1968
HONORARY SECRETARY KANIYARA SEVA SAMAJ Vs. STATE OF MYSORE
December 10, 1968
In Re: H.B. Shamasundariah Vs.
February 23, 1968
In Re: Rudalph Gregory Vs.
July 18, 1968
INDIAN SUGARS AND REFINERIES LTD Vs. STATE OF MYSORERESENTED
April 16, 1968
JAGADGURU SACHIDANANDA SHANKARABHARATHI SWAMI OF SRI KUDLI SRINGERI MUTT Vs. STATE OF MYSORE
April 3, 1968
JINARAJA HEGDE Vs. KUSUMU
February 29, 1968
K M MUNISWAMAPPA Vs. STATE OF MYSORE
July 29, 1968
K S ACHUTHAN Vs. STATE OF MYSORERESENTED
August 19, 1968
K V SUBBAIAH Vs. STATE OF MYSORE
August 6, 1968
KANMANI FILMS Vs. G K KUTTY
September 27, 1968
KRISHNA MADIWALA N Vs. INSPECTOR OF POST OFFICES MANGALORE SOUTH SUB DIVISION
August 2, 1968
KRISHNAMURTHI R Vs. DIRECTOR OF PUBLIC INSTRUCTION MYSORE
June 19, 1968
KULKARNI V H Vs. DIVISIONAL SUPERINTENDENT SOUTHERN RAILWAY
November 22, 1968
L B BELAMKAR Vs. COMMISSIONER OF INCOME TAX
October 16, 1968
LAKSHMI BAGS MANUFACTURING CO Vs. STATE OF MYSORE
October 25, 1968
LAXMI Vs. PARAMESHWARI HENGSU
August 13, 1968
M A SHARADA BAI Vs. STATE OF MYSORE
April 4, 1968
M AKBAR SAHEB Vs. PRESIDING OFFICER THE MYSORE STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE AND
June 18, 1968
M G BROS Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE BANGALORE
July 2, 1968
M GURUMURTHAPPA Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
August 21, 1968
M MUDDEGOWDA Vs. STATE OF MYSORE
October 16, 1968
M R REVANNA Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
November 12, 1968
M RAMACHANDRA RAO Vs. M S KOWSALYA
April 10, 1968
M S SADANANDA Vs. STATE OF MYSORE
October 7, 1968
M SOMESWARA Vs. LEELAVATHI
February 15, 1968
MAHADEVAYYA G S Vs. STATE OF MYSORE
April 15, 1968
MALLICK HASHIM AND CO Vs. COMMERCIAL TAX OFFICER BIJAPUR
September 18, 1968
MALLIHAL VILLAGE PANCHAYAT Vs. STATE OF MYSORE
November 12, 1968
MALNAD ARECANUT SYNDICATE PVT LTD Vs. COMMERCIAL TAX OFFICER SHIMOGA DISTRICT SHIMOGA
September 11, 1968
MANAGEMENT OF NATIONAL NEWSPAPERS TAINADU Vs. K JAYATHIRTHA RAO
September 30, 1968
MANJUNATHA TYPE RETREADING WORKS Vs. STATE OF MYSORE
November 14, 1968
MANORAMA Vs. JAYABORE GOWDA
June 20, 1968
MARIDEV M M MARIYAPPA Vs. STATE OF MYSORE
February 23, 1968
MEREY SOANS Vs. STATE OF MYSORE
December 5, 1968
MUNDEVADI V R Vs. STATE OF MYSORE
July 31, 1968
MUTHYALA REDDY Vs. STATE OF MYSORERESENTED
April 18, 1968
MYSORE SPUN SILK MILLS LTD Vs. IN RE
January 23, 1968
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. KHAJA MOHIDEEN
March 26, 1968
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. KHAJA MOHIDDIN
March 26, 1968
NANJAYYA HEGDE Vs. MAHABALA SHETTY
February 8, 1968
NANJUNDAPPA R N Vs. THIMMAYYA T
September 12, 1968
NARASAPPA Vs. STATE OF MYSORE
November 15, 1968
NARASIMHA REDDY B Vs. COMMISSIONER OF INCOME TAX
October 17, 1968
NARAYANA BALTHILAYA Vs. VENKATESHA BALTHILAYA
January 12, 1968
NARAYANA RAO A K Vs. GENERAL MANAGER SOUTHERN RAILWAY
November 28, 1968
NATIONAL NEWSPAPERS TAINADU Vs. JAYATHIRTHA RAO K
September 30, 1968
NIPPANI ELECTRICITY COMPANY PRIVATE LTD Vs. BHIMARAO LAXMAN PATIL
July 5, 1968
PANDAVAPURA SAHAKARA SAKKARE KARKHANA LTD Vs. STATE OF MYSORE
July 8, 1968
PANDHARINATH GYANOBA RAO Vs. MANIKRAO SHAMRAO
July 17, 1968
PATEL MUNISWAMY GOWDA Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
December 4, 1968
PILLAYYA NAGAMANGALA VENKATAPPA Vs. STATE OF MYSORERESENTED
November 18, 1968
PRABHU C D Vs. DEPUTY COMMISSIONER MANGALORE
November 29, 1968
R KANNAIAH Vs. BANGALORE WOOLLEN COTTON AND SILK MILLS LTD
August 14, 1968
R N NANJUNDAPPA Vs. T THIMMIAH
September 12, 1968
R T HULAKAL Vs. COMMERCIAL TAX OFFICER SIRSI
September 18, 1968
RAJARAM GANGARAM ATHALE Vs. STATE OF MYSORE
July 25, 1968
RAMACHANDRA Vs. ANASUYABAI
February 29, 1968
RAMAGOUDA Vs. GONHAL BASANGOUDA BASAVARAJAPPA RAJENDRA GUNJ RAICHUR
February 20, 1968
RAMAPPA PARAPPA KHOT Vs. GOURWWA
February 18, 1968
RANGA VILAS MOTOR TRANSPORT KRISHNAGIRI Vs. STATE OF MYSORE
March 15, 1968
RANGAPPA K Vs. STATE OF MYSORE
November 11, 1968
RAVI VEGETABLE AND OIL INDUSTRIES Vs. REGULATED MARKET COMMITTEE DAVANGERE
December 6, 1968
RIKHABCHAND Vs. R V SUBRAMANYAM
December 16, 1968
S ADAPPA Vs. TRANSPORT COMMISSIONER IN MYSORE
September 21, 1968
S M RAMAKRISHNA RAO Vs. BANGALORE RACE CLUB LTD
January 4, 1968
S T VENKATAIAH THIMMAIAH Vs. STATE OF MYSORE
July 26, 1968
SHAIK HASSAN Vs. CONTROLLER OF ESTATE DUTY ASST
September 12, 1968
SHANTABAI BASWANTH RAO Vs. MANIK RAO PANDURANGA RAO
August 19, 1968
SHIDDAPPA H S Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
November 8, 1968
SHIVADAS SUBRAO AND CO Vs. V D DIVEKAR
June 5, 1968
SPECIAL LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD BANGALORE Vs. CHIKKABORANNA
February 20, 1968
SREE YELLAMMA COTTON WOOLLEN AND SILK MILLS CO LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT BUILDINGS
August 30, 1968
SREEKANTAYYA L Vs. PUTTASWAMI M
April 5, 1968
SRINIVASA RAO Vs. BABURAO
May 31, 1968
STATE OF MYSORE Vs. ABDUL HAMEED KHAN
April 5, 1968
STATE OF MYSORE Vs. COMMISSIONER BELLARY CITY MUNICIPALITY
March 7, 1968
STATE OF MYSORE Vs. K A CHADDA
August 28, 1968
STATE OF MYSORE Vs. A BATEHUMIAH SAHEB AND CO
August 29, 1968
STATE OF MYSORE Vs. S R BHIDE
September 10, 1968
STATE OF MYSORE Vs. S S UMANDI
December 3, 1968
STATE OF MYSORE Vs. F LOUIS
February 14, 1968
STATE OF MYSORE Vs. F D MALLADAD AND BROS
November 14, 1968
SUBBAMMA Vs. V KANNAPPACHARI
July 12, 1968
SUBRAMANYA K G Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
November 14, 1968
SYED ISMAIL QADRI Vs. SYED ABDUL NABI
June 24, 1968
T NANJAPPA AND SONS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES MYSORE DIVISION MYSORE
May 31, 1968
T NARAYANASWAMY Vs. REGIONAL TRANSPORT AUTHORITY
February 26, 1968
T S NAZIR KHAN ABDUL GAFFAR KHAN Vs. STATE OF MYSORE
November 14, 1968
TEJANASA TULJANSA BHANDAGE Vs. FIRST COMMERCIAL TAX OFFICER II CIRCLE GADAG
July 19, 1968
THYAVANIGE VILLAGE PANCHAYAT Vs. DIVISIONAL COMMISSIONER BANGALORE DIVISION
April 4, 1968
V PANCHAKSHARAPPA Vs. RETURNING OFFICER CUM TAHSILDAR
June 26, 1968
VASTHIMAL JORAJI BHURAL AND CO Vs. STATE OF MYSORE
September 9, 1968
VENKANNA P Vs. COMMISSIONER OF INCOME TAX
October 17, 1968
VIJAYA TRADERS Vs. COMMISSIONER OF INCOME TAX
November 29, 1968
WOOL INDUSTRY DEVELOPMENT CO-OPERATIVE ASSOCIATION LTD Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION BOMBAY
July 1, 1968
YOUSOOF MARAKAIR Vs. STATE OF MYSORE
August 23, 1968