Home
Case Index
Title
Date
A VISHWANATH RAO 2 RACHAPPA KARNI Vs. STATE OF MYSORE
February 16, 1968
A.R. SALAY MOHAMED SAIT Vs. JAFFER MOHAMED SAIT
March 25, 1968
ABDUL RAHIMAN KHAN Vs. SADA SHIV TRIPATHI
July 15, 1968
ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX INDORE REGION INDORE Vs. FIRM JAGMOHANDAS VIJAY KUMAR
August 14, 1968
AGRA ELECTRIC SUPPLY COMPANY LIMITED Vs. LABOUR COURT MEERUT
November 8, 1968
AGRICULTURAL IMPLEMENTS DEALERS SYNDICATE Vs. COMMISSIONER OF SALES TAX M P
August 14, 1968
AJAIB SINGH Vs. JOGINDER SINGH
April 30, 1968
AKHTAR ALAM Vs. STATE OF BIHAR
November 12, 1968
ALAMOHAN DAS Vs. STATE OF WEST BENGAL
October 26, 1968
AMALGAMATED ELECTRICITY CO BELGAUM LIMITED Vs. MUNICIPAL COMMITTEE AJMER
July 25, 1968
AMBALAL PURSHOTTAM Vs. AHMEDABAD MUNICIPAL CORPORATION OF THE CITY OF AHMEDABADIN ALL THE APPEALS
February 19, 1968
AMOLAK CHAND Vs. RAGHUVEER SINGH
February 22, 1968
AMRIT LAL AMBALAL PATEL Vs. HIMATHBHAI GOMANBHAI PATEL ANA ANOTHER
May 3, 1968
AMRIT LAL GOVERDHAN LALAN DEAD Vs. STATE BANK OF TRAVANCORE
April 11, 1968
ANAND SWARUP MISRA Vs. B N NIGAM
July 22, 1968
ANGLO AMERICAN DIRECT TEA TRADING CO LIMITED IN ALL APPEALS Vs. COMMISSIONER OF AGRICUTURAL INCOME TAX KERALA IN ALL APPEALS
January 10, 1968
ARBIND KUMAR SINGH Vs. NAND KISHORE PRASAD
February 26, 1968
ARJAN SINGH Vs. STATE OF PUNJAB
October 8, 1968
ASHIQ MIYAN Vs. STATE OF MADHYA PRADESH
May 1, 1968
ASSISTANT COLLECTOR OF CUSTOMS BOMBAY BEHRAMJI MERWANJI DAMANIA Vs. L R MELWANI :L R MELWANI
October 16, 1968
ASSISTANT CONTROLLER OF ESTATE DUTY HYDERABAD Vs. NAWAB SIR MIR OSMAN ALI KHAN BAHADUR H E H THE NIZAM OF HYDERABAD
August 23, 1968
ATAMDAS Vs. SURYA PRASAD
March 20, 1968
AYODHYA PRASAD VAJPAI Vs. STATE OF UTTAR PRADESH
March 13, 1968
B C MOHINDRA Vs. MUNICIPAL BOARD SAHARANPUR
November 20, 1968
B S VADERA G S CHAGGAR Vs. UNION OF INDIA
March 27, 1968
B SHANKAR RAO BADAMI Vs. STATE OF MYSORE
December 4, 1968
BABURAM PRAKASH CHANDRA MAHESHWARI Vs. ANTARIM ZILA PARISHAD NOW ZILA PARISHAD MUZAFFAMAGAR
August 2, 1968
BADRI PRASAD Vs. STATE OF MADHYA PRADESH
October 11, 1968
BAHADUR SINGH Vs. MUNI SUBRAT DASS
October 16, 1968
BAI RADHA Vs. STATE OF GUJARAT
November 20, 1968
BAIDYANATH PRASAD SRIVASTAVA Vs. STATE OF BIHAR
April 30, 1968
BALADIN BAM Vs. COMMISSIONER OF INCOME TAX U P
August 21, 1968
BALAMMAL Vs. STATE OF MADRAS
April 23, 1968
BALCHAND Vs. INCOME TAX OFFICER SAGAR
August 19, 1968
BANARAS STATE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX U P
August 13, 1968
BANK OF BIHAR LIMITED Vs. DAMODAR PRASAD
August 8, 1968
BASHIRA Vs. STATE OF UTTAR PRADESH
April 19, 1968
BEGUM SURIYA RASHID Vs. STATE OF MADHYA PRADESH
August 28, 1968
BENGAL CHEMICAL AND PHARMACEUTICAL WORKS LIMITED Vs. ITS WORKMEN
September 16, 1968
BHAGWAN DAS Vs. PARAS NATH
September 27, 1968
BHAILAL AND COMPANY Vs. WORKMEN
August 29, 1968
BHALCHANDRA Vs. STATE OF MAHARASHTRA
April 11, 1968
BHANUPRASAD HARIPRASAD DAVE Vs. STATE OF GUJARAT
April 19, 1968
BHARAT NIDHI LIMITED Vs. TAKHATMAL DEAD
August 7, 1968
BHUPENDRA SINGH Vs. STATE OF PUNJAB
March 5, 1968
BIBHUTI BHUSAN DAS GUPTA Vs. STATE OF WEST BENGAL
September 16, 1968
BIBI AISHA Vs. BIHAR SUBAI SUNNI MAJLIS AVAQAF
July 24, 1968
BIDYA DEB BARMA Vs. DISTRICT MAGISTRATE TRIPURA AGARTALA
August 6, 1968
BIRENDRA PRATAP SINGH Vs. GULWANT SINGH
January 31, 1968
BOARD OF DIRECTORS OF SOUTH ARCOT ELECTRICITY DISTRIBUTION CO LIMITED Vs. N K MOHAMMAD KHAN
November 25, 1968
BOOTHALINGA AGENCIES Vs. V T C PORIASWAMI NADAR
April 22, 1968
BULCHAND CHANDIRAM Vs. BANK OF INDIA LIMITED
April 19, 1968
BUNNA PRASAD Vs. STATE OF UTTAR PRADESH
April 24, 1968
BURN AND COMPANY LIMITED Vs. WORKMAN
February 8, 1968
C R NAGAPPA Vs. COMMISSIONER OF INCOME TAX MYSORE
September 4, 1968
CALTEX INDIA LIMITED Vs. BHAGWAN DEVI MARODIA
November 26, 1968
CENTRAL BANK OF INDIA Vs. PRAKASH CHAND JAIN
August 20, 1968
CHAIRMAN BROOKE BOND INDIA PRIVATE LIMITED Vs. CHANDRANATH CHOUDHARY
September 3, 1968
CHANDRA PRAKASH Vs. COMMISSIONER OF INCOME TAX U P
August 21, 1968
CHARITY COMMISSIONER BOMBAY Vs. ADMINISTRATOR OF THE SHRINGERI MATH AND ITS PROPERTIES
August 13, 1968
CHATURBHAI PANDE Vs. COLLECTOR RAIGARH
July 23, 1968
CHHATU RAM HORIL RAM PRIVATE LIMITED Vs. STATE OF BIHAR
January 31, 1968
CHIEF COMMISSIONER DELHI Vs. CHADHA MOTOR TRANSPORT CO PRIVATE LIMITED
March 4, 1968
CHIEF SETTLEMENT COMMISSIONER PUNJAB CHIEF SETTLEMENT COMMISSIONER PUNJAB UNION OF INDIA Vs. OM PARKASH:AJIT SINGH KALHA:PARTAP SINGH
April 5, 1968
CHOCKALINGA SETHURAYAR Vs. ARUMANAYAKAIN
August 28, 1968
COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS SHILLONG Vs. SANAWARMAL PUROHIT
December 16, 1968
COMMISSIONER OF INCOME TAX Vs. MADAN GOPAL RADHEY LAL
September 6, 1968
COMMISSIONER OF INCOME TAX BANGALORE Vs. UNION TILE EXPORTERS BANGALORE
September 10, 1968
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. GOVERDHAN LTD
January 9, 1968
COMMISSIONER OF INCOME TAX GUJARAT II Vs. B M KHARWAR
August 13, 1968
COMMISSIONER OF INCOME TAX KERALA Vs. PANGAL VITTAL NAYAK AND COMPANY PRIVATE LIMITED
August 22, 1968
COMMISSIONER OF INCOME TAX KERALA Vs. K B KALIKUTTY DEAD ANA ANOTHER
August 2, 1968
COMMISSIONER OF INCOME TAX MYSORE Vs. GURUNATH V DHAKAPPA
July 23, 1968
COMMISSIONER OF INCOME TAX U P Vs. DEVI PRASAD VISHWANATH PRASAD
August 1, 1968
COMMISSIONER OF INCOME TAX U P Vs. ABDUL HAI AZIM ULLAH
September 5, 1968
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. DURGA PRASAD MORE
August 22, 1968
COMMISSIONER OF SALES TAX INDORE Vs. MOHAMMAD HUSSAIN RAHIM BUX
August 28, 1968
COMMISSIONER OF SALES TAX M P INDORE Vs. ALLWYN COOPER
August 21, 1968
COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE Vs. MADHYA PRADESH ELECTRICITY BOARD JABALPUR
November 26, 1968
COMMISSIONER OF SALES TAX U P Vs. INDIAN HERBS RESEARCH AND SUPPLY CO
August 19, 1968
COMMISSIONER OF SALES TAX U P Vs. SUKH DEO
August 19, 1968
COMMISSIONER OF SALES TAX U P Vs. GANGA SUGAR CORPORATION LIMITED
September 10, 1968
COMMISSIONER OF SALES TAX U P Vs. D C DHIMANI LIMITED
August 13, 1968
COMMISSIONER OF WEALTH TAX MADRAS Vs. R A MUTHUKRISHNA AMMAL
September 6, 1968
COMMR OF INCOME TAX U P COMMR OF INCOME TAX U P Vs. JAGANNATH MAHADEO PRASAD:GAURI DUTT BHAGWAN DASS AND CO
August 2, 1968
CRICKET CLUB OF INDIA LIMITED Vs. BOMBAY LABOUR UNION
August 7, 1968
DAFFADAR BHAGAT SINGH AND SONS Vs. INCOME TAX OFFICER A WARD FEROZEPURE
August 22, 1968
DALPAT SINGH Vs. STATE OF RAJASTHAN
February 13, 1968
DATTATRAYA Vs. SHAIKH MAHABOOB SHAIKH ALI
October 24, 1968
DEBABRATA BANDOPADHYAY Vs. STATE OF WEST BENGAL
July 2, 1968
DECCAN MERCHANTS CO OPERATIVE BANK LIMITED Vs. DALICHAND JUGRAJ JAIN
August 29, 1968
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. WORKMAN
September 27, 1968
DELHI MOTOR CO Vs. U A BASRURKAR DEAD
January 8, 1968
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX QUILON Vs. MIDLAND RUBBER AND PRODUCE COMPANY LIMITED
August 14, 1968
DEVENDRA M SURTI Vs. STATE OF GUJARAT
May 2, 1968
DEWAJI Vs. GANPATLAL
August 6, 1968
DHANI DEVI Vs. SANT BIHARI SHARMA
October 18, 1968
DHANKI MAHAJAN Vs. RANA CHANDUBHA VAKHATSING DEAD
April 11, 1968
DHULABHAI Vs. STATE OF MADHYA PRADESH
April 5, 1968
DURGA PRASHAD Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
November 22, 1968
E J MATHEW Vs. STATE OF KERALA
August 28, 1968
ESTATE OF THE LATE A M K M KARUPPAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
August 22, 1968
FIRM MUKUND LAL VEERKUMAR Vs. PURUSHOTTAM SINGH
January 31, 1968
FORT GLOSTER INDUSTRIES LIMITED Vs. SETHIA MERCANTILE PRIVATE LIMITED
March 19, 1968
G E C PRIVATE LIMITED NAINI ALLAHABAD Vs. LABOUR COURT ALLAHABAD
August 5, 1968
G NARAYANA RAJU DEAD Vs. G CHAMARAJU
March 19, 1968
GAYA RAI Vs. STATE OF BIHAR
July 28, 1968
GHASI RAM Vs. DAL SINGH
February 7, 1968
GILL AND COMPANY PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER HYDERABAD III
February 9, 1968
GODHARA BOROUGH MUNICIPALITY GODHARA Vs. GODHARA ELECTRICITY COMPANY LIMITED
May 20, 1968
GOKA RAMALINGAM Vs. BODDU ABRAHAM
November 27, 1968
GOPAL KRISHNAJI KETKAR Vs. MOHAMED HAJI LATIF
April 19, 1968
GORANTLA THATAIAH Vs. THOTAKURA VENKATA SUBBAIAH
March 19, 1968
GOVARDHAN DASS Vs. SITABAI
May 3, 1968
GOVIND SAHAT Vs. STATE OF UTTAR PRADESH
April 30, 1968
GRAM SABHA BESAHNI Vs. RAM RAJ SINGH
January 31, 1968
GUJARAT ELECTRICITY BOARD Vs. GIRDHARLAL MOTILAL
August 6, 1968
GUJARAT ELECTRICITY BOARD Vs. SHANTILAL R DESAI
August 6, 1968
GURUJI SHRIHARI BALIRAM JIVATODE Vs. VITHELRAO
November 19, 1968
GURUJI SHRIHARI BALIRAM JIVATODE Vs. VITHALRAO
November 9, 1968
H L SUD INCOME TAX OFFICER COM PANIES CIRCLE 1 1 BOMBAY Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
September 20, 1968
HADIBANDHU DAS Vs. DISTRICT MAGISTRATE CUTTACK ANOTHER
May 2, 1968
HANSRAJ GORDHANDAS Vs. H H DAVE ASSISTANT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS SURAT
September 27, 1968
HARCHARAN SINGH Vs. S MOHINDER SINGH
May 1, 1968
HARDEODAS JAGANNATH Vs. THEE STATE OF ASSAM
September 27, 1968
HARI CHAND AGGARWAL Vs. BATALA ENGINEERING COMPANY LIMITED
September 24, 1968
HARNATH SINGH Vs. STATE OF MADHYA PRADESH
September 27, 1968
HAZARI Vs. NEKI DEAD
January 25, 1968
HIND TRADING CO Vs. UNION OF INDIA
October 28, 1968
HIRA SINGH PAL Vs. MADANLAL
January 15, 1968
HIRALAL AGRAWAL Vs. RAMPADARATH SINGH
July 15, 1968
HYDRO ENGINEERS PVT LIMITED Vs. WORKMEN
April 30, 1968
III INCOME TAX OFFICER MANGALORE Vs. DAMODAR BHAT
September 6, 1968
ILLIAS Vs. COLLECTOR OF CUSTOMS MADRAS
October 18, 1968
IMAN ALI Vs. STATE OF ASSAM
August 28, 1968
INCOME TAX OFFICER Vs. MOHAMMED KUNHI
September 11, 1968
INCOME TAX OFFICER CANNANORE Vs. M K MOHAMMAD KUNHI
November 11, 1968
INCOME TAX OFFICER DISTRICT II II KANPUR Vs. MANI RAM
August 20, 1968
INDIAN HUME PIPE COMPANY LIMITED Vs. THEIR WORKMEN
February 8, 1968
INDIAN OXYGEN LIMITED Vs. THEIR WORKMEN
August 5, 1968
INDIAN OXYGEN LIMITED Vs. UDAYNATH SINGH
July 25, 1968
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. P K MUKHERJEE
February 26, 1968
ISHWAR LAL R B SURAJ NARAIN Vs. COMMISSIONER OF INCOME TAX DELHI RAJASTHAN AND MADHYA PRADESH :COMMISSIONER OF INCOME TAX DELHI RAJASTQAN AND MADHYA PRADESH
August 28, 1968
ISHWAR SINGH BINDRA Vs. STATE OF UTTAR PRADESH
May 5, 1968
ISHWARDAS Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
March 13, 1968
ISHWARLAL GIRDHARILAL PAREKH Vs. STATE OF MAHARASHTRA
May 1, 1968
J B ADVANI AND CO P LIMITED Vs. R D SHAH COMMISSIONER OF INCOME TAX BOMBAY
August 22, 1968
J K BOMBAY PRIVATE LIMITED J K BOMBAY PRIVATE LIMITED Vs. NEW KAISER I HIND SPINNING AND WEAVING CO LTD:JUGGILAL KAMLAPAT BANKERS KANPUR
November 22, 1968
J K STEEL LIMITED Vs. UNION OF INDIA
October 18, 1968
J K WOOLLEN MANUFACTURERS Vs. COMMISSIONER OF INCOME TAX U P
August 2, 1968
J P JANI INCOME TAX OFFICER CIRCLE IV WARD G AHMEDABAD Vs. INDUPRASAD DEVSHANKER BHATT
August 20, 1968
JAIMAL Vs. FINANCIAL COMMISSIONER PUNJAB
October 25, 1968
JAIPUR UDYOG LIMITED AAD Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
September 24, 1968
JAL LAL Vs. DELHI ADIMINISTRATION
April 30, 1968
JAMBU RAO SATAPPA KOCHERI Vs. NEMINATH APPAYYA HANAMAVNAYAR
April 10, 1968
JANG BAHADUR SINGH Vs. BAIJ NATH TIWARI
April 26, 1968
JASHBHAI CHUNIBHAI PATEL Vs. ANVERBEG A MIRZA
September 18, 1968
JEEWAN NATH WAHAL Vs. STATE OF UTTAR PRADESH
April 3, 1968
JEEWANLAL 1929 LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II
July 25, 1968
JOTISH CHANDRA CHAUDHURY Vs. STATE OF BIHAR
April 26, 1968
JUGGILAL KAMLAPAT Vs. COMMISSIONER OF INCOME TAX U P
September 4, 1968
K BRAHMA SURIAH Vs. LAKSHMINARAYANA
November 26, 1968
K M KANAVI Vs. STATE OF MYSORE
April 18, 1968
K M VISWANATHA PILLAI Vs. K M SHANMUGAM PILLAI
November 25, 1968
K MANICK CHAND Vs. ELIAS SALEH MOHAMMAD SAIT
November 3, 1968
K VENKATESWARA RAO Vs. BEKKAM NARASIMHA REDDI
August 13, 1968
KALINGA TUBES LIMITED Vs. THEIR WORKMEN
May 3, 1968
KALVA SLIRYANARAYANA Vs. INCOME TAX OFFICER A 3 WARD HYDERABAD
August 28, 1968
KALVA SURYANARAYANA Vs. INCOME TAX OFFICER
August 23, 1968
KAMARAJU VENKATA KRISHNA RAO Vs. SUB COLLECTOR ONGOLE AND AN
August 8, 1968
KAPUREHAND SHRIMAL KAPUREHAND SHRIMAL Vs. TAX RECOVERY OFFICER HYDERABAD
August 14, 1968
KARNESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
April 15, 1968
KASSIM KUNJU POOKUNJU AND ANOTHER Vs. K.K. RAMAKRISHNA PILLAI AND ANOTHER
December 2, 1968
KESHAVLAL JETHALAL SHAH Vs. MOHANLAL BHAGWANDAS
April 2, 1968
KHUSHRO S GANDHI Vs. N A GUZDER
November 27, 1968
KISHANCHAND NARSINGHDAS BHATIA Vs. STATE TRANSPORT APPELLATE AUTHORITY GWALIOR
March 28, 1968
KOLLIPARA SRIRAMULU DEAD Vs. T ASWATHA NARAYANA DEAD
March 4, 1968
KONAPPA RUDRAPPA NADGOUDA Vs. VISHWANATH REDDY
July 19, 1968
KOTESWAR VITTAL KAMATH Vs. K RANGAPPA BALIGA AND CO
December 9, 1968
KRISHNA BALLABH SAHAY Vs. COMMISSION OF INQUIRY
July 18, 1968
KT N RM THENAPPA CHETTIAR Vs. N S KR KARUPPAN CHETTIAR
January 31, 1968
KUCHWAR LIME AND STONE CO Vs. DEHRI ROHTAS LIGHT RAILWAY AND CO LTD
July 15, 1968
KUMAR SHRI DIGVIJAYSINGHJI HAMIRSINLIJI Vs. MANJI SAVDA
July 23, 1968
L D HEALY Vs. STATE OF UTTAR PRADESH
November 27, 1968
L R GANAPATHI THEVAR Vs. NAVANEETHASWARASWAMI DEVASTHANAM
August 1, 1968
LAJWANTI Vs. LAL CHAND
March 22, 1968
LAKHAN LAL JANARDAN PRASAD SATVANARAIN SAROOGI Vs. STATE OF BIHAR
March 26, 1968
LAKHI PRASAD AGARWAL Vs. NATHMAL DOKANIA
September 6, 1968
LAKSHMIRATAN COTTON MILLS CO LIMITED KANPUR Vs. COMMISSIONER OF INCOME TAX U P
March 9, 1968
LALTA Vs. STATE OF UTTAR PRADESH
October 25, 1968
LAXMAN BALKRISHNA JOSHI Vs. TRIMBAK BAPU GODBOLEAND ANOTHER
May 2, 1968
LAXMAN KALU NIKALJE Vs. STATE OF MAHARASHTRA
April 1, 1968
LAXMAN KALU NIKALJE Vs. STATE OF MAHARASHTRA
April 8, 1968
LAXMAN SIDDAPPA NAIK Vs. KATTIMANI CHANDAPPA JAMPANNA
January 19, 1968
LAXMI NARAIN Vs. STATE OF U.P. AND ANOTHER
January 19, 1968
LAXMIPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX U P
August 30, 1968
M C VERGHESE Vs. T J POONAN
November 13, 1968
M MANICKCHAND Vs. ELIAS SALEH MOHAMED SAIT
December 3, 1968
M V NARASAPPA Vs. COMMERCIAL TAX OFFICER KOLAR
February 13, 1968
M. L. BOSE AND COMPANY PRIVATE, LIMITED Vs. STATE OF WEST BENGAL
November 11, 1968
MADANLAL Vs. STATE OF MAHARASHTRA
September 5, 1968
MADANLAL RAMCHANDRA DAGA MURLIDHAR MAGNIRAM DAGA Vs. STATE OF MAHARASHTRA
February 5, 1968
MAGANLAL CHHOTABHAI DESAI Vs. CHANDRAKANT MOTILAL
April 22, 1968
MAHADEO Vs. SHANTIBHAI
October 15, 1968
MAHARASHTRA STATE ELECTRICITY BOARD Vs. KALYAN BOROUGH MUNICIPALITY DATTATRAYA PANDURANG PIMPALE
February 8, 1968
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BALWANT REGULAR MOTOR SERVICE AMRAVATI
August 22, 1968
MAHESH BHAGAT Vs. RAM BARAN MAHTO
April 11, 1968
MALKIAT SINGH Vs. STATE OF PUNJAB
November 28, 1968
MANAGEMENT CHITAVALSAH JUTE MILLS COMPANY LIMITED Vs. WORKMEN OF CHITAVALSAH JUTE MILLS
February 2, 1968
MANAGEMENT OF CHURAKULAM TEA ESTATE PRIVATE LIMITED Vs. WORKMEN
September 3, 1968
MANAGEMENT OF CONSOLIDATED COFFEE ESTATE LIMITED Vs. WORKMEN
September 17, 1968
MANAGEMENT OF THE FERTILIZER CORPORATION OF INDIA LIMITED Vs. WORKMEN
November 15, 1968
MANAGEMENT SHAHDARA DELHI SAHARANPUR LIGHT RAILWAY COMPANY LIMITED Vs. S S RAILWAY WORKERS UNION
September 18, 1968
MANAGER PYARCHAND KESARIMAL PORWAL BIDI FACTORY Vs. ONKAR LAXMAN THENGE
September 27, 1968
MANINDRARAJ SINGH Vs. SHEIKH KHALILULLAH
January 9, 1968
MANSUKHALAL Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 11 BOMBAY
September 3, 1968
MESSRS WEST JAMURIA COAL COMPANY, LIMITED Vs. THEIR WORKMEN
August 26, 1968
METAL BOX COMPANY OF INDIA LIMITED STEEL MAZDOOR SABHA BOMBAY INDIAN OXYGEN LIMITED KAPRA MAZDOOR EKTA UNION ASSOCIATED CEMENT CO LTD Vs. THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN
August 20, 1968
MEWA LAL, ETC. Vs. STATE OF U.P.
July 26, 1968
MINOR P RAJENDRANMISS NIRMALA DEVI; MISS NISTHARINI K M SATHAKATHULLA Vs. STATE OF MADRAS:DIRECTOR OF MEDICAL EDUCATION MADRAS
January 17, 1968
MOHAMMAD USMAN Vs. STATE OF BIHAR
March 12, 1968
MOHAMMAD USMAN Vs. UNION OF INDIA
September 26, 1968
MOHAN MEAKIN BREWERIES LIMITED Vs. COMMISSIONER OF EXCISE BIHAR
October 17, 1968
MOHAN RAI BHARATH RAI Vs. STATE OF BIHAR IN BOTH APPEALS
March 22, 1968
MOHAN RAJ Vs. SURENDRA KUMAR TAPARIA
August 12, 1968
MOHANLAL CHOKHANY Vs. COMMERCIAL TAX OFFICER CALCUTTA
February 12, 1968
MOHANTA LAL SAHA Vs. STATE OF WEST BENGAL
March 21, 1968
MOHINDROO Vs. BAR DELHI
January 8, 1968
MOTI LAL BANKER DEAD Vs. MAHARAJ KUMAR MAHMOOD HASAN KHAN
February 9, 1968
MOTI LAL JAIN Vs. STATE OF BIHAR
March 27, 1968
MOTIBHAI FULABHAI PATEL AND CO Vs. R PRASAD COLLECTOR OF CENTRAL EXCISE BARODA
October 8, 1968
MULAMCHAND Vs. STATE OF MADHYA PRADESH
February 20, 1968
MUNICIPAL COMMITTEE KHURAI Vs. DHNNALAL SETHI
April 30, 1968
MUNICIPAL CORPORATION INDORE Vs. K N PALSIKAR
September 6, 1968
MUNICIPAL CORPORATION OF DELHI Vs. KISHAN DASS
October 19, 1968
MUNICIPAL CORPORATION OF DELHI IN BOTH APPEALS Vs. BIRLA COTTON SPINNING WEAVING MILLS DELHI IN BOTH THE APPEALS
February 23, 1968
MUNICIPAL CORPORATION, INDORE Vs. K.N. PALSHIKAR
July 23, 1968
MUSAMIA IMAM HAIDER BAX RAZVI Vs. RABARI GOVINDBHAI RATNABHAI
August 21, 1968
MYSORE STEEL WORKS Vs. JITENDRA CHANDRA KAR
August 12, 1968
NAGAR MAHAPALIKA VARANASI Vs. DURGA DAS BHATTACHARYA
August 4, 1968
NAIR SERVICE SOCIETY LIMITED Vs. K C ALEXANDER
February 12, 1968
NANI GOPAL MITRA Vs. STATE OF BIHAR
October 15, 1968
NARBADA PRASAD Vs. CHHAGANLAL
October 30, 1968
NARBADA PRASAD Vs. CHHAGANLAL
July 30, 1968
NATH SINGH Vs. BOARD OF REVENUE U P
March 21, 1968
NEW TAJ MAHAL CAFE PRIVATE LIMITED Vs. LABOUR COURT
September 19, 1968
NINGAWWA Vs. BYRAPPA SHIDDAPPA HIREKNRABAR
January 17, 1968
NIRANJANLALL AGARWALLA Vs. UNION OF INDIA
March 7, 1968
NIRBHAY SINGH Vs. STATE OF MADHYA PRADESH
October 30, 1968
NIRSHI DHOBIN Vs. SUDHIR KUMAR MUKHERJEE
July 30, 1968
NISHI KANT JHA Vs. STATE OF BIHAR
December 2, 1968
OFFICIAL TRUSTEE WEST BENGAL Vs. SACHINDRA NATH CHATTERJEE
December 13, 1968
OM PRABHA JAIN Vs. ABNASH CHAND
February 7, 1968
ORIENT PAPER MILLS LIMITED Vs. UNION OF INDIA
May 3, 1968
ORIENTAL INVESTMENT CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
September 10, 1968
P BHIMA REDDY Vs. STATE OF MYSORE
December 5, 1968
P C K MUTHIA CHETTIAR Vs. V E S SHANMUGHAM CHETTIAR DEAD ANOTHER
July 26, 1968
P C SEN Vs. CULCUTTA HIGH COURT
November 8, 1968
P D SHARMA Vs. STATE BANK OF INDIA
February 7, 1968
P N KRISHNA LYER Vs. COMMISSIONER OF INCOME TAX KERALA
September 3, 1968
P S L RAMANATHAN CHETTIAR Vs. O R M P R M RAMANATHAN CHETTIAR
March 4, 1968
P V JAGANNATH RAO Vs. STATE OF ORISSA
April 30, 1968
PAOKAI HAOKIP Vs. RISHANG
August 12, 1968
PARRY AND CO LIMITED Vs. P C PAL JUDGE OF THE SECOND INDUSTRIAL TRIBUNAL CALCUTTA
November 27, 1968
PARSRAM Vs. SHIVCHAND
November 28, 1968
PASHUPATI NATH SINGH Vs. HARIHAR PRASAD SINGH
January 22, 1968
PAYMENT OF WAGES INSPECTOR UJJAIN Vs. SURAJMAL MEHTA DIRECTOR THE BARNAGAR ELECTRIC SUPPLY AND INDUSTRIAL CO LTD
December 3, 1968
PERSPECTIVE PUBLICATIONS P LIMITED Vs. STATE OF MAHARASHTRA
November 19, 1968
PIERCE LESLIE AND CO LIMITED MISS VIOLET OUCHTERIONYONY WAPSHARE Vs. VIOLET OUCHTERLONG WAPSHARE
December 20, 1968
PRABHAKAR V SINARI Vs. SHANKER ANANT VERLEKAR
November 29, 1968
PREM RAJ Vs. D L F HOUSING AND CONSTRUCTION PRIVATE LIMITED
April 4, 1968
PREMIER AUTOMOBILES LIMITED Vs. S N SRIVASTAVA INCOME TAX OFFICER COMPANIES CIRCLE 1 3 BOMBAY
October 10, 1968
PRESIDENT OF INDIA Vs. SUSHANTA GOSWAMI
December 17, 1968
PRESIDENT OF INDIA Vs. MADHU LIMAYE
December 18, 1968
PURSHOTTAM DAS Vs. RAJ MANI DEVI
October 30, 1968
PURTABPORE CO LIMITED Vs. CANE COMMISSIONER OF BIHAR
November 21, 1968
PUSHKAR MUKHERJEE Vs. STATE OF WEST BENGAL
November 7, 1968
PUTTRANGAMMA Vs. M S RANGANNA
February 8, 1968
R H BHUTANI Vs. MAN J DESAI
April 23, 1968
R M SESHADRI Vs. G VASANTHA PAI
December 4, 1968
R RAMAKRISHNA RAO Vs. STATE OF KERALA IN ALL APPEALS
January 23, 1968
RAGHO PRASAD GUPTA Vs. KRISHNA PODDAR
August 23, 1968
RAGHUNATH DAS Vs. UNION OF INDIA
July 26, 1968
RAJ KUMAR Vs. UNION OF INDIA
April 18, 1968
RAJ KUMAR MOHAN SINGH Vs. RAJ KUMAR PASUPATINATH SARAN SINGH
April 19, 1968
RAJA DHRUV DEV CHAND Vs. RAJA HARMOHINDER SINGH
March 1, 1968
RAJPUTANA TRADING CO LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL I
September 5, 1968
RAM AUTAR JALAN Vs. COAL PRODUCTS P. LIMITED
March 1, 1968
RAM CHARAN Vs. STATE OF UTTAR PRADESH
March 1, 1968
RAM KRISTO MANDAL Vs. DHANKISTO MANDAL
July 15, 1968
RAMA RAO Vs. NARAYAN
December 26, 1968
RAMA SHANKAR SINGH Vs. SHYAMLATA DEVI
October 10, 1968
RAMANLAL GULABEHAND SHAH Vs. STATE OF GUJARAT
April 19, 1968
RAMESH CHANDRA MEHTA DATTATRAYA WAMAN CHITNIS FATAKIA PUNAMCHAND RAMLALJI PUNAMCHAND RAMLALJI Vs. STATE OF WEST BENGAL :H R SIYAM ASSISTANT COLLECTOR OF CUSTOMS BOMBAY:K K GANGULI ASSTT COLLECTOR OF CUSTOMS BOMBAY :DADY ADAVJI AMPTJER :V R R GAMES ASSISTANT COLLATOR OF CUSTOMS BOMBAY
October 18, 1968
RAMJI DIXIT DEAD Vs. BHIRGUNATH
January 12, 1968
RAMU GOPE OTHERS Vs. STATE OF BIHAR
October 29, 1968
RATTAN LAL AND CO Vs. ASSESSING AUTHORITY PATIALA
October 29, 1968
REHMAN KUNJU Vs. STATE OF KERALA
February 26, 1968
REV FATHER W PROOST Vs. STATE OF BIHAR
September 13, 1968
ROHTAS INDUSTRIES Vs. S D AGARWAL
December 16, 1968
RUSTOM SHERIOR IRANI Vs. STATE OF MAHARASHTRA
April 3, 1968
S K GHOSH Vs. UNION OF INDIA
April 2, 1968
S KIRPAL SINGH DUGGAL Vs. MUNICIPAL BOARD GHAZIABAD
March 26, 1968
S RAJAGOPAL Vs. C M ARMUGAM
May 3, 1968
S UMRAO SIGNGH Vs. DARBARA SINGH
July 25, 1968
SAHODRABAI RAI Vs. RAM SINGH AHARWAR
February 2, 1968
SAHU RAJESHWAR NATH Vs. INCOME TAX OFFICER C WARD MEERUT
September 4, 1968
SAILENDRANATH BOSE Vs. STATE OF BIHAR
March 26, 1968
SAMPAT PRAKASH S K B REHMAN S NIZAMUDDIN Vs. STATE OF FAMMU AND KASHMIR:STATE OF FAMMU AND KASHMIR
October 10, 1968
SANGHVI JEEVRAJ GHEWAR CHAND INDIAN TELEPHONE INDUSTRIES LIMITED Vs. SECRETARY MADRAS CHILLIES GRAINS AND KIRANA MER CHANTS WORKERS UNION:THE WORKMEN
July 16, 1968
SATISH KUMAR Vs. SURINDER KUMAR
September 27, 1968
SECURITY AND FINANCE PRIVATE LIMITED Vs. DATTARAYA RAGAV AGGE
November 8, 1968
SETH GOVERDHAN DAS Vs. SLTABAI
May 3, 1968
SETH LOON KARAN SETHIYA Vs. IVAN E JOHN
April 25, 1968
SHAH DHANSUKHIAL CHHAGANLAL Vs. DALICHAND VIRCHAND SHROFF DEAD
March 1, 1968
SHAIKH PIRU BUX DEAD Vs. KALANDI PATI
October 29, 1968
SHAKUNTALA DEVI JAM Vs. KUNTAL KUMARI
September 5, 1968
SHAM SUNDER Vs. UNION OF INDIA
July 15, 1968
SHASHIBHUSHAN PRASAD MISRA DEAD Vs. BABUAJI RAI DEAD
November 27, 1968
SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA, LIMITED Vs. BURMAH-THEIR WORKMEN
May 1, 1968
SHEONATH PRASAD Vs. STATE OF BIHAR
April 30, 1968
SHIV RAJ SINGH Vs. ADMINISTRATION
May 1, 1968
SHIVAJI RAO AND ANOTHER Vs. STATE OF MAHARASHTRA
December 4, 1968
SIROMANI SIROMANI Vs. HEMKUMAR DINMANI
April 4, 1968
SOBHAG SINGH Vs. JAI SINGH
January 31, 1968
SOLI PESTONJI MAJOO Vs. GANGADHAR KHOMKA
December 6, 1968
SOM DATT DATTA Vs. UNION OF INDIA
September 20, 1968
SOUTH BIHAR SUGAR MILLS LIMITED TATA CHEMICALS LIMITED BOMBAY Vs. UNION OF INDIA
February 5, 1968
SPECIAL LAND ACQUISITION AND REHABILITATION OFFICER SAGAR Vs. M S SESHAGIRI RAO
January 31, 1968
SRIMATHI KAUSHALYA DEVI Vs. K L BANSAL
December 12, 1968
STANDARD MOTOR UNION PRIVATE LIMITED Vs. STATE OF KERALA
July 30, 1968
STATE BANK OF INDIA Vs. RAJENDRA KUMAR SINGH AND ORS.
September 25, 1968
STATE BANK OF INDIA Vs. RAJENDRA KUMAR SINGH
October 25, 1968
STATE OF ANDHRA PRADESH Vs. KOKILIAGADA MEERAYYA
November 28, 1968
STATE OF ANDHRA PRADESH Vs. YEDLA PERAYYA
November 4, 1968
STATE OF ANDHRA PRADESH Vs. P SAGAR
March 27, 1968
STATE OF ASSAM KHANIKAR TEA ESTATE PRIVATE LIMITED Vs. DEVA PRASAD BARUA:DEVA PRASAD BARUA
August 14, 1968
STATE OF BIHAR Vs. MAHARAJA PRATAP SINGH BABADUR
April 11, 1968
STATE OF BIHAR Vs. KAPIL SINGH:THE STATE OF BIHAR:THE STATE OF BIHAR
April 18, 1968
STATE OF GUJARAT Vs. MEHBUBKHAN USMANKHAN AHMED NOORMOHAMAD
April 11, 1968
STATE OF GUJARAT Vs. VAKHATSINGHJI VAJESINGHJI VAGHELA DEAD HIS LEGAL REPRESENTATIVES
April 8, 1968
STATE OF GUJARAT Vs. CHINUBHAI GOPALDAS
March 13, 1968
STATE OF GUJARAT Vs. JETAWAT LALSINGH AMARSINGH
August 7, 1968
STATE OF GUJARAT Vs. ACHARYA SHRI DEVENDRAPRASADJI PANDE
July 26, 1968
STATE OF GUJARAT Vs. R B CHANDRACHUD
November 19, 1968
STATE OF KERALA Vs. HAJI K HAJI K KUTTY NAHA
October 1, 1968
STATE OF KERALA Vs. HAJI K HAJI KUTTY NAHA
August 13, 1968
STATE OF KERALA Vs. POTHAN JOSEPH AND SONS
August 29, 1968
STATE OF KERALA Vs. P P HASSAN KOYA
February 19, 1968
STATE OF KERALA Vs. COCHIN CHEMICAL REFINERIES LIMITED
March 26, 1968
STATE OF M P Vs. SARDAR D K JADAV
January 12, 1968
STATE OF MADHYA PRADESH Vs. SARDAR D K JADAV
January 5, 1968
STATE OF MADHYA PRADESH Vs. RANNOJIRAO SHINDE IN C A NO 1730 OF 1966 2 KRISHNARAO SHINDE IN C A NO 1731 OF 1966
March 21, 1968
STATE OF MADRAS Vs. N K NATARAJA MUDALIAR
April 4, 1968
STATE OF MADRAS Vs. K C PRIVATE LIMITED
August 20, 1968
STATE OF MAHARASHTRA GORAVARI SUGAR MILLS Vs. MADHAVRAO DAMODAR PATIL ANOTHER :S B KAMBLE
April 10, 1968
STATE OF MAHARASHTRA MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HIMMATBHAI NARBHERAM RAO:NOOR MAHOMED MAHOBATKHAN D S KURLAWALA
October 15, 1968
STATE OF MYSORE Vs. D ACHIAH CHETTY
December 11, 1968
STATE OF MYSORE Vs. SYED MAHMOOD
March 4, 1968
STATE OF PUNJAB Vs. SUKH RAJ BAHADUR
February 22, 1968
STATE OF PUNJAB Vs. DHARAM SINGH
February 2, 1968
STATE OF PUNJAB Vs. BHAI ARDAMAN SINGH
May 3, 1968
STATE OF PUNJAB Vs. BRIJ LAL PALTA
August 26, 1968
STATE OF PUNJAB Vs. SATYA PAL DANG DR BALDEV PARKASH
July 30, 1968
STATE OF RAJASTHAN Vs. KARAM CHAND THAPPAR COAL SALES LTD
August 27, 1968
STATE OF RAJASTHAN Vs. MEWAR SUGAR MILLS LTD
August 26, 1968
STATE OF UTTAR PRADESH Vs. MAHARAJA NARAIN
January 30, 1968
STATE OF UTTAR PRADESH Vs. DINANATH RAI
October 11, 1968
STATESMAN PRIVATE LIMITED Vs. H R DEB
April 2, 1968
SUDHIR CHANDRA NAWN Vs. WEALTH TAX OFFICER CALCUTTA
April 23, 1968
SUGRA BIBI Vs. HAZI KUMMUMIA
December 13, 1968
SUIJA Vs. HARDEVA
October 17, 1968
SUKAMAL GUPTA AND ANOTHER Vs. THE CORPORATION OF CALCUTTA
May 3, 1968
SURESH KOSHY GEORGE Vs. UNIVERSITY OF KERALA
July 15, 1968
SURIYA RASHID (BEGUM) Vs. STATE OF M.P.
August 28, 1968
T K LAKSHMANA LYER Vs. STATE OF MADRAS
March 26, 1968
T S BALIAH Vs. T S RANGACHARI INCOME TAX OFFICER CENTRAL CIRCLE VI MADRAS
December 12, 1968
T S P L P CHIDAMBARAM CHETTIAR DEAD Vs. T K B SANTANARAMASWAMI ODAYAR
January 10, 1968
TARAKNATH GHOSE Vs. STATE OF BIHAR
February 22, 1968
TARAPORE AND COMPANY MADRAS Vs. TRACTORS EXPORT MOSCOW
November 15, 1968
TARAPORE AND COMPANY MADRAS V O TRACTORS EXPORT Vs. V O TRACTORS EXPORT IN C A MOSCOW AND:TARAPORE
November 26, 1968
TIKARAM AND SONS LIMITED Vs. COMMISSIONER OF SALES TAX U P IN ALL APPEALS
March 22, 1968
TILOKCHAND AND MOTICHAND Vs. H B MUNSHI
November 22, 1968
TRILOKI NATH TIKU Vs. STATE OF JAMMU AND KASHMIR
April 23, 1968
TUKARAM G GAOKAR Vs. R N SHUKLA
March 8, 1968
UDAI RAM SHARMA Vs. UNION OF INDIA
February 2, 1968
UDAI RAM SHARMA Vs. UNION OF INDIA
February 7, 1968
UNION OF INDIA Vs. MOTILAL PADAMPAT SUGAR MILLS CO P LIMITED
December 13, 1968
UNION OF INDIA Vs. RADHA KISSAN AGARWALA
December 6, 1968
UNION OF INDIA Vs. RAI BAHADUR SHREERAM DURGA PRASAD PRIVATE LIMITED
November 19, 1968
UNION OF INDIA Vs. JAI NARAIN MISRA
October 31, 1968
UNION OF INDIA Vs. G M SHANKARAIAH
October 16, 1968
UNION OF INDIA Vs. K RAJAPPA MENON
October 7, 1968
UNION OF INDIA Vs. NANAK SINGH
January 31, 1968
UNION OF INDIA Vs. RAMESH COTTON MILLS LIMITED
March 21, 1968
UNION OF INDIA Vs. KHAS KARANPURA COLLIERY COMPANY LIMITED
April 15, 1968
UNION OF INDIA Vs. SALWEEN TIMBER AND CONSTRUCTION CO INDIA
September 25, 1968
UNION OF INDIA Vs. BRIJLAL PURSHOTTAM
August 30, 1968
UNITED COMMERCIAL BANK LIMITED Vs. OKARA GRAIN BUYERS SYNDICATE LTD
March 4, 1968
V SANJEEVARAYA MUDALIAR Vs. N A RAGHAVACHARI
September 19, 1968
VIDYA SAGAR JOSHI Vs. SURIMDER NATH GAUTAM
September 13, 1968
VIJAY COTTON AND OIL MILLS LIMITED Vs. STATE OF GUJARAT
September 11, 1968
VIRJIRAM SUTARIA Vs. NATHALAL PREMJI BHAVADIA
November 4, 1968
VIRUDHUNAGAR STEEL ROLLING MILLS LIMITED Vs. GOVERNMENT OF MADRAS
January 10, 1968
VISHWANATHA REDDY Vs. KONAPPA RUDRAPPA NADGOUDA
September 13, 1968
WESTERN U P ELECTRIC POWER AND SUPPLY CO LIMITED Vs. STATE OF UTTAR PRADESH
February 23, 1968
WILLIAM JACKS AND COMPANY LIMITED Vs. STATE OF ORISSA
August 27, 1968
WORKMEN OF GUJARAT ELECTRICITY BOARD BARODA Vs. GUJARAT ELECTRICITY BOARD BARODA
December 19, 1968
WORKMEN OF INDIAN EXPRESS PRIVATE LIMITED Vs. MANAGEMENT
November 27, 1968
WORKMEN OF ORIENT PAPER MILLS LIMITED Vs. ORIENT PAPER MILLS LIMITED
August 13, 1968
WORKMEN OF SHRI BAJRANG JUTE MILLS LIMITED Vs. EMPLOYERS OF SHRI BAJRANG JUTE MILLS LIMITED
October 31, 1968
WORKMEN OF THE INDIAN LEAF TOBACCO DEVELOPMENT CO LIMITED GUNTUR Vs. MANAGEMENT OF INDIAN LEAF TOBACCO DEVELOPMENT CO LTD
September 27, 1968