Case Index

Title
Date
ABDUL HAKIM Vs. SUKHA
January 10, 1958
ACHALCHAND Vs. SURAJ RAJ
July 30, 1958
ADDITIONAL COMMISSIONER AGRICULTURAL INCOME TAX JAIPUR Vs. RAWAL SANGRAM SINGH
February 24, 1958
AKBAR KHAN Vs. LAKHAN SINGH
April 4, 1958
ANIL BUS SERVICE Vs. APPELLATE TRIBUNAL OF STATE TRANSPORT AUTHORITY
October 17, 1958
APJI AJIT SINGH Vs. STATE OF RAJASTHAN
May 14, 1958
ASSOCIATED STONE INDUSTRIES KOTAH LTD Vs. GRAM PANCHAYAT SUKET
April 7, 1958
ASSOCIATED STONE INDUSTRIES KOTAH LTD Vs. GRAM PANCHAYAT SUKET
February 17, 1958
AUTOMOBILE TRANSPORT RAJPUTANA Vs. NATHURAM MIRDHA
October 14, 1958
B S JAKHAR Vs. GOVT OF RAJASTHAN AND MINING ENGINEER DEPTT OF MINES AND
December 10, 1958
BABU RAM Vs. NARAYAN DASS
October 13, 1958
BADRI LAL Vs. BRIJ MOHAN LAL
February 25, 1958
BADRI PRASAD Vs. SHEO NATH
January 29, 1958
BAG SINGH Vs. KHIWALA
September 4, 1958
BAHADUR SINGH Vs. STATE
April 30, 1958
BAJRANGLAL Vs. REGIONAL TRANSPORT AUTHORITY UDAIPUR
February 17, 1958
BAKHTAWARLAL Vs. SETH KESARLAL LUHADIA
March 20, 1958
BAL SINGH Vs. SPECIAL BOARD OF REVENUE
March 11, 1958
BALUKAM Vs. KHAJU KHAN
June 2, 1958
BALURAM Vs. KANHIRAM
May 19, 1958
BALWANT SINGH Vs. MANAK MAL
September 26, 1958
BANSIDHAR Vs. STATE
October 9, 1958
BANSILAL Vs. GRAM PANCHAYAT CHHOTI KHATU
July 25, 1958
BANSILAL Vs. MANOHARLAL
March 18, 1958
BANSILAL Vs. STATE OF RAJASTHAN
February 3, 1958
BHAGWAN SINGH Vs. DISTRICT AND SESSIONS JUDGE GANGANAGAR
February 3, 1958
BHAGWANDASS Vs. BANSHIDHAR
March 12, 1958
BHAGWAT SINCH Vs. STATE
March 17, 1958
BHAGWATI LAL - COMPLAINANT Vs. BHANWARLAL
July 22, 1958
BHAIRAV LAL Vs. RAMGOPAL
October 27, 1958
BHAIRON RATAN Vs. MAGANMAL
March 19, 1958
BHAIRONLAL Vs. RAMPERTAB
February 28, 1958
BHAIRONLAL Vs. DOONGARSIDAS
December 23, 1958
BHANWAR LAL Vs. LILA DHAR
March 29, 1958
BHANWAR LAL Vs. STATE OF RAJASTHAN
May 14, 1958
BHANWARLAL Vs. APPELLATE TRIBUNAL OF THE STATE TRANSPORT AUTHORITY AND
February 27, 1958
BHANWARLAL Vs. DHULILAL
February 6, 1958
BHANWARLAL Vs. GULABCHAND
August 7, 1958
BHAWANI RAM BHAGWAN DAS Vs. ASSTT COMMISSIONER EXCISE AND TAXATION ALWAR
March 28, 1958
BHERON BAKSH Vs. BADRI BAKSH
February 27, 1958
BHOOR SINGH Vs. R T A JAIPUR
April 10, 1958
BHURA Vs. SINGURI
February 21, 1958
BIRBAL Vs. KHILONA
April 30, 1958
BIRDHA Vs. STATE
December 9, 1958
BISHAMBHAR DAYAL Vs. GOPAL
May 13, 1958
BISMILLAH KHAN Vs. STATE
March 26, 1958
BOHRA ABDUL HUSSAIN Vs. PT CHHAGANLAL CHATURVEDI
May 12, 1958
BOHRA HASAN ALI Vs. DISTT ASSTT CUSTODIAN OF EVACUEE PROPERTY KOTAH
February 25, 1958
BRIJ NIWAS DAS Vs. MUNICIPAL COMMITTEE BEAWAR
August 26, 1958
BRIJVALLABH Vs. A R KHAN
February 27, 1958
CHAMPA Vs. LEKHKAJ SINGH
January 9, 1958
CHANDRA NATH Vs. PAHLAD NARAIN
September 26, 1958
CHANDRA SHEKHAR PARASHAR Vs. STATE OF RAJASTHAN
February 3, 1958
CHATURBHUJ CHHOGALLAL OF BEAWAR Vs. COMMISSIONER OF INCOME-TAX DELHI AND RAJASTHAN
December 22, 1958
CHAUTHMAL Vs. SARDARMAL
September 24, 1958
CHENRAJ Vs. BHOLARAM
June 6, 1958
CHHAGANLAL Vs. KESARLAL
November 4, 1958
CHHITAR SINGH Vs. STATE
August 26, 1958
CHHOGALAL Vs. KANAYALAL
February 26, 1958
CHIRANJILAL AGRAWAL Vs. RIKHABDASS
January 7, 1958
CHOWDHARY B S JAKHAR Vs. GOVERNMENT OF RAJASTHAN
December 10, 1958
COMMISSIONER OF INCOME-TAX DELHI AND RAJASTHAN NEW DELHI Vs. CHAMPALAL RAMSWARUP BEAWAR
February 27, 1958
DAKHAN BAI AND MST ANANDI BAI Vs. DHANRAJ
October 29, 1958
DAROLI Vs. MAYADEVI
December 23, 1958
DASHRAT AND OTHERS Vs. THE STATE
June 26, 1958
DAULAT SINGH Vs. STATE OF RAJASTHAN
April 17, 1958
DEVILAL Vs. TEHSIL PANCHAYAT PADAMPUR
July 23, 1958
DEVRAJ Vs. HAZARILAL
October 30, 1958
DHAN KANWAR Vs. RAJU BAI
November 3, 1958
DHAN SINGH Vs. DURGA
January 24, 1958
DHANIRAM Vs. BHAIRON PRASHAD
October 29, 1958
DHANNA Vs. GHISA
April 18, 1958
DHARAM CHAND MANROOP CHAND Vs. FIRM MOOL CHAND ANRAJ
September 15, 1958
DUNGA Vs. BOARD OF REVENUE FOR RAJASTHAN
December 23, 1958
DURGA DAN Vs. STATE
October 28, 1958
DURGA PRASAD CHOWDHARY Vs. MUKAT BEHARI LAL BHARGAVA
February 28, 1958
FIRM RAMDHAN KEDARMAL Vs. FIRM TOLLA TRADING CO
January 22, 1958
GAARSI RAM Vs. RAI SINGH
December 1, 1958
GAJENDRA SINGH Vs. DALJIT SINGH
February 7, 1958
GANGA RAM Vs. KESHAVA DEO
May 17, 1958
GANPAT LAL Vs. GRAM PANCHAYAT GUDA
August 25, 1958
GANPAT SINGH Vs. J N MATHUR
February 3, 1958
GENERAL MANAGER NORTHERN RAILWAY Vs. SWAROOPRAJ
July 30, 1958
GHAURUL HASAN Vs. STATE OF RAJASTHAN
April 8, 1958
GHISA Vs. STATE
March 16, 1958
GIRDHARI Vs. PHULI
March 27, 1958
GIRDHARI Vs. STATE
June 18, 1958
GIRWARLAL Vs. JAGROOP
March 20, 1958
GOSWAMI SHRI GHANSHYAMLALJI Vs. COLLECTOR UDAIPUR
February 3, 1958
GULAB CHAND Vs. FIRM HANUMAN BUX RAMA KISHAN SAMBHAR
April 16, 1958
GURDAYAL SINGH Vs. GRAM PANCHAYAT ARAYAN
August 4, 1958
HANUMAN SINGH Vs. AMAR SINGH
June 18, 1958
HARAKCHAND Vs. KHETDAN
May 6, 1958
HARBANS SINGH Vs. STATE OF RAJASTHAN
September 1, 1958
HARDAYAL SINGH Vs. CHAGNA
October 11, 1958
HARINARAIN Vs. JAIPUR SPINNING AND WEAVING MILLS CO LTD
October 24, 1958
HARISH CHANDRA Vs. MOHANLAL
March 26, 1958
HAZARIMAL Vs. SONRAJ
November 3, 1958
HEERA SINGH Vs. GIRDHARILAL
August 28, 1958
HEERACHAND Vs. JEEVRAJ
March 28, 1958
HEERALAL Vs. STATE OF RAJASTHAN
July 22, 1958
HEMARAM Vs. MANSUKHRAM
July 11, 1958
HINDU SINGH Vs. MANA
December 10, 1958
HIRA LAL GANGA SAHAI Vs. JAGDISH
March 20, 1958
HOTI LAL Vs. RAJ BAHADUR
April 3, 1958
ILAHI BUX Vs. JAMILA BAI
December 22, 1958
ISHWAR DAN Vs. TEHSILDAR SARWAR
March 10, 1958
ISMAIL Vs. STATE OF RAJASTHAN
March 17, 1958
ISMAIL Vs. NARAIN
March 26, 1958
JAGDISH LAL Vs. MADAN LAL
May 10, 1958
JAIKISHAN DAS Vs. STATE OF RAJASTHAN
December 23, 1958
JAIKRIT SINGH Vs. SOHAN RAJ
November 6, 1958
JAIMAL SINGH Vs. COLLECTOR JAIPUR
April 7, 1958
JAISARAM Vs. PARMARAM
April 24, 1958
JANWATRAJ Vs. JETHMAL
April 11, 1958
JARAB BAI Vs. DEVA
April 7, 1958
JAS KARAN Vs. BHANWARLAL
October 1, 1958
JASWANTSINGH Vs. ISSAR SINGH
September 4, 1958
JAWANMAL Vs. BHANWARI
April 7, 1958
JESA Vs. KUMBHA
April 9, 1958
JETHMAL Vs. STATE OF RAJASTHAN
February 4, 1958
JETHMAL RAMSWAROOP Vs. STATE
April 8, 1958
JIVA RAM Vs. HARHET
June 13, 1958
JIWANLAL Vs. STATE OF RAJASTHAN
January 28, 1958
JOHRILAL Vs. DWARKA PERSHAD
February 13, 1958
KAJJA Vs. RAMPAL
April 8, 1958
KALU Vs. KAJOD
February 6, 1958
KALU Vs. CHATURBHUJ
January 28, 1958
KALU Vs. PYARA
September 24, 1958
KALURAM Vs. BHAGIRATH
November 4, 1958
KANHIYA Vs. UMRAO SINGH
April 30, 1958
KANWARPAL Vs. KANAHIYALAL
January 3, 1958
KATHA BHATT NAND KUMAR Vs. CHOTEY LAL
November 6, 1958
Kesarlal Vs. Kanhaiyalal
February 28, 1958
KESRICHAND Vs. CHANANMAL
August 13, 1958
KESRIMAL Vs. DALICHAND
December 22, 1958
KESU Vs. SUGANCHAND
October 16, 1958
KISHAN LAL Vs. LAKSHMI NARAIAN
November 3, 1958
KISHAN NARAYAN Vs. STATE
May 23, 1958
KISHEN RAJ Vs. RADHALAL
January 3, 1958
KISTOORMALL Vs. SATTAR MOHAMED
April 3, 1958
KRISHNA BAI Vs. STATE OF RAJASTHAN
April 4, 1958
KUNDAN Vs. STATE
July 4, 1958
KUNDAN MAL Vs. THIKANA SIRYARI
September 23, 1958
LACHMANA Vs. KISHNA
January 14, 1958
LADHU RAM Vs. RAM KISHAN
December 23, 1958
LADURAM Vs. SHEODEV
July 24, 1958
LAKHI RAM Vs. MAHIDHAN
April 8, 1958
LAL CHAND Vs. RADHA BALLABH
January 6, 1958
LAXMILAL Vs. BHERULAL
February 5, 1958
LIKHMA DAS Vs. GOPAL DAS CHELA
January 31, 1958
LOKCHAND PRITHISINGH Vs. UNION OF INDIA
March 21, 1958
LUNDANMAL Vs. POONAMCHAND
September 26, 1958
M A SADDIQUE Vs. APPELLATE TRIBUNAL OF S T A RAJASTHAN
March 11, 1958
MAHARAJI Vs. NATHA
March 31, 1958
MAKHAN LAL Vs. STATE
February 26, 1958
MANAK CHAND Vs. RAO SHAMBHOO SINGH
February 20, 1958
MANGAL SINGH Vs. M M LAL ATAL R J S DISTT JUDGE BHILWARA
January 14, 1958
MANNALAL Vs. PANEYCHAND
September 26, 1958
MANSINGH Vs. MEWAR TEXTILE MILLS LTD
July 23, 1958
MEGHRAJ Vs. DEVA
February 6, 1958
MEWAR TEXTILE MILLS LTD Vs. STATE
January 3, 1958
MILAPCHAND Vs. STATE
January 28, 1958
MISRILAL Vs. PITHA
March 28, 1958
MIST RIHANA PARVEEN Vs. STATE
March 4, 1958
MITHALAL Vs. KAPOORCHAND
July 17, 1958
MOHANLAL Vs. PRAKASH CHANDER
April 3, 1958
MOHANRAJ Vs. PUKHRAJ
September 29, 1958
MOOL SINGH Vs. POKARDAS
April 17, 1958
MOTI SINGH Vs. CHUNNILAL
January 23, 1958
MRS LEELA JAIN Vs. STATE OF RAJASTHAN
November 7, 1958
MT KRISHNA Vs. STATE OF RAJASTHAN
February 3, 1958
MUKAN KUNWAR Vs. AJEHAND
March 19, 1958
MUKANMAL Vs. SUMER KANWAR
November 19, 1958
MULO Vs. GOKUL
March 14, 1958
MURTI Vs. UMRAO
September 13, 1958
MUSHA Vs. RAMZANI
December 3, 1958
NANAG RAM Vs. MOOL CHAND
May 1, 1958
NARAINLAL Vs. REGISTRAR CO OPERATIVE SOCIETIES RAJASTHAN JAIPUR
May 13, 1958
NARU Vs. NOJI
August 1, 1958
NASIRUDDIN Vs. ABDULLAH MIAN
February 21, 1958
NATHMAL Vs. SANWALRAM
January 23, 1958
NATHU SINGH Vs. AGAR SINGH
April 8, 1958
NATHULAL Vs. STATE
February 20, 1958
OFFICIAL RECEIVER AJMER Vs. ALLA DEEN
December 9, 1958
ONAD SINGH Vs. FATEH SINGH
February 4, 1958
PALI ELECTRICITY CO Vs. INDUSTRIAL TRIBUNAL
April 7, 1958
PANCHU Vs. BALU
February 19, 1958
PARSHADI Vs. PRABHUDAS CHELA
July 3, 1958
PEM SINGH Vs. MOHAN SINGH
April 22, 1958
PRABHATI Vs. ISAR
May 17, 1958
PRABHATI Vs. MANGAL
May 5, 1958
PRABHOO SINGH Vs. STATE OF RAJASTHAN
March 12, 1958
PRAHLAD Vs. AMBAR KAWAR
November 17, 1958
PT BRIJ NIWAS DAS Vs. CHIEF COMMISSIONER STATE OF AJMER AJMER
May 14, 1958
RADHEY Vs. GIRWAR
December 23, 1958
RAM LAL Vs. RAM NIWAS
December 8, 1958
RAM NARAIN Vs. GORDHAN LAL
March 3, 1958
RAM RATAN Vs. UNION OF INDIA
August 1, 1958
RAMDAS Vs. RAJA
February 25, 1958
RAMDEV Vs. PRABHU
December 22, 1958
RAMDHAN Vs. TEHSIL PANCHAYAT JODHPUR
September 11, 1958
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
February 17, 1958
RAMESHWAR Vs. SIND NATIONAL BANK LTD
September 5, 1958
RAMESHWAR Vs. JETHABHAI
November 18, 1958
RAMKISHORE Vs. BHANWARIBAI
September 10, 1958
RAMKUMAR Vs. BHARAT ELECTRICAL AND INDUSTRIAL CORPORATION LTD
September 5, 1958
RAMLAL Vs. HARIRAM
August 25, 1958
RAMNATH Vs. DWARKA PRASAD
February 13, 1958
RAMNATHCHAND Vs. PHOOLCHAND
September 12, 1958
RATAN LAL Vs. SHRI MANDIR SWEETAMBAR JAIN
November 6, 1958
RAWAL NARENDRA SINGH Vs. KAMLA BENIWAL
March 11, 1958
ROOPCHAND Vs. MITHALAL
August 19, 1958
ROSHANLAL Vs. MANOHAR SINGH
February 26, 1958
RUGGA Vs. MOONA
January 11, 1958
RUGGA NATHA Vs. MOONA NANDA
May 1, 1958
S B CHATURVEDI Vs. G C CHATTERJEE
April 3, 1958
SADUL TEXTILE MILLS Vs. WORKMEN OF SADUL TEXTILE MILLS
April 1, 1958
SAJJAN SINGH Vs. BHAGMAL
March 20, 1958
SAJJAN SINGH Vs. STATE OF RAJASTHAN
February 17, 1958
SAJJANSINGH Vs. BHOGILAL PANDYA
April 7, 1958
SAMDUKHAN Vs. MADANLAL
September 3, 1958
SHAH JAWAHARLAL Vs. SHAH CHHAGANLAL
November 7, 1958
SHAH PUKH RAJ Vs. CHIMAN
July 25, 1958
SHAMBHOORAM Vs. MANGALSINGH
January 28, 1958
SHEO SAHAYA Vs. BHAGTAWARA
January 30, 1958
SHEODANA Vs. VINAY SINGH
October 15, 1958
SHEONATH SINGH Vs. MADANLAL
December 12, 1958
SHEOPATSINGH Vs. NARISHCHANDRA
May 7, 1958
SHER ALI KHAN Vs. SHEODEV
January 10, 1958
SHER SINGH Vs. TEHSIL PANCHAYAT PADAMPUR
August 25, 1958
SHIVDAN Vs. MISRIMAL
December 15, 1958
SHRI NIWAS Vs. GORDHAN
November 19, 1958
SHYAM SUNDER Vs. STATE OF RAJASTHAN
December 8, 1958
SHYAMLAL Vs. BIPATI
April 22, 1958
SITARAM Vs. JAGANNATH
October 6, 1958
SOBHALAL Vs. SYED NAZIM HUSSAIN
October 10, 1958
STATE Vs. BANWARI
October 13, 1958
STATE Vs. BHAGWANA
January 13, 1958
STATE OF RAJASTHAN Vs. IBRAHIM
December 18, 1958
SUKH SINGH Vs. KANWAR GORDHAN SINGH
April 5, 1958
SUKHLAL Vs. STATE
January 17, 1958
SUMERMAL Vs. BIRDHICHAND
April 29, 1958
SUNDER DAS BHASIN Vs. REGIONAL SETTLEMENT COMMISSIONER JAIPUR
October 3, 1958
SURAJMAL Vs. DOONGARMAL
August 6, 1958
SURAJMAL Vs. BHEROOLAL
February 21, 1958
SYED HIMMATALI Vs. LADU
February 4, 1958
THAKUR GAJENDRA SINGH Vs. TEHSILDAR WEIR
March 28, 1958
TILOKCHAND Vs. LALCHAND
December 10, 1958
UDA Vs. GHASI
June 14, 1958
UDAIBHAN INDUSTRIES LTD Vs. STATE
January 20, 1958
VEER SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN
February 19, 1958
VISHAMBHAR NATH Vs. KISHAN GOPAL
October 23, 1958
YAKUB KHAN Vs. GOVT OF RAJASTHAN
January 8, 1958
YUSUF Vs. AUTHORISED DEPUTY CUSTODIAN OF EVACUEE PROPERTY RAJASTHAN
April 30, 1958