Case Index

Title
Date
A C C RAJANKA LIME STONE QUARRIES MAZDOOR UNION Vs. REGISTRAR OF TRADE UNIONS GOVT OF BIHAR
April 14, 1958
ABHAYANAND MISHRA Vs. STATE OF BIHAR
September 23, 1958
AKHOURI INDERDEO PRASAD Vs. STATE
February 7, 1958
AMBIKA PRASAD SINGH Vs. THAKUR PRASAD SINGH
April 8, 1958
ANANTALAL DAGA Vs. DEBI PRASAD PANDEY
July 25, 1958
ARYA PRATINIDHI SABHA Vs. STATE OF BIHAR
January 6, 1958
ASARFA KUER Vs. BHUNESHWAR RAI
January 10, 1958
ASOKA MARKETING CO LTD Vs. STATE OF BIHAR
August 6, 1958
ASOKA MARKETING COMPANY LIMITED Vs. STATE OF BIHAR
August 6, 1958
BABU BADRI SINGH Vs. BABU RAM KISHORE PRASAD SINGH
February 14, 1958
BABU LAL BATHWAL Vs. GANPAT LAL
March 13, 1958
BAIDYANATH PRASAD SINHA Vs. STATE
December 22, 1958
BAIJNATH SHARMA Vs. STATE OF BIHAR
October 7, 1958
BALDEO JHA Vs. GANGA PRASAD JHA
August 14, 1958
BALDEO PRASAD Vs. BHOLA NATH
July 7, 1958
BALDEO SAHUJEE Vs. GAURI SHANKAR JHUNJHUNWALA
August 26, 1958
BALESHWAR PRASAD Vs. AGENT STATE BANK OF INDIA
January 20, 1958
BALKISHORE MISSER Vs. PHULENA AHIR
August 22, 1958
BALKRISHNA KHIRWAL Vs. NEW INDIAN ASSURANCE CO LTD
March 25, 1958
BANARASI DEVI JHUNJHUNWALA Vs. STATE OF BIHAR
January 23, 1958
BANKIM CHANDRA CHAKRAVARTY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 11, 1958
BASANT LAL Vs. BALA MISRA
February 20, 1958
BASANT NARAIN SINGH Vs. STATE OF BIHAR
April 18, 1958
BASUDEO GIR Vs. STATE
September 24, 1958
BEHARILAL BHAWASINKA Vs. JAGARNATH PRASAD KAJRIWAL
November 18, 1958
BHRIGUNATH PANDEY Vs. RAMNARAIN LAL PANJIARA
May 8, 1958
BIBI MOLIMAN NISSA Vs. TAFAZUL KARIM
October 3, 1958
BIBI RAFIQAN Vs. NAJIB KHAN
January 7, 1958
BIHAR BOLTS AND RIVETS AND ENGINEERING WORKS IN LIQUIDATION Vs. STATE OF BIHAR
August 12, 1958
BIHAR BOLTS RIVETS AND ENGINEERING WORKS LTD Vs. STATE OF BIHAR
July 29, 1958
BIHAR JOURNALS LTD Vs. NITYANAND SINGH
August 1, 1958
BINDESHWARI MANDAL Vs. BIRJU MANDAL
June 3, 1958
BINDESHWARI PD CHAUDHARY Vs. DEBENDRA PD SINGH
July 25, 1958
BISHWARANJAN BOSE Vs. HONORARY SECRETARY RAM KRISHNA MISSION VIVEKANAND SOCIETY
January 24, 1958
BRAHMANAND LAL Vs. STATE
December 23, 1958
BRAHMDEO NARAIN SINGH Vs. MISHRI DHOBI
May 5, 1958
BRIJBALA PRASAD Vs. PATNA MUNICIPAL CORPORATION
November 25, 1958
BRIJNANDAN SINGH Vs. JAMUNA PRASAD SAHU
January 14, 1958
BUDHI NATH JHA Vs. MANILAL JADAV
October 15, 1958
CHAND BIHARI GOPE Vs. SHYAM NANDAN PRASAD NARAIN SINGH
September 22, 1958
CHANDRA SHEKAR PRASAD SINGH Vs. JAI PRAKASH SINGH
October 15, 1958
CHANDRAMA SINGH Vs. AWADH BIHARI SINGH
October 17, 1958
CHETANDAS GULABCHAND Vs. STATE OF BIHAR
April 14, 1958
CHOTANAGPUR BANKING ASSOCIATION LTD Vs. STATE OF BIHAR
August 21, 1958
CHULHAI NAIK Vs. BHARATH NARAIN SINGH
March 25, 1958
COKE OVEN CONSTRUCTION COMPANY PRIVATE LTD Vs. STATE OF BIHAR
July 8, 1958
COMMISSIONER OF SALES TAX Vs. CHAMPARAN SUGAR COMPANY LTD
September 30, 1958
COMMISSIONER OF SALES TAX Vs. NEW INDIA SUGAR MILLS
September 30, 1958
DARSAN RAM Vs. STATE
June 9, 1958
DEBNATH BHAGAT Vs. BHOJU MANDAL
March 31, 1958
DEHRI ROHTAS LIGHT RAILWAY CO LTD Vs. STATE OF BIHAR
February 11, 1958
DHARMAVIR DHIR Vs. COMMISSIONER OF INCOME TAX
February 12, 1958
DIGAMBAR NARAIN CHAUDHARY Vs. COMMISSIONER OF TRIHUT DIVISION
August 20, 1958
DINESHWAR PRASAD SINGH Vs. DEONITI PRASAD SINGH
August 25, 1958
DOMA CHOUDHARY Vs. RAM NARESH LAL
November 7, 1958
DULICHAND KHIRWAL Vs. STATE OF BIHAR
January 20, 1958
GAJADHAR CHOUDHARY Vs. KHODAI RAHMAT KHAN
August 28, 1958
GANESH JHA Vs. BAIDYANATH JHA
January 2, 1958
GANESH LAL Vs. NARAIN LAL
March 10, 1958
GOPAL LAL AHIR Vs. BAIJU LAL AHIR
January 15, 1958
GOPAL SWARUP AND SONS Vs. COMMISSIONER OF INCOME TAX
July 17, 1958
GOPIRAM BHAGWAN DAS Vs. COMMISSIONER OF INCOME TAX
October 14, 1958
GOURI SHANKER PRASAD Vs. COMMISSIONERS OF TIRHUT DIVISION
November 18, 1958
GOVT OF INDIA Vs. JAMUNADHAR RUNGTA
December 17, 1958
GREENFIELDS Vs. COMMISSIONER OF INCOME TAX
October 7, 1958
HABIBUR RAHMAN Vs. VIJAY CHARAN ABHAY CHARAN DUBEY AND BROS
August 19, 1958
HARAK SINGH Vs. KAILASH SINGH
July 1, 1958
HARI NARAIN ROY Vs. REGIONAL TRANSPORT AUTHORITY
October 7, 1958
HARIHAR SINGH Vs. SINGH GANGA PRASAD
January 8, 1958
IMPERIAL BANK OF INDIA Vs. BIBI SAYEEDAN
September 30, 1958
INDERCHAND KAZRIWAL Vs. RAGHUNI AHIR
August 12, 1958
INDIAN COPPER CORPORATION LTD Vs. STATE OF BIHAR
January 16, 1958
J N DUTT Vs. COMMISSIONER OF INCOME TAX
January 21, 1958
JAGDISHPUR METAL INDUSTRIES Vs. VIJOY OIL INDUSTRIES LTD
July 1, 1958
JALDHARI MAHTO Vs. RAJENDRA SINGH
March 11, 1958
JANGI GOPE Vs. STATE
March 18, 1958
JASODA KUER Vs. DULHIN PHUL KUER
March 13, 1958
JAY PROSAD CHOUBEY Vs. JASODA
February 19, 1958
JHARUA MIAN Vs. STATE
August 19, 1958
JITMAL BHURAMAL Vs. COMMISSIONER OF INCOME TAX
October 6, 1958
JOHN DONAL MACKENZIE Vs. CHIEF INSPECTOR OF FACTORIES
May 8, 1958
JUGAL KISHORE BHADANI Vs. LABOUR COMMISSIONER
February 26, 1958
JULIUS ORAON Vs. SANIARO
April 7, 1958
KAMESHWAR PRASAD Vs. STATE OF BIHAR
July 7, 1958
KAMESHWAR PRASAD VERMA Vs. STATE OF BIHAR
June 2, 1958
KANNAIYALAL RAM NARAIN AND CO Vs. UNION OF INDIA
August 28, 1958
KAPILDEO SINGH Vs. SURAJ NARAYAN SINGH
December 2, 1958
KARTAR SINGH Vs. ADMINISTRATOR GENERAL OF BIHAR
November 18, 1958
KARU LALL Vs. FIDA HUSSAIN
December 23, 1958
KRISHNESHWAR PD SINGH Vs. LAL BIHARI SARAN NARAIN SINGH
February 28, 1958
KUMARDHUBI FIRECLAY AND SILICA WORKS LTD Vs. STATE OF BIHAR
September 3, 1958
LAKSHMI NARAYAN GAURI SHANKAR Vs. UNION OF INDIA
January 21, 1958
LAL KAMESHWARI SINGH Vs. SARJU SINGH
April 3, 1958
LALA KARAM CHAND THAPAR Vs. STATE OF BIHAR
March 3, 1958
LATESHWAR JHA Vs. UMA OJHAIN
March 28, 1958
LAWLY SEN AND CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER BIHAR
July 10, 1958
M L DALMIYA AND COMPANY LIMITED Vs. SUPERINTENDENT OF COMMERCIAL TAXES
July 8, 1958
MADAN LALL Vs. UNION OF INDIA
July 24, 1958
MAHABIR PANDEY Vs. RAM NARAIN SINGH
November 25, 1958
MAHADEO LAL PRABHU DEYAL Vs. UNION OF INDIA
March 26, 1958
MAHADEO RAM BALI RAM Vs. STATE OF BIHAR
January 22, 1958
MAHANTH SUKHDEO DAS Vs. KASHI PRASAD TIWARI
July 4, 1958
MAHENDER RAM Vs. HARNANDAN PRASAD
February 28, 1958
MAHENDRA SINGH Vs. COMMISSIONER OF CHOTA NAGPUR DIVISION
January 20, 1958
MANGAL DAS Vs. UNION OF INDIARABIA
March 18, 1958
MANIK MANDAL Vs. BHAROSI SINGH
August 1, 1958
MANZURUL HAQUE Vs. STATE OF BIHAR
January 10, 1958
MATUKI MISTRY Vs. KAMAKHAYA PRASAD
January 13, 1958
MOHAMMAD EKRAM Vs. UNION OF INDIA
August 8, 1958
MOHAMMAD HABIB Vs. RAM NARAIN LALL
November 20, 1958
MOTI LAL Vs. STATE
September 29, 1958
MOTILAL MANDAL Vs. CHONI MANDALANI
March 13, 1958
MURTI GOALIN Vs. RAM BRIKSHA GOPE
October 3, 1958
MUSAMMAT HIFSA KHATOON Vs. MOHAMMAD SALIMAR RAHMAN
November 27, 1958
MUTUKDHARI SINGH Vs. PREM DEBI
December 2, 1958
NAGESHWAR PRASAD Vs. STATE OF BIHAR
July 11, 1958
NAND KISHORE PRASAD SINGH Vs. MEMBER ELECTION TRIBUNAL
February 27, 1958
NAND PRASAD Vs. ARJUN PRASAD
May 16, 1958
NARAYAN TIWARI Vs. VASUDEO NARAYAN MISSIR
February 28, 1958
NARESH CHANDRA GHOSE Vs. STATE OF BIHAR
October 10, 1958
NAWAB SABBIR AHMAD Vs. DISTRICT MAGISTRATE OF DARBHANGA
October 16, 1958
OMPRAKASH NARAIN SINGH Vs. JAGARNATH PRASAD
November 13, 1958
PAHILAJRAI Vs. JETHI BAI
October 6, 1958
PANDEY AKLU SINGH Vs. RAM PRIT TEWARY
April 8, 1958
PARMESHWAR KUMAR Vs. LAHTAN CHAUDHARY
March 24, 1958
PIONEER ENGINEERING WORKS Vs. UNION OF INDIA
September 25, 1958
PULWA Vs. BRIJNANDAN PRASAD
September 4, 1958
PURAN MAL JAISWAL Vs. ONKAR NATH CHOUDHARY
October 7, 1958
R J MOHAMMED YAKUB SAHEB Vs. DIPA SAHU DEOKI PRASAD
August 22, 1958
RADHARAMAN CHOUDHARY Vs. GULAB THAKUR
August 19, 1958
RAGHUNI NAYAK Vs. DIST MAGISTRATE
February 4, 1958
RAJANI KANTA MANDAL Vs. STATE OF BIHAR
September 23, 1958
RAJPUR COLLIERY CO Vs. PURSOTTAM GOHIL
December 19, 1958
RAM NARAIN LAL Vs. ABUL KALAM
February 10, 1958
RAM NIRANJAN MISSIR Vs. KAMDEO MISSIR
July 24, 1958
RAM SARAN SINGH Vs. STATE OF BIHAR
April 15, 1958
RAMAUTAR CHOUDHARY Vs. SONE VALLEY PORTLAND CEMENT CO LTD
January 13, 1958
RAMAYAN SHUKLA Vs. RAJENDRA PRASAD SINGH
October 4, 1958
RAMBRIKSH PRASAD Vs. SHYAMSUNDER PRASAD SAHU
January 14, 1958
RAMCHANDRA BHAGAT Vs. EVA MITRA
September 3, 1958
RAMCHANDRA SETH Vs. SRINATH SINGH
March 25, 1958
RAMCHANDRAJI MAHARAJ Vs. LALJI SINGH
September 24, 1958
RAMDHANI RAM Vs. SITAL PRASAD RAM
July 16, 1958
RAMDULAR DASS Vs. JAMUNADHAR JHA
August 26, 1958
RAMESH JHA Vs. STATE
February 25, 1958
RAMGOBIND SINGH Vs. ASKRIT SINGH
October 13, 1958
RAMJI SINGH Vs. MUSAMMAT CHHULGHHANA KUER
April 3, 1958
RAMKISHUN SINGH Vs. TRIBENI PRASAD SINGH
October 4, 1958
RAMLAGAN SINGH Vs. STATE OF BIHAR
May 16, 1958
RAMLOCHAN SINGH Vs. PRADIP SINGH
August 24, 1958
RAMPEARYALAL KHANDELWAL Vs. SURAJMAL MARWARI
December 5, 1958
RAMPHAL SINGH Vs. DISTRICT MAGISTRATE OF PATNA
February 13, 1958
RAMSAROOP SINGH Vs. HIRALALL SINGH
February 12, 1958
RAMSEWAK KAJI Vs. RAMGIR CHOUDHARY
February 26, 1958
RAMSEWAK OJHA Vs. SHEOPUJAN PANDEY
May 12, 1958
RATAN LAL Vs. METROPOLITAN INSURANCE CO LTD
October 7, 1958
ROBIN RICHARD Vs. MERCY RICHARD
April 28, 1958
ROHTAS INDUSTRIES LTD Vs. STATE OF BIHAR
February 7, 1958
ROSHAN MISTRI Vs. STATE OF BIHAR
April 15, 1958
SADHU SARAN AHIR Vs. SHEO PRASAD KANU
May 6, 1958
SAH SITA RAM Vs. SYED MOHAMMAD MEHDI NAWAB
October 17, 1958
SARBO GOPAIN Vs. ANTA LAL GOPE
May 8, 1958
SARJU PRASAD SAO Vs. RAM CHANDRA SINGH
May 15, 1958
SASAMUSA SUGAR WORKS PRIVATE LTD Vs. CANE COMMISSIONER
December 1, 1958
SATYANARAIN PRASAD Vs. KISHUN PARYAG SAH
March 26, 1958
SEONARAIN LAL Vs. PRABHU CHAND
January 10, 1958
SHEONATH PRASAD Vs. N V BALASWAMI
May 14, 1958
SINDRI WORKERS UNION Vs. COMMISSIONER OF LABOUR
August 14, 1958
SM SABUJPARI Vs. SATRUGHAN ISSER
March 28, 1958
SONAMATI DEVI Vs. STATE
April 24, 1958
SRIKANT LAL Vs. STATE OF BIHAR
March 12, 1958
SRINATH TEWARY Vs. RAMSURAT DEVI
August 14, 1958
STATE Vs. TRIBHUVAN NATH VERMA
July 30, 1958
STATE Vs. THAKUR ADITYA NARAIN SINGH
August 6, 1958
STATE Vs. S P BHADANI
April 11, 1958
STATE OF ASSAM Vs. PANNA LAL
August 1, 1958
STATE OF BIHAR Vs. UNION OF INDIA
September 22, 1958
STATE OF BIHAR Vs. DEWAT RAM
July 21, 1958
STATE OF BIHAR Vs. JHAWARMAL
February 21, 1958
STATE OF BIHAR Vs. S M ABDUL SAMAD
March 3, 1958
STATE OF BIHAR Vs. CHARANJITLAL CHADHA
December 8, 1958
SURAJ PRASAD Vs. AGUTA DEVI
December 4, 1958
TARKESHWAR PRASAD Vs. NANHKU PRASAD SINGH
October 7, 1958
THAKUR PRASAD SAH Vs. SHEDENI SAH
April 2, 1958
TRIBENI TEWARY Vs. RAMRATAN NONIA
December 3, 1958
UMA SHANKAR PRASAD SINGH Vs. THAKUR LAKSHMI NARAYANJEE
May 9, 1958
UMA SHANKAR SINGH Vs. STATE OF BIHAR
July 9, 1958
UMRAON SINGH Vs. CHAKAURI SINGH
January 18, 1958
UNION OF INDIA Vs. DWARKADAS RADHAKRISHNA
January 29, 1958
UNION OF INDIA Vs. AYED RAM
March 10, 1958
UNION OF INDIA Vs. TEXTILE TRADING CO
September 8, 1958
UNION OF INDIA Vs. MANGILAL JAIN
August 22, 1958
UNION OF INDIA Vs. MUNICIPAL COMMISSIONER OF THE BHAGALPUR MUNICIPALITY
December 17, 1958
UNION OF INDIA Vs. KEDAR NATH BABULAL
December 12, 1958
UNION OF INDIA Vs. KHEMCHAND
August 12, 1958
UNION OF INDIA Vs. JETHABHAI JESINBHAI PATEL AND CO
October 9, 1958
UNION OF INDIA Vs. VASUDEO AGARWAL
September 23, 1958
UNION OF INDIA Vs. BISHWANATH AGARWALLA
September 24, 1958
UNITED BANK OF INDIA LTD Vs. LEKHARAM SONARAM AND CO
March 12, 1958