Case Index

Title
Date
ABDUL REHMAN Vs. STATE
September 9, 1958
ACHHAR SINGH Vs. SHRIMATI KARTAR KAUR
November 7, 1958
ADARSH TEXTILE MILLS, AMRITSAR Vs. COLLECTOR OF CENTRAL EXCISE, DELHI
February 10, 1958
AERON STEEL ROLLING MILLS Vs. STATE OF PUNJAB
April 11, 1958
AJIT SINGH Vs. PRITAM KAUR
October 7, 1958
AMAR SINGH Vs. BALBIR SINGH
November 27, 1958
AMBALA EX-SERVICEMEN TRANSPORT CO-OPERATIVE SOCIETY LTD Vs. STATE OF PUNJAB
May 23, 1958
AMBALA EX-SERVICEMEN TRANSPORT CO-OPERATIVE SOCIETY LTD Vs. STATE OF PUNJAB
April 14, 1958
ASSOCIATED CEMENT COS Vs. INDUSTRIAL TRIBUNAL PUNJAB
February 19, 1958
ATMA SINGH Vs. JANGIR KAUR
September 1, 1958
BABU RAM SHARMA Vs. PAL SINGH
September 11, 1958
BADRI DASS Vs. LABHU MAL
November 20, 1958
BAKHTAWARI Vs. SADHU SINGH
December 26, 1958
BALBIR SINGH Vs. STATE
April 30, 1958
BALDEV SINGH Vs. KALAWATI
November 5, 1958
BALWANT RAI TAYAL Vs. BISHAN SAROOP
October 3, 1958
BANU MAL Vs. DISTRICT BOARD OF KARNAL
November 24, 1958
BARA SINGH Vs. JOGINDER SINGH
November 3, 1958
BARKAT RAM KISHAN LAL Vs. STATE
October 9, 1958
BARU RAM Vs. PARSANNI
May 13, 1958
BARU RAM Vs. PARSANNI
May 31, 1958
BAWA MOHAN SINGH SETHI Vs. BABU RAM
October 6, 1958
BENARSI DAS SARAF Vs. DALMIA DADRI CEMENT LTD
May 23, 1958
BHAGAT SINGH Vs. JOGINDER SINGH
October 27, 1958
BHAGWAN SINGH Vs. BHAGTA
March 25, 1958
BHAI MOHAN SINGH Vs. HIND IRAN BANK LTD
May 23, 1958
BHOLA NATH BISHAN DASS Vs. DISTRICT MAGISTRATE JULLUNDUR
September 23, 1958
BIMAL KUMAR Vs. RAM LAL AGGARWAL
December 24, 1958
BINDRA BAN Vs. SHAM SUNDER
April 17, 1958
BIRLA COTTON SPINNING AND WEAVING MILLS LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
March 17, 1958
BISHNA Vs. SOHNA
March 4, 1958
BUA DASS TARACHAND Vs. PIARE LAL DEWAN CHAND
September 17, 1958
CHIRANJI LAL R S AND SONS Vs. COMMISSIONER OF INCOME TAX
August 26, 1958
CHUNI LAL Vs. NARAIN SINGH
February 10, 1958
COMMISSIONER OF INCOME TAX Vs. PARTAP CHAND
August 29, 1958
COMMISSIONER OF INCOME-TAX DELHI AJMER RAJASTHAN AND MADHYA BHARAT Vs. PRATAP CHAND CO BRITISH MOTOR CAR CO 1934 LTD
August 29, 1958
DAMODAR PERSHAD GUPTA Vs. SAXENA AND CO DELHI
August 25, 1958
DARSHAN LAL Vs. R L AGGARWAL
October 1, 1958
DARSHAN SINGH Vs. KULWANT RAI
May 20, 1958
DASSI HET RAM Vs. KAPURO W/O TULSI RAM
January 28, 1958
DATA RAM Vs. TEJA SINGH
September 3, 1958
DAYAL JAWALA Vs. BUJA BIRU
March 6, 1958
DELHI CLOTH MILL CHEMICAL WORKS Vs. THEIR WORKMEN
September 9, 1958
DELITE CINEMA Vs. RAMESHWAR DYAL
October 27, 1958
DES RAJ Vs. HARGURDIAL SINGH
September 23, 1958
DEWA SINGH Vs. LAL SINGH
April 28, 1958
DEWAN SINGH HIRA SINGH Vs. MINERVA FILMS LTD
September 24, 1958
DHARAM BIR SINGH Vs. STATE
March 28, 1958
DILBAGH RAI JARRY Vs. DIVISIONAL SUPERINTENDENT NORTHERN RLY
September 2, 1958
DINA NATH DUTT Vs. MAHA VIR GUPTA
March 4, 1958
DOMINION OF INDIA Vs. DELHI REGISTERED STOCK HOLDERS
January 8, 1958
DURGA DAS JANAK RAJ Vs. PREETE SHAH SANT RAM
December 10, 1958
ESCORTS AGENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 22, 1958
F NANAK CHAND RAMKISHAN DAS Vs. LAL CHAND GANESHI LAL
January 8, 1958
FAQIR CHAND AGGARWAL Vs. BHAGWANTI
April 11, 1958
FIRM GAURI LAL GURDEV DAS Vs. JUGAL KISHORE SHARMA
January 16, 1958
FIRM GULAB RAI GIRDHARI LAL Vs. FIRM BANSI LAL HANSRAJ
September 29, 1958
FIRM H R LUXMAN AND CO Vs. INCOME-TAX OFFICER E WARD AMRITSAR
January 30, 1958
FIRM MUNNA LAL RAUNAQ RAM OF NABHA Vs. FIRM OF LACHHMANDASS DEVRAJ
September 12, 1958
FIRM RAM LAL GANPAT RAI Vs. FIRM NARAIN DAS FAQUIR CHAND
November 21, 1958
FIRM TIJARATI HINDU FAMILY JOINT KESAR DAS RAJAN SINGH Vs. PARMA NAND VISHAN DASS
November 6, 1958
FIRST NATIONAL BANK Vs. SETH SANT LAL
May 23, 1958
GADODIA L N AND CO Vs. COMMISSIONER OF INCOME TAX
May 5, 1958
GENERAL S SHIVDEV SINGH Vs. STATE OF PUNJAB
September 3, 1958
GIAN CHAND Vs. STATE
January 16, 1958
GIAN CHAND PURAN CHAND Vs. OM PRABHA JAIN
August 12, 1958
GIANI KARTAR SINGH Vs. ELECTION TRIBUNAL
October 17, 1958
GOLDEN SILK MILLS Vs. CENTRAL PROVIDENT FUND COMMISSIONER
April 25, 1958
GOPAL CHAND BHALLA S/O HIRA LAL Vs. GOBIND SARUP S/O L RAM CHAND
October 22, 1958
GOPAL DASS LABHU RAM SAINI Vs. STATE
September 19, 1958
GUJJAR MAL Vs. PUNJAB STATE
September 22, 1958
GURAN DITTA MAL Vs. BANNA MAL
March 4, 1958
GURBACHAND SINGH LACHHMAN SINGH Vs. CH HOSHIAR SINGH
August 18, 1958
GURBAKHSH SINGH Vs. S PARTAP SINGH
November 5, 1958
GURBAKHSH SINGH Vs. STATE
January 7, 1958
GURBINDER SINGH Vs. LAL SINGH
May 21, 1958
GURDEV KAUR Vs. SARWAN SINGH
October 17, 1958
GURDIALO Vs. DHAN KAUR
May 21, 1958
GURPARSHAD Vs. ASSISTANT CUSTODIAN GENERAL OF EVACUEE PROPERTY DELHI AND
July 31, 1958
HARI SINGH Vs. STATE OF PUNJAB
January 13, 1958
HARISH CHAND Vs. COLLECTOR OF AMRITSAR
February 17, 1958
HARNAM SINGH ARJAN SINGH Vs. PUNJAB STATE
January 21, 1958
HARNAM SINGH MODI Vs. SATE OF PUNJAB
May 23, 1958
HAZARA SINGH Vs. BANTA SINGH
April 9, 1958
HAZARA SINGH Vs. STATE
November 7, 1958
HAZURA SINGH Vs. JEWON SINGH
February 17, 1958
HIND IRAN BANK LTD Vs. ISHAR SINGH NARAIN SINGH
December 12, 1958
HINDUSTAN ELECTRIC CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 5, 1958
HIRA SINGH Vs. GURDIP SINGH
September 16, 1958
HOSHIAR SINGH Vs. STATE
March 17, 1958
HOSHIARPUR ELECTRIC SUPPLY CO Vs. COMMISSIONER OF INCOME-TAX SIMLA
March 4, 1958
HUKAM CHAND SIRI RAM Vs. HARISH CHANDER SIRI RAM
October 22, 1958
HYDERABAD SIND ELECTRIC SUPPLY CO LTD Vs. UNION OF INDIA
September 5, 1958
INDIAN IRON AND STEEL COMPANY LTD Vs. OFFICER ON SPECIAL DUTY CENTRAL CIRCLE
September 16, 1958
ISHAR Vs. SOMA DEVI
February 10, 1958
ISHAR SINGH Vs. RAM SARAN DASS
February 6, 1958
ISHWAR DAS KHERA Vs. SHIV DAS SEHGAL, ETC
October 8, 1958
ITTIGI VEERABHADRAPPA Vs. UNION OF INDIA
October 7, 1958
JAGIR SINGH Vs. DHERU
March 4, 1958
JAI PRAKASH BENI PERSHAD Vs. RAM SARUP
March 27, 1958
JAI RAM Vs. LACHMI NARAIN
November 14, 1958
JANAK DULARI Vs. NARAIN DAS
August 28, 1958
JANAK DULARI Vs. NARAIN DASS
September 8, 1958
JANARDHAN BHAGWAN DASS Vs. SHAM LAL NAND LAL
August 27, 1958
JASWANT RAI BERI Vs. STATE OF PUNJAB
April 7, 1958
JULLUNDUR TRANSPORT CO-OPERATIVE SOCIETY Vs. PUNJAB STATE
September 10, 1958
KANWAL NARAIN KHANNA Vs. INCOME TAX OFFICER
March 24, 1958
KARMI Vs. BACHNA
October 14, 1958
KARNAIL SINGH CHANAN SINGH Vs. STATE
January 8, 1958
KARNAL KAITHAL CO-OPERATIVE TRANSPORT SOCIETY Vs. STATE
September 29, 1958
KARNAL KAITHAL CO-OPERATIVE TRANSPORT SOCIETY Vs. STATE OF PUNJAB
April 18, 1958
KARTAR SINGH HIRA SINGH Vs. HARIPAL SINGH
December 4, 1958
KEHAR SINGH Vs. KAPUR SINGH
February 5, 1958
KEHAR SINGH NIHAL SINGH Vs. CUSTODIAN GENERAL EVACUEE PROPERTY
November 5, 1958
KEWAL KISHORE Vs. HAMAD AHMAD KHAN
October 10, 1958
KHAN CHAND MALHOTRA Vs. RUBY GENERAL INSURANCE COMPANY LTD
December 2, 1958
KHARAK SINGH KALA SINGH Vs. NIKKA SINGH
February 7, 1958
KISHNI Vs. MEHMAN SINGH RATI RAM JAT
October 16, 1958
KISHORI LAL BATRA Vs. PUNJAB STATE
March 18, 1958
KUL BHUSHAN Vs. CANTONMENT BOARD, AMBALA CANTT
September 3, 1958
KULDIP SINGH S Vs. TAHSILDAR AMRITSAR
March 25, 1958
KUNDAN LAL VEDI Vs. COMMISSIONER OF INCOME TAX
May 6, 1958
L ARJAN DAS DUGGAL Vs. STATE OF PUNJAB
February 10, 1958
L DHARILAL L GANDU MAL Vs. L AMOLAK RAM L BHAGWAN DAS
December 4, 1958
LABHU RAM Vs. RAM PARKASH
October 15, 1958
LACHHMAN SINGH Vs. HARPARKASH KAUR
November 18, 1958
LAHORE ENAMELLING AND STAMPING CO Vs. A K BHALLA
January 8, 1958
LAIQ RAM Vs. MITHAN LAL, ETC
August 18, 1958
LAKHA SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
September 22, 1958
LAKHA SINGH TOBA SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
September 15, 1958
LEO ROY FREY Vs. R PRASAD
March 10, 1958
LOCHMAN DAS SAT LAL Vs. PARMESHRI DASS
February 12, 1958
LUXMAN H R AND CO Vs. INCOME TAX OFFICER
January 30, 1958
MADAN GOPAL Vs. B. MUKAND LAL
December 9, 1958
MAHIPAT RAMJAS Vs. STATE
February 7, 1958
MAJOR S ARJAN SINGH Vs. STATE OF PUNJAB
February 25, 1958
MANGAL SAIN Vs. SHANNO DEVI
October 3, 1958
MANOHAR LAL BEHARI LAL Vs. ONKAR DAS ALIAS OMKAR DASS
November 25, 1958
MASTER OM PARKASH Vs. RULDA RAM
March 31, 1958
MEENA RAM Vs. DWARKI
March 31, 1958
METRO MOTORS PRIVATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER PUNJAB AMBALA CANTT
April 11, 1958
MEWA WIDOW OF MATRAM Vs. AMAR SINGH
March 3, 1958
MODERN CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. PUNJAB STATE
September 17, 1958
MODERN TEXTILE MILLS PRIVATE Vs. STATE OF PUNJAB
April 11, 1958
MOHD ISHAQ AHMAD DIN Vs. STATE
October 14, 1958
MUKAND LAL Vs. JYOTISHMATI
March 21, 1958
MUKANDI RAM Vs. BHAGWAN SINGH
October 22, 1958
N R BATRA Vs. S PREM SINGH SUNDAR DASS
October 23, 1958
N.L. VERMA Vs. MUNI LAL
May 2, 1958
NARAIN SINGH HIRA SINGH Vs. STATE
March 4, 1958
NARAINI DEVI Vs. DURGA DEVI
February 10, 1958
NASIR AHMED Vs. CHIEF COMMISSIONER DELHI
September 22, 1958
NAURATI Vs. TULLA ALIAS NAURANG SINGH
September 24, 1958
NAWAB ZAHIR-UD-DIN AHMAD KHAN Vs. APPELLATE OFFICER
November 14, 1958
NIHAL CHAND Vs. SHIV NARAIN
January 7, 1958
NIHALU Vs. CHANDAR
September 10, 1958
OM PARKASH Vs. STATE
February 10, 1958
OM PARKASH TILAK CHAND Vs. STATE
May 23, 1958
ORIENTAL TEXTILE FINISHING MILLS Vs. STATE OF PUNJAB
July 31, 1958
PAKHAR SINGH Vs. STATE
March 10, 1958
PANNA RAM PAT RAM Vs. STATE
November 27, 1958
PARKASH CHAND Vs. CUSTODIAN EVACUEE PROPERTY JULLUNDUR
July 31, 1958
PARMA NAND Vs. KALYAN DASS
January 29, 1958
PARSHOTAM LAL L VIR BHAN Vs. MADAN LAL BASHAMBAR DAS
September 22, 1958
PARTAP SINGH KAIRON Vs. GURMEJ SINGH
March 10, 1958
PEOPLES INSURANCE CO LTD Vs. SARDUL SINGH CAVEESHAR
May 31, 1958
PRAN NATH Vs. BAL KISHAN
December 30, 1958
PREM NATH AMAR NATH Vs. SUNDRA WATI W/O BABU KISHORI LAL
November 28, 1958
PT CHARANJIT LAL RAM SARUP Vs. LEHRI SINGH RAM NARAIN
May 20, 1958
PUNJAB CO-OPERATIVE BANK Vs. L BIKRAM LAL
September 30, 1958
PUNJAB DISTILLING INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL
February 27, 1958
PUNJAB NATIONAL BANK Vs. RAJ MAL PAHAR CHAND
October 13, 1958
PUNJAB STATE Vs. MEHR CHAND
October 7, 1958
PURAN CHAND Vs. OFFICIAL LIQUIDATORSIMLA BANKING AND INDUSTRIAL CO
December 19, 1958
PURAN CHAND SANT LAL Vs. NITYA NAND
April 22, 1958
R B L BENARASI DASS AND CO LTD Vs. INCOME TAX APPELLATE TRIBUNAL DELHI
July 31, 1958
R B RAM RATTAN SETH Vs. STATE
August 25, 1958
R. B. L. BANARSI DASS & CO. LTD. Vs. INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH, AND ANOTHER.
March 31, 1958
RADHEY PIARI Vs. S KALYAN SINGH
December 24, 1958
RAJ KISHAN JAIN Vs. TULSI DASS
December 23, 1958
RAJ KISHEN PREM CHANDRA JAIN Vs. COMMISSIONER OF INCOME TAX
May 7, 1958
RAJ MECHANICAL INDUSTRIES, LUDHIANA Vs. RAM SARUP
November 18, 1958
RAJ SPINNING MILLS Vs. A AND G KING LTD
February 21, 1958
RAJKISHEN PREM CHANDRA JAIN Vs. COMMISSIONER OF INCOME-TAX
May 7, 1958
RALA RAM Vs. SULTAN SINGH
March 24, 1958
RAM DIAL Vs. SANT LAL
November 25, 1958
RAM GOPAL Vs. BANTA SINGH
February 25, 1958
RAM NARAIN MATHUR Vs. CHIEF JUSTICE AND JUDGES OF THE HIGH COURT AT CHANDIGARH
May 2, 1958
RAM NATH Vs. GIRDHARI LAL, ETC
September 12, 1958
RAM NATH KALIA Vs. PAUL SINGH HARNAM SINGH
November 5, 1958
RAM PARSHAD HALWAI Vs. MUKHTIAR CHAND
April 8, 1958
RAM RATTAN Vs. MUNNA LAL
September 29, 1958
RAM SINGH Vs. SITA RAM
November 25, 1958
RAMJI DAS RIKHIRAM JAGADHARI Vs. COMMISSIONER OF INCOME-TAX PUNJAB PEPSU HIMACHAL PRADESH AND BILASPUR
April 24, 1958
RAO HARNARAIN SINGH SHEOJI SINGH Vs. GUMANI RAM ARYA
February 5, 1958
RATI RAM Vs. MAM CHAND
November 14, 1958
RATTAN CHAND Vs. BHAGIRATH RAM
February 28, 1958
RATTAN SINGH Vs. MANAGING DIRECTOR OF THE MOGA TRANSPORT COMPANY MOGA
September 18, 1958
RATTI RAM PHEENA Vs. DIVISIONAL SUPERINTENDENT NORTHERN RLY NEW DELHI
September 16, 1958
RESERVE BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
May 7, 1958
REVENUE PATWARIS UNION PUNJAB Vs. STATE OF PUNJAB
December 17, 1958
RULYA RAM Vs. CHAUDHRI MULTAN SINGH
November 10, 1958
RULYA RAM Vs. CHAUDHRI MULTAN SINGH AND ANR.
October 3, 1958
RUP LAL BHOLA NATH Vs. JUGRAJ SINGH PURAN SINGH
May 20, 1958
S B BUDH SINGH Vs. MAYA RAM
November 3, 1958
S BHAGAT SINGH Vs. PIAR BUS SERVICE LTD
December 12, 1958
S GYAN SINGH VOHRA ADVOCATE Vs. RAM BHEJA LAL MALIK ADVOCATE
December 23, 1958
S HARKISHAN SINGH Vs. S MOHAN SINGH
October 10, 1958
S KEHAR SINGH Vs. PUNJAB GOVERNMENT
September 2, 1958
S KULDIP SINGH Vs. TEHSILDAR
March 25, 1958
S SAMARJIT SINGH Vs. STATE OF PUNJAB
October 24, 1958
SADHU RAM Vs. AMAR KAUR
December 24, 1958
SADHU SINGH S MULA SINGH Vs. DISTRICT BOARD GURDASPUR
April 10, 1958
SAMPAT KUMAR Vs. NATHU RAM DHUTA RAM
February 25, 1958
SANSAR CHAND Vs. RAM LALL
November 18, 1958
SANT RAM LALJI RAM Vs. BHAGWAT DASS
January 17, 1958
SARDAR LAL SINGH KANG Vs. STATE
September 5, 1958
SARDAR PARTAP SINGH Vs. S KARTAR SINGH CHADHA
October 7, 1958
SAVITRI GUPTA Vs. UMA KUMARI
February 25, 1958
SETH ROSHAN LAL Vs. DEWAN BHAGWAN DAS
April 14, 1958
SHAHBEG SINGH Vs. STATE
April 24, 1958
SHAMBU NATH AND SONS LTD Vs. PUNJAB STATE
March 7, 1958
SHORILAL Vs. SECOND INDUSTRIAL TRIBUNAL PUNJAB
April 10, 1958
SHREE GOPAL PAPER MILLS LTD Vs. STATE OF PUNJAB
May 23, 1958
SHRI HARISH CHAND Vs. COLLECTOR OF AMRITSAR
May 2, 1958
SHRIMATI BUI Vs. GANGA SINGH
November 6, 1958
STATE Vs. AKAL TRANSPORT COMPANY (PRIVATE) LIMITED
August 6, 1958
STATE Vs. RAM CHANDER SHARMA
May 23, 1958
STATE Vs. AKAL TRANSPORT COMPANY PRIVATE LTD
September 6, 1958
STATE Vs. DIAL SINGH S/O SOLAKHAN SINGH
March 24, 1958
STATE Vs. MANSHA SINGH BHAGWANT SINGH
February 27, 1958
STATE OF PUNJAB Vs. S GIAN SINGH
September 3, 1958
STATE OF PUNJAB Vs. JOINT HINDU FAMILY TRADING FIRM RATI RAM BANWARI LALL
August 28, 1958
STATE OF PUNJAB Vs. S KEHAR SINGH
May 12, 1958
STATE OF PUNJAB Vs. OKARA GRAIN BUYERS SYNDICATE LTD
May 19, 1958
STATE OF PUNJAB Vs. KARAM CHAND
April 14, 1958
STATE OF PUNJAB Vs. JAWAHAR MAL AND SONS DELHI
October 29, 1958
SUNDAR LAL JAIN Vs. SHRIMATI LAJWANTI DEVI
January 13, 1958
SURAJ BHAN Vs. RANDHIR SINGH
May 21, 1958
TARA DUTT AND OTHERS Vs. STATE
October 25, 1958
TARSEM LAL SHANTI RAM Vs. STATE
December 16, 1958
TARSEM SINGH MAJOR Vs. JAGINDRO
January 6, 1958
THE STATE OF PUNJAB AND ORS. Vs. MADAN GOPAL
October 28, 1958
TULE RAM Vs. RAM CHAND
October 15, 1958
UNION OF INDIA Vs. A L RALLIA RAM
April 17, 1958
UNION OF INDIA Vs. COMMERCIAL ASSOCIATION AMRITSAR KATRA HARI SINGH
September 19, 1958
UNION OF INDIA Vs. RAJ KUMAR PIARELAL JAIN
September 30, 1958
VANGUARD FIRE AND GENERAL INSURANCE CO LTD Vs. SARLA DEVI
November 27, 1958
VIR SINGH Vs. SURTA SINGH
October 23, 1958
VRAJLAL MANILAL Vs. UNION OF INDIA
October 15, 1958
ZAHIR-UDDIN AHMAD KHAN Vs. APPELLATE OFFICER
April 14, 1958