Case Index

Title
Date
ABDUL ALI MIA Vs. ABDULLA AND ANR.
February 24, 1958
AJOY KUMAR MUKHERJEE Vs. STATE
June 25, 1958
ANIL RANJAN SEN Vs. SMT. ANUPRAMA SEN
June 10, 1958
ANOWAR HUSSAIN Vs. AJOY KUMAR MUKHERJEE
June 27, 1958
ASAD ALI TAHSILDAR Vs. ANSWAR ALI
September 24, 1958
AUSTIN HENRY RUFUS Vs. STATE
August 6, 1958
B. ROWELL ROY Vs. KA THILI NONGLYER
July 4, 1958
BALBIR SINGH AND ANR. Vs. THE STATE
July 10, 1958
BANCHAMANI SAHA Vs. KSHIR BABU SINHA
July 9, 1958
BANWARILAL CHOWKHANI, PROPRIETOR OF CHOWKHANI TEA SEED ESTATES Vs. A.M. DESHMUKHYA, ADDL. DY. COMMR. AND ANR.
May 2, 1958
BENOY KUMAR CHAKRABARTY Vs. STATE OF ASSAM
November 25, 1958
BHANU LAL DAS Vs. STATE OF TRIPURA
January 10, 1958
BINDHU MADHAV CHATTERJEE Vs. BABU SOU SINGH AND ORS.
July 3, 1958
BINDU NATH CHAUDHURY Vs. THE STATE OF ASSAM AND ORS.
November 24, 1958
BIRENDRA KUMAR DAS Vs. THE STATE TRANSPORT AUTHORITY AND ORS.
June 5, 1958
BIRENDRA NATH GUHA Vs. COMMISSIONER OF TAXES
May 5, 1958
BIRESH MISRA Vs. RAM NATH SARMA AND ORS.
December 23, 1958
BISWANATH SINGH Vs. ADDITIONAL CHIEF ENGINEER (R. AND B.) WING P.W.D. AND ORS.
November 28, 1958
BISWANATH UPADHAYA Vs. HARALAL DAS AND ORS.
April 16, 1958
C.E. MC INTOSH Vs. NIRMAL CHANDRA SUR AND ANR.
March 7, 1958
CACHAR CHA SRAMIK UNION Vs. MANAGER, MARTYCHERRA TEA ESTATE AND ANR.
June 6, 1958
DEMKHOLUM Vs. HELKHOSEM KUKU
January 24, 1958
DEV KANTA BAROOAH Vs. KUSHA RAM NATH AND ANR.
April 17, 1958
DIGAMBAR KALITA Vs. SIBNATH CHAKRAVARTY AND ORS
June 5, 1958
DINARAM CHUTIYA AND ORS. Vs. DIVISIONAL MANAGER, KAKAJAN TEA ESTATE
February 7, 1958
DINESH CHANDRA DOWERAH Vs. A.M. DAM
April 23, 1958
DR. NIRANJAM BHATTACHARJEE Vs. MANIPUR ADMINISTRATION
February 24, 1958
DWIPENDRA CH. CHAUDHURY AND ANR. Vs. THE STATE OF ASSAM
April 8, 1958
GAUHATI BANK LTD. Vs. SANTIRAMJAN DAS GUPTA
February 18, 1958
GAUHATI BANK LTD. Vs. RAJENDRA NATH MAJINDAR BARUA AND ANR.
December 11, 1958
HABIBUR RAHMAN KHAN Vs. THE STATE
January 27, 1958
HAISNAM BARUNITON SINGH Vs. THOKCHOM NINGOL HAISNAM ONGBI BHANI DEVI AND ORS.
January 30, 1958
HARALAL PODDAR Vs. THE MUNICIPAL BOARD AND ORS.
April 17, 1958
HARENDRA NATH BARUA Vs. DEV KANTA BARUA AND ORS.
July 11, 1958
HARINATH DAS Vs. STATE OF ASSAM AND ORS.
January 21, 1958
HARIPADA GUPTA Vs. THE STATE
December 3, 1958
INDRESWAR HANDIQUE Vs. UNION OF INDIA (UOI) AND ORS.
December 11, 1958
JAGADINDRA NATH GUPTA Vs. INSPECTOR GENERAL OF ASSAM RIFLES AND ORS.
September 2, 1958
JATINDRA KUMAR SEAL Vs. RAJMOHAN RAI
April 10, 1958
K. STONE Vs. KRESMANIK
April 7, 1958
K.L. GOENKA AND ANR. Vs. S.R. MAJUMDAR
January 9, 1958
KA RON LANONG Vs. THE STATE OF ASSAM
August 29, 1958
KAILASH PROSAD SINGH Vs. DEPUTY COMMISSIONER
June 2, 1958
KALA MEAH Vs. RAI MOHAN SAHA
April 8, 1958
KESARICHAND JAISUKHLAL Vs. SHILONG BANKING CORPORATION LTD
December 22, 1958
LAISRAM CHANDRAMANI SINGH AND ORS. Vs. THE UNION OF INDIA (UOI)
September 15, 1958
M L DALMIA AND CO LTD Vs. STATE OF ASSAM
June 30, 1958
MAHALUXMI BANK LTD. Vs. KAMAKHYALAL GOENKA AND ORS.
January 30, 1958
MAIBAM BIDHU SINGH AND ORS. Vs. MANIPUR ADMINISTRATION
August 21, 1958
MANGAL BALLAV ROAZA Vs. SMT. NIHAR PRAVA MUTSUDDI AND OTHERS
June 5, 1958
MANINDRA CHANDRA BHOWMIK AND OTHERS Vs. JOGESH CHANDRA DEY AND OTHERS
December 9, 1958
MD. KASHIM MIA Vs. ADMINISTRATION OF MANIPUR
September 11, 1958
MD. NADIR SHAH Vs. STATE
July 22, 1958
MIHIR KUMAR DATTA Vs. AD-HOC COMMITTEE, PRACHYA BHARATI (HIGH SCHOOL), AGARTALA, AND OTHERS
December 9, 1958
MOHAMMAD HUSSAIN Vs. THE STATE
January 16, 1958
MOHANLAL AJITSARIA Vs. ABDUL RASID
July 1, 1958
MT. ALIFANNESSA Vs. ALI AKBAR
January 30, 1958
MT. BANARASHI AGARWALL Vs. SANKARLAL AGARWALLA AND ANR.
February 12, 1958
NABIN CHANDRA GOGOI Vs. THE STATE
April 8, 1958
NAHORKUTIA TEA ESTATE Vs. STATE OF ASSAM AND ORS.
February 12, 1958
NANDESWAR CHAKRAVARTY AND ORS. Vs. STATE OF ASSAM AND ORS.
May 16, 1958
NIRESH CHANDRA DAS Vs. PARESH CHANDRA ROUTH
April 25, 1958
PADMANAVA BHATTACHERJEE Vs. BIDHUBUSHAN DAS
April 3, 1958
PRITHI SINGH S/O LATE BHUR SINGH Vs. UNION OF INDIA
January 24, 1958
RAIMOHAN NATH Vs. THE GENERAL MANAGER, N.E.F. RLY. AND ANR.
September 12, 1958
RAM CHANDRA DEY Vs. JHUMARMAL JAIN AND ORS.
May 23, 1958
RAMESH CHANDRA DAS Vs. ATUL CHANDRA SARKAR
February 17, 1958
RIVER STEAM NAVIGATION CO. LTD. AND ANR. Vs. MILAPCHAND HIRALAL FIRM
March 3, 1958
SAILENDRA KUMAR ROY CHOUDHURY Vs. TERRITORY OF TRIPURA
June 9, 1958
SETHI BROTHERS Vs. ASST. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS AND ORS.
August 28, 1958
SHANU MEA Vs. NANDU MEA AND ORS.
January 7, 1958
SORAM PARIJAT SINGH AND ORS. Vs. THONGRAM MERI SINGH AND ANR.
July 23, 1958
SRI KULA CHANDRA SINHA Vs. UNION TERRITORY OF TRIPURA AND OTHERS
June 3, 1958
STATE Vs. HUSSAIN MIRDHA
December 5, 1958
SUBEDAR DURGEY THAPA Vs. MADHAB PRASAD REGMI
February 7, 1958
SUBHAS CHANDRA DEB Vs. SUBHASHINI DEB AND ANR.
February 27, 1958
SUDHINDRA KUMAR DEB AND ORS. Vs. THE STATE OF ASSAM AND ORS.
July 10, 1958
SURATH CHANDRA Vs. THE STATE
March 13, 1958
TABIBUDDIN AHMED Vs. STATE OF ASSAM AND ORS.
August 19, 1958
TAZUDDIN AHMED Vs. DHANIRAM TALUKDAR
August 28, 1958
TEK BAHADUR BHUJIL Vs. DEBI SINGH BHUJIL
August 7, 1958
THANGJAM Vs. UNION TERRITORY
February 24, 1958
THE ALL INDIA TEA AND TRADING CO. LTD. Vs. R.N. HAZARIKA AND ORS.
April 7, 1958
THE COMMISSIONER OF INCOME TAX Vs. RAMCHANDRA LACHMINARAYAN
August 28, 1958
THE MALABATI TEA ESTATE Vs. SM. BUDHNI MUNDA AND OTHERS
September 4, 1958
THE MALABATI TEA ESTATE Vs. BHAKTA MUNDA AND OTHERS
May 5, 1958
THE STATE Vs. RAM CHAND AND ANR.
June 4, 1958
UNION OF INDIA (UOI) Vs. DURGADUTTA BISWANATH AND ORS.
January 29, 1958
WAREPAM LUKHOI SINGH Vs. LEPCHUNG KOM
April 21, 1958
WILSON READE Vs. C.S. BOOTH AND ORS.
April 2, 1958
YUSUF ALI BEPARI Vs. THE STATE OF ASSAM AND ANR.
May 19, 1958