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Case Index
Title
Date
A MAHALAKSHMI Vs. PAMMI GARAMA
February 21, 1958
ABDUL RAHIMAN KHAN Vs. RADHA KRUSHNA BISWAS ROY
October 31, 1958
AGADHU MISRA Vs. THE STATE
October 3, 1958
AKSHYA NARAYAN PRAHARAJ Vs. MAHESWAR BAG
February 3, 1958
ANANTRAM AND ORS. Vs. THE STATE
January 27, 1958
ANNADA DEVI Vs. BANCHHANIDHI SAMANTARAY
August 5, 1958
ANTARJYAMI PARIDA Vs. RAMAHARI JENA
November 28, 1958
ARJUN JENA Vs. BRAHMANANDA PANI
February 19, 1958
ARJUNO PANDI Vs. JURA DALAI AND ANR.
February 11, 1958
ASHUTOSH ROY Vs. STATE
December 9, 1958
BAJRANGLAL CHOWKHANI Vs. INCOME TAX OFFICER
April 21, 1958
BAMA JENA Vs. STATE
January 7, 1958
BANCHHANIDHI PATRA Vs. STATE
November 29, 1958
BASUDEB HOTA Vs. STATE OF ORISSA
July 8, 1958
BENUDHAR DALAI Vs. STATE OF ORISSA
April 4, 1958
BHAGABAN DAS AND ORS. Vs. JAGABANDHU JENA AND ORS.
January 3, 1958
BHAGABAN MISRA Vs. THE STATE
October 6, 1958
BHAGWATI PRASAD MISRA Vs. COMMISSIONER OF INCOME TAX
March 24, 1958
BHAJANLAL KAMANI AND ANR. Vs. RAMPRASAD NARSINGH DAS AND ORS.
August 25, 1958
BHARAT NAIK Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES
April 7, 1958
BHIMA SAHU Vs. DUKHEI SAHU
August 20, 1958
BHIMJI MAUJI Vs. DHIRAJLAL PANJIBAN THAKAR
December 23, 1958
BHIMSEN GOCHHIKAR Vs. STATE OF ORISSA
April 30, 1958
BHUPENDRA KUMAR BOSE Vs. THE STATE AND ORS.
December 11, 1958
BIDYADHAR TUNGA SAMANTRA Vs. DAITARI RANA
November 6, 1958
BIHARI PADHAN AND ANR. Vs. DAITARI DASH AND ORS.
November 20, 1958
BIKAL SWAIN Vs. ISWAR SWAIN
November 17, 1958
BIKRAM TRIPATHY Vs. THE STATE OF ORISSA AND ANR.
April 21, 1958
BIRIDI CHANDA MADA Vs. STATE OF ORISSA
March 25, 1958
BISALA APPARAO ALIAS RAGHU Vs. THE STATE
October 18, 1958
BRAHMANANDA MISRA Vs. SHYAM SUNDAR DHAL AND 6 ORS.
August 1, 1958
BRAHMANANDA PANDA Vs. KANDURI CHARAN DAS
November 29, 1958
BRAMHACHARI MARTHA Vs. STATE
July 15, 1958
CHAITAN CHARAN DAS Vs. RAGHUNATH SINGH
November 20, 1958
DAITARI MOHAPATRA Vs. BRUNDABAN MATIA
November 17, 1958
DASARATHI CHAMAR Vs. BALMUKUNDA DAS
September 17, 1958
DASS MOHANTO AND 5 ORS. Vs. PRAHLAD MOHANTO AND ANR.
December 9, 1958
DHARANIDHAR MOHAPATRA Vs. PRADIPTA KISHORE DAS
October 8, 1958
DOLGOBINDA RATH Vs. STATE
January 29, 1958
DRAUPADI BEHERANI Vs. SAMBARI BEHERA
April 8, 1958
DURGA MADHAB PATTAJOSHI Vs. SOMEOATH RAVULO AND ORS.
March 25, 1958
EXECUTIVE OFFICER, JAGANNATH BALLAV MATH Vs. MEMBER, BOARD OF REVENUE
December 19, 1958
G V RAMAMURTY PATNAIK Vs. P PANI MAGISTRATE I CLASS AND EX-OFFICIO MUNSIF
August 7, 1958
GANGADHAR ALIAS GUHIA DAS Vs. THE STATE
December 23, 1958
GANGADHAR SINGH Vs. SHYAM SUNDER SINGH
March 21, 1958
GANGAPRASAD BHAGAT AND ORS. Vs. KASIPRASAD JHUNJHUNWALLA AND ANR.
January 10, 1958
GHANASHYAM MOHANTY Vs. BICHITRANANDA CHOUDHURY AND ANR.
March 31, 1958
GOKULANANDA PRAHARAJ Vs. JOGESH CHANDRA ROUT
April 30, 1958
GOLAM MAHAMMAD Vs. SARIF BAIG
November 7, 1958
GOPINATH PUJA PANDA SAMANTA Vs. RAMCHANDRA DEB
January 17, 1958
GOUR NAG BHUSAN Vs. ANANTA SENDH
April 8, 1958
GOVINDA PRASAD AGARWALA Vs. ABHIRAM BALA AND ORS.
March 31, 1958
GURU ESTATE Vs. COMMISSIONER OF INCOME-TAX
April 1, 1958
HARIHAR PATI Vs. SISIR KUMAR BOSE
August 6, 1958
HRUSIKESH MISRA AND ANR. Vs. BHAKTABANDHU MOHANT
December 19, 1958
JAGANNATH DALAI Vs. RAMA CHANDRA NAHAK
September 4, 1958
JAGAT BANDHU SAHU Vs. LAKSHMI DEI
March 21, 1958
JAMI NARASAYA PRUSTY AND BROS Vs. STATE OF ORISSA
July 8, 1958
JATIA PANIGRAHI Vs. GOBINDA PATRA AND ORS.
July 23, 1958
JAYA KRUSHNA SAHU AND ORS. Vs. SRI PARAMESWAR SAHU AND ORS.
July 24, 1958
JOGENDRA NATH DAS Vs. CHARAN DAS
January 29, 1958
JONA RAMANNA AND ANR. Vs. JANNITA TATAYYA AND ANR.
September 8, 1958
K RAJA GOPAL RAO Vs. DOLGOBINDA SAHU
September 24, 1958
KALANDI CHARAN PATI Vs. UDEKAR JENA AND 4 ORS.
November 21, 1958
KANHU CHARAN ROUT AND ORS. Vs. BHABAGRAHI ROUT AND ORS.
January 2, 1958
KHETRAMOHAN NAIK Vs. SRI JAGANNATH MAHAPRABHU AND ANR.
January 29, 1958
KISANLAL KOTARI Vs. STATE OF ORISSA
November 1, 1958
KORADA SUKUTA AND FOUR ORS. Vs. RAGHAVA PATI AND ANR.
March 19, 1958
KRISHNA PATRO Vs. BERHAMPUR MUNICIPALITY, REPRESENTED BY THE COMMISSIONER AND EXECUTIVE OFFICER
August 7, 1958
KRUSHNA ALIAS KHATU PADHAN Vs. STATE
September 30, 1958
KRUSHNA MOHANTY AND ANR. Vs. ARTABALLAV MOHANTY
October 9, 1958
KRUTTIVASA PADHY Vs. MALATI PADHANI
October 30, 1958
KSHETRA SAHU Vs. SYAMA SAHU
January 13, 1958
KUMAR BIMAL CHANDRA SINGHA AND THREE ORS. Vs. THE STATE OF ORISSA AND TWO ORS.
March 27, 1958
LABANGALATA DEI Vs. SK AZIZULLAH
April 8, 1958
LUNKARAN AGARWALA Vs. STATE
September 30, 1958
MADANLAL AGARWALLA Vs. STATE
October 30, 1958
MADHABA SABAR Vs. STATE OF ORISSA AND ORS.
March 29, 1958
MADHUSUDAN RAY AND REVEN ORS. Vs. STATE
September 15, 1958
MAHANT JAGANNATH RAMANUJA DAS Vs. B K PATRA COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS AND
May 12, 1958
MAHIMA Vs. DINABANDHU MOHANTY
September 12, 1958
MALCOLM ANGUS TULLOCH Vs. REVENUE COMMISSIONER SAMBALPUR
August 12, 1958
MATHURI MALLIK Vs. SATRUGHNA GIRI
November 29, 1958
MENDHASAL CO-OPERATIVE SOCIETY NO. 2 (DECREE-HOLDER) Vs. RADHASHYAM PATNAIK AND TWO ORS.
July 17, 1958
MINEKETAN DAS AND ORS. Vs. THE STATE OF ORISSA
December 19, 1958
MOTILAL KUMBHAR Vs. STATE
August 26, 1958
MRS. E. SIMTH Vs. CHANDRAMANI MOHANTY
December 14, 1958
NANDA KISHORE CHIRANJILAL Vs. UNION OF INDIA
August 25, 1958
NARASINGHA ROUT Vs. RAMESWAR MOHAPATRA
March 10, 1958
NARENDRA DIKSHIT AND ORS. Vs. CH. SHYAM SUNDAR DAS AND ORS.
January 7, 1958
NARENDRANALH MOHANTY Vs. ANIRUDHANATH MOHANTY
August 8, 1958
NATABAR MOHANTY Vs. STATE OF ORISSA
January 6, 1958
NIKUNJA BEHARI SINGH Vs. DURYODHAN PRADHAN
March 25, 1958
NIRMAL CHANDRA BOSE Vs. SUDHENDU KUMAR DUTTA
September 10, 1958
NITYANANDA ALIAS NATU SAHU HARAPRASAD ALIAS BAINA PATRA Vs. THE STATE
September 8, 1958
OLANKAR SAURA Vs. STATE
March 25, 1958
PADMANABHA GOUNTIA AND ANR. Vs. DALGANJAN PATEL AND ORS.
September 12, 1958
PADURAM SAHU Vs. BISWAMBAR SAHU
July 17, 1958
PANALAL PAL AND ANR. Vs. THE STATE
November 7, 1958
PANCHO SATRAJIT AND 9 ORS. Vs. THE STATE AND 7 ORS.
September 19, 1958
PARMANANDA MOHANTY AND TWO ORS. Vs. BAIDYANATH NAIK AND TWO ORS.
September 8, 1958
PORUSOTTAM SINGH AND 3 ORS. Vs. THE STATE
April 9, 1958
PRANANATH PATNAIK Vs. BANAMALI PATNAIK
February 19, 1958
PRAVASH CHANDRA Vs. FATE CHAND JAIN AND ORS.
March 21, 1958
PURNA CHANDRA SAHU Vs. CHAMRA BARIHA AND ORS.
November 10, 1958
PURUSTAM NAIK Vs. CHAKRADHAR DAS
March 27, 1958
PYARI MOHAN DAS Vs. DURGA SANKAR DAS
February 3, 1958
R N RICE MILLS Vs. STATE OF ORISSA
April 23, 1958
RADHASYAM DAS Vs. CHAKRADHAR MOHAPATRA AND ANR.
December 16, 1958
RAGHONATH PRADHAN AND ORS. Vs. THE STATE
February 26, 1958
RAGHU SUTAR Vs. NRUSINGHA NATH THAKUR
August 22, 1958
RAGHUNATH JIEW THAKUR Vs. SHYAM SUNDAR MOHAPATRA
November 7, 1958
RAGHUNATH MISRA Vs. KISHORE CHANDRA DEO BHANJ
April 15, 1958
RAGHUNATH PADHY Vs. RATNAKAR NAIK AND ANR.
August 18, 1958
RAHASMANI DEBI Vs. NISHAMANI DIBYA
January 1, 1958
RAJA BAHADUR KISHORE CHANDRA DEO BHANJ Vs. RAGHUNATH MISRA
July 30, 1958
RAJA SHRI SAILENDRA NARAYAN BHANJA DEO Vs. COMMISSIONER OF INCOME TAX
December 19, 1958
RAJAN PATRO Vs. AKUR SAHU
September 12, 1958
RAM CHANDRA DEB Vs. STATE OF ORISSA
April 30, 1958
RAM CHANDRA PANIGRAHI Vs. LAKSHMAN DAS AND ORS.
November 30, 1958
RAM GOPAL GANDA Vs. BHIKARI GANDA
April 22, 1958
RAMAKRUSHNA PADHY Vs. RAMESH CHANDRA DAS
October 9, 1958
RAMANI BEWA Vs. BANSIDHAR NAIK AND TWO ORS.
September 2, 1958
RAMBHA BEWA Vs. PRAHALLAD SENDHA
November 17, 1958
RAMKRISHNA BAGARTI AND 2 ORS. Vs. THE STATE
July 15, 1958
RAVI JAGANNADHAM Vs. SURJI SAHUANI AND ORS.
December 16, 1958
SAILENDRA NARAYAN BHANJA DEO Vs. COMMISSIONER OF INCOME-TAX
December 19, 1958
SAMANTA SRI RADHA PRASAN DAS Vs. NETRA BEHERA
July 30, 1958
SANA PANU ROUT Vs. RAMA BISWAL
July 21, 1958
SASHIMUKHI DASIANI Vs. BRUNDABAN DAS
December 23, 1958
SATRUGHNA SAHU Vs. STATE OF ORISSA
April 11, 1958
SEREI BEHERA Vs. BIPIN BEHARI ROY
October 8, 1958
SHAMSUDDIN KHAN Vs. COMMISSIONER OF INCOME TAX
February 27, 1958
SK. KABIR AND ANR. Vs. ARJUN SIAL
October 9, 1958
SOMANATH PRADHAN Vs. SANNO GOVINDO MISRA
July 31, 1958
SRI BAORIBANDHU OJHA AND DHARMANDA CHOWDHURY Vs. KHAGESWAR CHHATOI
August 6, 1958
SRI SURENDRA MOHANTY Vs. SRI NABAKRISHNA CHOUDHURY
February 26, 1958
SRIMATI NANIBALA DEVI Vs. BHARAMBARA BEHERA
July 9, 1958
SRINIVASA RAMANUJA DAS Vs. COMMISSIONER OF ORISSA HINDU RELIGIOUS ENDOWMENTS
May 12, 1958
STATE Vs. ABANIKANTA ROY
August 18, 1958
STATE Vs. TOPNO P ITO
September 9, 1958
STATE Vs. K LACHMAN MURTY
February 11, 1958
STATE Vs. BICHITRANANDA MOHANTY
March 20, 1958
STATE Vs. PUNIA GOOR AND ORS.
January 2, 1958
STATE OF ORISSA Vs. BASANTA BAG
September 9, 1958
STATE OF ORISSA Vs. GOKUL BARIK
November 20, 1958
SUDHANSU MOHAN MUKHERJI Vs. UNION OF INDIA
April 28, 1958
SUDHIR CHANDRA BARDHAN Vs. JAGADISH CH KAR
November 14, 1958
SUDHIR SOLOMAN AND TWO ORS. Vs. THE STATE
August 7, 1958
SUKRA ORAM Vs. STATE
August 20, 1958
SURENDRA NATH SATPATHY Vs. STATE
February 4, 1958
SWARANALATA SARKAR Vs. STATE OF ORISSA AND ANR.
April 3, 1958
SWARNAMAYI PANIGRAHI Vs. B NAYAK
October 10, 1958
SYED KAMROOL Vs. BHADRAK TOWN GRAMA PANCHAYAT
December 17, 1958
THE PURI MONICIPALITY Vs. NARAYAN PANDA
August 7, 1958
UDEKAR SAHU Vs. CHANDRASEKHAR SAHU AND ORS.
January 6, 1958
UNION OF INDIA Vs. MAHAMMAD KHAN
August 4, 1958