Home
Case Index
Title
Date
A P MISRA Vs. STATE
May 7, 1958
ABDUL GHAFFUR Vs. RAM SARAN KASHYAP
January 2, 1958
ABDUL MAJID Vs. SAMIRUDDIN
May 13, 1958
ACHHIMAN BIBI Vs. ABDUR RAHIM NASKAR
February 11, 1958
ADHIR KUMAR DUTTA Vs. BINYIT LATA DUTTA
February 5, 1958
ADHIR KUMAR HAJRA Vs. KANAI LAL CHATTERJEE
January 13, 1958
ADMINISTRATOR GENERAL OF WEST BENGAL Vs. BASUDEB MUKHERJEE
March 18, 1958
ADMINISTRATOR GENERAL OF WEST BENGAL Vs. IN MATTER OF BASUDEB MUKHERJEE
March 18, 1958
ADMINISTRATOR HOWRAH MUNICIPALITY Vs. MESSRS CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
February 10, 1958
AGARPARA CO LIMITED Vs. SUMATICHAND KOCHAR
January 15, 1958
ALBERT DAIVD LTD Vs. STATE
July 14, 1958
ALBERT JUDAH JUDAH Vs. RAMPADA GUPTA
March 3, 1958
ALI ALTAF HOSSAIN Vs. GOLAM RAHAMAN MALLIK
September 4, 1958
ALI KHAN Vs. KRISHNA PRASAD JANA
April 30, 1958
ALUMINIUM CORPORATION OF INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 31, 1958
ALUMINIUM CORPORATION OF INDIA LTD Vs. C BALAKRISHNAN
August 8, 1958
ALUMINIUM CORPORATION OF INDIA LTD Vs. COAL BOARD
September 11, 1958
AMAL CHAKRABORTY Vs. STATE
June 12, 1958
AMULYA KUMAR SIKDAR Vs. L M BAKSHI
March 24, 1958
AMULYANATH DUTT Vs. JUGAL KRISHNA HALDER
February 21, 1958
ANIL NATH DE Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
February 4, 1958
ASHOKA MARKETING LTD Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
May 29, 1958
ASIATIC STEAM NAVIGATION CO LTD Vs. JETHALAL DHARAMSHI AND CO
August 13, 1958
ASSOCIATED PICTURES LTD Vs. UNION OF INDIA
September 2, 1958
ATIABARI TEA CO LTD Vs. UNION OF INDIA
December 8, 1958
B K GUPTA Vs. STATE
August 14, 1958
B N ELIAS AND CO LTD Vs. STATE OF WEST BENGAL
February 25, 1958
B N ELIAS AND CO PRIVATE LTD Vs. G P MUKHERJEE
December 24, 1958
BABURAM LAL Vs. DEBDAS LALA
June 4, 1958
BADAL Vs. KAMAL KUMAR BANERJEE
March 13, 1958
BAL KISSAN KEJRIWAL Vs. COLLECTOR OF CUSTOMS
January 22, 1958
BALAI LAL SEN Vs. PRAMATHA NATH SEN
June 6, 1958
BANAMALI ROUL Vs. MOLLA SAIYAD ALI HOSSAIN
May 21, 1958
BANWARILAL AND CO PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
December 10, 1958
BARANAGORE JUTE FACTORY CO LTD Vs. HULASCHAND RUPCHAND
March 10, 1958
BARINDRA KUMAR GHOSH Vs. STATE
March 18, 1958
BASANTA KUMAR PAL Vs. CHIEF ELECTRICAL ENGINEER
June 12, 1958
BASANTA KUMAR ROY Vs. CHARU CHANDRA PAL
January 6, 1958
BEJAY KRISHNA GOSWAMI Vs. PROVASH RANJAN GOSWAMI
February 13, 1958
BEJAY LAXMI COTTON MILLS LTD. Vs. THE STATE OF W.B.
May 12, 1958
BELSUND SUGAR CO LTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
April 15, 1958
BEPIN BEHARY MULLICK Vs. LAKSHASONA DASSI
August 12, 1958
BHABAKALI BANERJEE Vs. SAIBALINI DEVI
February 3, 1958
BHABATARAN ROY Vs. BHAJAHARI SAMANTA
November 27, 1958
BHARATENDRA NATH BHATTACHARYA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
June 26, 1958
BHENDU BALA DASI Vs. MOHAN CHANDRA GANTAIT
March 13, 1958
BHOLANATH BAG Vs. SUDHIR CHANDRA JANA
August 6, 1958
BHOLANATH MONDAL Vs. STATE
March 10, 1958
BHUJANGA BHUSAN MANDAL Vs. BHIKURAM LOHAR
July 15, 1958
BHUTNATH DAS Vs. SAHADEB CHANDRA PANJA
September 16, 1958
BHUTNATH GARAI Vs. DIVISIONAL FOREST OFFICER MLDNAPORE
April 23, 1958
BIDHU BHUSAN MAJUMDAR Vs. CHIEF ENGINEER GOVERNMENT OF WEST BENGAL
January 6, 1958
BINAPANI ROJA Vs. RABINDRANATH SARKAR
July 21, 1958
BINJRAJ MARWARI Vs. JOGESWARI DEVI
April 29, 1958
BIREN RAY Vs. BEJAYES MUKHERJEE
February 11, 1958
BIREN ROY Vs. BEJOYESH MUKHERJEE
May 19, 1958
BISWANATH CHAKRAVARTY Vs. HARIPADA DE DHARA
August 18, 1958
BISWANATH DEY Vs. RAKSHIT SADHU KHAN
June 10, 1958
BLACKSTONE PRODUCTS LTD Vs. COMMERCIAL TAX OFFICER
May 29, 1958
BOTHRA BROTHERS LTD Vs. PRAMILA BALA DUTT CHOWDHURY
May 22, 1958
BRIJ MOHAN BAGARIA Vs. N C CHATTERJEE
February 27, 1958
BROJO LAKSHMI PAUL Vs. SAILENDRA NATH BANERJEE
June 20, 1958
C V KRISHNAN Vs. VIRJI KUNVERJI
December 11, 1958
CALCUTTA CHEMICAL CO LTD Vs. ASSISTANT COLLECTOR OF CUS, CALCUTTA
July 18, 1958
CALCUTTA CHEMICAL CO LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
July 1, 1958
CALCUTTA ELECTRICAL MANUFACTURING CO Vs. SATYENDRA NATH DAS
March 4, 1958
CENTRAL CALCUTTA BANK LTD Vs. STATE
August 11, 1958
CHAMPALAL SETHIA Vs. SUSHIL KUMAR CHAKRAVARTY
March 26, 1958
CHANDMULL JAIN Vs. GENERAL ASSURANCE SOCIETY LTD
April 22, 1958
CHANDRA NATH MUKHERJEE Vs. CHULAI PASHI
December 1, 1958
CHHABI RANI SARKAR Vs. FAKIR CHANB MANDAL
January 21, 1958
CHHOTKA Vs. STATE
January 15, 1958
CO OPERATIVE MILK SOCIETIES UNION LTD Vs. STATE OF WEST BENGAL
March 3, 1958
COLLECTOR OF CUSTOMS Vs. CALCUTTA MOTOR AND CYCLE CO
September 19, 1958
COMMISSIONER OF BURDWAN DIVISION Vs. MRINAL KANTI CHATTERJEE
June 5, 1958
COMMISSIONER OF WAKFS WEST BENGAL Vs. HAZI RASHID ALI DINA
January 30, 1958
COOCH BEHAR BANK LTD Vs. STATE
September 3, 1958
CORPORATION OF CALCUTTA Vs. SATDEO SARMA
September 19, 1958
CORPORATION OF CALCUTTA Vs. S C CHATTERJEE
December 8, 1958
CRICKET ASSOCIATION OF BENGAL Vs. COMMISSIONER OF INCOME TAX
September 19, 1958
D N GHOSH Vs. ADDITIONAL SESSIONS JUDGE
April 1, 1958
D P DUNDERDELE Vs. G P MUKHERJEE
April 3, 1958
D P DUTTA Vs. CORPORATION OF CALCUTTA
February 12, 1958
DABENDRA NATH BHATTACHARYA Vs. AMALENDU BHATTACHARJEE
February 20, 1958
DASARATHY BANERJEE Vs. KRIPAL SINGH
September 11, 1958
DASS BANK LTD Vs. KALI KUMARI DEBI
March 27, 1958
DAWOOD ALI ARIF Vs. DEPUTY COMMISSIONER OF POLICE
June 11, 1958
DEBI DUTT MOODY Vs. BELAN
April 22, 1958
DEBI DUTTA MOODY Vs. T BELLAN
September 11, 1958
DHAJADHARI DUTTA Vs. UNION OF INDIA
April 3, 1958
DHARANIDHAR MANDAL Vs. STATE OF WEST BENGAL
February 3, 1958
DHARMADAS MONDAL Vs. KASHI NATH DE
March 10, 1958
DHIRENDRA NATH BOSE Vs. SUSHIL KUMAR SAFUI
August 29, 1958
DHIRENDRA NATH DE Vs. NARESH CHANDRA RAY
January 30, 1958
DINESHWAR BHATTACHARYYA Vs. CHIEF COMMERCIAL SUPERINTENDENT EASTERN RAILWAY
July 2, 1958
DUDHNATH SHAW Vs. STATE
February 11, 1958
DULAL CHANDRA BHAR Vs. SUKUMAR BANERJEE
April 2, 1958
DULAL RANJAN ADETYA Vs. R K BOSE
February 11, 1958
DULAL SAMANTA Vs. DISTRICT MAGISTRATE HOWRAH
January 13, 1958
DWIJESH CHANDRA MAITY Vs. BALAI CHANDRA GHOSE
August 1, 1958
EARNEST BENTO SOUZA Vs. JOHN FRANCIS SOUZA
February 3, 1958
EKKARI GHOSH Vs. CHITTAREKHA GHOSHANI
January 13, 1958
EVERETT ORIENT LINE INCORPORATED Vs. JASJIT SINGH
September 11, 1958
EXPRESS NEWSPAPERS PRIVATE LTD Vs. FIRST LABOUR COURT WEST BENGAL
September 8, 1958
GAJANAN DHANUKA Vs. UNION OF INDIA
April 1, 1958
GANESH CHANDRA CHAKRAVARTY Vs. KALNA TOWN CREDIT CO OPERATIVE BANK
August 12, 1958
GANGADHAR GOURISANKAR Vs. BISSESSARLAL KANHAIYALAL
January 7, 1958
GAYADIN RAM Vs. SUBODH KUMAR GUHA ALIAS SUBODH KUMAR GUPTA
August 8, 1958
GHOSH SINGH PARTNERS LTD Vs. UNION OF INDIA
March 28, 1958
GOBARDHAN CHANDRA MONDAY Vs. JIBAN BALA NANDI
August 26, 1958
GOBINDA BHUSAN ROY Vs. JNAN CHANDRA MUKHERJEE
January 3, 1958
GOLUM KADER Vs. HAZI LUTFAR RAHAMAN
May 15, 1958
GOODS OF DURGA CHARAN MITTER Vs. STATE
March 17, 1958
GOODS OF GANAPATI SARKAR AND PRADIP K SARKAR Vs. UMARANI BOSE
May 20, 1958
GOPAL CHANDRA NARAYAN CHOUDHURY Vs. MURARI MOHAN DEY
February 12, 1958
GOPIRAM AGARWALLA Vs. FIRST ADDITIONAL INCOME TAX OFFICER
December 24, 1958
GOSTA BEHARI GHOSE Vs. PANCHANON JELEY
February 7, 1958
GOURI SANKAR SHEROFF Vs. CENTRAL HINDUSTHAN BANK LTD
March 6, 1958
GUIRAM MALIK Vs. PACHI DASI
February 18, 1958
HAJI MUMTAJUDDIN Vs. DEBENDRA NATH SEAL
April 22, 1958
HARADHAN SARKAR Vs. GODHAN SHEIKH
June 12, 1958
HARAN CHANDRA GHOSE Vs. B P NEOGI
February 4, 1958
HARENDRA NATH CHATTERJEE Vs. STATE OF WEST BENGAL
February 17, 1958
HARIBHUSAN DEB Vs. JAYNAGORE MAZILPUR MUNICIPALITY
February 7, 1958
HARIPADA DHAR Vs. STATE
March 12, 1958
HAZI MOHAMMAD IBRAHIM Vs. DISTRICT SCHOOL BOARD MALDA
April 3, 1958
HINDUSTHAN GENERAL ELECTRIC CORPORATION LTD Vs. STATE
June 12, 1958
HINDUSTHAN GENERAL ELECTRIC CORPORATION LTD Vs. STATE
June 13, 1958
HIRANMOYEE DASSI Vs. ON DEATH OF AMIYA PAL CHOUDHURY HIS LEGAL HEIRS ANIL PAL CHOUDHURY
January 7, 1958
HONGKONG AND SHANGHAI BANKING CORPN Vs. OFFICIAL ASSIGNEE OF CALCUTTA
June 5, 1958
HRISHIKESH DAS Vs. KHANTAMANI DASI
March 11, 1958
HULAS KUNWAR Vs. ALLAHABAD BANK LTD
April 2, 1958
IDANNESSA BIBI Vs. SYED ABDUL WADUD
September 16, 1958
IN RE: WEST BENGAL IRON AND STEEL SCRAP DEALERS ASSOCIATION Vs. STATE
January 30, 1958
INDIAN OVERSEAS BANK LTD Vs. CHAMRIA TRADING COMPANY LTD
March 26, 1958
INDIAN STANDARD WAGON CO. LTD. Vs. COMMERCIAL TAX OFFICER
May 29, 1958
INDRALAYA LTD Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES WEST BENGAL
March 14, 1958
ISMAIL G H ARIFF Vs. BENOY K SEN
January 10, 1958
ISWAR SRIDHAR JEW Vs. JNANENDRA NATH GHOSE
February 3, 1958
J N GUPTA Vs. STATE OF WEST BENGAL
July 25, 1958
JAGADANANDA ROY Vs. RABINDRA NATH SIKDAR
February 18, 1958
JAGANNATH ROY Vs. RAJKUMARI PRATIVA DEBI
February 10, 1958
JAHAR LAL DUTT Vs. JATINDRA NATH LAHIRI
May 7, 1958
JAHARLAL PAGALIA Vs. UNION OF INDIA
May 20, 1958
JAHED SHAIKH Vs. KAMALESH CHANDRA DAS
March 19, 1958
JHAGRU TEWARI Vs. STATE OF WEST BENGAL
August 7, 1958
JOSEPH PYKE AND SON LIVERPOOL LTD Vs. KEDARNATH MOHANLAL
May 21, 1958
JOYDMB DAS Vs. NATIONAL BANK OF INDIA LTD
May 23, 1958
JYOTISH CHANDRA SEN Vs. RUKMINI BALLAV SEN
June 12, 1958
KALI CHARAN SHAW Vs. KISSEN LAL CHOUDHURY
May 15, 1958
KALI SANKAR DAS Vs. DHIRENDRA NATH PATRA
August 1, 1958
KALIPADA JANA Vs. SARBESWAR PANDA
April 18, 1958
KAMAL BASU Vs. PURNENDU SEKHAR NASKAR
May 28, 1958
KAMAL KANTO DAS Vs. STATE
December 17, 1958
KAMALA KANTA HALDAR Vs. BHOLA DASI HALDAR
August 13, 1958
KAMALA MILLS LTD Vs. GANPATTI BHAGAWATI PRASAD
August 20, 1958
KANAI LAL MAITY Vs. SHYAM KISHORE DAS
April 22, 1958
KANCHAN BHUSAN DUTTA Vs. SAILENDRA NATH SEN
May 9, 1958
KARANPURA DEVELOPMENT COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
September 18, 1958
KARTICK CHANDRA BISWAS Vs. NEMAI CHARAN SANTRA
January 30, 1958
KASHI NATH DEY Vs. CORPORATION OF CALCUTTA
February 7, 1958
KASHI PROSAD KHAITAN Vs. G W BURLOW
January 3, 1958
KASI PROSAD KHAITAN Vs. MOTI LALL
April 29, 1958
KATHLEEN MEYER Vs. P K GHOSH
March 17, 1958
KATIHAR JUTE MILLS LTD Vs. LACHMINARAYAN JUTE MANUFACTURING CO LTD
March 10, 1958
KEDAR NATH CHAKRAVARTY Vs. STATE
August 14, 1958
KEDARNATH KANORIA Vs. KHAITAN SONS AND CO
December 17, 1958
KHAGENDRA N SEN SHARMA Vs. LIFE INSURANCE CORPORATION
August 7, 1958
KISHAN CHAND ARORA Vs. COMMISSIONER OF POLICE
August 7, 1958
KISHAN PRASAD Vs. UNION OF INDIA
August 28, 1958
KISHORI MOHAN SADHUKHAN Vs. MAJANALI MONDAL
June 4, 1958
KLNURAM SADHUKHAN Vs. HAZI MD YUSUF
December 24, 1958
KORI Vs. STATE
March 26, 1958
KRISHNA DAS NANDY Vs. BIDHAN CHANDRA ROY
January 28, 1958
KRISHNA DASSI SAHA Vs. AKHIL CH SAHA
May 28, 1958
KSHETRA NATH BASAK Vs. COLLECTOR OF LAND CUSTOMS
January 15, 1958
KSHETRABASHI PANDA Vs. LALIT KUMAR SEN GUPTA
May 12, 1958
KUVER BANK LTD Vs. STATE OF WEST BENGAL
January 14, 1958
LACHMINARAYAN TARACHAND Vs. UNION OF INDIA
August 13, 1958
LAKHANIS LTD Vs. A N SATTANATHAN
June 27, 1958
LAKSHMINARAIN RAMNIWAS Vs. N V VEREENIGDE NEDERLANDSCHE SCHEEPRAARTMAATSCHAPPIJ
December 22, 1958
LALU Vs. STATE
September 17, 1958
LIBERTY CINEMA Vs. COMMISSIONER CORPORATION OF CALCUTTA
July 24, 1958
LLOYDS TRIESTINO SOCIETA PER AZINNI DI NAVIGAZIONE SEDE IN TRIESTA Vs. LAKSHMINARAYAN RAMNIWAS
July 4, 1958
LONDON RUBBER CO LTD Vs. DUREX PRODUCTS INCORPORATED
July 10, 1958
LUXMI JANARDAN JEW Vs. STATE OF WEST BENGAL
August 25, 1958
LUXMI SPINNING AND WEAVING MILLS LTD Vs. MD IBRAHIM MUTWALLI
February 27, 1958
M L DALMIYA AND CO Vs. CHINTA HARAN MUKHERJEE
April 22, 1958
M N GHOSAL Vs. P K BANERJEE
January 2, 1958
M N GHOSAL Vs. PROBODE K BANEEJEE
December 2, 1958
M.L. DALMIYA AND COMPANY Vs. CHINTA HARAN MUKHERJEE
April 28, 1958
MADAN GURANG Vs. STATE OF WEST BENGAL
March 6, 1958
MADAN MOHAN SAHA Vs. RAM KUMAR DEB
May 7, 1958
MADAR KHAN Vs. KAISER ALI
July 23, 1958
MAHABIR PROSAD LILHA Vs. PURULIA ELECTRIC SUPPLY CORPORATION LTD
April 3, 1958
MAKHAN LAL SEN GUPTA Vs. STATE
January 9, 1958
MANIK CHAND MONDAL Vs. SUDHIR KUMAR MONDAL
September 9, 1958
MANILAL AND SONS Vs. PURUSHOTTAM UMEDBHAI
December 18, 1958
MCLEOD AND CO Vs. SIXTH INDUSTRIAL TRIBUNAL WEST BENGAL
February 10, 1958
MD MAHBOOB Vs. BIBHUTI BHUSAN GUPTA
February 6, 1958
MEDIATOR COMPANY LTD Vs. STATE OF WEST BENGAL
April 18, 1958
MERCANTILE EXPRESS CO LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
April 30, 1958
MICHEL GOLODETZ Vs. SERAJUDDIN AND CO
August 6, 1958
MIRA CHATTERJEE Vs. PUBLIC SERVICE COMMISSION
March 28, 1958
MOHINI DEVI BAJORIA Vs. JUIDEYEE DEVI
June 2, 1958
MORAL MAJHI Vs. STATE
March 26, 1958
MORGAN WALKER AND CO Vs. KHARDAH CO LTD
March 10, 1958
MOTILAL KEJRIWAL Vs. INDIAN OVERSEAS AIRLINES LTD
September 3, 1958
MUHAMMAD ZEPHYR Vs. SHIBRAJ SINGH
June 11, 1958
MUNICIPAL CORPORATION OR CHANDEKNAG0RE Vs. CHANDEKNAGORE ELECTRIC SUPPLY CO LTD
February 28, 1958
MYRTLE EVELYN MARY BARRETT Vs. ADRIAN JAMES BENJAMIN BARRETT
September 18, 1958
MYRURGIA SOCIETE ANONYME Vs. V R SUBRAMANYAM
September 3, 1958
NABADWIP BHAJAN ASRAM Vs. COMMISSIONERS OF NABADWIP MUNICIPALITY
December 24, 1958
NAGENDRA NATH CHATTERJEE Vs. PANCHULAL DEY
August 5, 1958
NAGENDRA NATH GHOSAL Vs. BARADA KANTA NANDAN
July 4, 1958
NAIB TRANSPORT PRIVATE LTD Vs. S N MUKHERJI
March 19, 1958
NALINI RANJAN GUHA Vs. UNION OF INDIA
February 4, 1958
NARENDRA NATH DUTT Vs. JITENDRA NATH DUTT
February 27, 1958
NARENDRA NATH NANDI Vs. AMIYA CHOUDHURY
December 19, 1958
NARENDRA PROSAD SINGH Vs. STATE OF WEST BENGAL
July 8, 1958
NARESH CHANDRA GANGOPADHYAY Vs. DIRECTOR OF FISHERIES GOVERNMENT OF WEST BENGAL
June 27, 1958
NASHIBAN BIBI Vs. PARUL BALA DUTTA
August 4, 1958
NATH BANK LTD Vs. ANDHAR MANICK TEA CO LTD
December 22, 1958
NATIONAL JEWELLER WORKS Vs. DIANA PRINTING WORKS LTD
September 16, 1958
NATIONAL SHIPPING CO Vs. HARIPADA SAHA
April 2, 1958
NATIONAL TEXTILES Vs. PREMRAJ GANPATRAJ
February 24, 1958
NIRODE MOHAN CHATTERJEE Vs. INDU BHUSHAN GHOSH
May 2, 1958
NIYATI BHUSAN TA Vs. BEJOY CHANDRA GHOSH
February 26, 1958
NRIPENDRA N MAJUMDAR Vs. N M BARDHAN
September 18, 1958
NUDDEA MILLS CO LTD Vs. SURENDRA GHOSE
September 2, 1958
OSTIME (INSPECTOR OF TAXES) Vs. AUSTRALIAN MUTUAL PROVIDENT SOCIETY
June 4, 1958
P C RAY AND CO INDIA PRIVATE LTD Vs. A C MUKHERJEE INCOME TAX OFFICER
May 15, 1958
PADMABATI PAUL Vs. PANNALAL PAUL
May 12, 1958
PANCHANAN BALLAV Vs. STATE
August 4, 1958
PANCHANAN DEY Vs. UNION OF INDIA
July 30, 1958
PANNALAL RUDRA Vs. BIRENDRA ALIAS BIRESWAR SANA
May 14, 1958
PANNALALL KISHANLAL Vs. LAL CHAND SOHANLAL
June 3, 1958
PARAN CHANDRA POREL Vs. HARI PRIYA DASSY
May 16, 1958
PARBATI DEVI Vs. KASHMIRILAL SARMA
June 10, 1958
PARESH NATH CHAKRAVARTI Vs. UNITED BANK OF INDIA LTD
December 23, 1958
PARITOSH KHAN Vs. STATE
June 6, 1958
PRAFULLA CHANDRA MUKHERJEE Vs. AKSHOY KUMAR BOSE
March 21, 1958
PRAFULLA MOHAN MUKHERJEE Vs. INSPECTOR GENERAL OF POLICE GOVT OF WEST BENGAL
July 2, 1958
PRANBALLAV SAHA Vs. TULSIBALA DASSI
May 16, 1958
PRATIVA BALA MITRA Vs. GOUR LAL MITRA
August 25, 1958
PRATIVA SASMAL Vs. AGRICULTURAL INCOME TAX OFFICER
June 24, 1958
PRATUL CHANDRA MUKHERJEE Vs. CHAIRMAN CALCUTTA DOCK LABOUR BOARD
May 29, 1958
PREMCHAND MANICKCHAND Vs. FORT GLOSTER JUTE MANUFACTURING CO LTD
September 18, 1958
PROMODE RANJAN SARKAR Vs. R N MULLICK
July 18, 1958
PROVAT KUMAR MITTER Vs. COMMISSIONER OF INCOME TAX
September 18, 1958
PUBLIC TRUSTEE Vs. INLAND REVENUE COMMISSIONERS
June 26, 1958
PURNA CHANDRA KHANDRA Vs. STATE
November 24, 1958
PUSHPABALA MAJHI Vs. SARAT CHANDRA DAS
August 12, 1958
R K KANODIA Vs. UNION OF INDIA
September 9, 1958
RACECOURSE BETTING CONTROL BOARD Vs. YOUNG
May 7, 1958
RADHA MOHAN BAGCHI Vs. NALINI KANTA ADHIKARY
February 24, 1958
RAHIMUDDIN AHAMMAD Vs. STATE OF WEST BENGAL
December 19, 1958
RAM DASS GHOSH Vs. STATE
May 9, 1958
RAMDASS PRASAD Vs. RAGHUBIR CHAND SONI
June 4, 1958
RAMESHWARLAL LACHMINARAIN Vs. UNION OF INDIA
August 19, 1958
RAMGOPAL BISWAS Vs. BHALOO MANDAL
January 16, 1958
RAMNUGGAR CANE AND SUGAR CO LTD Vs. STATE OF WEST BENGAL
April 28, 1958
RAMPURIA COTTON MILLS LTD Vs. STATE
January 29, 1958
RANJIT KUMAR CHAKRAVARTY Vs. STATE OF WEST BENGAL
June 2, 1958
RASHA RANJAN HALDAR Vs. INSPECTOR GENERAL OF POLICE
June 19, 1958
RATANLAL MAJUMDAR Vs. ALFRED ERNEST YOUNG
September 1, 1958
RAYMAN AND COMPANY (INDIA) PRIVATE LTD Vs. KHARDAH COMPANY LTD
April 15, 1958
RAYMON AND CO INDIA PRIVATE LTD Vs. WAVERLEY JUTE MILLS CO LTD
July 15, 1958
RAYMON AND CO INDIA PRIVATE LTD Vs. KHARDAH CO LTD
April 16, 1958
RENUBALA DASSI Vs. SARAT CHANDRA NASKAR
January 3, 1958
RENUPADA SAHA Vs. ORAMBA PADA MONDAL
May 12, 1958
RICHARDSON AND CRUDDAS LTD Vs. HARIDAS MUNDHRA
August 8, 1958
RIHUBATI DAHI Vs. SABAI OHANDBA NIIXAM
January 8, 1958
ROHINI KUMAR ROY Vs. RAGHO SARAN
May 7, 1958
SACHINDRA NATH MUKHERJI Vs. STATE OF WEST BENGAL
January 21, 1958
SAHADAT ALI GAZI Vs. STATE OF WEST BENGAL
July 7, 1958
SAIBAL KUMAR GUPTA Vs. B K SEN
June 4, 1958
SAILEN SARDAR Vs. STATE
January 30, 1958
SAKTI PADA ROY Vs. STATE OF WEST BENGAL
December 9, 1958
SALIL KUMAR BANERJEE Vs. SAILENDRA GHOSE
June 20, 1958
SAMAR SHAW Vs. FULKUMARI DASSI
May 2, 1958
SAMARENDRA NATH ROY Vs. RAJA RAO DHIRENDRA NARAYAN ROY
June 26, 1958
SANKARI BHUSAN SEN Vs. UNION OF INDIA
July 17, 1958
SANTOSH KUMAR GHOSE Vs. GOUR MOHAN GHOSE
July 1, 1958
SANTOSH KUMAR GHOSH Vs. SACHINDRA NATH MUKHERJEE
May 27, 1958
SANTOSH KUMAR MITRA Vs. ARABINDA CHOWDHURY
February 5, 1958
SARDAR CHAND SINGH Vs. COMMISSIONER BURDWAN DIVISION
April 24, 1958
SAROJ KUMAR DATTA Vs. STATE OF WEST BENGAL
December 24, 1958
SATCHIDANANDA HALDAR Vs. STATE
March 14, 1958
SATCORI MUKHERJEE Vs. NALINAKSHYA MUKHERJEE
May 19, 1958
SATIPADA BISWAS Vs. STATE
May 5, 1958
SATISH CHANDRA DAS GUPTA Vs. STATE OF WEST BENGAL
September 18, 1958
SATYA CHARAN SUR Vs. STATE OF WEST BENGAL
June 24, 1958
SATYABATI GUPTA Vs. PROMOTHO NATH ROY
March 28, 1958
SATYENDRA KUMAR DUTTA Vs. DISTRICT BOARD OF 24 PARGANAS
February 27, 1958
SEODUTT SINGH RAY Vs. ALI MAHAMMAD
September 18, 1958
SETH OTTANMAL Vs. CERTIFICATE OFFICER AND ADDL DISTRICT MAGISTRATE 24 PARGANAS
February 12, 1958
SHANKARLAL PODDAR Vs. GOBINDA PROSAD LATH
December 11, 1958
SHEIKH MUFEZ Vs. MD JAKARIA
September 1, 1958
SHER ALI ALIAS SK SHER ALI Vs. SK MASUD
July 14, 1958
SHIB KUMAR BANERJEE Vs. RASUL BUX
August 22, 1958
SHIB PROSAD MONDAL Vs. STATE OF WEST BENGAL
September 18, 1958
SHIROMONI PROSAD BHAKAT Vs. AGRICULTURAL INCOME TAX OFFICER BURDWAN RANGE
June 17, 1958
SHYAMLAL ROY Vs. MADHUSUDAN ROY
August 1, 1958
SK AHAMAD HOSSAIN Vs. TITTAGARH PAPER MILLS CO LTD
December 8, 1958
SK NOOR MOHAMMAD Vs. STATE
February 3, 1958
SK OSMAN GANI Vs. BARAMDEO SINGH
February 28, 1958
SOBHANA SEN Vs. AMAR KANTA SEN
June 9, 1958
SREEMATI SARASWATI SANTRA Vs. CHAIRMAN NORTH BARRACKPORE MUNICIPALITY
May 20, 1958
SRI SRIDHAR JIEW Vs. CORPORATION OF CALCUTTA
March 3, 1958
SRIDHAR JIEU Vs. CORPORATION OF CALCUTTA
December 19, 1958
STATE Vs. MANINDRA NATH DAS
December 19, 1958
STATE Vs. ABDUL SUKUR
January 28, 1958
STATE Vs. RAM ABATAR ROY
May 20, 1958
STATE OF WEST BENGAL Vs. BASANTA KUMAR MONDAL
April 3, 1958
STATE OF WEST BENGAL Vs. BIBHUTI BHUSAN CHATTERJEE
July 11, 1958
STATE OF WEST BENGAL Vs. CHANDI CHARAN DAS
February 25, 1958
STATE OF WEST BENGAL Vs. MURARI MOHAN BISWAS
November 17, 1958
SUBRATA KUMAR CHATTERJEE Vs. DEPUTY CHIEF ACCOUNTS OFFICER EASTERN RAILWAY
March 3, 1958
SUDHAKAR MUKHERJEE Vs. GOFUR SHEIKH
May 7, 1958
SUDHANSU SEKHAR PANDA Vs. NATENDRA NATH DAS
February 24, 1958
SUDHIR CHANDRA BERA Vs. CHOTA GOBINDA SHAU
February 19, 1958
SUKANTA HALDAR Vs. STATE
March 27, 1958
SUKCHAND ROY Vs. SEFAZUDDIN MOHAMMAD
December 11, 1958
SUNDARAM Vs. STATE
March 12, 1958
SUNIL KUMAR ROY Vs. COMMERCIAL TAX OFFICER
March 6, 1958
SUNIL KUMAR ROY Vs. COMMERCIAL TAX OFFICER NO 2
August 22, 1958
SUNITI KUMAR SAHA Vs. COLLECTOR OF LAND CUSTOMS, CALCUTTA
February 14, 1958
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS TO THE GOVT OF WEST BENGAL Vs. MAHOMED KHALIL
February 6, 1958
SURESH CHANDRA DAM Vs. UNION OF INDIA
July 10, 1958
SURPAT SINGH Vs. STATE OF WEST BENGAL
August 5, 1958
SWADESHI INDUSTRIES LTD Vs. ADMINISTRATOR PANIHATI MUNICIPALITY
May 13, 1958
SWARNALATA BOSE Vs. PROMODE CHANDRA ROY CHOUDHURY
February 24, 1958
TARAK NATH GUPTA Vs. KARUNA KUMAR CHATTERJEE
July 25, 1958
TARAPADA SARKAR Vs. STATE
December 12, 1958
TEJENDRA LAL DAS Vs. UNION OF INDIA
January 3, 1958
TEJENDRA NATH DAS Vs. UNION OF INDIA (UOI)
January 2, 1958
TINCORI OIL MILL Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
February 6, 1958
TRILOCK CHAND AGARWALLA Vs. DOMINION OF INDIA NOW AS THE UNION OF INDIA UOI
June 5, 1958
TRILOCK CHAND AGARWALLA Vs. DOMINION OF INDIA
June 1, 1958
TULSIRAM BHAGWANDAS Vs. SITARAM SRIGOPAL
September 16, 1958
U N MANDALS ESTATE PRIVATE LTD Vs. STATE
December 10, 1958
UNION OF INDIA Vs. HAMIRMULL CHAMPALAL
November 19, 1958
UNION OF INDIA Vs. ATIABARI TEA CO LTD
December 8, 1958
UNION OF INDIA Vs. MEGHRAJ AGARWALLA
February 11, 1958
UNION OF INDIA Vs. GANESH CHANDRA DAS
April 25, 1958
UNION OF INDIA Vs. D N MONDAL
March 21, 1958
UNION OF INDIA Vs. K P MANDAL
April 3, 1958
UNIVERSITY OF CALCUTTA Vs. ADVOCATE BENGAL
August 7, 1958
USHAPATI MANDAL Vs. PIONEER COMMERCIAL BANK IN LIQUIDATION
December 4, 1958
VEGETABLE PRODUCTS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 12, 1958
W WOOD AND SON LTD Vs. BENGAL CORPORATION
January 21, 1958
WORKMEN OF BENGAL ELECTRIC LAMP WORKS LTD Vs. BENGAL ELECTRIC LAMP WORKS LTD
February 18, 1958
WORKMEN OF BENGAL ELECTRIC LAMP WORKS LTD. Vs. THE BENGAL ELECTRIC LAMP WORKS LTD.
February 13, 1958
WRIGHT Vs. BOYCE (INSPECTOR OF TAXES)
June 18, 1958
YAKUB MOLLA Vs. UNION OF INDIA
April 28, 1958
YUSUF DRIVER ALIAS MD YUSUF Vs. SUDHARANI ROY CHOUDHURY
August 5, 1958