Case Index

Title
Date
"THE CLUB", MAHABALESHWAR Vs. THE MUNICIPALITY OF MAHABLESHWAR
August 30, 1958
ABDUL KARIM HUSSEINBHAI LAKDAWALA Vs. HAJI MAHOMED HUSSEIN HAJI ABDULREHMAN
November 14, 1958
ABDUL MAJID SK IBRAHIM Vs. BHAU RAO ATMARAM PATIL
July 4, 1958
ABDUL RAHEMAN MAHAMMUD Vs. MISHRIMAL SHRIMAL PICHA
December 11, 1958
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER POONA Vs. SHANTARAM SHAMRAO GHOLE
August 6, 1958
AHMEDABAD LAXMI COTTON MILLS COMPANY LIMITED Vs. SONDHI H K ITO
November 6, 1958
AHMEDABAD PEOPLES CO OPERATIVE BANK LTD Vs. PRADIP MINOR
November 6, 1958
AMAR DYE-CHEM LTD Vs. G M RAUT
November 15, 1958
APPA RAMGONDA PATIL Vs. DATTATRAYA VINAYAK TENGSHE
June 17, 1958
ARDESHIR SORABJI MIRZA Vs. U.M. BHATT
February 19, 1958
ARVIND MILLS CO-OPERATIVE SUPPLY SOCIETY LTD., AHMEDABAD Vs. THEIR WORKMEN
September 4, 1958
ASSISTANT COLLECTOR THANA PRANT THANA Vs. JAMNADAS GOKULDAS PATEL
March 26, 1958
ASSOCIATED BANKING CORPORATION OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I
March 19, 1958
ASSUDOMAL M. RAISINGHANI Vs. MANSINGH CHUHERMAL
November 3, 1958
B M DESAI Vs. V RAMAMURTHY 1ST INCOME TAX OFFICER
March 31, 1958
BADRINARAYAN GANGADHAR Vs. NAGARMAL HANUMANDAS
March 18, 1958
BAGICHA MILLS CO-OPERATIVE SOCIETY LTD Vs. NATWARLAL MULSHANKAR JOSHI
June 26, 1958
BAHENA CHAMPAT Vs. KARNU SAMBHA
April 15, 1958
BAI AMINA Vs. ARAB ABDUL HABIB TALAB
February 14, 1958
BAI JAMNA Vs. BAI DHANI
August 6, 1958
BAI RUKHI Vs. VRAJLAL JECHAND
July 29, 1958
BAKHTWAR ICE FACTORY Vs. CHUNILAL SONMAL
July 3, 1958
BALGONDA APPANNA PATIL Vs. BHIMGONDQ APPAYA PATIL
August 30, 1958
BALIRAMBHAU DAJIBABHAU Vs. CHATURBHUJ BISANLAL
September 30, 1958
BAPURAO KHUSAL Vs. BALIRAM KOLBAJI
June 26, 1958
BHAGWANDAS KEVALDAS Vs. MEHROTRA N D
November 13, 1958
BHAGWANT VINAYAK Vs. RADHAKISAN GANGABISAN
September 22, 1958
BHARAT MANILAL DALAL Vs. STATE OF BOMABY
April 14, 1958
BHARAT SURYODAYA MILLS CO LTD Vs. SHREE RAM MILLS
February 17, 1958
BHAWALKHAN ZELANIKHAN Vs. B C SHAH
December 3, 1958
BHIKA RAGHO MARATHE Vs. RATANCHAND REOCHAND SHAH
April 17, 1958
BHIKULAL Vs. KISANLAL
April 24, 1958
BHIKUSA YAMASA KSHATRIYA Vs. SANGAMNER AKOLA TALUKA BIDI KAMGAR UNION
June 30, 1958
BHOR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 8, 1958
BIDI LEAVES AND TOBACCO MERCHANTS ASSOCIATION Vs. STATE OF BOMBAY
September 23, 1958
BILASRAI JOHARMAL Vs. AKOLA ELECTRIC SUPPLY CO PRIVATE LTD
March 7, 1958
BISESAR HOUSE Vs. STATE OF BOMBAY
July 23, 1958
BOMBAY BUSINESS HOUSE Vs. S. VENKATESAN
April 11, 1958
BOMBAY COTTON EXPORT IMPORT CO BOMBAY Vs. BHARAT SURYODAYA MILL CO LTD
February 17, 1958
BRINDALAL Vs. GOKAL AND HAFLMAN LTD
December 4, 1958
BRITANNIA BISCUIT COMPANY LTD. Vs. ITS WORKMEN
July 4, 1958
BUDHMAL FOUJMAL MARWADI Vs. STATE OF MAHARASHTRA
November 4, 1958
C.M. TRIVEDI Vs. C.B.L. BHATNAGAR
November 15, 1958
CALICO DYEING AND PRINTING WORKS Vs. COMMISSIONER OF INCOME TAX
March 24, 1958
CAPTAIN H S Vs. COMMISSIONER OF INCOME TAX
October 7, 1958
CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING CO LTD Vs. STATE INDUSTRIAL COURT AT NAGPUR
July 8, 1958
CHANDRABHAGA SADASHIV Vs. BHIKACHAND HANSAJI
September 8, 1958
CHATURBHUJ DURGADAS FACTORY Vs. DAMODAR JAMNADAS ZAWAR
May 2, 1958
CHATURBHUJDAS KARNANI Vs. COMMISSIONER OF INCOME TAX
March 18, 1958
CHHAGANLAL TEXTILE MILLS PRIVATE LTD Vs. ITS EMPLOYEES CHALISGAON GIRNI KAMGAR UNION
July 31, 1958
CHHOTALAL DEVCHAND Vs. COMMISSIONER OF INCOME TAX
March 24, 1958
CHIEF CONTROLLING REVENUE AUTHORITY Vs. RASIKCHANDRA TULSIDAS PATEL
July 14, 1958
CHIMANABAJ RAMA NAIK Vs. GANPAT JAGANNATH NAIK
January 15, 1958
CHIMANBHAI LALBHAI Vs. COMMISSIONER OF INCOME TAX
March 20, 1958
CHIRANJILAL RAMACHANDRA LOYALKA Vs. LIFE INSURANCE CORPORATION OF INDIA
April 16, 1958
CHUNILAL VALLABHAJI GANDHI Vs. STATE OF MAHARASHTRA
December 12, 1958
COMMISSIONER OF INCOME TAX Vs. CHUGANDAS AND CO
December 17, 1958
COMMISSIONER OF INCOME TAX Vs. NATIONAL MILLS COMPANY LIMITED
March 17, 1958
COMMISSIONER OF INCOME TAX Vs. DONALD MIRANDA
March 11, 1958
COMMISSIONER OF INCOME TAX Vs. AFCO PRIVATE LIMITED
September 23, 1958
COMMISSIONER OF INCOME TAX Vs. NEW DIGVIJAYSINHJI TIN FACTORY
October 4, 1958
COMMISSIONER OF INCOME TAX Vs. SHOORJI VALLABHDAS AND CO
October 1, 1958
COMMISSIONER OF INCOME TAX Vs. GAEKWAR FOAM AND RUBBER CO LTD
October 3, 1958
COMMISSIONER OF INCOME TAX Vs. BAI NAVAJBAI N GAMADIA
October 9, 1958
COMMISSIONER OF INCOME TAX Vs. AMARCHAND N SHROFF
October 10, 1958
COMMISSIONER OF INCOME TAX Vs. INDO ADEN SALT WORKS CO
October 28, 1958
COMMISSIONER OF INCOME TAX Vs. DAHANUKAR W L
October 28, 1958
COMMISSIONER OF INCOME TAX Vs. SMIDTH F L AND CO BOMBAY LIMITED
September 23, 1958
COMMISSIONER OF INCOME TAX AHMEDABAD Vs. GOKULDAS HARIVALLABHDAS
March 14, 1958
COMMISSIONER OF INCOME TAX AHMEDABAD Vs. BALWANTRAI JETHALAL VAIDYA
March 18, 1958
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 Vs. ROBERT J SAS BELGIUM
March 19, 1958
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 Vs. EVANS MEDICAL SUPPLIES LTD
October 27, 1958
COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY Vs. DONALD MIRANDA
March 3, 1958
COMMISSIONER OF INCOME TAX BOMBAY CITY IT BOMBAY Vs. WALCHAND DIAMOND JUBILEE TRUST
March 20, 1958
COMMISSIONER OF INCOME-TAX Vs. NEW DIGVIJAYSINGHJI TIN FACTORY
October 3, 1958
COMMISSIONER OF INCOME-TAX BOMBAY CITY Vs. CHUGANDAS AND CO
December 18, 1958
CORPORATION OF THE CITY OF NAGPUR Vs. NAGPUR ELECTRIC LIGHT AND POWER COMPANY LTD
July 16, 1958
D A KELSHIKAR Vs. STATE OF BOMBAY
September 19, 1958
DADAJEE DHACKJEE AND CO PRIVATE LTD Vs. THEIR WORKMEN CLERICAL STAFF EMPLOYED IN THE DYES DEPARTMENT
February 19, 1958
DADGONDA MAHADGONDA PATIL Vs. BHAY SATYAPPA GUNDAJE
January 22, 1958
DADU RAGHU PATIL Vs. TUKARAM RANABA DHERE
March 20, 1958
DARBAR SHRI MERAMWALA BHAYAWALA Vs. BAI SHRI VALBAI SADUL
December 10, 1958
DATTATRAYA NAGESH DEODHAR Vs. GANESH RAGUNATH APTE
October 31, 1958
DEOLI BAKARAM Vs. STATE INDUSTRIAL COURT NAGPUR
July 10, 1958
DEOMAN SHAMJI PATIL Vs. STATE OPPONENT
September 11, 1958
DEORAJ DIVANCHAND VERMA Vs. STATE OF MAHARASHTRA
March 7, 1958
DEORAM BARKU LONARI Vs. GARBAD KALU LONARI
February 3, 1958
DESAI B M Vs. RAMAMURTHY V ITO FIRST
March 31, 1958
DEVIDAYAL NANAKCHAND Vs. STATE INDUSTRIAL COURT NAGPUR
June 20, 1958
DEVJIBHAI M CHOKSHI Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LTD
April 12, 1958
DHANRAJ MILLS LTD Vs. LAXMI COTTON TRADERS
April 17, 1958
DHUNDIRAJ JAYARAM MARATHE Vs. DHOTI DU ANAJI PILANKAR
July 15, 1958
DIGAMBARRAO BINDU Vs. DEORAO KAMBLE
April 28, 1958
DINANATH SHALIGRAM MARVADI Vs. MAROTI TOTARAM SHIMPI
March 13, 1958
DOSSIBAI NANABHOY JEEJEEBHOY Vs. P.M. BHARUCHA
February 5, 1958
E.C. PEREIRA Vs. SOMANI AND CO., LTD
July 1, 1958
EAST INDIA TRADING CO NEW YORK Vs. BADAT CO BOMBAY
September 12, 1958
EASTERN ELECTRIC LIGHT AND POWER COMPANY PRIVATE LTD Vs. ITS WORKMEN
October 22, 1958
ENGINEERING STAFF UNION Vs. STATE OF BOMBAY
September 5, 1958
ENGINEERING STAFF UNION Vs. STATE OF BOMBAY
November 26, 1958
EXECUTORS AND TRUSTEES OF SIR CAWASJI JEHANGIR Vs. COMMISSIONER OF INCOME TAX
September 30, 1958
F E DINSHAW LTD Vs. COMMISSIONER OF INCOME TAX
October 8, 1958
FILMISTAN PRIVATE LTD Vs. STATE OF MAHARASHTRA
April 30, 1958
FIRESTONE TYRE AND RUBBER COMPANY OF INDIA (PRIVATE) LTD. Vs. THEIR WORKMEN (INCLUDING CLERICAL STAFF)
November 24, 1958
FRANCESCO CORSI Vs. GORAKHRAM GOKALCHAND
December 11, 1958
G.L. MISHRA Vs. STATE OF BOMBAY
March 24, 1958
GAJANAN DHUNDIRAJ DESHPANDE Vs. SHRIDHAR MORESHWAR DESHPANDE
August 6, 1958
GANAPATRAO SHANKARRAO INDULKAR Vs. STATE OF BOMBAY
January 23, 1958
GANGADHAR RAKHAMAJI Vs. MANJULAL GANGADHAR
October 29, 1958
GANGARAM ICHARAM Vs. BHIKASING NATHUSING
November 28, 1958
GANPATLAL MULCHANDJI JOSHI Vs. FIRST CIVIL JUDGE CLASS I NAGPUR
February 4, 1958
GANPATLAL MULCHANDJI JOSHI Vs. PAYMENT OF WAGES AUTHORITY CIVIL JUDGE CLASS I NAGPUR
February 4, 1958
GLAXO LABORATORIES INDIA PRIVATE LTD Vs. A V VENKATESWARAN
August 26, 1958
GOVINDLALJI RANCHHODLALJI MAHARAJ SHRI Vs. COMMISSIONER OF INCOME TAX
March 13, 1958
GREAVES COTTON AND CO LTD Vs. ITS WORKMEN
October 29, 1958
GULABCHAND Vs. BALAJI DEITY
June 25, 1958
GULABCHAND NANULAL Vs. FULCHAND HIRACHAND
October 25, 1958
GULABRAO FAKIRRAO Vs. BABURAO FAKIRRAO
November 19, 1958
GULAM HUSSEIN KALUMIA Vs. MAHOMED UMAR AZIZULLA
January 10, 1958
H A SHAH AND CO BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
March 25, 1958
HAJI SHEIKH HASANOO Vs. S NATESA MUDLIAR
March 28, 1958
HAMIDBHAI WEAVING MILLS Vs. REGISTRAR BOMBAY INDUSTRIAL RELATIONS ACT ICHALKARANJI GIRNI KAMGAR
December 11, 1958
HASANBHAI ADAMBHAI MALVAT Vs. ADAMBHAI MALKA TALAT
July 31, 1958
HIND CYCLES LTD Vs. THEIR WORKMEN SUPERVISORS
August 29, 1958
HIRALAL AMRITALAL SHAH Vs. K C THOMAS 1ST INCOME TAX OFFICER M WARD BOMBAY
April 1, 1958
HIRALAL AMRITLAL SHAH Vs. THOMAS K C ITO FIRST
April 1, 1958
INDIA UNITED MILLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 4, 1958
INDORE MALWA UNITED MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 23, 1958
INSTITUTE INDO-PORTUGUESE Vs. THEOTONIO BORGES
January 7, 1958
J P TIWARI Vs. BHIMRAJ HARLALKA
February 25, 1958
JADEV MAVJI Vs. MAHARANA MILLS LTD
April 10, 1958
JADHAVJI NARSIDAS and CO BOMBAY Vs. COMMISSIONER OF INCOME TAX
October 23, 1958
JAGDISH MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 24, 1958
JAIRAM CHANDRABHAN Vs. STATE OF BOMBAY
June 30, 1958
JASHODA FACTORIES PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF SALES TAX ADM EASTERN DIVISION REGIONS I AND II
July 9, 1958
JETHALAL LAKHAMSI DAWADA Vs. JANKIBAI BHAGWANDIN
September 18, 1958
JIVANLAL CHIMANLAL MEHTA Vs. PRAMODCHANDRA CHIMANLAL MODY
August 26, 1958
JIVANLAL CHIMANLAL MEHTA Vs. PRA MODCHANDRA CHIMANLAL MODY
July 26, 1958
JIWAJI ESMAILJEE Vs. UNION OF INDIA
August 21, 1958
JUBILEE MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 13, 1958
K M MOTWANI Vs. ALBERT SEQUEIRA
April 23, 1958
K.S. DIGVIJAYSINHJI HAMIRSINHJI Vs. NANJI SAVDAS
August 12, 1958
KALIDAS BHAVAN Vs. BHAGVANDAS SAKALCHAND
June 25, 1958
KALIDAS NARSING Vs. UNION OF INDIA
July 8, 1958
KAMALA Vs. SHAMA RUPCHAND
February 28, 1958
KAMALAKAR SHANKAR KATE Vs. PRINCIPAL TRAINING COLLEGE
January 30, 1958
KANAKMAL LALCHAND MUNOT Vs. STATE
April 18, 1958
KANBI CHHAGAN MANJI Vs. AHER JIVA MALA
August 12, 1958
KANDIVLI METAL WORKS Vs. THEIR WORKMEN EXCLUDING CLERKS
October 31, 1958
KATHIAWAR COAL DISTRIBUTING CO Vs. COMMISSIONER OF INCOME TAX
March 18, 1958
KHANDERAO MALKARJUN DHOTRE Vs. ANANDRAO LAXMANRAO MASHALKAR
May 2, 1958
KHATIZABAL MOHOMED IBRAHIM Vs. CONTROLLER OF ESTATE DUTY BOMBAY
November 3, 1958
KISHANDAS BAKHATMAL Vs. MUNICIPAL CORPORATION OF THE CITY OF AHEMEDABAD
June 24, 1958
KODAN RANGLAL POWER Vs. BOMBAY REVENUE TRIBUNAL
July 10, 1958
KRISHNA NAYAR RAM NAYAR Vs. STATE OF MAHARASHTRA
September 12, 1958
KRISHNAJI PANDHARINATH Vs. ANUSAYABAI
March 24, 1958
KRISHNAPRASAD JWALADUTT PILANI Vs. COLABA LAND AND MILLS CO LTD
November 20, 1958
KUMAR SHRI BHOJRAJJI KARANSINHJI Vs. SAURASHTRA STATE
August 27, 1958
LALA JUGAL KISHORE JODHALAL Vs. BOMBAY REVENUE TRIBUNAL NAGPUR
April 10, 1958
LALBHAI GHATABHAI Vs. KADRI S M ITO
April 1, 1958
LATA MANGESHKAR Vs. UNION OF INDIA
November 7, 1958
M F DESOUZA Vs. CHILDRENS EDUCATION UPLIFT SOCIETY
November 17, 1958
MADANMOHAN Vs. HARI ANANDILAL
March 19, 1958
MADHUKAR PURSHOTTAM MONDKAR Vs. TALAB HAJI HUSSAIN
January 14, 1958
MADHYA PRADESH MINERAL INDUSTRIES ASSOCIATION NAGPUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER BOMBAY
June 19, 1958
MAHADEO APPARAO WALE Vs. ISAMIYA ABDUL AZIZ
July 8, 1958
MAHARAJ SHRI GOVINDLALJI RANCHHODLALJI Vs. COMMR OF INCOME TAX AHMEDABAD
March 13, 1958
MAHARANA MILLS KAMDAR UNION Vs. N L VYAS
December 10, 1958
MAHARANI MANDALSA KUMARI DEVI Vs. M RAMNARAIN PRIVATE LTD
November 21, 1958
MAHESH ANANTRAI PATTANI Vs. COMMISSIONER OF INCOME TAX
October 6, 1958
MAJOR GENERAL SHANTA SHAMSHER JUNG BAHADUR RANA Vs. KAMANI BROTHERS PRIVATE LTD
January 6, 1958
MANABAI HARI BOBDE Vs. RAMCHANDRA DAMA BOBDE
June 24, 1958
MANAGER RAMKRISHNA RAMNATH BIDI FACTORY Vs. FIRST CIVIL J FIRST CLASS NAGPUR
July 9, 1958
MANILAL DHANJI Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1
September 25, 1958
MANJI KHIMJI PATEL OF BHUT KUTCH Vs. UNION OF INDIA
January 15, 1958
MANORDAS KALIDAS Vs. DESAI G R
December 12, 1958
MANVI BROTHERS Vs. COMMISSIONER OF INCOME TAX
September 24, 1958
MAROTI LUTABAJI Vs. MEMBER OF STATE INDUSTRIAL COURT NAGPUR
June 19, 1958
MAROTI SADASHIV Vs. GODUBAI NARAYANRAO
May 2, 1958
MARZBAN RUSTOMJI Vs. KHUSHALBHAI PITAMBAR
July 23, 1958
MAULADIN AYUB FIRM AKOLA Vs. COMMISSIONER OF INCOME TAX BOMBAY SOUTH
September 23, 1958
MELA KABHAI Vs. MOTIBHAI KAHANDAS PATEL
March 20, 1958
MERCHANT Vs. STATE OF BOMBAY
April 23, 1958
MOHANLAL CHANDULAL AGARWAL Vs. JANU DASRAJI
November 18, 1958
MOHMED HAJI NOORMOHAMED Vs. MONA VICAJI JAVERI
April 29, 1958
MOTIBHAI TRICUMBHAI DESAI Vs. CHHAGANBHAI AMTHABHAI DESAI
July 3, 1958
MULCHAND DEVIDIN Vs. SUGNAMAL RADHAMAL
July 2, 1958
MUMBAI MHIJIBHAI PATEL Vs. TRIKAMLAL LAXMIDAS
April 24, 1958
MUNNIBAI Vs. DHANUSH
July 8, 1958
MURPHY RADIO OF INDIA LTD Vs. ITS WORKMEN
August 27, 1958
NAGINDAS MADHAVLAL SANDESARA Vs. KODIDAS MANGALDAS
May 2, 1958
NAGPUR KSHATRIYA KHATTIK SAMAJ Vs. CORPORATION OF THE CITY OF NAGPUR
October 10, 1958
NAIK N M Vs. COLABA LAND MILLS
August 5, 1958
NAMDEV BHIKHA Vs. RAMNATH SHIVNARAYAN
September 23, 1958
NANUBHAI MANEKLAL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 24, 1958
NARANDAS MATHURADAS AND CO Vs. COMMISSIONER OF INCOME TAX
September 24, 1958
NARAYAN GANPATI PATIL Vs. STATE OF MAHARASHTRA
November 4, 1958
NARAYAN WAKTU KARWADI Vs. PANJABRAO HUKAM SHAMBHARKAR
January 21, 1958
NARAYANLAL BANSILAL Vs. MANECK PHI ROZE MISTRY
September 3, 1958
NARSEE NAGSEE AND CO Vs. COMMISSIONER OF INCOME TAX
March 18, 1958
NATIONAL INDUSTRIAL WORKS BOMBAY Vs. JAMNADAS BHANJI
July 31, 1958
NATIONAL UNION OF COMMERCIAL EMPLOYEES Vs. M R MEHER
November 20, 1958
NEW JEHANGIR VAKIL MILLS LTD Vs. N L VYAS
February 11, 1958
NEW JEHANGIR VAKIL MILLS LTD Vs. INDUSTRIAL TRIBUNAL RAJKOT
February 11, 1958
NEW SHORROCK SPG MFG CO LTD Vs. N U RAVAL INCOME TAX OFFICER
November 6, 1958
NEW SHORROCK SPINNING AND MANUFACTURING COMPANY LIMITED Vs. RAVAL N U ITO
November 6, 1958
NOORMAHAMMAD RAHIMUTALLAH Vs. UNDRYA GOMA
March 11, 1958
ORMERODS INDIA PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
October 27, 1958
OSMANSHAHI MILLS LTD Vs. ITS WORKMEN
October 29, 1958
P T ANKLESARIA Vs. COMMISSIONER OF INCOME TAX
September 25, 1958
PADMAVATIBAI WIDOW OF RAMKRISHNA DALAI Vs. MANILAL NYAHALCHAND KASLIWAL SHRAVAGI
March 10, 1958
PANDURANG LAXMAN PARAB ACCUSED Vs. STATE OF BOMBAY
March 4, 1958
PARELKAR GORE AND PARPIA Vs. COMMISSIONER OF INCOME TAX
March 20, 1958
PARSHOTTAMDAS TALSHIBHAI Vs. LILUBHAI KISHOREBHAI PATEL
February 19, 1958
PARSHOTTAMDAS TALSIBHAI PATEL Vs. LILUBHAI KISHOREBHAI PATEL
February 18, 1958
PARSHURAM POTTERY WORKS, DHRANGADHRA Vs. ITS WORKMEN
June 24, 1958
PATEL MAGANBHAI JETHABHAI Vs. SOMABHAI SURSANG
July 15, 1958
PEREIRA FAZALBHOY AND CO Vs. THEIR WORKMEN
June 30, 1958
PETLAD BULAKHIDAS MILLS COMPANY LIMITED Vs. RAJ SINGH
April 1, 1958
PETLAD TOWN MUNICIPALITY Vs. PETLAD KESHAV MILLS CO. LTD
November 26, 1958
POHOOMAL BROS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
March 10, 1958
PRABHAT BRASS BAND Vs. THEIR WORKMEN
August 5, 1958
PUNDLIK VISHWANATH Vs. MAHADEO BINJRAJ
April 25, 1958
PURSHOTAMDAS THAKURDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1
March 17, 1958
R S REKHCHAND GOPALDAS MOHTA SPN AND WVG MILLS LTD Vs. LAXMAN
January 15, 1958
R S REKHCHAND MOHTA SPG AND WVG MILLS PRIVATE LTD Vs. COMMISSIONER OF SALES TAX
August 4, 1958
RADHAKANT JAGANNATH PRASAD Vs. V K JOHRI
October 4, 1958
RADHAKISHAN BRIJLAL Vs. UNION OF INDIA
February 19, 1958
RADHAKISHAN RAMNATH Vs. STATE OF BOMBAY
October 10, 1958
RAJLAXMI TEXTILES Vs. SURAT SILK MILLS WORKERS UNION
June 30, 1958
RAM PRATAP RAMDEO Vs. COMMISSIONER OF INCOME TAX
March 20, 1958
RAMBHAU SAKHARAM NAGRE Vs. D G TATKE
July 2, 1958
RAMCHANDRA Vs. LAXMAN
April 14, 1958
RAMCHANDRA LAXMAN BELOSAY Vs. BOMBAY MUNICIPAL CORPORATION
July 30, 1958
RAMMAYYA VENKAT NARSU BURA Vs. STATE OF BOMBAY
November 27, 1958
RAMNIKLAL SUNDERLAL Vs. COMMISSIONER OF INCOME TAX
October 28, 1958
RATILAL B DAFTARI Vs. COMMISSIONER OF INCOME TAX
September 30, 1958
RATILAL VIRCHAND SHAH Vs. STATE OF BOMBAY
November 6, 1958
RAWALPINDI THEATRES PRIVATE LTD Vs. FILM GROUP
July 4, 1958
ROGERS AND CO Vs. COMMISSIONER OF INCOME TAX
March 24, 1958
ROGERS CO BOMBAY Vs. COMMR OF INCOME TAX
March 3, 1958
S B BHATT SECRETARY AHMEDABAD MILL MAZDOOR MANDAL Vs. DISTRICT JUDGE AHMEDABAD
April 24, 1958
S FRAMJI Vs. UNION OF INDIA
April 25, 1958
S P AWATE Vs. C P FERNANDES
June 17, 1958
SADASHEO JAGANNATH BARAPATRE Vs. HEMAJI HIRAMAN BAKDE
March 5, 1958
SARASWATI PRINTING PRESS Vs. COMMISSIONER OF SALES TAX
July 30, 1958
SARDARSING AMARSING GAHERWAL Vs. RAMAKARAN RAMNATH UPADHAYA
August 12, 1958
SATYANARAYAN SHRISHANKAR MARWADI Vs. VITHOBA TATYA NANDARKAR
July 24, 1958
SAWATRAM RAMPRASAD MILLS COMPANY LTD Vs. KUNDANMAL
May 7, 1958
SEVANTILAL CHIMANLAL SHAH Vs. V D DALVI
November 6, 1958
SHA DAMJI DERAJ Vs. MEGRAJ BHIKUMCHAND
June 30, 1958
SHAH H A AND CO Vs. COMMISSIONER OF INCOME TAX
March 25, 1958
SHAM KEKHUSHRU Vs. N.P. SHAH
July 15, 1958
SHANKAR SADU KAMATHE Vs. CHUNILAL RUPCHAND DAKALE
March 18, 1958
SHANKARRAO BALADAS NIKHARE Vs. SECOND ADDITIONAL DISTRICT JUDGE
August 7, 1958
SHANTABAI BABURAO KALBHOR Vs. RAMCHANDRA KHANDERAO KORHALE
November 15, 1958
SHANTILAL RAWJI Vs. NAIR M C ITO FOURTH
April 1, 1958
SHAPOORJI PALLONJI MISTRY Vs. COMMISSIONER OF INCOME TAX
March 14, 1958
SHIOSINGH DAULATSING RAJPUT Vs. BOMBAY REVENUE TRIBUNAL
July 3, 1958
SHOLAPUR SPINNING AND WEAVING COMPANY LTD Vs. MARUF B M GOVERNMENT LABOUR OFFICER
May 9, 1958
SHRINIBAI MANCHERSHAW MEHANTY Vs. STATE OF BOMBAY
November 26, 1958
SIMPLEX MILLS LIMITED Vs. SUBRAMANYAM P S ITO
August 5, 1958
SONAJEE KRISHNAJEE MAJUMDAR Vs. NATHU YADAV PATIL
July 23, 1958
STANDARD VACUUM REFINING COMPANY OF INDIA LTD Vs. THEIR WORKMEN
September 5, 1958
STATE Vs. R M SHAH and CO
July 15, 1958
STATE Vs. KAIKHUSHROO MERWAN IRANI
July 4, 1958
STATE Vs. MEMON MOHAMAD HUSAIN ISMAIL
October 31, 1958
STATE OF BOMBAY Vs. GIRIDHARILAL SHANKERLAL PATEL
April 16, 1958
STATE OF BOMBAY Vs. SHASTRI YAGNA PURUSHADASJI
October 3, 1958
STATE OF BOMBAY Vs. ESTATE INVESTMENT CO. LTD
November 27, 1958
STATE OF BOMBAY Vs. KULSUMBAI JAFFERALI G. PADAMSEE
September 4, 1958
STATE OF BOMBAY Vs. MORARJI COOVERJI
September 9, 1958
STATE OF BOMBAY Vs. M.C. MENON
February 25, 1958
STATE OF MAHARASHTRA Vs. ABU ISMAIL MERCHANT ACCUSED
September 18, 1958
STATE OF MAHARASHTRA Vs. DEVAKINANDAN KANHYALAL AGARWAL ACCUSED
August 13, 1958
STATE OF MAHARASHTRA Vs. MAHMADKHAN NAVRANGKHAN
September 23, 1958
STATE OF MAHARASHTRA Vs. SHANKAR BHAURAO KHIRODE
October 30, 1958
STATE OF MAHARASHTRA Vs. MEMON MOHAMAD HUSAIN ISMAIL
October 30, 1958
STATE OF MAHARASHTRA Vs. SHARIFBHAI JAMALBHAI
April 23, 1958
STATE OF MAHARASHTRA Vs. N G TAYAWADE
June 26, 1958
STATE OF MAHARASHTRA Vs. RAMGOPAL GANPATRAI RUIA
March 31, 1958
STATE OF MAHARASHTRA Vs. SHANTILAL R DESAI
February 24, 1958
STATE OF MAHARASHTRA Vs. P
February 19, 1958
STATE OF MAHARASHTRA Vs. PUNDLIK BHIKAJI AHIRE
December 4, 1958
STATE OF MAHARASHTRA Vs. BASTAV VICTORY RODRIGUES
December 5, 1958
STATE OF MAHARASHTRA Vs. IBRAHIM NABIJI ACCUSED
December 9, 1958
SUDAMA CHAMAROO Vs. KAPOOR SILK MILLS
June 23, 1958
SUDHIR LAXMAN HENDRE Vs. SHRIPAT AMRIT DANGE
October 11, 1958
SUGANDHABAI SHIVARAM HEDE Vs. SUNDARI ABA MANDE
September 15, 1958
SULEMAN HASHAM MEMON Vs. KASHIRAM BHAU PATIL
April 17, 1958
SUNDER DUMANNA SHETTY Vs. K D BILLIMORIA
April 3, 1958
SURAT DISTRICT COTTON DEALERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
March 12, 1958
SURATSING CHANDANMAL Vs. KANAKMAL HIRALAL MUNOT
April 25, 1958
SURENDRA SHANKAR WALKAR Vs. LAXMAN SHANKAR WAIKAR
December 2, 1958
SURJUPRASAD GUMASTA Vs. STATE OF MADHYA PRADESH
July 23, 1958
SUSHILA MAHENDRA NANAVATI Vs. MAHENDRA MANITAL NANAVATI
October 3, 1958
TARABAI MADHAORAO Vs. BOMBAY REVENUE TRIBUNAL AT NAGPUR
July 10, 1958
TARASINGH UJAGAR SINGH Vs. UNION OF INDIA
September 22, 1958
TEXTILE MILLS BOMBAY STATE Vs. THEIR EMPLOYEES NAKSHATRA AND PRESSES [NAGPUR PRESS KAMGAR SANGH AND
October 29, 1958
THE MUNICIPALITY OF SANGAMNER Vs. RAJASTHAN MANDAL
July 3, 1958
TILOKCHAND NATHMAL AGARWAL Vs. GANPATDAS BHAGWANDAS BAIRAGI
April 9, 1958
TOLARAM JALAN Vs. STATE OF MAHARASHTRA
April 30, 1958
TRUSTEES OF SIR CAWASJI JEHANGIR BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY
September 30, 1958
TULSIBAI MANGUMAL Vs. STATE OF BOMBAY
September 30, 1958
ULHASIBAI JETHMAL BAGMAR Vs. BHAGCHAND ALIAS BHAGWANDAS NEMICHAND MARWADI
August 20, 1958
URAN ISLAMPUR MUNICIPALITY Vs. SHANKARRAO AMRITRAO JADHAV
June 24, 1958
UTTAM GULABRAO SAKHARE Vs. CHAMPATRAO GULABRAO GAWANDE
March 12, 1958
VALLABHDAS NARAYANDAS Vs. MUNICIPAL COMMITTEE OF AKOLA
November 18, 1958
VARJIVANDAS HIRJI AND CO Vs. COMMISSIONER OF INCOME TAX
March 12, 1958
VINAYAK VISHNU SAHASRABUDHE Vs. B G GADRE
March 11, 1958
VISHNU KIRPALANI Vs. VISHNU HIRACHAND KIRPALANI
August 11, 1958
VISHNU KONDIBA SAPTE Vs. NATHU MAHADEV PRADHAN
July 11, 1958
VISHNU NARAYAN DIVAN Vs. GOVIND CHUDAPPA
February 6, 1958
VISHNU RAMCHANDRA Vs. STATE OF MAHARASHTRA
November 25, 1958
VISHVANATH KRISHNA GOKHALE Vs. MAHADEO ARJUN KOKATE
August 27, 1958
W W JOSHI Vs. STATE OF BOMBAY
November 19, 1958
WASUDEO Vs. NAGPUR CORPORATION
May 3, 1958
WASUDEO BHAIRULAL AGARWAL Vs. RAMCHANDRA RAO MAHADEO RAO JOSHI
April 8, 1958
WESTERN INDIA THEATRES LTD Vs. ISHWARBHAI SOMABHAI PATEL
May 2, 1958
Y S PARIHAR Vs. CHINTAMAN MADHAVSA KHA TRI
June 20, 1958
YADAORAO HANUMANTRAO DESHMUKH Vs. BOMBAY REVENUE TRIBUNAL AT NAGPUR
July 22, 1958