REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ARUNACHALA NAICKER Vs. GHULAM MAHMOOD SAHIB	August 21, 1958
A BHASKARAN Vs. SELLAPPA GOUNDAN	October 1, 1958
A SAMBANDHAN Vs. REGIONAL TRAFFIC SUPERINTENDENT SOUTHERN RLY TIRUCHIRAPALLI	May 2, 1958
A V R A VEERAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX MADRAS	August 6, 1958
A. BALASUBRAMANIA NAICKER Vs. A. DORAISWAMY NAICKER AND ORS.	July 23, 1958
A. NATARAJAN Vs. SARASWATHY NATARAJAN ALIAS N. SARASWATHY AMMAL	January 7, 1958
A. PONNAMBALA ACHARY Vs. K. MANI	May 13, 1958
A.S. ARUNACHALA NADAR AND ANR. Vs. STATE	April 28, 1958
A.S. NAGAPPA CHETTY Vs. GRIDARIDASS TIKAMDAS	July 14, 1958
ABDUL KAFOOR Vs. ABDUL RAZACK	April 18, 1958
ADIMOOLA PADAYACHI Vs. PAVADAI PADAYACHI AND ORS.	January 2, 1958
ADVOCATE CUDDALORE; COLLECTOR OF SOUTH ARCOT Vs. AN ADVOCATE	February 28, 1958
AGRICULTURAL AND INDUSTRIAL BANK LIMITED Vs. STATE	November 21, 1958
AL.SP.PL. THIRUNAVUKKARASU CHETTIAR AND ORS. Vs. STATE OF MADRAS BY THE COLLECTOR OF TANJORE	February 10, 1958
ALAMELU AMMAL Vs. CHELLAMMAL	April 30, 1958
ANGAPPA GOUNDER Vs. KRISHNASWAMI GOUNDER	April 17, 1958
ANNAKAMU CHETTIAR Vs. STATE OF TAMIL NADU	November 14, 1958
APPANNAN Vs. V.N. SUBBANNA GOUNDAN AND ORS.	January 27, 1958
APPASAMY Vs. STATE OF MADRAS	September 2, 1958
ARAVAN SERVAI Vs. KAMUGAN SERVAI AND ORS	May 13, 1958
AROKYATHAMMAL Vs. MOOKAYEE ALIAS AROKYATHAMMAL	September 10, 1958
ARUSAMI GOUNDAN Vs. STATE OF TAMIL NADU	November 12, 1958
ASOKA TEA ESTATE PRIVATE Vs. REGISTRAR OF JOINT STOCK COMPANIES MADRAS	October 30, 1958
AYYAMPERUMAL CHETTIAR (DIED) AND ORS. Vs. PALANIANDI CHETTIAR	July 11, 1958
B.V. SUNDARARAJA IYER AND ORS. Vs. KANAKARAJ	March 28, 1958
BALASUBRAMANIAN Vs. TINNEVALLY DISTRICT PERMANENT FUND LTD	November 24, 1958
BLACKWOOD AND SONS Vs. A N PARASURAMAN	February 28, 1958
BRAHMAYYA AND CO OFFICIAL LIQUIDATORS Vs. K SRINIVASAN THANGIRAYAR	February 11, 1958
BRAHMAYYA AND CO OFFICIAL LIQUIDATORS OF HANUMAN BANK IN Vs. MOHAMMEDSA ROWTHER	November 21, 1958
C M KOTHARI Vs. COMMISSIONER OF INCOME TAX	March 25, 1958
C N ANNADURAI Vs. STATE OF TAMIL NADU	April 16, 1958
C SOLOMON Vs. JOSEPHINE	September 8, 1958
C. ABDUL AFEEZ SAHIB Vs. OFFICIAL RECEIVER, SUB COURT	March 20, 1958
C.N. NALLAPPA MUDALIAR Vs. THE ELECTION COMMISSIONER AND ORS.	July 15, 1958
C.N. SUBRAMANIA IYER Vs. N. DHARMALINGA PADAYACHI AND ANOTHER	July 11, 1958
CHEMICALS AND PHARMACEUTICALS ENTERPRISES AND OTHERS Vs. STATE OF MADRAS, REPRESENTED BY THE DRUG INSPECTOR, MADRAS CITY	October 30, 1958
CHIEF CONTROLLING REVENUE AUTHORITY Vs. BAGYALAKSHMI KRISHNAN	May 2, 1958
CHINNAH GOUNDAN Vs. SUBRAMANIA CHETTIAR	September 24, 1958
CHINNAMUTHU AMBALAM Vs. S JAGANNATHA CHARIAR	March 26, 1958
COIMBATORE COTTON MILLS Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	November 25, 1958
COIMBATORE MUNICIPALITY Vs. K L NARAYANAN	February 14, 1958
COIMBATORE SPINNING AND WEAVING CO Vs. M S SRINIVASAN CHARTERED ACCOUNTANT COIMBATORE	July 24, 1958
COIMBATORE SPINNING AND WEAVING COMPANY LIMITED Vs. M S SRINIVASAN	March 24, 1958
COMMERCIAL CREDIT CORPORATION 1943 LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER MOUNT ROAD MADRAS	January 17, 1958
COMMISSIONER OF INCOME TAX Vs. CHIDAMBARAM CHETTIAR M CT M	August 4, 1958
COMMISSIONER OF INCOME TAX Vs. SASTRI C S	December 2, 1958
COMMISSIONER OF INCOME-TAX MADRAS Vs. C S SASTRI	December 2, 1958
CORPORATION OF MADRAS BY COMMISSIONER Vs. B.D. KOTHANDAPANI CHETTY	April 4, 1958
D. SITARAMAN Vs. S.S. PATTABHIRAMAN ALIAS RATHNAM	February 13, 1958
DEIVANAYAGAM PILLAI M KR Vs. INCOME TAX OFFICER SECOND ADDL	September 2, 1958
DEPTYLAL LESSEE CORONATION TALKIES OOTACAMUND Vs. COLLECTOR OF NILGIRIS AS THE MANAGING OFFICER UNDER ACT XLIV OF	April 4, 1958
DHANDAPANI V Vs. SALEM CO-OPERATIVE WHOLESALE STORES LTD	September 10, 1958
E V RAMASWAMI LEADER DRAVIDA KAZHAGAM Vs. JAWAHARLAL NEHRU	February 21, 1958
ESTATES AND AGENCY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 9, 1958
G HARI PRASAD Vs. CHIEF CONSERVATOR OF FORESTS MADRAS	August 12, 1958
G. NARAYANASWAMI NAIDU Vs. C. KRISHNAMURTHI	January 23, 1958
GENERAL MANAGER PERSONNEL BRANCH SOUTHERN RAILWAY Vs. S M MUHAMMAD YAKUB	April 23, 1958
GOVILAN Vs. STATE	January 6, 1958
GOVINDAN Vs. STATE	January 22, 1958
GOVINDAN NAIR Vs. STATE OF TAMIL NADU	November 18, 1958
GOVINDARAJU Vs. LALA	August 5, 1958
GOVINDARAJULU NAIDU AND ORS. Vs. S.S. NAIDU ALIAS SOUNDARARAJULU NAIDU	January 17, 1958
GREAT EASTERN SHIPPING CO Vs. S MOHAMMED SAMIULLAH SAHEB AND CO	September 10, 1958
H.M. ABDUL RAHIM SAIT Vs. K.V. KUNHALAN KUTTY	October 15, 1958
H.V. JAIN Vs. THE JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS	November 20, 1958
HAJEE ABDUL SATHER SAIT Vs. C. SRINIVASAN AND ANR.	August 4, 1958
HAJEE MOHAMED YUSIF SAHIB M M P Vs. STATE OF MADRAS	October 14, 1958
IN RE: CHINNATHAMBI ASARI Vs. STATE	March 14, 1958
IN RE: M.K. RAVUTHA GOUNDER Vs. STATE	May 20, 1958
IN RE: PEERDAN JUHARMAL BANK (IN LIQUIDATION) BY JOINT OFFICIAL LIQUIDATOR Vs. STATE	March 4, 1958
IN RE: PINAPALA VENKATESWARLU Vs. STATE	February 10, 1958
IN RE: SINNATHAMBI Vs. STATE	December 19, 1958
IN RE: VELUCHAMI Vs. STATE	March 13, 1958
INDIA COFFEE AND TEA DISTRIBUTING COMPANY LIMITED Vs. STATE OF MADRAS	November 13, 1958
INDIA COFFEE AND TEA DISTRIBUTING COMPANY LIMITED MADRAS Vs. STATE OF MADRAS	April 4, 1958
INDIAN AIRLINES CORPORATION Vs. JOTHAJI MANIRAM	August 28, 1958
INDIAN DRUGS COMPANY TUTICORIN Vs. STATE OF MADRAS	October 10, 1958
J MANICKA GOUNDER Vs. INSPECTOR OF FACTORIES	December 9, 1958
J.C. PATEL Vs. N.R.M. PONNAYYA NADAR AND ANR.	August 14, 1958
JAGA BUTTON INDUSTRIES LIMITED Vs. STATE OF MADRAS	November 6, 1958
JAGANNATHA IYENGAR Vs. S.P. MARIAPPAN CHETTIAR	February 7, 1958
JANAB S AHMED HUSSAIN AND SONS THREE LOTUS BEEDI FACTORY Vs. SECRETARY UNITED BEEDI WORKERS UNION SALEM	July 24, 1958
JAYARAM MILLS LIMITED Vs. COMMISSIONER OF EXCESS PROFITS TAX	October 16, 1958
JUGRAJ JAIN Vs. T.R. AMBIKAPATHI PILLAI	November 14, 1958
K G JAGANNATHAN Vs. STATE	January 16, 1958
K PARTHASARATHY Vs. C NATARAJA ODAYAR	December 3, 1958
K S VENKATESAM NAIDU AND SONS MADRAS Vs. STATE OF MADRAS	December 5, 1958
K SIMRATHMULL Vs. ADDL INCOME-TAX OFFICER OOTACAMUND	October 17, 1958
K. SAROJINI DEVI Vs. A. KRISHNAMOORTHY	February 13, 1958
K. SUBBAROYA MUDALI AND ANR. Vs. K. VELAPPA MUDALI AND ORS.	July 25, 1958
K.A.R. MUTHUKRISHNA CHETTIAR Vs. KANNI KONAR AND OTHERS	January 10, 1958
K.M.P.R. KUMARAPPA CHETTIAR AND ANR. Vs. P.R.A.S. ANDIAPPA CHETTIAR (DIED) AND ORS.	January 17, 1958
K.S.M. GURUSWAMI NADAR Vs. MUNICIPAL HEALTH OFFICER, COIMBATORE MUNICIPALITY	March 15, 1958
K.T. KANDASWAMI MUDALIAR Vs. PANCHAYAT BOARD AND ORS.	January 7, 1958
KALI AMMAL Vs. THE MANAGER, SRI RANGA VILAS MILLS	July 25, 1958
KALIAMMAL ALIAS THAYAMMAL Vs. PONGIAMMAL AND ORS.	January 29, 1958
KANCHI KAMAKOTI MUTT BY AGENT R. SESHAIYA SASTRIGAL Vs. A. ALAGU AMBALAM (DECEASED) AND ORS.	August 6, 1958
KANDASWAMI GOUNDAN Vs. STATE	February 25, 1958
KARUMUTHU SIVALINGAM CHETTIAR Vs. A. KRISHNASWAMY NAIDU	January 29, 1958
KARUMUTHU THIAGARAJAN CHETTIAR Vs. THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF RAMANATHAPURAM	September 9, 1958
KARUPPU GOUNDAN Vs. SELLAMMAL	August 12, 1958
KATHAPERUMAL PILLAI Vs. RAJENDRA	January 17, 1958
KM N SP N VALLIAMMAI ACHI Vs. J A RAMACHANDRA AYYAR	December 3, 1958
KOTHANDARAMA GRAMANI Vs. SELLAMMAL	November 26, 1958
KRISHNASWAMI GOPANNA MANRADIAR AND ORS. Vs. J. GOPANNA MANRADIAR AND ANR.	April 29, 1958
KRISHNASWAMI NAICKER Vs. NARANAPPA NAICKER	May 1, 1958
KUMARI C. GABRIEL Vs. THE STATE OF MADRAS RUNNING THE NATIONAL EMPLOYMENT ORGANISATION REPRESENTED BY THE DIRECTOR OF INDUSTRIES AND COMMERCE AND ORS.	November 14, 1958
KUNCHITHAPATHAM PILLAI Vs. RANGANADHAM PILLAI	January 8, 1958
KUPPAMMAL Vs. STATE OF TAMIL NADU	August 22, 1958
KUPPUSWAMY Vs. N. KETTY MUTHU GOUNDAN	February 21, 1958
KUTTIKRISHNA NAIR P Vs. INCOME TAX APPELLATE TRIBUNAL	April 2, 1958
L BALAKRISHNAN Vs. DEPUTY INSPECTOR-GENERAL OF POLICE SOUTHERN RANGE	October 31, 1958
L KESAVA CHETTIAR Vs. M M RAMANATHA MUDALIAR	September 30, 1958
LAKSHMI AMMAL Vs. RAMASWAMI NAICKER	October 29, 1958
LEELIE KURIAKOSE Vs. T N KURIAKOSE	December 11, 1958
LION AUTOMOBILE SERVICE CO. Vs. STATE TRANSPORT AUTHORITY AND ANR.	February 28, 1958
M C T M CORPORATION PRIVATE LIMITED Vs. INCOME TAX OFFICER	January 17, 1958
M K MANICKAM CHETTIAR Vs. UNION OF INDIA	September 25, 1958
M L M MUTHIAH CHETTIAR Vs. COMMISSIONER OF INCOME-TAX MADRAS	August 19, 1958
M L YACOOB SHERIFF Vs. ADDITIONAL ASSISTANT CONTROLLER ESTATES DUTY CUM INCOME-TAX	April 30, 1958
M R RADHAKRISHNAN Vs. UNION SAW MILLS	August 8, 1958
M R RADHAKRISHNAN Vs. UNION OF INDIA	August 8, 1958
M R RM MR RM MURUGAPPA CHETTIAR Vs. KANNAMMAI ACHI	July 16, 1958
M RATNASWAMI MUDALIAR Vs. STATE OF TAMIL NADU	September 24, 1958
M S O S P V VELAYUDAM CHETTIAR Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION MADURAI AT MADURAI	December 8, 1958
M S V NARAYANAN CHETTIAR Vs. M S M UMAYAL ACHI	December 24, 1958
M. PANCHAPAKESAN Vs. THE REVENUE BOARD REPRESENTED BY THE COMMISSIONER OF LAND REVENUE AND ORS.	February 3, 1958
M.A. MUTHIAH CHETTIAR Vs. SA GANESAN AND ANR.	March 20, 1958
M.C.M. MUTHURAMA THEVAR Vs. BOARD OF REVENUE BY ITS COMMISSIONER OF LAND REVENUE, COMMERCIAL TAX AND PROHIBITION AND ANR.	May 12, 1958
M.R. NATARAJA NAICKER Vs. M. KAMALAMMA	March 5, 1958
M.S. NAGARAJA DIKSHITAR ALIAS M.S. NAGARAJA SARMA Vs. SUNDARESA SASTRIGAL AND ORS.	March 3, 1958
M.T. VISWANATHAN CHETTIAR BY POWER OF AGENT, BALASUBRAMANIA IYER Vs. MUNIAN SAMBAN AND ORS.	January 8, 1958
MADRAS PENCIL FACTORY Vs. REGIONAL PROVIDENT FUND COMMISSIONER NO 111 MOUNT	September 24, 1958
MADURA MILLS WORKERS CO-OPERATIVE STORES, LTD. (RICE MILL BRANCH) Vs. STATE OF MADRAS AND ORS.	April 17, 1958
MAHABOO BIVI AMMAL Vs. A.M.M. ABDUL HAMEED AND ORS.	March 20, 1958
MAHALINGA PATHAR Vs. SANTHANAGOPALAKRISHNAN	July 10, 1958
MAKKAN Vs. VEDANDI AND OTHERS	September 25, 1958
MAMUNDI KADUVETTI Vs. SOMASUNDARA CHETTY	November 27, 1958
MANAGEMENT OF "TAMIL NADU" MADURAI Vs. WORKING JOURNALISTS OF TAMIL NADU	September 9, 1958
MANAGEMENT OF KAMMAVAR ACHUKUDAM Vs. INDUSTRIAL TRIBUNAL HIGH COURT BUILDINGS MADRAS	November 18, 1958
MANAGEMENT OF RAIN BOW DYEING FACTORY SALEM Vs. INDUSTRIAL TRIBUNAL HIGH COURT BUILDINGS MADRAS	August 11, 1958
MANAGEMENT OF WESTERN INDIA MATCH COMPANY LIMITED Vs. INDUSTRIAL TRIBUNAL	March 12, 1958
MANICKAM PILLAI AND ANR. Vs. SANDANAM MUTHIRIAN AND ORS.	August 8, 1958
MARIAN AND OTHERS Vs. A. S. M. MOHAMMED ROWTHER	July 22, 1958
Medai Dalavoi R Ranganatha Mudaliar Vs. M D T KUMARASWAMI MUDALIAR	September 24, 1958
METTUR INDUSTRIES Vs. A R VARMA	May 2, 1958
MOHAMMED ISMAIL MARACAIR AND ORS. Vs. DORAISAMI MUDALIAR AND ORS.	April 23, 1958
MOHAMMED MUSA SAHIB Vs. N K MOHAMMED GHOUSE SAHIB	September 4, 1958
MOHAN (MINOR) AND OTHERS Vs. R. BALARAM AND OTHERS	October 17, 1958
MUHAMMAD MOHIDEEN ROWTHER Vs. N N H MOHAMMAD MOHIDEEN ROWTHER	January 2, 1958
MUNIYAMMAL Vs. THYAGARAJA MUDALIAR AND ANOTHER	January 21, 1958
MUTHIAH CHETTIAR M L M Vs. COMMISSIONER OF INCOME TAX	August 19, 1958
MUTHU SETHURAYAR Vs. LOUDUSWAMI ODAYAR	February 20, 1958
MUTHUKARUNGA KONAR Vs. STATE OF TAMIL NADU	October 8, 1958
MUTHURAMALINGA THEVAR Vs. STATE OF MADRAS	February 18, 1958
N DORASWAMI MUDALIAR Vs. S V NATESA MUDALIAR	October 7, 1958
N KRISHNASWAMY IYENGAR Vs. N VEDAVALLI AMMAL	February 28, 1958
N T PATEL AND COMPANY Vs. COMMISSIONER OF INCOME TAX	March 25, 1958
N V N NAGAPPA CHETTIAR Vs. INCOME-TAX OFFICER PUDUKOTTAI	April 16, 1958
N. DEVASAHAYAM Vs. STATE OF MADRAS	May 2, 1958
N. PERIASWAMI AND ORS. Vs. NADUVIDUTHI MUTHIAH CHETTIAR	October 30, 1958
N. SANTHANAM IYER ALIAS SANTHANARAMA IYER Vs. SOMASUNDARA VANNIAR	March 4, 1958
N.C RANGANNA Vs. THE STATE OF MADRAS, REPRESENTED BY GOVERNMENT PLEADER	July 23, 1958
NACHIMUTHU Vs. STATE	March 12, 1958
NAGAPPA CHETTIAR N V N Vs. INCOME TAX OFFICER	April 16, 1958
NARAYANASWAMI AYYAR C V Vs. VASUDEVA AYYAR K A	January 6, 1958
NATESAN ALIAS KRISHNA GOUNDAN Vs. DEPUTY COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ANR.	April 2, 1958
NATHELLA SAMPATHU CHETTY Vs. COLLECTOR OF CUSTOMS MADRAS	September 11, 1958
NATIONAL TRADERS A FIRM OF MERCHANTS IN PARTNERSHIP Vs. HINDUSTAN SOAP WORKS A FIRM OF MERCHANT	April 10, 1958
NEW CENTRAL HALL A FIRM OF TWO PARTNERS ISMAIL IBRAHIM Vs. UNITED COMMERCIAL BANK LTD	August 18, 1958
NOOR SAHEB Vs. S A MOHAMMAD GHOUSE	July 14, 1958
P KOUSALYA AMMAL Vs. STATE OF TAMIL NADU	February 19, 1958
P KUTTIKRISHNA NAIR Vs. INCOME-TAX APPELLATE TRIBUNAL MADRAS	April 2, 1958
P N VENKATASUBRAMANIA AYYAR Vs. K V SRINIVASA AYYANGAR	October 10, 1958
P ORR AND SONS Vs. COMMISSIONER OF INCOME TAX	October 28, 1958
P RAJANGAM SUB-INSPECTOR OF POLICE Vs. STATE OF MADRAS	August 6, 1958
P S ARAVAMUDHA IYENGAR Vs. STATE	November 17, 1958
P. HANUMANTHIAH Vs. OFFICIAL ASSIGNEE	March 6, 1958
P. MURUGAYYA PILLAI Vs. SEETHALAKSHMI AMMAL	February 7, 1958
P. NARAYANA MOOPANAR Vs. R. VISWASA NADAR	May 13, 1958
P. RAMASWAMY GOUNDERR AND ANOTHER Vs. PERIANNA MOOPAN	August 7, 1958
P. SUBBIAH MUDALIAR AND ORS. Vs. PAKKIRI PANDARAM	May 1, 1958
P.M. SWAMY Vs. K. SULTAN MOHIDEEN	January 23, 1958
P.R. SUBBIER Vs. W.P. CHETTY	May 1, 1958
P.T. MUNIA SERVAI Vs. HANUMAN BANK LTD.	February 4, 1958
PACHAI AMMAL Vs. ANGUSWAMI GRAMANI AND ORS.	July 9, 1958
PAPANASAM LABOUR UNION Vs. STATE OF MADRAS	December 5, 1958
PAPPATHI AMMAL Vs. STATE OF TAMIL NADU	October 27, 1958
PARAMBOT THAYUNNI BALAKRISHNA MENON Vs. GOVIND KRISHNAN	September 15, 1958
PATEL BROS Vs. VADILAL KASHIDAS LTD	August 14, 1958
PERUMALSAMY NAICKER Vs. SRINIVASIER	August 26, 1958
PIERCE LESLIE AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 3, 1958
PONNUSAMI NADAR Vs. ATHI NADAR AND ANR.	January 16, 1958
PUBLIC PROSECUTOR Vs. KANDASAMY REDDIAR	September 4, 1958
PUBLIC PROSECUTOR Vs. SOMASUNDARAM	September 30, 1958
PUBLIC PROSECUTOR Vs. V RAJAGOPALA NAIDU	August 21, 1958
PUBLIC PROSECUTOR Vs. V M RAMALINGAM PILLAI	April 2, 1958
PUBLIC PROSECUTOR Vs. P N PALANISWAMI	March 25, 1958
PUBLIC PROSECUTOR Vs. N T KATHIRVELU	December 12, 1958
PUBLIC PROSECUTOR Vs. SAROJA	December 24, 1958
PUTTA RM RAMANATHA IYER Vs. T S RAMACHARI	May 1, 1958
R. SAMBANDAM PILLAI Vs. STATE OF MADRAS, BY COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ANR.	March 24, 1958
R. SUBRAMANIA ODAYAR Vs. BOARD OF REVENUE BY COMMISSIONER OF LAND REVENUE, COMMERCIAL TAXES, PROHIBITION AND TRANSPORT AND ANR.	February 12, 1958
R.T. PERUMAL Vs. JOHN DEAVIN	December 24, 1958
RAGHAVA REDDY Vs. KANNIAPPAN AND ORS.	February 14, 1958
RAJABATHER Vs. STATE OF TAMIL NADU	November 4, 1958
RAJALAKSHMI AMMAL Vs. MUTHUSWAMI GOUNDER	February 3, 1958
RAJAMMAL ACHI Vs. GOVINDASAMI PILLAI	September 29, 1958
RAJU AND ANOTHER Vs. VENKATASWAMI NAIDU AND OTHERS	August 27, 1958
RAJU KONAR Vs. STAET OF TAMIL NADU	March 24, 1958
RAMANATHA CHETTIAR AND ORS. Vs. SOMASUNDARAM PILLAI	February 7, 1958
RAMANUJA NAICKER AND ORS. Vs. SEETHALAKSHMI AMMAL ALIAS SELLATHAYEE AND ANR.	March 18, 1958
RAMASWAMI GOUNDAR Vs. MUTHUVEL GOUNDAR AND ANR.	April 4, 1958
RAMASWAMI NAIDU V Vs. COMMISSIONER OF INCOME TAX	July 7, 1958
RAMAYYA PADAYACHI Vs. AMBAL BAGYAM	March 7, 1958
RAMAYYA PILLAI Vs. RATNASWAMI PILLAI AND ORS.	February 5, 1958
RAMU ALIAS KALYANASUNDAEAM IYER AND ORS. Vs. MUTHUVEERA MUTHURAJA AND ORS.	August 22, 1958
RANGASWAMI NAIDU Vs. ANGUSAMI NAIDU	April 11, 1958
RAVAMANICKAMMA Vs. AMMANI AMMAL	January 20, 1958
RUKKU Vs. STATE	April 17, 1958
S K MOHAMED IBRAHIM Vs. M VEDACHALA MUDALIAR	July 23, 1958
S KANDASWAMI Vs. S B ADITYAN	October 10, 1958
S M SRIRAMULU NAIDU Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 25, 1958
S M SYED HAJI ABDUL RAHIMAN AND CO MADRAS Vs. C H KIZAR MOHAMED AND CO MADRAS	December 11, 1958
S MOSES Vs. STATE OF TAMIL NADU	November 13, 1958
S R SRINIVASARAGHAVAN Vs. PADMAVATHI AMMAL	December 4, 1958
S R V SIVARAMA PRASAD BAHADUR RAJAH OF CHILLAPALLI Vs. SRINIVASA TRADERS A JOINT HINDU FAMILY BUSINESS CONCERN	August 6, 1958
S S PALANISAMI NADAR Vs. STATE OF MADRAS	September 18, 1958
S S SUBBIER Vs. COMMISSIONER OF EXCESS PROFITS TAX	September 3, 1958
S. GOPALAN Vs. STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF TIRUCHIRAPPALLI	March 20, 1958
S. PALANIAPPA MUDALIAR Vs. ADDITIONAL FIRST CLASS MAGISTRATE AND ORS.	April 17, 1958
S. RATNASAMI MUDALIAR Vs. PONNAMMAL AND ORS.	January 31, 1958
S.K. AZIMUDEEN SAHIB Vs. K.V. RANGASWAMI PILLAI	March 31, 1958
S.K. UMAPATHI Vs. A.V. PANCHAKSHARAM PILLAI AND ANR.	February 5, 1958
S.V. THIRUVENGADASWAMI IYENGAR Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	January 20, 1958
SACHINDRANATH CHATTERJEE Vs. STATE OF MADRAS	August 7, 1958
SALEM DHARMAPURI UNION MOTOR SERVICE (PRIVATE), LTD. Vs. LABOUR COURT AND ANR.	April 8, 1958
SAMBANDHAN A Vs. SOUTHERN RAILWAY	May 2, 1958
SAMPATHKUMARA AYYANGAR AND ORS. Vs. PERUMAL DHASARI AND ORS.	July 3, 1958
SATHAPPA CHETTIAR S L N Vs. COMMISSIONER OF INCOME TAX	August 6, 1958
SAVADA GOUNDER Vs. VEERAPPA GOUNDER	November 17, 1958
SCHOOL VIEW STORES Vs. COLLECTOR OF CUSTOMS MADRAS	September 16, 1958
SERANDAYA PILLAI AND ANR. Vs. SANKARALINGAM PILLAI AND ANR.	September 30, 1958
SHAH LALCHAND MOOLCHAND Vs. R S JAIN AND SONS	July 17, 1958
SIMRATHMULL K Vs. ADDITIONAL INCOME TAX OFFICER	October 17, 1958
SIVAN PILLAI A S Vs. COMMISSIONER OF INCOME TAX	March 25, 1958
SRI CHAMUNDEESWARI WEAVING AND TRADING CO PRIVATE Vs. MYSORE SPINNING AND MANUFACTURING CO LTD	December 5, 1958
SRI KRISHNA RICE MILLS, A FIRM BY PARTNER M. R. M. K. CHIDAMBARAM PILLAI Vs. P. RAJAGOPALA KONAR	March 4, 1958
SRI KRISHNA RICE MILLS, A FIRM BY PARTNER M.R.M.K. CHIDAMBARAM PILLAI Vs. P. RAJAGOPALA KONAR	March 14, 1958
SRI NAVANEETHASWARASWAMI DEVASTHANAM Vs. P.SWAMINATHA PILLAI	April 11, 1958
SRIDHARAN MOTOR SERVICE Vs. INDUSTRIAL TRIBUNAL	October 10, 1958
SRIMATHI MARY JOSEPH Vs. TAYUB MAHAMED HAJEE MOOSA AND CO	February 26, 1958
STANES MOTORS SOUTH INDIA LIMITED COIMBATORE Vs. STATE OF MADRAS	September 12, 1958
STATE OF MADRAS Vs. MADURA KNITTING COMPANY LIMITED	August 26, 1958
STATE OF MADRAS Vs. S K S O MUHAMMED GHANI THAROGANAR	January 16, 1958
STATE OF MADRAS Vs. PADMANABHA AYYAR K N	March 26, 1958
STATE OF MADRAS Vs. JAMES APPADURAI	December 4, 1958
STATE OF MADRAS Vs. SULAIKA BEEVI AMMAL	December 17, 1958
STATE OF MADRAS Vs. SANKIAH THEVAR K	November 25, 1958
STATE OF MADRAS (BY SECRETARY, HOME DEPARTMENT) Vs. RAMASWAML (K.) AND ORS.	April 10, 1958
STATE OF MADRAS BY COLLECTOR OF RAMANATHAPURAM Vs. RAMESWARAM DEVASTHANAM BY TRUSTEE V.B. KUPPUSWAMI MUDALIAR AND ORS.	August 10, 1958
SUBBARATNAM IYER Vs. PATTAVARTHI MOOPAN	January 6, 1958
SUBRAMANIA IYER Vs. T D RAMASWAMI PILLAI ALIAS RAMAKRISHNA PILLAI	August 5, 1958
SUBRAMANIYA PILLAI Vs. DHANABAGYATHAMMAL AND ANR.	July 10, 1958
SUNDARAM AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 18, 1958
SUNDARAM IYENGAR T V AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 13, 1958
SUNDARAM MOTORS PRIVATE Vs. STATE OF MADRAS	September 2, 1958
SUNDARAMMAL Vs. SADASIVA REDDIAR	September 19, 1958
SWAMIAPPA MUDALIAR Vs. K R PONNAMMAL	March 24, 1958
SYED AHMED MOHIDEEN RAZVI Vs. THAKIRUNNISSA BEGUM	August 8, 1958
SYED MAHOMED ALI Vs. M.R. SUNDARAMURTHY AND ORS.	March 20, 1958
T A FERNANDEZ Vs. STATE	March 4, 1958
T B SRI RANGI Vs. ASIA BAI	September 4, 1958
T JAGANNATHA CHETTIAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS	November 27, 1958
T M ABDUL RAHIM AND CO MAHARAJA BEEDI FACTORY RENIPET Vs. SECRETARY NORTH ARCOT DT BEEDI WORKERS UNION VELLORE	July 24, 1958
T P CHAKRAPANI CHETTY Vs. STATE OF TAMIL NADU	November 14, 1958
T R TYAGARAJAN Vs. OFFICIAL LIQUIDATOR	January 27, 1958
T V SUNDARAM IYENGAR Vs. COMMISSIONER OF INCOME TAX	November 13, 1958
T. KRISHNAVENI AMMAL BY HER HUSBAND AND POWER OF ATTORNEY AGENT T.RAMACHANDRA REDDY Vs. MADRAS STATE REPRESENTED BY THE COLLECTOR OF MADRAS	April 8, 1958
T. SHANMUGAM (KANDAN TOURING TALKIES) Vs. M. ARUMUGAM, PROPRIETOR, PRABHAT TALKIES AND ORS.	December 24, 1958
T.K. KANNAPPA GOUNDER Vs. DISTRICT FOREST OFFICER AND ANR.	April 25, 1958
T.N. KURIAKOSE Vs. MRS. LEELIE KURIAKOSE	January 15, 1958
TAMILNAD NON-GAZETTED GOVERNMENT OFFICERS UNION Vs. REGISTRAR OF TRADE UNIONS MADRAS	July 23, 1958
TANJORE PERMANENT BANK Vs. S R RANGACHARI	March 7, 1958
THANGAVEL PADAYACHI Vs. RATHNA PADAYACHI AND ORS.	October 17, 1958
THE BOARD OF REVENUE, CHIEF CONTROLLING REVENUE AUTHTHORITY Vs. SIMPSON AND MCCANECHY, LTD.	March 3, 1958
THE CENTRAL BANK OF INDIA, BRANCH OFFICE Vs. MULTANMULL MISRIMULL FIRM, G.T., BY PARTNER SAMMANMULL GNANJI	July 18, 1958
THE PROPRIETRIX OF THE INDIAN PROCESS CHEMICAL LABORATORY AND ANR. Vs. THE DRUGS INSPECTOR	January 27, 1958
THE PUBLIC PROSECUTOR Vs. S. JOSEPH	November 12, 1958
THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF RAMANATHAPURAM Vs. THE ESTATES ABOLITION TRIBUNAL REPRESENTED BY ITS CHAIRMAN AND ANR.	August 20, 1958
THE STATE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR OF TIRUCHIRAPALLI Vs. S. KRISHNASAMI AYYANGAR AND ORS.	December 4, 1958
THE UNION OF INDIA (UOI), BY THE DIVISIONAL ENGINEER, TELEGRAPHS, FORMERLY OF THE MADRAS DIVISION NOW BIFURCATED AND IN CHARGE OF THE TIRUCHIRAPALLI DIVISION Vs. V.M.P. SWAMI	November 14, 1958
THIRUMAGARAL MUDALIAR Vs. MURUGA PILLAI	September 1, 1958
THIRUNAVUKKARASU Vs. STATE	November 12, 1958
THIRUVENGADA MUDALIAR Vs. T NARAYANA REDDIAR	March 4, 1958
THOTHAN Vs. MURUGAN	May 1, 1958
UNION OF INDIA Vs. S S SHANMUGHA NADAR	March 11, 1958
UNION OF INDIA (UOI) OWNING THE SOUTHERN RAILWAY BY ITS GENERAL MANAGER Vs. S.M. ARUNACHALA MUDALIAR AND COMPANY REPRESENTED BY A.C. RAMASWAMI MUDALIAR	July 30, 1958
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY Vs. TROJAN AND COMPANY AND ORS.	October 31, 1958
V NARAYANASWAMI Vs. SRI MOHAN PRASAD SINGH DEO ZAMINDAR OF BODOGODE ESTATE	February 11, 1958
V S GOVINDARAJULU CHETTIAR Vs. COMMISSIONER OF EXCESS PROFITS TAX	July 11, 1958
V S THIRUVENGADASWAMI MUDALIAR Vs. STATE OF MADRAS	November 28, 1958
V SOMASUNDARAM Vs. NALINI SOMASUNDARAM	August 15, 1958
V SOMASUNDARAM Vs. SRIMATHI NALINI SOMASUNDARAM	April 15, 1958
V. GOPAL STORES BY PROPRIETOR, V. GOPAL Vs. A. ARUNACHALA NAICKER	July 23, 1958
V. KUPPUSWAMI AND ORS. Vs. SRI SUBRAMANIASWAMI DEVASTAHANAM BY ITS TRUSTEES, KANAKASABHAI PILLAI AND MUTHURAMALINGA CHETTIAR AND ORS.	January 21, 1958
V. RATNA MUDALIAR (DIED) AND ORS. Vs. THE CANTONMENT BOARD OF ST. THOMAS MOUNT BY ITS EXECUTIVE OFFICER	January 2, 1958
V.S.T. SHEIK MANSOOR THARAGANAR AND ANR. Vs. S.V.S. SANKARAPANDIA MUDALIAR	September 5, 1958
V.S.T. SHEIK MANSOOR THERAGANAR Vs. S.V.S. SANKARAPANDIA MUDALIAR	September 25, 1958
VAITHIYAM NANJAPPA Vs. D. RAMANATHA CHETTI AND ORS.	July 14, 1958
VANGUARD FIRE AND GENERAL INSURANCE CO Vs. FRASER AND ROSS CHARTERED ACCOUNTANTS MADRAS	July 15, 1958
VARADARAJASWAMIVARI TEMPLE Vs. SRI KRISHNAPPA GOVINDA	July 4, 1958
VASUDEVA BANK LIMITED Vs. UNION OF INDIA	October 9, 1958
VEERAPPA CHETTIAR AV R A Vs. COMMISSIONER OF INCOME TAX	August 6, 1958
VEERAPPA GIRAMANI Vs. STATE OF TAMIL NADU	March 6, 1958
VELAYUDHAM CHETTIAR Vs. STATE OF TAMIL NADU	February 24, 1958
VELAYUTHA NAIR Vs. VELLACHAMI NADAR	August 4, 1958
VELLORE ELECTRIC CORPORATION Vs. STATE OF MADRAS	December 11, 1958
VELU PILLAI Vs. SEVUGA PERUMAL PILLAI	January 29, 1958
VENKATASUBBARAYA AYYAR ALIAS PAPIER AND ORS. Vs. STATE OF MADRAS AND ANR.	February 13, 1958
VISALAKSHI ACHI Vs. COMMISSIONER OF INCOME TAX	March 26, 1958
VITTAL RAO MUDALIAR Vs. SUNDARARAGHAVAN	May 2, 1958
VYAPURI MOOPAN Vs. SETHURAMA IYER AND ANR.	April 3, 1958
VYRATHAMMAL Vs. SOMASUNDARAM PILLAI	November 24, 1958
W K SREENIVASALU NAIDU Vs. COLLECTOR OF MADRAS	April 1, 1958
W.V. KANDASWAMI CHETTIAR Vs. A.A ARUNACHALA MUDALIAR	March 20, 1958
WAKEFIELD ESTATE Vs. MARUTHAN UCHI	November 21, 1958
WAZIR SULTAN AND SONS Vs. P SATCHITHANANDA RAO	November 20, 1958
WESTERN INDIA MATCH COMPANY LIMITED MADRAS Vs. INDUSTRIAL TRIBUNAL MADRAS	March 12, 1958
WORKMEN OF LIPTON, LTD. Vs. LIPTON, LTD.	April 29, 1958

Year 1958 of HIGH COURT OF MADRAS

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